Referred Judgements :-

GIRIJANANDINI DEVI VS. BIJENDRA NARAIN CHOUDHARY [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]

Cited Judgements :-

SABIBAN VS. MAHIDANI [LAWS(PAT)-2012-8-44] [REFERRED TO]
JAGDEEP SINGH VS. KULWINDER SINGH [LAWS(P&H)-2019-1-139] [REFERRED TO]
MAHINDER VS. RAJ KUMAR RATHI [LAWS(P&H)-2022-1-91] [REFERRED TO]
MAHINDER VS. RAJ KUMAR RATHI [LAWS(P&H)-2021-1-253] [REFERRED TO]
JEEV RAJ VS. OM PRAKASH [LAWS(RAJ)-2012-7-122] [REFERRED TO]
GEETA NEGI VS. GANESH SINGH [LAWS(UTN)-2019-11-157] [REFERRED TO]
O.K. VENKATRAMANI @ VENKATRAMAN VS. COIMBATORE DIOCESE SOCIETY, PERIAKODIVERI [LAWS(MAD)-2017-8-62] [REFERRED TO]
SANKARBHAI NAGINBHAI BARIYA VS. MAGANBHAI SOMABHAI BARIYA [LAWS(GJH)-2022-10-9] [REFERRED TO]
AISWARYA & CO , REP BY ITS PARTNERS VS. TIRUCHIRAPALLI COOPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED [LAWS(MAD)-2018-8-53] [REFERRED TO]
DON BOSCO MAT HR SEC SCHOOL, VS. R. VIJAYAKUMAR PHYSICAL DIRECTOR (RETIRED) [LAWS(MAD)-2020-12-150] [REFERRED TO]
M/S RAJESH STONE VYAVSAYIK FIRM VS. MAGNUM STEEL PVT.LTD. AND ANOTHER [LAWS(MPH)-2017-8-66] [REFERRED TO]
DHARMVEER VS. SURESH CHANDRA BHARDWAJ AND ORS. [LAWS(ALL)-2015-12-209] [REFERRED TO]
RAM JAS VS. RAM AWADH [LAWS(ALL)-2021-12-144] [REFERRED TO]
SHRI HARIHAR LAL VS. RAJPATI LAL [LAWS(ALL)-2017-8-159] [REFERRED TO]
KULDEEP SAXENA VS. SMT. ARCHANA SAXENA & 6 OTHERS [LAWS(ALL)-2017-8-261] [REFERRED TO]
FARIDA KHATOON VS. OM PRAKASH & 2 ORS [LAWS(ALL)-2017-9-233] [REFERRED TO]
NIGHAT KHATOON AND OTHERS VS. RANI GOVIND KUMARI [LAWS(ALL)-2017-9-272] [REFERRED TO]
SANTOSHKUMAR AND OTHERS VS. ASHWIN [LAWS(BOM)-2018-4-199] [REFERRED TO]
DEVI DEVARAJ VS. CHIKKAMUNIYAPPA [LAWS(KAR)-2014-9-192] [REFERRED TO]
NDMC THROUGH VS. EDUCATION OFFICER [LAWS(DLH)-2018-4-263] [REFERRED TO]
BHAGIRATHI VS. INDRADEV [LAWS(ALL)-2024-9-39] [REFERRED TO]
VIJAYABEN MAGANLAL LUHANA W/O DECD.MAGANLAL MOHANLAL VS. LALITKUMAR NAROTTAMDAS LUHANA [LAWS(GJH)-2013-2-104] [REFERRED TO]
ARVINDBHAI DHANJIBHAI JOBANPUTRA VS. VIJAYKUMAR GAURISHANKAR THAKKAR [LAWS(GJH)-2013-1-82] [REFERRED TO]
RAVINDRA NANASAHEB DESHMUKH VS. SHANKARRAO DASHRATH INGLE [LAWS(BOM)-2014-2-153] [REFERRED TO]
VASANT TUKARAM PRABHU VS. XALINIBAI BORCAR [LAWS(BOM)-2014-3-194] [REFERRED TO]
T.C. RAJARATHNAM VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-5-29] [REFERRED TO]
GAJRANI VS. GAJRAMI [LAWS(ALL)-2014-5-340] [REFERRED TO]
ABDUL MUJEEB VS. T.P.SOMASEKHARAN NAIR [LAWS(ALL)-2021-11-145] [REFERRED TO]
KRISHNA PRATAP VS. MEENU DEVI [LAWS(ALL)-2019-8-97] [REFERRED TO]
SURESH GIRI VS. LAL GUDDAN GIRI [LAWS(ALL)-2016-1-156] [REFERRED TO]
DALJEET SINGH & 2 OTHERS VS. AMARJIT SINGH & 7 OTHERS [LAWS(ALL)-2017-9-241] [REFERRED TO]
MEWA LAL VS. ASHA RAM [LAWS(ALL)-2017-8-265] [REFERRED TO]
CHANDRA PRAKASH & ANOTHER VS. HAR CHARAN AND 2 OTHERS [LAWS(ALL)-2017-10-102] [REFERRED TO]
ABDUL HAMEED (DEAD) THRU MOHD SHAFIQ VS. SHAKIL AKHTAR & 3 OTHERS [LAWS(ALL)-2017-9-246] [REFERRED TO]
HEIRS OF DECD. RAVJIBHAI NATHABHAI PATEL VS. HEIRS OF DECD AMRUTBHAI PUNJABHAI PATEL [LAWS(GJH)-2016-10-5] [REFERRED TO]
SHAKU KARMAN BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-72] [REFERRED TO]
PATEL GOPALBHAI KARSHANBHAI VS. TRIVEDI KANTILAL HARGOVANDAS [LAWS(GJH)-2013-1-83] [REFERRED TO]
NDMC THROUGH: EDUCATION OFFICER VS. ARYA DHARAM SEVA SANGH [LAWS(DLH)-2018-4-1] [REFERRED TO]
AAKAR MEDICAL STORES VS. ATUL VAIKUNTHBHAI MEHTA [LAWS(GJH)-2022-10-978] [REFERRED TO]
JIVANBHAI PATHABHAI VS. DHARSHIBHAI BIJALBHAI [LAWS(GJH)-2022-10-20] [REFERRED TO]
VINSONS, STEVADORES, DUBASHES AND TRAVEL AGENTS VS. BOARD OF TRUSTEES OF KANDLA PORT TRUST [LAWS(GJH)-2022-10-62] [REFERRED TO]
STATE OF GUJARAT VS. BHARTIBEN DINESHBHAI TANK [LAWS(GJH)-2022-10-605] [REFERRED TO]
BABUBHAI RANABHAI BHARDA VS. KOLI LAKHIBAI BHIKHA [LAWS(GJH)-2022-10-505] [REFERRED TO]
STATE OF GUJARAT VS. PARVEZ AHEMAD YUSUF KADARI [LAWS(GJH)-2022-10-94] [REFERRED TO]
BULSARA KALABEN CHANDRAKANT VS. DHIMMAR RAMANLAL DEVABHAI [LAWS(GJH)-2022-9-913] [REFERRED TO]
RANIBEN VS. NATVARSING RATANSING THAKOR [LAWS(GJH)-2022-9-978] [REFERRED TO]
MAHARAJKUMAR HANUVANTSINHJI MADANSINHJI JADEJA VS. LH OF DECD PRAGMALJI THIRD OF KUTCHH [LAWS(GJH)-2022-9-1040] [REFERRED TO]
DEVAKI VS. GOPALAKRISHNAN [LAWS(MAD)-2023-10-78] [REFERRED TO]
A. KRISHNAN VS. A. PONNAIYAN [LAWS(MAD)-2016-8-95] [REFERRED TO]
MANIKYAMMA VS. SOMANNA [LAWS(KAR)-2025-3-128] [REFERRED TO]
KASTURBEN PARSOTTAMDASBHARATIBEN PARSHOTTAMDAS VS. JAGJIVANDAS KASTURCHAND SHAH [LAWS(GJH)-2013-2-197] [REFERRED TO]
CHAMAN LAL S/O PRASADI LAL VS. DISTRICT JUDGE, HARIDWAR AND OTHERS [LAWS(UTN)-2017-7-160] [REFERRED TO]
NAFEES AHMAD VS. SOINUDDIN [LAWS(SC)-2025-4-109] [REFERRED TO]
UNION OF INDIA VS. RANCHOD [LAWS(SC)-2007-12-119] [REFERRED TO]
N R KRISHNAMURTHY RAJA VS. GURUVA RAJA [LAWS(MAD)-2018-7-503] [REFERRED TO]
BASKARAN VS. MANIMARAN [LAWS(MAD)-2018-6-326] [REFERRED TO]
PERIYAR NAGAR CHRISTIAN ASSOCIATION VS. PERIYAR NAGAR CSI CHURCH [LAWS(MAD)-2006-11-93] [REFERRED TO]
KARUNA KAKOTI VS. CHANDRA KANTA KUMBHAKAR [LAWS(GAU)-2015-4-79] [REFERRED TO]
IBRAHIM HAJI KARIM PINJARA (SINCE DECEASED) VS. LEGAL HEIRS OF DECEASED VALLABHDAS KURJIBHAI DAVADA, SANJAY [LAWS(GJH)-2013-2-111] [REFERRED TO]
LEGAL HEIRS OF RAMSHABAD UMASHANKER VS. LEGAL HEIRS OF HASINABIBI ABDUL HAMID AMDAVADI [LAWS(GJH)-2013-2-114] [REFERRED TO]
JIJI SAJEEV VS. SECRETARY [LAWS(KER)-2017-3-175] [REFERRED TO]
M. BABU, SR. ACCOUNTS OFFICER VS. UNION OF INDIA [LAWS(KER)-2017-6-121] [REFERRED TO]
N.P. RAVEENDRAN AND OTHERS VS. DILEEP KUMAR AND OTHERS [LAWS(KER)-2017-8-301] [REFERRED TO]
PIYARUL SHEIK, VS. RAM LAL RAJAK, SON OF LATE KHOGEN RAJAK [LAWS(JHAR)-2020-6-19] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. CHHOTALAL KARSHANBHAI RATHOD [LAWS(GJH)-2022-10-564] [REFERRED TO]
MERAMANBHAI RAMABHAI ODEDRA VS. DHANIBEN JIVABHAI KHIJDARIYA [LAWS(GJH)-2022-10-52] [REFERRED TO]
RAMABHAI GALABHAI BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-835] [REFERRED TO]
BABUBHAI KESHABHAI VALAND VS. RAMESHBHAI RAMABHAI PRAJAPATI [LAWS(GJH)-2012-7-526] [REFERRED TO]
BHUPENDRABHAI RANCHHODBHAI PATEL VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(GJH)-2022-9-1428] [REFERRED TO]
BRAHMAN SHIVABHAI NANDABHAI VS. SUTHAR SHANTIBHAI MAFTABHAI [LAWS(GJH)-2022-9-1775] [REFERRED TO]
DIPTIKABEN JITINBHAI BHAKT VS. MANISH ARVINDBHAI BHAKT [LAWS(GJH)-2023-4-777] [REFERRED TO]
KANTILAL MOHANLAL VS. PRABHAVATIBEN B BARBODHANIYA [LAWS(GJH)-2011-2-18] [REFERRED TO]
SMT.MAMTA GUPTA VS. RAMESH CHANDRA GUPTA [LAWS(ALL)-2015-12-300] [REFERRED TO]
BADRI VS. JATA SHANKAR [LAWS(ALL)-2020-2-7] [REFERRED TO]
DALLA VS. NANHU [LAWS(ALL)-2018-12-128] [REFERRED TO]
RISHIKESH VS. HARIKESH [LAWS(ALL)-2018-12-172] [REFERRED TO]
MAHAVEER VS. HEERA LAL [LAWS(ALL)-2018-8-30] [REFERRED TO]
VISHAMBHAR DAYAL AND ANOTHER VS. PRAKASHWATI AND OTHERS [LAWS(ALL)-2017-8-468] [REFERRED TO]
PADALA LEELAVATHI VS. P.MANGAYAMMA [LAWS(APH)-2021-12-37] [REFERRED TO]
SONU SITARAM VERENKAR VS. NISHITH M PRABHU VERLEKAR [LAWS(BOM)-2021-2-116] [REFERRED TO]
LAXMIBAI VS. BHAGWANTBUVA [LAWS(SC)-2013-1-71] [REFERRED TO]
PRABHA RANI SISODIA VS. RAJEEV BANSAL [LAWS(UTN)-2015-5-23] [REFERRED TO]
REGIONAL PROVIDENT FUND COMMISSIONER VS. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.HIRUVANANTHAPURAM [LAWS(KER)-2017-7-320] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. SULABHA MARKETING [LAWS(KER)-2017-4-120] [REFERRED TO]
PERUMPALAM GRAMA PANCHAYATH VS. PRAKASHAN K M [LAWS(KER)-2017-1-189] [REFERRED TO]
RAJ DUTT VS. NAGESHWAR [LAWS(ALL)-2019-8-16] [REFERRED TO]
NEHAL SINGH VS. DUNGAR SINGH [LAWS(ALL)-2019-7-1] [REFERRED TO]
MUKESH GUPTA VS. VIDIT KALSI [LAWS(ALL)-2014-5-99] [REFERRED TO]
RESHMA KHATOON VS. GUFRAN AHMAD [LAWS(ALL)-2012-10-186] [REFERRED TO]
LAKHMI VS. JUGENDRA LAL [LAWS(ALL)-2014-7-220] [REFERRED TO]
BHOORA VS. KAMLESH SHARMA [LAWS(ALL)-2014-9-196] [REFERRED TO]
BABULAL @ RASIKLAL KANJI SHAH VS. ANILKUMAR J MAVADIA [LAWS(GJH)-2013-1-79] [REFERRED TO]
HEMLATABEN MANGALSINH VS. SHANTABEN CHANDULAL NARSHIDAS [LAWS(GJH)-2013-1-80] [REFERRED TO]
MANORAMABEN BACHUBHAI KANJIYA VS. VAJIBEN MAGANBHAI [LAWS(GJH)-2011-7-301] [REFERRED TO]
HANUMATMAL (HANMAT) VIBHAG JANGAL KAMDAR SAHKARI MANDLI - VANSDA VS. DISTRICT REGISTRAR [LAWS(GJH)-2022-9-641] [REFERRED TO]
OSMAN RAMJUBHAI DHOBHI VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-98] [REFERRED TO]
PATEL MUNIREDDY VS. APPAIAH REDDY [LAWS(KAR)-2014-9-97] [REFERRED TO]
BARIYA KANTIBHAI JETHABHAI VS. BARIYA BHAILALBHAI JETHABHAI [LAWS(GJH)-2022-10-14] [REFERRED TO]
TITUBHAI MADIYABHAI DAMOR VS. TITUBHAI PUNIYABHAI DAMOR [LAWS(GJH)-2022-10-18] [REFERRED TO]
ASHVINSINH BHIKHAJI SOLANKI VS. NITABEN [LAWS(GJH)-2022-10-763] [REFERRED TO]
HARIBHAI LALABHAI PATEL VS. NARENDRA CHIMANLAL TRIVEDI [LAWS(GJH)-2022-10-92] [REFERRED TO]
BINDU BASINI ROY VS. KANAK BALA SARKAR WIDOW [LAWS(GAU)-2023-7-12] [REFERRED TO]
RANABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1222] [REFERRED TO]
LATE SHRI JUGALKISHOR LALBHAI VADNAGRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-629] [REFERRED TO]
RAMACHANDRA VS. SHIVARAM NARAYANA BHAT [LAWS(KAR)-2008-7-65] [REFERRED TO]
PRADIP KUMAR PAUL S/O LT JAMINI MOHAN PAUL VS. NITYA GOPAL ROY S/O LATE BISWESWAR ROY [LAWS(GAU)-2014-9-63] [REFERRED TO]
ON THE DEATH OF APPELLANT VS. PRADIP KR. LAHKAR AND OTHER [LAWS(GAU)-2018-8-138] [REFERRED TO]
RANJAN SOOD VS. OM PARKASH [LAWS(P&H)-2018-7-10] [REFERRED TO]
H SIDDIQUI VS. A RAMALINGAM [LAWS(SC)-2004-2-48] [RELIED ON]
PARBHU NATH VS. RAM DAS [LAWS(ALL)-2017-7-239] [REFERRED TO]
SMT. SAROJINI DEVI & ORS. VS. DHARMPAL & ORS. [LAWS(ALL)-2017-8-300] [REFERRED TO]
SHITAL DEEN VS. LALLI DEVI [LAWS(ALL)-2017-9-204] [REFERRED TO]
S P KARANWAL VS. INDIA LITERACY BOARD THRU DIRECTOR EX-OFFICIO SECYI & 7 ORS [LAWS(ALL)-2017-8-442] [REFERRED TO]
SHANKAR LAL VS. BALVEER SINGH & OTHERS [LAWS(ALL)-2014-8-570] [REFERRED TO]
ANARKALI VS. SIYAWATI [LAWS(ALL)-2024-5-35] [REFERRED TO]
MEGA CHEMICALS THROUGH PARTNERS MANSUKHBHAI PARBATBHAI PARSANIA VS. P.G.V.C.L [LAWS(GJH)-2015-5-4] [REFERRED TO]
LAKHU KARMAN BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-81] [REFERRED TO]
BODDU DAVID SATYANANDAM VS. BUSSA CHANDRA PAUL [LAWS(APH)-2010-4-68] [REFERRED]
GURUDAS S. SHIRODKAR VS. CHANDRAKANT SHIRODKAR [LAWS(BOM)-2021-3-214] [REFERRED TO]
DIGAMBAR VS. KASHIBAI [LAWS(BOM)-2020-2-230] [REFERRED TO]
KIRAN RAMANLAL INAMDAR VS. GUJARAT HOUSING BOARD [LAWS(GJH)-2022-9-1339] [REFERRED TO]
HIREN MANHARLAL DHRUV VS. MANISHBHAI BIPINCHANDRA SHAH [LAWS(GJH)-2024-7-113] [REFERRED TO]
STATE GOVERNMENT VS. JAYABEN MANSUKHBHAI PATEL [LAWS(GJH)-2022-10-964] [REFERRED TO]
STATE OF GUJARAT VS. ARSHIBHAI RANMALBHAI [LAWS(GJH)-2022-10-116] [REFERRED TO]
JAFARULLAHKHAN TAJKHAN PATHAN VS. CITY SURVEY OFFICE [LAWS(GJH)-2022-10-871] [REFERRED TO]
JADEJA BALVANTSINH VESALJI VS. PANBAI HARSHI SHAH [LAWS(GJH)-2022-10-114] [REFERRED TO]
FATAHBHAI KATHUDIYABHAI GAMIT VS. DEVJIBHAI KATHUDIYABHAI GAMIT [LAWS(GJH)-2022-10-93] [REFERRED TO]
KODAKKAD NUSRATHUL ISLAM MAHALLU COMMITTEE PRESIDENT P.K. IMBICHIKOYA THANGAL AND OTHERS VS. HASSAINAR MUSLIAR AND OTHERS [LAWS(KER)-2018-3-432] [REFERRED TO]
DIWALIBEN AMBALAL BAROT THR'HER PAH-AMBALAL PRABHUDAS VS. SHETHSHRI HIRACHAND MANCHHARAMTIJORIWALA [LAWS(GJH)-2013-2-108] [REFERRED TO]
M/S. LEELA ENTERPRISES VS. KAMAR SULTANA @ KAMER HASSAN [LAWS(APH)-2017-7-45] [REFERRED TO]
KRISHNA CHANDRA VS. SARJU DEI [LAWS(ALL)-2020-7-29] [REFERRED TO]
BHAWANI PRASAD VS. PARAS NATH [LAWS(ALL)-2021-12-142] [REFERRED TO]
SHIV CHANDRA AND ANOTHER VS. HINDUSTAN SUGAR MILLS GOLA GOKARNATH THRU MANAGER [LAWS(ALL)-2017-8-477] [REFERRED TO]
