B. BASAVARAJAIAH Vs. STATE OF KARNATAKA AND ORS.

JUDGEMENT

(1.) Sri Onkarappa N.D., learned counsel for the petitioner. Sri V. Shivareddy, learned High Court Government Pleader for the respondents.

(2.) Petition is admitted for hearing. With consent of the parties, same is heard finally.

(3.) In this petition, the petitioner inter alia seeks quashing of the endorsement dated 31.08.2018 issued by the respondent No.3.