Referred Judgements :-

SHIBBAN LAL SAKSENA VS. STATE OF UTTAR PRADESH [RELIED ON]
SUPERINTENDENT CENTRAL PRISON FATEHGARH VS. RAM MANOHAR LOHIA [RELIED ON]

Cited Judgements :-

JIGNESH ALIAS RINKU UDAJI THAKORE VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-1-14] [REFERRED TO]
KANABHAI MOTIBHAI MENA MARWADI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-1-58] [REFERRED TO]
GAURIBEN RANJIT KANTI MALEKIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-85] [REFERRED TO]
SANJAY ALIAS SANJU BHIKHABHAI PARMAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-1-91] [REFERRED TO]
MAHESHBHAI JAMKABHAI MEDA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-95] [REFERRED TO]
MEHBOOB ALI VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2019-5-481] [REFERRED TO]
UMESH CHANDRA GUPTA VS. STATE OF U. P. [LAWS(ALL)-2021-11-151] [REFERRED TO]
BINDUDEVI ALIAS CHACHI W O BHAGWANRAJESHWAR TIWARI VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-42] [REFERRED TO]
NARESHBHAI FAKIRBHAI MAISURIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-50] [REFERRED TO]
GAFFARMOHAMMAD HUSSAINMIYAN MIYANA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-10-56] [REFERRED TO]
ASIF ALIAS BACHHO YASINBHAI SHAIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-2-44] [REFERRED TO]
CHAMANBHAI MAGANBHAI NADIA VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-93] [REFERRED TO]
BHAVESHKUMAR KHIMJIBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-96] [REFERRED TO]
SUMANBHAI DALUBHAI TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-33] [REFERRED TO]
AJAY BABURAO PARMAR CHHARA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-3-38] [REFERRED TO]
RAKESHBHAI MAGANBHAI NINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-72] [REFERRED TO]
VIJAY ALIAS KALU NAGINBHAI RAVAL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-3-73] [REFERRED TO]
PRAKASH ALIAS PATU KANUBHAI KARENDHA VS. COMMISSIONER OF POLICE OF CITY OF RAJKOT [LAWS(GJH)-2008-4-31] [REFERRED TO]
SUNITA ALIAS SHOBHA DILIP PATIL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-45] [REFERRED TO]
PRAVIN ALIAS BAKO NAGINDAS SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-75] [REFERRED TO]
MARGARET ALIAS MERRY VS. COMMISIONER OF POLICE [LAWS(GJH)-2008-4-140] [REFERRED TO]
SANJAY ALIAS PAPPU VINUBHAI GOHEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-166] [REFERRED TO]
SANTOKBEN PARSOTTAMBHAI ARJANBHAI PARMAR VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2008-5-34] [REFERRED TO]
ARVIND ALIAS RAVINDRABHAI DILHI MEVARAM SHRIVASTAV VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-55] [REFERRED TO]
MOHAMMAD JAVED ALIAS BHURIYO MOHAMMAD KASAM KANSARA VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2008-5-59] [REFERRED TO]
HARKHABEN WD/O GABHUJI RANCHODJI THAKOR THRO SON VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-221] [REFERRED TO]
RADHABEN PATIRAM VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-224] [REFERRED TO]
HARSHADBHAI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-261] [REFERRED TO]
KANTIBHAI BADABHAI KHARADI VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2008-6-26] [REFERRED TO]
DEVRAJ ALIAS DINESH DEVJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-29] [REFERRED TO]
BHOPARAM KANARAMJI BHUNGAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-42] [REFERRED TO]
REVABEN BHARATBHAI CHHAGANBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-132] [REFERRED TO]
