JUDGEMENT
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(1.) W.P.No.11638/2015 is filed by the Food Corporation of India (for short, hereinafter referred to as
'FCI') challenging the order passed in favour of contract
labour working in the Food Storage Depot of FCI,
Mysuru, through M/s.Balaji Warehousing Company.
(2.) W.P.No.19187/2015 is filed by the FCI challenging the order passed in favour of contract labour working in
Food Storage Depot at Udupi.
(3.) W.P.No.11249/2015 is filed by the Contractor who supplied labour to the Food Storage Depot of FCI at
Udupi.;
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