NAGARATNABAI AND ORS. Vs. THE MANAGING DIRECTOR, DIVISIONAL OFFICE, KSRTC, CHIKABALLAPUR DIVISION AND ORS.

JUDGEMENT

(1.) This appeal is directed against the judgment and award passed by the Fast Track Court -I, Dharwad in MVC No. 913/2009.

(2.) The facts in brief are:

(3.) It transpires that the deceased was working as a Sheristedar in the office of the Assistant Commissioner, Dharwad and drawing a salary of Rs. 18,303/ - per month. The claimants i.e., wife and the son of the deceased filed the claim petition claiming compensation of Rs. 29,96,000/ - before the claim Tribunal.