DIPAKBHAI BHIKHABHAI PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-101] [REFERRED TO]
KARSANBHAI ALIAS KISHOR VALJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-169] [REFERRED TO]
TULSI CHUNILAL CHOMAL KHARVA VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-56] [REFERRED TO]
SANDIPBHAI PRAVINBHAI JAYSWAL VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-58] [REFERRED TO]
HARDIKBHAI ALIAS HARI BACHUBH-AI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-75] [REFERRED TO]
HAMIRBHAI KODARBHAI TAMBODIYA VS. POLICE COMMISSIONER [LAWS(GJH)-2008-7-187] [REFERRED TO]
BALBEERSING AMARSING BHELE PUNJABI VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-199] [REFERRED TO]
VIJAY ALIAS VIJU AATMARAM TEKWANI SINDHI VS. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD [LAWS(GJH)-2008-7-234] [REFERRED TO]
MEHUL VINODBHAI PANCHAL VS. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD [LAWS(GJH)-2008-9-11] [REFERRED TO]
AHMEDKHAN ALIAS SHARUKH SAUKATKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-30] [REFERRED TO]
GULABKHAN ALIAS FIROJKHAN KALU HASAMKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-44] [REFERRED TO]
MAHESHBHAI GANPATBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-49] [REFERRED TO]
CHANDRABA RAGHUVIRSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-151] [REFERRED TO]
PRAVIN ALIAS RAJU SUNDARBHAI JADAV VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2009-12-162] [REFERRED TO]
MEHULBHAI VINUBHAI DANTANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-170] [REFERRED TO]
FIROZKHAN NATHUKHAN PATHAN VS. S K SAIKIA [LAWS(GJH)-2009-12-235] [REFERRED TO]
PRATAPSINH LAKHUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-182] [REFERRED TO]
NARESHBHAII THAKORBHAI THAKKAR VS. POLICE COMMISSIONER [LAWS(GJH)-2010-1-21] [REFERRED TO]
SHARDABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-23] [REFERRED TO]
RANJITSINH ALIAS RANU SAMATBHAI BHATI VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-28] [REFERRED TO]
RATNABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-30] [REFERRED TO]
JAYESHBHAI HASMUKHBHAI KHAMBHATI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-44] [REFERRED TO]
LAXMIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-47] [REFERRED TO]
CHANDESHWAR RAJBALAM RAI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-58] [REFERRED TO]
RAMESHBHAI BHIKHUBHAI KHOLARIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-170] [REFERRED TO]
RASIDABANU VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-173] [REFERRED TO]
SHRAVAN ALIAS SALIM LANGDO BABUBHAI VANZARA VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-177] [REFERRED TO]
ABIDHUSEN ALIAS DANGO IQBALBHAI LUHAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-199] [REFERRED TO]
ASHRAF YUSUF JAVRAWALA VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-203] [REFERRED TO]
AMAN @ LANGDO AHMEDBHAI, SIPAI THROUGH SAMIRBHAI AHMEDBHAI SI VS. COMMISSIONER OF POLICE AND 2 ORS [LAWS(GJH)-2010-10-351] [REFERRED TO]
SALIMBHAI ALIAS LALLI MAHAMMADBHAI RANGREJ VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-25] [REFERRED TO]
MUKESH DAYARAM TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-29] [REFERRED TO]
MADHABHAI JETHIYABHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-31] [REFERRED TO]
PRADIPBHAI TEJABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-35] [REFERRED TO]
RAMESHBHAI SANABHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-95] [REFERRED TO]
VIPUL ALIAS KANIYO RAMANLAL PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-144] [REFERRED TO]
MAULESH INDRA VADAN SONI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-143] [REFERRED TO]
MUKESH BABU BHAI HIRAGAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-144] [REFERRED TO]
ADAMBHAI ALIAS MUNNO KADI ISUBBHAI MAJOTHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-53] [REFERRED TO]
GAJANAND ALIAS PANDIT TIRGUJI NARAYAN TIWARI VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-64] [REFERRED TO]
AMARKUMAR ALIAS PINTOO CHATURBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-81] [REFERRED TO]
MADHUBEN RANCHHODBHAI SENDHABHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-274] [REFERRED TO]
MANISHBHAI VINUBHAI MARU VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-37] [REFERRED TO]
PINTOO FAKIRA BHOY VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-48] [REFERRED TO]
MAHENDRA ALIAS KALU MANSINGBHAI CHAUHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-72] [REFERRED TO]
HANSABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-188] [REFERRED TO]
CHHANAJI KALUJI THAKORE VS. POLICE COMMISSIONER SHRI [LAWS(GJH)-2010-7-358] [REFERRED TO]
MAHESH ALIAS JAGDISH RAMESHCHANDRA JOGIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-372] [REFERRED TO]
SHAHBAZKHAN ALIAS SANU SARFARAZ KHAN PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-468] [REFERRED TO]
PATRAMAL ALIAS PATU NARAN GADHVI VS. DISTRICT MAGISTRATE [LAWS(GJH)-2010-8-59] [REFERRED TO]
ISHWARBHAI PREMABHAI TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-188] [REFERRED TO]
VIJAYBHAI GOPALBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-292] [REFERRED TO]
RAMESHBHAI GALBAJI THAKOR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-330] [REFERRED TO]
MOHAMMADFARUK MOHAQMMADISMAIL MUNSHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-403] [REFERRED TO]
TEJAS BHARATBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-409] [REFERRED TO]
PRAKASH ALIAS CHAKO JASWANTSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-423] [REFERRED TO]
NITINBHAI JIVANLAL BAKRANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-499] [REFERRED TO]
CHANDRESH ALIAS PINTU JAGDISHBHAI PAU VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-515] [REFERRED TO]
HASMUKHBHAI KISHORBHAI MARTHAK VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-527] [REFERRED TO]
RAJESHBHAI VIRABHAI LOKHIL VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-593] [REFERRED TO]
JENTIBHAI DEVSHIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-126] [REFERRED TO]
SANJAY MULUBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-128] [REFERRED TO]
JAGDISHBHAI HARJIBHAI RATNOTAR VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-252] [REFERRED TO]
PRAKASH @ LALO SHANKARBHAI VASOYA VS. COMMISSIONER OF POLICE AND ORS [LAWS(GJH)-2011-2-267] [REFERRED TO]
SIMANCHAL BANVALI SHAHU VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-21] [REFERRED TO]
MUMTAZ FAROOQBHAI SHAIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-1-10] [REFERRED TO]
SAVITABEN SOMAJI KODARJI THAKORE VS. COMMISSIONER OF POLICE OF THE CITY OF AHMEDABAD [LAWS(GJH)-2012-1-173] [REFERRED TO]
SUNIL @ SUNO RAMNARAYAN THAKUR VS. STATE OF GUJARAT [LAWS(GJH)-2012-10-101] [REFERRED TO]
JITESH @ JITIYO VALLABHBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2012-10-103] [REFERRED TO]
DINESHBHAI JIVANBHAI MUNDHVA VS. COMMISSIONER OF POLICE RAJKOT CITY [LAWS(GJH)-2012-10-105] [REFERRED TO]
