LAWS(SC)-2006-1-96

B.P. MOHAN RAO Vs. STATE OF KARNATAKA

Decided On January 27, 2006
B.P. Mohan Rao Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Leave granted.

(2.) The Appeal stands disposed of in terms of the signed order.

(3.) Leave granted.