Suresh Kumar Kait, J. - (1.) Allowed, subject to all just exceptions.
(2.) Application is disposed of. Crl. M.C. 2465/2020
(3.) Vide the present petition, petitioner seeks direction thereby for quashing of FIR No. 257/2013 dated 20.6.2013 registered at PS Sarai Rohilla and all other proceedings arising therefrom.;