Referred Judgements :-

BALDEV SINGH AND OTHERS VS. MANOHAR SINGH AND ANOTHER [REFERRED TO]
L J LEACH AND CO LIMITED VS. JARDINE SKINNER AND CO [REFERRED TO]
LABOUR COMMISSIONER MADHYA PRADESH VS. BURHANPUR TAPTI MILLS LIMITED [REFERRED TO]
JAMATRAJ KEWALJI GOVANI VS. STATE OF MAHARASHTRA [REFERRED TO]
T R SHARMA VS. PRITHVI SINGH [REFERRED TO]
SAIYADA MOSSARRAT VS. HINDUSTAN STEEL LTD [REFERRED TO]
CANARA BANK BANGALORE VS. M S JASRA [REFERRED TO]
MAHALUXMI RICE MILLS VS. STATE OF UTTAR PRADESH [REFERRED TO]
B K N PILLAI VS. P PILLAI [RELIED ON]
GURDIYAL SINGH VS. RAJ KUMAR ANEJA [REFERRED TO]
KAILASH VS. NANHKU [REFERRED TO]
SALEM ADVOCATE BAR ASSOCIATION VS. UNION OF INDIA [RELIED ON]
BALDEV SINGH VS. MANOHAR SINGH [REFERRED TO]

Cited Judgements :-

TARIGONDA MALLIKARAJUNA VS. SHAIK M.A. AHAMMAD [LAWS(HYD)-2016-4-1] [REFERRED TO]
SAHIB SINGH & ANOTHER VS. KULDEEP KUMAR & OTHERS [LAWS(P&H)-2010-4-217] [REFERRED]
ARMANDO PEREIRA VS. JUDE D SOUZA [LAWS(BOM)-2009-3-185] [REFERRED TO]
CENTURY TEXTILES AND INDUSTRIES LIMITED VS. ADDITIONAL CIVIL JUDGE [LAWS(UTN)-2007-3-23] [REFERRED TO]
SANTOSH SAWHNEY VS. SUKHDEV MINHAS [LAWS(UTN)-2019-7-57] [REFERRED TO]
ANITA VS. RITA KAPADIA [LAWS(P&H)-2019-7-26] [REFERRED TO]
PALAK VS. GURDEEP SINGH [LAWS(P&H)-2019-2-154] [REFERRED TO]
V PADMANABHA DAVEY CHENNAI VS. V M NATESHA CHETTIAR AND CO [LAWS(MAD)-2009-10-511] [REFERRED TO]
NORTH POINT SENIOR SECONDARY BOARDING SCHOOL VS. RAHAN ALI MALLICK AND ORS. [LAWS(CAL)-2015-12-104] [REFERRED TO]
PUTTASHETTY AND ORS. VS. MANJA SHETTY [LAWS(KAR)-2015-1-275] [REFERRED TO]
VAKKALAGADDA VENKATA SIVAYYA VS. TUMMALA SUJATHA [LAWS(APH)-2022-2-70] [REFERRED TO]
KARIBANDI SURYAKANTHAM VS. PILLA VENKATAKRISHNA [LAWS(APH)-2015-4-85] [REFERRED TO]
RAMOJI RAO VS. M A E KUMAR KRISHNA VARMA [LAWS(APH)-2011-11-31] [REFERRED TO]
B. SREENIVASULU VS. B. KUSUMA KUMARI AND ORS. [LAWS(APH)-2015-11-31] [REFERRED TO]
RADHA BAI VS. SHANKARLAL KACHHI [LAWS(MPH)-2013-10-77] [REFERRED TO]
SWATI NAGPURE VS. KAMLA NAGPURE [LAWS(MPH)-2013-12-278] [REFERRED TO]
SHARANJIT KAUR VS. KULWANT SINGH AND OTHERS [LAWS(P&H)-2014-10-179] [REFERRED]
SHAMSHAD BEGUM VS. HASSAN MURTAZA AND ORS. [LAWS(P&H)-2015-10-108] [REFERRED TO]
ADBUL BASID VS. NAZRUL HAQUE AND ORS. [LAWS(GAU)-2015-9-65] [REFERRED TO]
AKBAR ALI VS. MOSLEM UDDIN MANDAL MANDAL [LAWS(GAU)-2011-4-50] [REFERRED TO]
