LAWS(KAR)-2009-4-146

SHRI BASAVALINGACHARI Vs. CHIEF TRAFFIC MANAGER, BANGALORE METROPOLITAN TRANSPORT CORPORATION (BMTC), BANGALORE METROPOLITAN TRANSPORT CORPORATION

Decided On April 24, 2009

Shri Basavalingachari Appellant

V/S

Chief Traffic Manager, Bangalore Metropolitan Transport Corporation (BMTC), Bangalore Metropolitan Transport Corporation Respondents

Referred Judgements :-

MANAGEMENT OF AUROFOOD PVT LTD VS. S RAJULU [REFERRED]

JUDGEMENT

(1.) The petitioner has sought fox quashing the Award passed by the Labour Court in ID. No. 33/2003 dated 21-11-2007.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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