SMT. NOOR JAHAN BEGUM AND ANOTHER VS. NOOR MOHAMMAD [LAWS(ALL)-2017-6-50] [REFERRED TO]
NANKAU JAGDISH PRASAD VS. DARYAYEE AND OTHERS [LAWS(ALL)-2017-8-444] [REFERRED TO]
SMT. SURENDRA BALA VS. SMT. BHAGWAN DEVI [LAWS(ALL)-2016-5-67] [REFERRED TO]
BABARBHAI DAHYABHAI VANKAR VS. PRABHAKAR PARSHOTAMBHAI PATEL [LAWS(GJH)-2011-5-117] [REFERRED TO]
MAHESHBHAI RAMBHAI BHARWAD VS. SITABEN WD/O KANAJI RAMAJI [LAWS(GJH)-2012-3-121] [REFERRED TO]
BUDHABHAI BHIKHABHAI PARMARAND VS. SHANTA BEN [LAWS(GJH)-2012-8-305] [REFERRED TO]
JAGDISH PRASAD VS. BOARD OF REVENUE [LAWS(ALL)-2024-11-50] [REFERRED TO]
DISTRICT COLLECTOR VS. V RAGHUNATHAN [LAWS(APH)-2023-9-55] [REFERRED TO]
MEGHAJIBHAI PARSHOTTAMBHAI BHANUSHALI VS. SITABEN ARJAN JOSHI [LAWS(GJH)-2022-9-379] [REFERRED TO]
HEMDEEP AMBALAL PATEL VS. ANILBHAI BHOLABHAI PATEL [LAWS(GJH)-2023-2-2112] [REFERRED TO]
PANKAJKUMAR PURSHOTTAMDAS JOSHI VS. KHUSHMANBEN RAMESHCHANDRA MEHTA [LAWS(GJH)-2022-9-154] [REFERRED TO]
JUGALKISHOR LALBHAI VADNAGRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2700] [REFERRED TO]
RANABHAI ALIAS GAGUBHAI GIGABHAI MODHWADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-11] [REFERRED TO]
PATEL DARGHABHAI MEGHRAJBHAI VS. KOLI VAGHABHAI VARSANGBHAI [LAWS(GJH)-2023-4-9] [REFERRED TO]
GANGBAI WD/O KANJI DORU(MAHESHWARI) VS. RAMJI KANJI DORU(MAHESHWARI) [LAWS(GJH)-2019-3-105] [REFERRED TO]
ASHOK GANGDASBHAI PATEL VS. L H OF DECD. RASIKLAL MAGANLAL MEHTA [LAWS(GJH)-2022-10-61] [REFERRED TO]
SHODHANBHAI NARENDRABHAI PATEL VS. BHIKHABHAI DHANABHAI MAKWANA [LAWS(GJH)-2022-10-80] [REFERRED TO]
P YOOSUF VS. CHIEF MANAGER [LAWS(KER)-2017-3-153] [REFERRED TO]
D JOHNROSE VS. CHIDAMBARA VINAYAGAR PILLAIYAR KOVIL TRUST [LAWS(MAD)-2011-11-435] [REFERRED]
PARVATIBEN DEVSHIBHAI RAIYANI VS. NARSHIDAS MOHANLAL RATHOD [LAWS(GJH)-2013-2-105] [REFERRED TO]
BAROT VIRENDRAKUMAR AMBALAL THR' PAH-AMBALAL PRABHUDAS VS. SHETHSHRI HIRACHAND MANCHHARAMTIJORIWALA [LAWS(GJH)-2013-2-106] [REFERRED TO]
CHANDRIKABEN PREMSHANKAR,WD/O KALURAM SHUKALA VS. VYAS ARVINDKUMAR @ BACHUBHAI AMBALAL [LAWS(GJH)-2013-7-249] [REFERRED TO]
B. RAJAPPA VS. NANJAPPA [LAWS(KAR)-2024-12-10] [REFERRED TO]
K.M. THANGAVEL VS. K.T. UDAYAKUMAR [LAWS(MAD)-2014-2-80] [REFERRED TO]
P PALANIYANDI MUTHIRIAR (DIED) VS. V MANI (FAMILY MANAGER) [LAWS(MAD)-2018-7-448] [REFERRED TO]