GARWARE WALL ROPES LTD VS. SHASHIKANT BHALCHANDRA GARWARE [LAWS(BOM)-2011-5-30] [REFERRED TO]
K T KUBAL & COMPANY VS. MUJIBUR REHMAN HAJI ISRAR ALAM SIDDIQUI [LAWS(BOM)-2014-10-137] [REFERRED TO]
AMRUT GINNING FACTORY VS. NAMOBAI TANAJI PAWAR [LAWS(BOM)-2009-6-66] [REFERRED TO]
M. Nagaraj, S/o. Late Muninanjappa and Sri M. Basavaraj, S/o. Late Muninanjappa VS. Sri N. Venkataswamappa, S/o. Late Narayanappa [LAWS(KAR)-2010-10-139] [REFERRED TO]
ANIL VS. ANITA [LAWS(BOM)-2021-8-70] [REFERRED TO]
TRILOCHAN DAS VS. KRISHNA DUTTA [LAWS(CAL)-2008-12-18] [REFERRED TO]
B.J. NAGRATH VS. CHAIRPERSON, DEBT RECOVERY APPELLATE TRIBUNAL [LAWS(ALL)-2014-7-200] [REFERRED TO]
RABINDRA NATH DAS VS. KARUNA DAS AND ORS. [LAWS(CAL)-2007-5-75] [REFERRED TO]
DINESH KUMAR VS. DISTRICT JUDGE [LAWS(ALL)-2012-5-177] [REFERRED TO]
SURJEET SINGH VS. ADDITIONAL DISTRICT JUDGE SITAPUR [LAWS(ALL)-2011-3-17] [REFERRED TO]
TAHIRA BEGHUM VS. ADDITIONAL DISTRICT JUDGE/COURT NO. 2 [LAWS(ALL)-2010-5-148] [REFERRED TO]
SANJEEV KUMAR VS. VIRENDRA KUMAR MEHROTRA [LAWS(ALL)-2011-4-110] [REFERRED TO]
RAMNIWAS BANSILAL LAKHOTIYA VS. SUNIL PANNALAL AGRAWAL [LAWS(BOM)-2014-11-100] [REFERRED TO]
ALOK GARG VS. ANJU KHURANA [LAWS(ALL)-2013-12-113] [REFERRED TO]
RAMESH CHANDRA VS. DISTRICT JUDGE UNNAO [LAWS(ALL)-2011-4-183] [REFERRED TO]
BUTNA DEVI VS. AMIT TALWAR [LAWS(DLH)-2013-10-178] [REFERRED TO]
RAJESH SHARMA VS. KRISHAN PAL [LAWS(DLH)-2011-9-265] [REFERRED TO]
CHAMPABEN VS. KHUSHMANBHAI CHANDUBHAI [LAWS(GJH)-2025-3-103] [REFERRED TO]
R BALAJI VS. V VIJAYAN [LAWS(MAD)-2011-2-129] [REFERRED TO]
RAM AGARWAL VS. B JAGANNATH RAO [LAWS(APH)-2008-7-77] [REFERRED TO]
RICHA KHARE VS. ANKIT GUTA [LAWS(ALL)-2015-4-41] [REFERRED TO]
SHAILENDRA KUMAR SHARMA VS. SMT. CHANDRA KANTA SHARMA & OTHERS [LAWS(ALL)-2016-7-352] [REFERRED TO]
DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD VS. RAJEEV KUMAR [LAWS(ALL)-2016-4-276] [REFERRED]
VARDIBEN CHAGANBHAI PARMAR & 1 ANR VS. BHIMSINGBHAI RATNABHAI DAMOR [LAWS(GJH)-2015-3-317] [REFERRED TO]
NITABEN DINESH PATEL VS. DINESH DAHYABHAI PATEL [LAWS(SC)-2021-10-30] [REFERRED TO]
SURAPANENI VENKATA RATNAM VS. SURAPANENI RAJESWARAMMA [LAWS(APH)-2022-11-173] [REFERRED TO]
REETA KUMARI VS. ANISH RANJAN [LAWS(PAT)-2007-4-2] [REFERRED TO]
SURYADEEP GARG VS. NEHA GARG [LAWS(MPH)-2015-8-162] [REFERRED TO]
AVINASH KUMAR RAI VS. SUSHREE CHHAYA RAI [LAWS(MPH)-2017-4-80] [REFERRED TO]
