JUDGEMENT
Suresh Kumar Kait, J. -
(1.) Allowed, subject to all just exceptions.
(2.) Application is disposed of.
Crl. M.C. 2545/2020
(3.) Vide the present petition, petitioner seeks direction thereby for quashing of FIR No. 207/2018 dated 17.09.2018, registered at PS - Naraina, and all other proceedings arising therefrom.;
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