(1.) Present is the second round of litigation.
(2.) The first round of litigation was by way of WPS No. 1462/2012 which got disposed off on 02/04/2012.
(3.) While disposing off the said Writ Petition, this Court has made the following observations:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN