(1.) Though this appeal is listed for orders regarding office objections, as prayed for by learned Advocates for the parties, the same is heard for final disposal.
(2.) This appeal is presented by petitioner before the Hon'ble Single Judge challenging order dated 15.12.2018 in W.P. No.50210/2018.
(3.) For the sake of convenience, parties shall be referred to as per their status in the writ petition.