SURESH KUMAR KAIT - (1.) Allowed, subject to all just exceptions.
(2.) Application is disposed of. Crl. M.C. 1449/2021
(3.) Vide the present petition, petitioners seek direction for quashing of FIR No.92/2017 dated 04.09.2017 registered at Police Station Chitranjan Park and consequent proceedings arising therefrom.;