PUSHPAVATHI N Vs. ANAND A N

JUDGEMENT

(1.) This appeal by the plaintiff is directed against order dated 19.8.2017 in O.S.No.25943/2016 on the file of IV Additional City Civil and Sessions Judge, Mayohall Unit, Bengaluru.

(2.) Heard Shri Padmanabha Mahale, learned Senior Advocate for the appellant, Shri Udaya Holla, learned Senior Advocate for respondents No.1 and 2, Shri S.V.Giridhar, learned Counsel for respondent No.3 and Shri R.Muralidara, learned Counsel for respondents No.4 and 5.

(3.) For the sake of convenience, parties shall be referred to as per their status before Trial Court.