LAWS(CHH)-2021-12-54

DEEPA DAS Vs. SOUTH EASTERN COAL FIELDS LIMITED

Decided On December 21, 2021
DEEPA DAS Appellant
V/S
SOUTH EASTERN COAL FIELDS LIMITED Respondents

JUDGEMENT

(1.) Mr. Rajesh Kumar Kesharwani, Advocate for the Appellant.

(2.) Mr. Vinod Deshmukh, Advocate for the SECL/Respondent No. 1 and 2.

(3.) Heard