(1.) The present petition is filed for quashing of the order dated 16.7.2016 passed by the 77th Addl. City Civil Judge & Special Judge, Bengaluru, in Spl.CC No.366/2014 in rejecting the application filed by the petitioner u/s.227 of Cr.P.C.
(2.) Earlier, the petitioner has approached this court in Crl. Petition No.5030/2014, and this court vide order dated 22.9.2014 has dismissed the said petition as withdrawn with liberty to the petitioner to approach the trial Court with appropriate application for his discharge in accordance with law.
(3.) The petitioner, having failed in his attempt in getting discharge u/s.227 of Cr.P.C., is before this court challenging the said order.