MAROTI RAMCHANDRA PARSUTKAR VS. RAMDAS KHATI PIDURKAR [LAWS(BOM)-2008-1-15] [REFERRED TO]
CHHABUBAI HARIBHAU BADAKH VS. S H KHATOD AND SONS [LAWS(BOM)-2009-5-23] [REFERRED TO]
SHIVKARAN VS. RATANLAL BAIRWA [LAWS(RAJ)-2014-5-333] [REFERRED]
RAM KUMAR VS. SURAJBANS SINGH BAKSHI [LAWS(P&H)-2010-3-139] [REFERRED TO]
DEEPAK SINGH VS. STATE OF H P [LAWS(HPH)-2018-9-108] [REFERRED TO]
MOHD LATIF (SINCE DECEASED) THROUGH LRS VS. GAFFURI AND OTHERS [LAWS(HPH)-2018-4-75] [REFERRED TO]
JOGINDER KAUR VS. MIT MOHAN SINGH KAHLON AND ANOTHER [LAWS(P&H)-2018-10-118] [REFERRED TO]
SANTLAL VS. RAMKEWAL [LAWS(ALL)-2014-9-32] [REFERRED TO]
SUBHASH CHANDER VS. AMAR SINGH CHAUHAN [LAWS(DLH)-2012-7-540] [REFERRED TO]
U.N. BHARDWAJ VS. Y.N. BHARDWAJ AND ORS. [LAWS(DLH)-2015-10-321] [REFERRED TO]
RAVINDER VASHISHT VS. NANHI DEVI [LAWS(DLH)-2012-10-55] [REFERRED TO]
PROMILA HALDER VS. SRI KUMARESH MONDAL ALIAS BHABESH MONDAL [LAWS(CAL)-2010-6-94] [REFERRED TO]
RABINDRA NATH GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-8-20] [REFERRED TO]
PURCHASING MANAGEMENT VS. RAJAT PANDHI [LAWS(DLH)-2009-1-25] [REFERRED TO]
LINK ENGINEERS P LIMITED VS. ASEA BROWN BOVERI LIMITED [LAWS(DLH)-2007-4-75] [REFERRED TO]
MAHENDRAKUMAR BHAGWATIPRASAD VS. VIRENDRA BHAGWATIPRASAD AGRAWAL [LAWS(BOM)-2014-4-15] [REFERRED TO]
MR.SASIDHARAN VS. MR.SUDARSANAN [LAWS(KER)-2020-10-18] [REFERRED TO]
M SHRAVAN KUMAR AND R ASHOK KUMAR BANSALI VS. RAJESH EXPORTS LIMITED [LAWS(KAR)-2010-12-15] [REFERRED TO]
SAJID P.A., AGED 48 YEARS, S/O. ABOOBACKER, PADIYATH HOUSE, VAZHAKKALA, P.V.K MINA ROAD, THRIKKAKKARA VILLAGE, THRIKKAKARA POST, ERNAKULAM DISTRICT VS. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR, WAYANAD DISTRICT, CIVIL STATION, KALPETTA [LAWS(KER)-2017-1-94] [REFERRED TO]
LAWRENCE CHRISTOPER FERNANDES VS. ERROL F MC MAHON [LAWS(BOM)-2018-6-31] [REFERRED TO]
MANKUNWARBAI VS. VINOD KUMAR [LAWS(MPH)-2010-7-11] [REFERRED TO]
HARMINDER SINGH VS. NIRMAL SINGH AND ANOTHER [LAWS(P&H)-2014-12-251] [REFERRED]
DASHRATH VS. RAJU BAI [LAWS(MPH)-2014-6-200] [REFERRED TO]
KAILASH SINGH VS. BUNDEL SINGH [LAWS(MPH)-2014-2-165] [REFERRED TO]
MAMTA RANI AND ANOTHER VS. DAYA WANTI [LAWS(P&H)-2014-12-252] [REFERRED]
VANSRAJ AND ORS. VS. SUBHAGI AND ORS. [LAWS(ALL)-2015-4-257] [REFERRED TO]
HARPINDER SINGH VS. BALBIR SINGH [LAWS(P&H)-2015-3-543] [REFERRED TO]
BADAN CHANDRA ADAK VS. SOVAN BANERJEE [LAWS(CAL)-2022-11-85] [REFERRED TO]
