(1.) Leave granted.
(2.) The appellants shall not transfer their shares which they are holding in Akkadian Housing and Infrastructural (P) Ltd. and during the pendency of this appeal the appellants or their nominee shall be permitted to attend all meetings of the Company as an invitee.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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