HARI RAM VS. STATE OF RAJASTHAN & ORS [LAWS(RAJ)-2013-10-216] [REFERRED]
GCDA EMPLOYEES PENSION FUND TRUST GREATER COCHIN DEVELOPMENT AUTHORITY VS. COMMISSIONER OF INCOME TAX-I [LAWS(KER)-2019-11-12] [REFERRED TO]
NATIONALINSURANCE CO. LTD. VS. ABDUL JALEEL [LAWS(KER)-2020-10-274] [REFERRED TO]
GANGI DEVI VS. CHAMRA ORAON [LAWS(JHAR)-2023-4-117] [REFERRED TO]
SURESH KUMAR SINGH SON OF BALDEO PRASAD SINGH VS. UNION OF INDIA THROUGH SECRETARY [LAWS(JHAR)-2019-1-170] [REFERRED TO]
MANOJ KUMAR SHUKLA VS. USMAN NAQVI [LAWS(ALL)-2011-7-167] [REFERRED TO]
SARITA GUPTA VS. SHANTI DEVI [LAWS(ALL)-2022-5-171] [REFERRED TO]
MACHCHHAN KHAN AND 7 ORS VS. NAGAR PALIKA PARISHAD [LAWS(ALL)-2016-4-381] [REFERRED]
FORESH DEPTT THROUGH DIVI FOREST OFFICER VS. HEERA SINGH AND ANOTHER [LAWS(ALL)-2017-9-245] [REFERRED TO]
MOHD TAHSEEN VS. AQEELA KHATOON [LAWS(ALL)-2017-8-439] [REFERRED TO]
RAM NEWAL VS. DIWAKAR AGRAWAL [LAWS(ALL)-2015-5-256] [REFERRED TO]
RAM PRAVESH AND ORS. VS. RAM BILASH AND ORS. [LAWS(ALL)-2015-5-307] [REFERRED TO]
SHIV KUMAR & ANR VS. SURESH PAL [LAWS(ALL)-2017-9-271] [REFERRED TO]
RAJ KUMAR AND ORS. VS. ASHOK KUMAR CHAURASIA AND ORS. [LAWS(ALL)-2015-12-145] [REFERRED TO]
ON THE DEATH OF KARUNA KAKOTI HIS LEGAL HEIRS DHANEBALA KAKATI AND ORS. VS. CHANDRA KT. KUMBHAKAR [LAWS(GAU)-2015-4-112] [REFERRED TO]
LEGAL HEIRS SMT. RENUSHREE LAHKAR VS. PRADIP KUMAR LAHKAR [LAWS(GAU)-2018-8-136] [REFERRED TO]
THE REGIONAL PROVIDENT FUND COMMISSIONER VS. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.HIRUVANANTHAPURAM [LAWS(KER)-2017-7-198] [REFERRED TO]
HASMUKLAL MOTILAL SONI VS. GUNVANTBHAI PRAGJIBHAI CHAMPANERI DECD [LAWS(GJH)-2013-2-110] [REFERRED TO]
KASAMBHAI HASAMBHAI PINJARA VS. CHUNILAL BHIMJIBHAI DHANAK [LAWS(GJH)-2013-2-115] [REFERRED TO]
KANAIYALAL SHAMBHUBHAI VEKARIYA VS. SHUSHILABEN M JOSHI [LAWS(GJH)-2013-2-117] [REFERRED TO]
NAGJIBHAI SAVABHAI VS. SARABHAI BHAGVANBHAI [LAWS(GJH)-2013-3-13] [REFERRED TO]
RANJNA MAHAJAN AND ANOTHER VS. CHHAVI AHLUWALIA AND OTHERS [LAWS(P&H)-2018-10-128] [REFERRED TO]
SATVITHRI PADMANABHAN VS. M RAJENDRAN [LAWS(MAD)-2009-8-387] [REFERRED TO]
PARIMAL VS. VEENA ALIAS BHARTI [LAWS(SC)-2011-2-44] [REFERRED TO]
SUKHBIRI VS. MAHESH LATA [LAWS(UTN)-2021-3-26] [REFERRED TO]
RUKHMINIBAI PRATISHTHAN VS. RAVINDRA DEORAM PATIL [LAWS(BOM)-2011-9-20] [REFERRED TO]