MULSING RAMSING RAJPUT VS. STATE OF GUJARAT THRO CHIEF SECRETARY [LAWS(GJH)-2012-11-181] [REFERRED TO]
MOHAMAD USMAN KAYAMALI RAJPUT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-12-201] [REFERRED TO]
CHETANBHAI JAYANTILAL GOLWALA THROUGH HIS BROTHER JATIN VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-440] [REFERRED TO]
VIJAYSING RAGHUVIRSING YADAV VS. COMMISSIONER OF POLICE, AHMEDABAD CITY [LAWS(GJH)-2012-3-380] [REFERRED TO]
MANISH ALIAS JOHN GOPALDAS SHAH THROUGH WIFE SEJALBEN M SHAH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-4-53] [REFERRED TO]
KASIMALI ALIAS LAMBU S/O YUSUFALI JAFARI VS. STATE OF GUJARAT [LAWS(GJH)-2012-4-212] [REFERRED TO]
MALABHAI NATHABHAI VAGHRI VS. DISTRICT MAGISTRATE [LAWS(GJH)-2012-5-17] [REFERRED TO]
HASNRAJ ALIAS BABU RAMESHBHAI SAGATHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-70] [REFERRED TO]
RAMESHBHAI @ RAMLO DILUBHAI VS. COMMISSIONER OF POLICE RAJKOT DISTRICT [LAWS(GJH)-2012-7-199] [REFERRED TO]
HARPALSINH DANSINH WALA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2012-7-253] [REFERRED TO]
ARJUNBHAI HANUBHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2012-8-236] [REFERRED TO]
SIKANDER JAMALKHAN JEDU VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-39] [REFERRED TO]
SALIM IBRAHIMBHAI MOR THRO COUSIN VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-9-175] [REFERRED TO]
HAIDERKHAN LALKHAN PATHAN THROUGH BROTHER JAFARKHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-9-204] [REFERRED TO]
VIRENDRA @ VIRU HEMBHAI HUDAR-KATHI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2013-1-154] [REFERRED TO]
RAMESH @ RAMA HIRABHAI KHIMSURIYA VS. STATE OF GUJARAT THRO GOVERNMENT PLEADER [LAWS(GJH)-2013-1-323] [REFERRED TO]
KRISHNA MADHAORAO GHATATE VS. UNION OF INDIA [LAWS(BOM)-1975-10-13] [REFERRED TO]
PIYUSHBHAI CHAMANLAL GAMEE VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-333] [REFERRED TO]
PRAVIN ALIAS RAJU SUNDARBHAI JADAV VS. POLICE COMMISSIONER [LAWS(GJH)-2008-8-24] [REFERRED TO]
SHYAMLAL ALIAS RAMESH KISHANCHAND VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-8-43] [REFERRED TO]
HITESHBHAI HASMUKHBHAI KOLI PATEL THRO AMRUT ISHWAR PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-8-92] [REFERRED TO]
JIVRAJSING @ BHAYJI MANGUSING SHEKHAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-218] [REFERRED TO]
PRAKASH ALIAS PAKYA MAHADEO RAUT AND ASHOK BABU JADHAV ALIAS ASHOK BHANGI VS. SATISH SAHANEY COMMISSIONER OF POLICE THANE [LAWS(BOM)-1983-10-8] [REFERRED TO]
ALARAKHA ALIAS KADI ALIBHAI SEPAI VS. STATE OF GUJARAT [LAWS(GJH)-1993-2-58] [REFERRED]
MANGABHAI CHANDUBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-1993-3-33] [REFERRED]
SHAIKH ALI SHAIKH KALI VS. STATE OF GUJARAT [LAWS(GJH)-1993-4-18] [REFERRED]
MOHMAD SALIM ALIAS SALIM KHAN VS. POLICE COMMISSIONER [LAWS(GJH)-1997-2-44] [REFERRED]
MOHMAD SALIM ALIAS SALIM KHAN VS. POLICE COMMISSIONER [LAWS(GJH)-1997-2-44] [REFERRED]
JYOTIBEN NAILESHBHAI KANAIYALAL VS. STATE OF GUJARAT [LAWS(GJH)-2007-12-96] [REFERRED TO]
OMPRAKASH @ NANKU S/O RAJNATH YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-915] [REFERRED TO]
SHRIDHAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1944] [REFERRED TO]
SACHIN SUNILRAV KAMLE VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1966] [REFERRED TO]
HASHMUKH VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1973] [REFERRED TO]
