MAHENDRA SINGH Vs. MANAGING DIRECTOR HSIDC

LAWS(SC)-2016-9-54

SUPREME COURT OF INDIA

Decided on September 09,2016

MAHENDRA SINGH Appellant

VERSUS

Managing Director Hsidc Respondents

JUDGEMENT

KURIAN,J. - (1.)Applications for permission to file Special Leave Petition are allowed.
(2.)Delay condoned. Application for substitution is allowed.
(3.)Leave granted.

Click here to view full judgement.