(1.) Heard the learned Senior Advocate Shri C.V. Nagesh, appearing for the Counsel for the appellant in Crl.A.ll64/2010 and Shri Ganesh Shenoy, learned Counsel appearing for the appellant in Crl.A.ll63/2010 and Shri Kiran S Javali, learned Counsel appearing for the appellants in the other connected appeals.
(2.) These appeals are disposed of by this common judgment as the appellants have challenged the very same judgment.
(3.) The facts of the case are as follows :