ALKESH ALIAS NANIYO BABUBHAI PATANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-2068] [REFERRED TO]
MAJHAR AKBARBHAI VHORA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1854] [REFERRED TO]
IMRANKHAN YUSUFKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2569] [REFERRED TO]
JASHPALSING GURUMUKHSING SIKLIGAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2676] [REFERRED TO]
SAGAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2680] [REFERRED TO]
SHAILESH JAGATNARAYAN HARISHANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2705] [REFERRED TO]
ATULKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-29] [REFERRED TO]
KALIM VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1543] [REFERRED TO]
ALTAF ABDULBHAI NIYATAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1012] [REFERRED TO]
SHANKARBHAI DHIRUBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1036] [REFERRED TO]
ASALAM VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1041] [REFERRED TO]
ASLAM FIROZ CYCLEWALA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1046] [REFERRED TO]
SOHAIL VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-25] [REFERRED TO]
DEEPAK VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-58] [REFERRED TO]
CHIRAG VIJAYBHAI ISHWARBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-75] [REFERRED TO]
SONUSINGH GURUDEVSINGH LOHAR BAVRI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-3] [REFERRED TO]
SHAKUR S/O HUSENBHAI DOSMAHMADBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-9] [REFERRED TO]
BHARATSINH RAJABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-35] [REFERRED TO]
SUNILSINH VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-62] [REFERRED TO]
VIVEK VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-84] [REFERRED TO]
KAILESH S/O AMRATLAL JARIVALA VS. STATE OF GUJARAT [LAWS(GJH)-2024-8-6] [REFERRED TO]
JIVRAJ VS. STATE OF GUJARAT [LAWS(GJH)-2024-8-29] [REFERRED TO]
BIDISHA GOIN VS. GOVERNMENT OF KARNATAKA [LAWS(KAR)-2013-9-55] [REFERRED TO]
FAIZAN AKHTER BHAT VS. UT OF J&K [LAWS(J&K)-2022-10-57] [REFERRED TO]
JAVID AHMAD MIR VS. UTOF J&K [LAWS(J&K)-2022-4-61] [REFERRED TO]
SHAMEEM AHMAD WANI VS. UT OF J&K [LAWS(J&K)-2023-3-31] [REFERRED TO]
JAGDISH PRASAD PASTARIYA VS. STATE OF M P [LAWS(MPH)-2010-3-109] [REFERRED TO]
BHOLA RAI VS. SUPERINTENDENT DISTRICT JAIL GHAZIPUR [LAWS(ALL)-1965-11-25] [REFERRED TO]
MOHD ALIM VS. SUPERINTENDENT DISTRICT JAIL [LAWS(ALL)-1983-3-28] [REFERRED TO]
INDRAJIT GOSWAMI VS. R H MENDONCA [LAWS(BOM)-1999-4-52] [REFERRED TO]
VIJAY C PULJAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-9-100] [REFERRED TO]
RAM KHILADI GURJAR VS. STATE OF M P [LAWS(MPH)-2008-4-87] [REFERRED TO]
MADHU LIMAYE MADHU LIMAYE VS. SUB DIVISIONAL MAGISTRATE MONGHYR:VED MURTI [LAWS(SC)-1970-10-44] [REFERRED TO]
KANU BISWAS VS. STATE OF WEST BENGAL [LAWS(SC)-1972-5-37] [RELIED ON]
NAGEN MURMU VS. STATE OF WEST BENGAL [LAWS(SC)-1972-7-20] [RELIED UPON]
DHANANJOY DAS VS. DISTRICT MAGISTRATE DARRANG [LAWS(SC)-1982-8-14] [RELIED]
CHALAMALA RAJYALAKSHMI NAGENDRA RAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2010-2-28] [REFERRED TO]
SAMALA DHANA LAXMI VS. THE STATE OF TELANGANA AND ORS. [LAWS(APH)-2016-3-25] [REFERRED TO]
P. NAGA RAJU VS. THE STATE OF TELANGANA [LAWS(APH)-2016-4-69] [REFERRED TO]
M RAM VS. STATE OF TELANGANA AND ORS [LAWS(APH)-2016-6-87] [REFERRED]
GUDURU PAKKIRAMMA VS. STATE OF ANDHRA PRADESH AND OTHERS [LAWS(APH)-2019-2-12] [REFERRED TO]