DHULIPALLA SRINIVASA RAO VS. KANDULA GOVARDHAN RAO [LAWS(APH)-2017-12-19] [REFERRED TO]
SOGRA BEGUM VS. GHOUSIA BEGUM [LAWS(APH)-2017-7-25] [REFERRED TO]
ANIL CHANDRA NATH VS. ALIUL ISLAM [LAWS(GAU)-2008-9-48] [REFERRED TO]
LAKSHMI VS. PERUMAL [LAWS(MAD)-2009-3-43] [REFERRED TO]
BALANAGESWARI ALIAS POONGODI VS. EXECUTIVE OFFICER ARULMIGU BADRAKALIAMMAN KOIL ANTHIYUR BHAVANI TALUK [LAWS(MAD)-2009-3-127] [REFERRED TO]
BIMAL KARAK VS. BIDYUT KUMAR LASKAR [LAWS(JHAR)-2021-8-29] [REFERRED TO]
RAMESH DUGGAL VS. PT. RAM SHANKER MISHRA TRUST CHIEF OFFICE [LAWS(ALL)-2023-5-114] [REFERRED TO]
BHUPENDRA SINGH VS. PRAKASH CHAND [LAWS(MPH)-2019-8-47] [REFERRED TO]
VIDYABAI VS. PADMALATHA [LAWS(SC)-2008-12-15] [REFERRED TO]
ANUP KUMAR VS. NARAIN PRASAD [LAWS(PAT)-2011-9-133] [REFERRED TO]
SURINDER MOHAN VS. RAJ KUMAR MEHRA & ANR [LAWS(HPH)-2018-3-166] [REFERRED TO]
DEVMANI VS. KHEM RAJ & ORS [LAWS(HPH)-2018-9-144] [REFERRED TO]
GOPALDUTT MISHRA VS. ANAND SINGH [LAWS(RAJ)-2022-9-206] [REFERRED TO]
GURBAX KAUR AND ANOTHER VS. BACHAN SINGH AND OTHERS [LAWS(P&H)-2017-2-222] [REFERRED TO]
DHARAM CHAND VS. HARBHAJAN SINGH AND OTHERS [LAWS(P&H)-2018-2-236] [REFERRED TO]
BHARAT BHUSHAN VS. JATINDER KAUR [LAWS(P&H)-2019-4-170] [REFERRED TO]
C.R. UMAPATHY VS. D. SATHYANARAYANA CHETTIAR [LAWS(MAD)-2014-11-7] [REFERRED TO]
SARASWATI IRON STORE VS. DEWAN CHAND DHANPAT RAI BHATIA MILL [LAWS(P&H)-2019-9-327] [REFERRED TO]
SARASWATI IRON STORE VS. DEWAN CHAND DHANPAT RAI BHATIA MILL [LAWS(P&H)-2019-9-327] [REFERRED TO]
HIND KUMAR KOHALI VS. STATE OF M.P. [LAWS(MPH)-2018-9-31] [REFERRED TO]
NAND LAL BAJAJ VS. OM PARKASH AND ORS. [LAWS(P&H)-2011-3-480] [REFERRED TO]
SANJEEV BATHLA ASSOCIATES VS. AMITA BANSAL [LAWS(P&H)-2014-12-353] [REFERRED]
RAJEEV SINGLA VS. MANJIT SINGH [LAWS(P&H)-2016-10-111] [REFERRED TO]
MOHD SAJID S/O RAFIQ MIYAN VS. HASINA WD/O ABDUL RASHID [LAWS(BOM)-2018-8-117] [REFERRED TO]
MRS. ADARSH KAUR GILL VS. SMT. SURJIT KAUR GILL AND ORS. [LAWS(DLH)-2010-1-388] [REFERRED TO]
ROHIT A. KAPADIA VS. PERVIZ J. MODI [LAWS(BOM)-2013-3-99] [REFERRED TO]
RAJARAM NAIK VS. THE STATE OF GOA AND ORS. [LAWS(BOM)-2015-8-153] [REFERRED TO]
KANDHASAMY VS. VIRUTHAMBAI [LAWS(MAD)-2011-8-223] [REFERRED TO]
PAWAN KUMAR GUPTA & ANOTHER VS. MOHD. SHAKIR & ANOTHER [LAWS(ALL)-2014-11-413] [REFERRED]
SAGWA SINGH TYAGI VS. ADDITIONAL DISTRICT JUDGE, AND 6 OTHERS [LAWS(ALL)-2014-11-424] [REFERRED]
