SIR CORPORATION Vs. UNION OF INDIA

JUDGEMENT

(1.) Shri Abhishek Sinha, Senior Advocate with Shri Rishabh Garg, counsel for the petitioner.

(2.) Shri Tushar Dhar Diwan and Shri Rishabh Dev Singh, Advocates appear on behalf of ASG for respondent No. 1-Union of India.

(3.) Shri Devendra Pratap Singh, Dy. A.G. for the State/respondents No. 2 to 4.