Suresh Kumar Kait, J. - (1.) The hearing has been conducted through video conferencing. Crl. M.A.15586/2020 1. Allowed, subject to all just exceptions.
(2.) Application is disposed of. CRL.M.C.2191/2020
(3.) Vide the present petition, petitioners seek direction for quashing of FIR No.315/2015 dated 07.04.2015 registered at Police Station Gokal Puri, Delhi and consequent proceedings arising therefrom.;