MADAN LAL VS. PRESCRIBED AUTHORITY/CIVIL JUDGE(SR. DIV.), KANPUR AND ANR. [LAWS(ALL)-2012-11-214] [REFERRED TO]
KAILASH NATH VS. XTH ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2013-1-195] [REFERRED TO]
PRASHANT NARULA VS. MCD [LAWS(DLH)-2012-8-169] [REFERRED TO]
CHANDRA PRABHA VS. SATISH C SHARMA [LAWS(DLH)-2014-3-179] [REFERRED TO]
SUMITRA PARASHAR VS. RAJ RANI [LAWS(DLH)-2014-7-9] [REFERRED TO]
KAILASH KUMAR VS. GANESH KUMAR [LAWS(GAU)-2019-1-97] [REFERRED TO]
UCO BANK VS. SATYENDRA PRAKASH ATRI [LAWS(ALL)-2015-5-375] [REFERRED TO]
CHANAM NINGOL AHONGSHANGBAM ONGBI LOIDANG DEVI VS. R K TAMPHASANA SINGH [LAWS(MANIP)-2018-2-10] [REFERRED TO]
SENJAM DINAMANI SINGH VS. NANDEIBAM BABU SINGH [LAWS(MANIP)-2013-8-14] [REFERRED TO]
J.A. CONSTRUCTION VS. SARDAR KULDEEP SINGH [LAWS(ALL)-2019-12-291] [REFERRED TO]
FIROZ UDDIN VS. ANWAR UDDIN [LAWS(ALL)-2023-5-113] [REFERRED TO]
SAVITABEN KURJIBHAI PATEL VS. JINABHAI GOKALBHAI RAIYANI [LAWS(GJH)-2008-10-200] [REFERRED TO]
MOHAN DAS VS. IRA MUKHERJEE & ANR [LAWS(CAL)-2017-6-106] [REFERRED TO]
ALOKE RANJAN ROY VS. TAPAN KUMAR GHOSH [LAWS(CAL)-2014-9-81] [REFERRED TO]
DR. JOSEPH RABINDRANATH PAIS VS. MR. DEREK ALOYSIUS SUNIL KUMAR PAIS PRABHU AND OTHERS [LAWS(KAR)-2018-4-456] [REFERRED TO]
NALINI MISHRA, WIFE OF LATE SHAILENDRA KUMAR MISHRA VS. BRAJ KISHORE MISHRA SON OF LATE BHOLA NATH MISHRA [LAWS(PAT)-2010-3-279] [REFERRED TO]
SUKADEV ROUT VS. ABALI BEWA [LAWS(ORI)-2007-3-10] [REFERRED TO]
M/S. RAJA PUSHPA PROPERTIES PVT LTD & ANR VS. B. VENKATAMMA [LAWS(TLNG)-2020-3-22] [REFERRED TO]
MAHENDRA SINGH GEHLOT VS. GOPAL ARORA [LAWS(RAJ)-2008-6-4] [REFERRED TO]
PONNUSAMY (DIED) SETTU VS. ARUMUGAM(DIED) [LAWS(MAD)-2019-8-210] [REFERRED TO]
VINOD KUMAR AND ORS. VS. CHIMAN LAL AND ORS. [LAWS(P&H)-2014-8-254] [REFERRED TO]
RAJENDRA DIXIT VS. STATE OF M P [LAWS(MPH)-2013-10-178] [REFERRED TO]
KANIYALAL CHASNDULAL GANESHWALA VS. ZUBEDABIBI GULAM AHMED [LAWS(GJH)-2008-12-2] [REFERRED TO]
BATTA PROVISIONS STORE VS. DARBARI LAL DIED [LAWS(P&H)-2022-5-289] [REFERRED TO]
MAN SINGH CHAUHAN VS. BHANWAR SINGH [LAWS(P&H)-2024-11-1] [REFERRED TO]
CONCEPTION FERNANDES VS. TASNEEM SHAIKH [LAWS(BOM)-2014-4-248] [REFERRED TO]
MAHADEO S/O MARUTI BHANJE VS. BALAJI S/O SHIVAJI PATHADE [LAWS(BOM)-2012-9-1] [REFERRED TO]
MAHADEO S/O MARUTI BHANJE VS. BALAJI S/O SHIVAJI PATHADE [LAWS(BOM)-2012-9-1] [REFERRED TO]
JAYASHREE SUBHASH KALBANDE VS. BHAURAO NAGORAO DERKAR [LAWS(BOM)-2014-2-149] [REFERRED TO]
