LAWS(SC)-2016-7-160

ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS.

Decided On July 14, 2016
Anupam Tripathi Appellant
V/S
Union of India And Ors. Respondents

JUDGEMENT

(1.) On mentioning, the matter is taken on Board.

(2.) Let a copy of Justice (Retd.) Siri Jagan Commission report be supplied to all the counsel appearing for the parties in the matter.