SIDDAPPA HANUMANTHAPPA KORI Vs. ASSISTANT DIRECTOR OF LAND RECORDS
LAWS(KAR)-1998-2-53
HIGH COURT OF KARNATAKA
Decided on February 20,1998

SIDDAPPA HANUMANTHAPPA KORI Appellant
VERSUS
ASSISTANT DIRECTOR OF LAND RECORDS, JAMKHANDI, BIJAPUR DISTRICT Respondents

JUDGEMENT

- (1.) THE Order dated 2-6-1997 is recalled.
(2.) THE matter was heard afresh at the instance of the parties.
(3.) THE petitioner herein questioned by way of an appeal No. 28 of 1995, before the joint director of land records, belgaum, the orders dated 10-11-1992 and 8-8-1994 and sought cancellation of the mutation entry 2693 pertaining to survey No. 166 of mannikeri village, bilagi taluk, bijapur district.;


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