KINKAR BHUSAN ROY VS. GOPAL CHANDRA MONDAL [LAWS(CAL)-2009-2-63] [REFERRED TO]
SHYAM SUNDAR KAYAL VS. MIST VALLEY VINIMOY PVT LTD [LAWS(CAL)-2010-1-18] [REFERRED TO]
SURAJ PRAKASH VS. WAQF KHUDABAND TALA MAUSOOMA [LAWS(ALL)-2012-10-86] [REFERRED TO]
DARSHAN KUMAR WAHI VS. SMT. SNEH KUTHIALA [LAWS(HPH)-2011-6-78] [REFERRED TO]
GAYATRI ADAK VS. SOVAN BANERJEE [LAWS(CAL)-2022-11-84] [REFERRED TO]
GHANASHYAM DAS SHAH VS. BENGAL BONDED WAREHOUSE ASSOCIATION [LAWS(CAL)-2014-1-2] [REFERRED TO]
HARPAL SINGH DHILLON VS. DISTRICT JUDGE [LAWS(ALL)-2019-11-433] [REFERRED TO]
ANANT RAM VS. HANS RAJ AND ORS. [LAWS(P&H)-2011-3-803] [REFERRED TO]
KULJIT SINGH VS. SUKHDEV SINGH [LAWS(P&H)-2009-3-103] [REFERRED TO]
MOIRANGTHEM YAIMA SINGH VS. LAISHRAM ROMA DEVI [LAWS(MANIP)-2015-5-17] [REFERRED TO]
ABEDA IQBAL PATEL VS. CORMORANT INVESTMENT PVT LTD [LAWS(BOM)-2008-12-83] [REFERRED TO]
SHAILESHKUMAR NATHALAL MODH VS. CHAUDHARY TAKAHATBEN KESHARBHAI [LAWS(GJH)-2014-10-26] [REFERRED TO]
KOTHANDAM VS. MURUGESAN [LAWS(MAD)-2009-1-24] [REFERRED TO]
ELANGO VS. RAJENDIRAN [LAWS(MAD)-2009-2-85] [REFERRED TO]
AMIT GUPTA VS. GULAB CHANDRA KANODIA [LAWS(ALL)-2021-11-104] [REFERRED TO]
B K AGGARWAL AND ANOTHER VS. AVINASH GROVER AND OTHERS [LAWS(P&H)-2014-12-359] [REFERRED]
DAMODAR VS. PRADEEP KUMAR [LAWS(MPH)-2013-10-200] [REFERRED]
ATUL KUMAR AND OTHERS VS. RISHI PAL AND ANOTHER [LAWS(P&H)-2014-12-263] [REFERRED]
P. SIVAN VS. P. SHANTHA [LAWS(CAL)-2019-1-192] [REFERRED TO]
BIJITH INTERNATIONAL BUILDERS VS. DIAS VARGHESE C. AND ORS. [LAWS(KAR)-2016-1-24] [REFERRED TO]
DYAMAVVA SHIVANANDAPPA BANAKAR AND ORS VS. GURUSHANTAPPA UJJAPPA MALAGIMANI AND ORS [LAWS(KAR)-2013-9-534] [REFERRED]
VIJAY KUMAR VS. ASHOK KUMAR VERMA [LAWS(CHH)-2022-5-97] [REFERRED TO]
VISHAL NITINKUMAR KONDHIA VS. JAHNVI VISHAL KONDHIA [LAWS(BOM)-2018-1-100] [REFERRED TO]
DABBARA SUJATHA VS. MADINENI RAMANNA [LAWS(APH)-2016-10-50] [REFERRED TO]
V L KALIANNAN VS. JAGADAMBAL [LAWS(MAD)-2012-6-234] [REFERRED TO]
PRISM CEMENT LTD. VS. UDAYAN LAL AND ANR. [LAWS(DLH)-2013-1-438] [REFERRED TO]
RAMJI VISHWAKARMA VS. MANUPA DEVI [LAWS(ALL)-2012-11-114] [REFERRED TO]
SHRI GURMAIL CHAND AND ANOTHER VS. SHRI YOG RAJ [LAWS(HPH)-2013-6-189] [REFERRED]
CHETAN DAYAL VS. ARUNA MALHOTRA [LAWS(DLH)-2020-7-1] [REFERRED TO]
SUBASH GUPTA VS. YADAP NEPAL [LAWS(SIK)-2017-9-6] [REFERRED TO]