CHITTIPOTHULA CHINNA VS. STATE OF A.P. [LAWS(APH)-2022-7-108] [REFERRED TO]
MUDDADA APPAYYA VS. COLLECTOR AND DISTRICT MAGISTRATE [LAWS(APH)-2023-5-18] [REFERRED TO]
COL JAGMOHAN SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2010-8-1] [REFERRED TO]
VINOD @ MEDY KESHABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-134] [REFERRED TO]
RAJENDRA ALIAS AJAY RAMBHAROSE RAMGULAM RAVAT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-145] [REFERRED TO]
AMAN SUKHBAHADUR GURUM VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-170] [REFERRED TO]
MOHAMAD SALIM ALIAS SALIM FRUIT S/O ANVARALI FRUITWALA VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-177] [REFERRED TO]
SARFARAJ @ JADIO RAJAUDDIN SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-236] [REFERRED TO]
RANVIRSINH @ ZERIBAPU NARSINHJI DODIYA VS. COMMISSONER OF POLICE [LAWS(GJH)-2018-7-320] [REFERRED TO]
GOVINDSINH RAMNARESHSINH KUVARINH CHUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-415] [REFERRED TO]
HARDIK HASMUKHBHAI PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-9] [REFERRED TO]
SHARIFKHAN @ BABA MUKHTYARKHAN MAKBULKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-42] [REFERRED TO]
JAYDEEP NATWARBHAI SOLANKI VS. COMMISSIONER OF POLICE, (AHMEDABAD CITY) [LAWS(GJH)-2018-8-49] [REFERRED TO]
FATEMOHAMMAD ALIAS FATU ALIAS FOJI ALIAS BHURJI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-54] [REFERRED TO]
NILESH @ VITTHAL @ KANIYO DALPATSINH VIHOL VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-94] [REFERRED TO]
ZAHEERABBAS IBRAHIMBHAI GULAMNABI MOMIN VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-113] [REFERRED TO]
RAJPAL ALIAS BALI VISHVANATHSINGH CHAUHAN (THAKUR) VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-120] [REFERRED TO]
FARUKH ALIAS SULTAN YUSUFBHAI KATARIYA (KHATKI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-197] [REFERRED TO]
SADIK ALIAS PACHHIS AYUB SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-238] [REFERRED TO]
LILABEN MAHESHBHAI PARMAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-289] [REFERRED TO]
ISHWARBHAI ALIAS GUGABHAI AMBALAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-53] [REFERRED TO]
SARIK @ BAVA IQBALBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-157] [REFERRED TO]
RONAK S/O PRAVINBHAI KATRODIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-9-166] [REFERRED TO]
IMRANSHA DILAWARSHA DIWAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-189] [REFERRED TO]
MAHEBUB @ MACCHO AHMEDKHAN CHOTEKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-213] [REFERRED TO]
AJAYBHAI ALIAS AJYO PRAVINBHAI DANTANI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-9-377] [REFERRED TO]
SUSHMA M JAIN VS. GOVT OF KARNATAKA [LAWS(KAR)-2010-2-43] [REFERRED TO]
HARIKUMAR VS. SURESH [LAWS(KER)-2014-3-89] [REFERRED TO]
KARAN SARMANBHAI JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2015-1-425] [REFERRED TO]
RAJESH @ RAJU HURMABHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-2] [REFERRED TO]
RAJU ALIAS KANTI ALIAS MAHESH ALIAS THUTHIYO ALIAS LILAJI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-10-93] [REFERRED TO]
JAVEDKHAN @ THAKRE MAKSHUDKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-104] [REFERRED TO]
SAMIMBHAI ALIAS SAMEERBHAI S/O NASHIMBHAI VASIMBHAI QURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-11-53] [REFERRED TO]
MUKESH GARG VS. STATE OF M.P. [LAWS(MPH)-2018-10-158] [REFERRED TO]
