(1.) Shri Manish Nigam and Shri Anand Dadatiya counsel for the Petitioner.
(2.) Shri Ravi Bhagat, Dy. G.A. for the State.
(3.) Shri V.R. Tiwari, along with Sr. Advocate Atul Kesharwani, counsel for private respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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