DHARAMSINGH SARDAESINGH CHABADA VS. PRITAMSINGH SARDARSINGH CHABADA [LAWS(BOM)-2007-4-113] [REFERRED TO]
BAHAR MURTAZA FAZAL ALI VS. ROHINI WAHI ALIAS ROOHANI [LAWS(HPH)-2019-5-104] [REFERRED TO]
K.B. SHARMA VS. KEERTI KARAN DHARNI [LAWS(P&H)-2009-8-114] [REFERRED TO]
LALIT RAMDHAN VS. GANPATI VISWAS [LAWS(RAJ)-2019-3-32] [REFERRED TO]
WALCHANDNAGAR INDUSTRIES LIMITED VS. INDRAPRASTHA DEVELOPERS [LAWS(BOM)-2013-9-144] [REFERRED TO]
PREM CHAND VS. SUBHASH CHAND SAINI [LAWS(DLH)-2008-5-242] [REFERRED TO]
SARABJIT KAUR VS. JOGINDER SINGH BAMRA AND ORS. [LAWS(P&H)-2016-1-204] [REFERRED TO]
MADAN LAL VS. NARENDRA KUMAR [LAWS(RAJ)-2009-10-145] [REFERRED TO]
YOGENDRA BAHADUR SINGH VS. SURENDRA BAHADUR SINGH [LAWS(PAT)-2024-1-111] [REFERRED TO]
OM PAL SINGH VS. RAJESH KUMAR KAURA [LAWS(UTN)-2019-12-83] [REFERRED TO]
PARVINDER SINGH @ PINDA AND OTHERS VS. DIDAR SINGH [LAWS(P&H)-2018-7-130] [REFERRED TO]
BALBIR SINGH VS. HARMANJEET SINGH [LAWS(P&H)-2019-11-68] [REFERRED TO]
RAJA PUSHPA PROPERTIES PVT. LTD. VS. B.VENKATAMMA [LAWS(TLNG)-2020-3-45] [REFERRED TO]
NAN VS. ZAMINDAR [LAWS(ALL)-1954-1-16] [REFERRED TO]
CHEDI VS. SONA BAI [LAWS(MPH)-2013-10-177] [REFERRED TO]
HEMRAJ AGARWAL VS. BHARTI [LAWS(CHH)-2008-2-26] [REFERRED TO]
SHANTI LAL BAGRECHA VS. MOTI LAL [LAWS(RAJ)-2008-5-25] [REFERRED TO]
KICHHA SUGAR COMPANY LIMITED (UNDERTAKING OF THE GOVERNMENT OF UTTARANCHAL) THROUGH ITS EXECUTIVE DIRECTOR SHRI A.S. HAYANKI VS. ORIENTAL GASES THROUGH ITS PROPRIETOR MR. SUNIL AGARWAL [LAWS(UTN)-2007-3-66] [REFERRED TO]
RADHAKANTA JUADI VS. STATE OF ORISSA [LAWS(ORI)-2010-9-30] [REFERRED TO]
RAM BAKSH BAHRI VS. TIRATH SINGH [LAWS(P&H)-2019-2-70] [REFERRED TO]
SATNAM SINGH VS. KULDIP SINGH [LAWS(P&H)-2023-7-49] [REFERRED TO]
GOBIND GUPTA VS. RITU CHOPRA [LAWS(P&H)-2017-3-116] [REFERRED TO]
VINAYAKA HOUSE BUILDING CO-OPERATIVE SOCIETY VS. CHIKKA THIMMAIAH AND ORS. [LAWS(KAR)-2015-4-366] [REFERRED TO]
LAKSHMI NARASAMMA VS. MANGALA GOWRINAG AND ORS. [LAWS(KAR)-2015-3-155] [REFERRED TO]
SWARNALATHA K VS. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LIMITED AND ORS [LAWS(KAR)-2013-4-282] [REFERRED]
EMACULATE CONCEPTION VS. DIRECTOR GENERAL [LAWS(KAR)-2008-11-58] [REFERRED TO]
BODUGU GURARAVIAH AND ORS VS. VIPPRAPALI SAIRAM [LAWS(APH)-2018-3-36] [REFERRED TO]
BOLO RAM PAUL VS. DIGENDRA DUTTA [LAWS(GAU)-2008-8-62] [REFERRED TO]