P. REDDEYYA VS. RAMCHANDRA RATH [LAWS(CHH)-2023-12-38] [REFERRED TO]
SHYAMPATI VS. RAM KARAN PANDEY [LAWS(ALL)-2024-8-29] [REFERRED TO]
THEREZA CORDO VS. VENKATESH LOTLIKAR [LAWS(BOM)-2006-9-118] [REFERRED TO]
DEEPAK R RAUT VS. MAHARASHTRA CO OP MARKETING FEDRATION LTD [LAWS(BOM)-2009-1-80] [REFERRED TO]
BALA DEVI (SMT.) VS. MUKHTYAR SINGH [LAWS(ALL)-2017-5-204] [REFERRED TO]
SUNIL KUMAR NIGAM & 5 OTHERS VS. ASHA (DEAD) & OTHERS [LAWS(ALL)-2017-8-435] [REFERRED TO]
DURGA TIWARI AND OTHERS VS. SAVITRI DEVI AND OTHERS [LAWS(ALL)-2015-2-340] [REFERRED TO]
DEEPAK VS. KAILASH [LAWS(ALL)-2016-3-163] [REFERRED TO]
LAKHAN SARAN VS. SHIV SARAN [LAWS(ALL)-2017-9-302] [REFERRED TO]
KHALIDA FAZLI AND ORS VS. HINDUSTAN PETROLEUM CORPORATION LKO THROUGH ITS MANAGER [LAWS(ALL)-2017-8-452] [REFERRED TO]
MAIKOO & ANR VS. JAI DEVI [LAWS(ALL)-2017-9-294] [REFERRED TO]
FIROJUNNISA VS. HASMUNNISA [LAWS(ALL)-2021-12-136] [REFERRED TO]
INDRAVADAN AMBALAL SHAH VS. DEVIBALA RAJNIKANT DESAI [LAWS(GJH)-2017-8-227] [REFERRED TO]
VENUS ENGINEERING WORKS VS. KASHIKKUMAR NAGINDAS MODI [LAWS(GJH)-2010-10-191] [REFERRED TO]
JANUBEN HARJIBHAI (HARIBHAI) & 1 VS. MOHANBHAI DEVABHAI CHANGANI & 2 [LAWS(GJH)-2012-7-604] [REFERRED TO]
NAGJI LAKHU BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-35] [REFERRED TO]
SAMPATI DEVI, MADAN SAH, HARILAL SAH, VINOD SAH, JANKI DEVI VS. RAJENDRA SHUKLA, CHINTA MANI PRASAD, MANGAL SAH [LAWS(PAT)-2012-5-131] [REFERRED]
UNITED ENGINEERS & CONTRACTORS VS. SECRETARY TO GOVT A P [LAWS(SC)-2013-1-102] [REFERRED TO]
H SIDDIQUI VS. A RAMALINGAM [LAWS(SC)-2011-3-23] [REFERED TO]
MRUGENDRA INDRAVADAN MEHTA VS. AHMEDABAD MUNICIPAL CORPORATION [LAWS(SC)-2024-5-40] [REFERRED TO]
NEW INDIAN ASSURANCE CO.LTD VS. DASIAN BEHERA [LAWS(ORI)-2008-10-34] [REFERRED TO]
MARIAM BEEVI VS. SECRETARY [LAWS(KER)-2017-3-176] [REFERRED TO]
GIRVAR LAL VS. NEENA RAJDAN [LAWS(UTN)-2012-12-43] [REFERRED TO]
VIMALABEN RAMNIKLAL MEHTA VS. PATEL VALJI DEVJI VEKRIYA [LAWS(GJH)-2022-11-14] [REFERRED TO]
ANUP S., DR. VS. STATE OF KERALA [LAWS(KER)-2022-3-186] [REFERRED TO]
AJITSINH BABUBHAI JADAV VS. WADHWAN MAHAJAN PANJARAPOL [LAWS(GJH)-2013-3-124] [REFERRED TO]
NAGORE PICHAI VS. RAMALINGAM [LAWS(MAD)-2020-2-348] [REFERRED TO]
SANT KUMAR VS. R S VIRK [LAWS(P&H)-2011-9-109] [REFERRED TO]