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SUNITA DEVENDRA DESHPRABHU VS. SITADEVI DESHPRABHU & ORS. [LAWS(BOM)-2016-10-99] [REFERRED TO]
AJIT SINGH VS. ADARSH KAUR GILL [LAWS(DLH)-2009-11-3] [REFERRED TO]
ANJU VS. SATISH KUMAR [LAWS(ALL)-2018-2-292] [REFERRED TO]
AMOM ONGBI RADHAMANI DEVI AND ORS. VS. THIYAM IBOCHOUBA SINGH [LAWS(MANIP)-2013-11-14] [REFERRED TO]
SATJIT SINGH VS. KAMALJIT SINGH [LAWS(P&H)-2015-2-733] [REFERRED TO]
KARAMJIT KAUR VS. CHARANJIT KAUR AND ORS. [LAWS(P&H)-2015-2-224] [REFERRED TO]
UJJAGAR SINGH VS. JAGPAL SINGH [LAWS(P&H)-2015-2-467] [REFERRED TO]
KAMLA BAI VS. PREETI RAZIADA [LAWS(MPH)-2010-1-129] [REFERRED TO]
MAJIDAN VS. MOHAMMAD SADIQ AND OTHERS [LAWS(P&H)-2014-11-273] [REFERRED]
COL. (RETD.) HARPAL SINGH DHILLON VS. DISTRICT JUDGE, LUCKNOW [LAWS(ALL)-2019-11-444] [REFERRED TO]
SAIYED RASHEDAKHATUN VS. VISHNUBHAI AMBALAL PATEL DECEASED THRO HEIRS [LAWS(GJH)-2014-8-168] [REFERRED TO]
FAROJA BIBI VS. SK MUSTAFA ALI [LAWS(CAL)-2013-7-73] [REFERRED TO]
KICHHA SUGAR COMPANY LIMITED VS. ORIENTAL GASES [LAWS(ALL)-2007-3-185] [REFERRED TO]
IN RE RAKIBUL SK. @ ISLM VS. STATE [LAWS(CAL)-2015-5-112] [REFERRED]
DIRECTOR LOGISTICS INDIA PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2007-9-145] [REFERRED TO]
NAVEEN CHANDER KAPUR VS. STATE & ORS. [LAWS(DLH)-2017-7-8] [REFERRED TO]
K UMAPATHY VS. A C ABRAHAM KINSELY [LAWS(MAD)-2012-8-122] [REFERRED TO]
SASIDHARAN VS. SUDARSANAN [LAWS(KER)-2020-10-107] [REFERRED TO]
T.V.SASIKALA VS. C.P.JOSEPH [LAWS(KER)-2020-12-203] [REFERRED TO]
JAIRAJ LADHARAM TEHELRAMANI VS. MUNICIPAL COUNCIL BHADRAWATI [LAWS(BOM)-2011-2-174] [REFERRED TO]
KISHORE VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2011-2-34] [REFERRED TO]
ANOWAR ALI VS. JOLA BIBI [LAWS(GAU)-2012-4-54] [REFERRED TO]
OM PRAKASH KHAKHOLIA VS. RAFIUDDIN AHMED ALIAS RICKBABA [LAWS(GAU)-2010-1-28] [REFERRED TO]
EASTERN BUSINESS PVT LTD VS. MANIKA DHAR [LAWS(GAU)-2009-2-59] [REFERRED TO]
KISHAN RAJ VS. CHOTH MAL [LAWS(RAJ)-2009-1-176] [REFERRED TO]
MEHAR SINGH ALIAS MAHANT RAM VS. GURDEV SINGH AND OTHERS [LAWS(HPH)-2016-5-287] [REFERRED TO]
MADAN LAL VS. S.L. MALOO AND OTHERS [LAWS(P&H)-2012-3-109] [REFERRED TO]
PAL SINGH VS. SHIV SINGH [LAWS(P&H)-2013-10-124] [REFERRED TO]
PARMINDER SINGH AND ANOTHER VS. RAM SINGH AND OTHERS [LAWS(P&H)-2017-5-257] [REFERRED TO]
SUMITRA DEVI VS. PARVEEN KUMAR [LAWS(P&H)-2022-3-201] [REFERRED TO]
ANURAG SETIA VS. PAWAN KUMAR [LAWS(P&H)-2019-3-378] [REFERRED TO]