KU. AKANSHA RAJAWAT VS. STATE OF M.P. [LAWS(MPH)-2020-2-102] [REFERRED TO]
VIJAY KUKREJA VS. UNION OF INDIA [LAWS(MPH)-2021-5-26] [REFERRED TO]
VIJAY KUKREJA VS. UNION OF INDIA [LAWS(MPH)-2021-5-26] [REFERRED TO]
SUBRAMANIAN VS. STATE OF TAMIL NADU [LAWS(SC)-2012-2-2] [REFERRED TO]
APDA HARAN SINGH VS. UNION OF INDIA [LAWS(ALL)-1993-5-69] [REFERRED TO]
ANIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1996-8-122] [REFERRED]
TARIK MASHKUR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1998-11-4] [REFERRED TO]
RAJEEV VASHISTHA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-12-73] [REFERRED TO]
MUSHTAQ ALI VS. SUPERINTENDENT DISTRICT JAIL [LAWS(ALL)-1999-2-61] [REFERRED TO]
BRIJ VEER AND VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-7-134] [REFERRED TO]
RAJESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-52] [REFERRED TO]
PRAVESH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-12-170] [REFERRED TO]
PRADIPBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-345] [REFERRED TO]
SANTOSH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-577] [REFERRED TO]
SHAMBHUNATH RAJBAHADUR RAMAPATI GAUTAM VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1089] [REFERRED TO]
MUKESH VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-85] [REFERRED TO]
VIJAY VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-129] [REFERRED TO]
BHARAT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-5-217] [REFERRED TO]
SHAHJAHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-6-85] [REFERRED TO]
SADAMHUSEN HANIFBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-110] [REFERRED TO]
MOHAMMEDDANISH ANWARAHMED RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-233] [REFERRED TO]
RAJ RAJESHBHAI SAKARCHAND PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-565] [REFERRED TO]
HARSH NARSOTAMBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-861] [REFERRED TO]
MAYUR VALLABHBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-894] [REFERRED TO]
AZRUDDIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-373] [REFERRED TO]
MOHAMMED RIYAN ALIAS GANDO VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-183] [REFERRED TO]
TAUSIF FIROZBHAI BHIKHABHAI KALAL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-8-351] [REFERRED TO]
PRATAPBHAI S/O JAGABHAI VANPARA THROUGH RAHULBHAI VS. DISTRICT COLLECTOR, SURENDRANAGAR [LAWS(GJH)-2020-9-1] [REFERRED TO]
MUKESHSING SHIVSING SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-85] [REFERRED TO]
KARIMSHA KAMALSHA RAFAI ( FAKIR ) VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-635] [REFERRED TO]
JAIRAJSINH VANESINH CHAUHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2021-9-6] [REFERRED TO]
HARDIK CHANDRAKANT PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1208] [REFERRED TO]
BANKA DAS VS. STATE OF ORISSA [LAWS(ORI)-1992-9-13] [REFERRED TO]
PRAMOD DAS VS. STATE OF ORISSA [LAWS(ORI)-1995-3-9] [REFERRED TO]
VARGHESE VS. ST.PETERS SYRIAN ORTHODOX CHURCH [LAWS(SC)-2017-7-38] [REFERRED TO]
MADHYAMAM BROADCASTING LIMITED VS. UNION OF INDIA [LAWS(SC)-2023-4-4] [REFERRED TO]
SINGAM LAKSHMI VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-182] [REFERRED TO]
SURENDRA @ SUREN NAGINBHAI GOVALIA VS. STATE OF GUJARAT [LAWS(GJH)-2013-2-320] [REFERRED TO]
HIREN @ BHURIYO RAJESHBHAI TRIVEDI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-2-361] [REFERRED TO]
NATU @ NATVAR S/O BHAVANJI PATHAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-45] [REFERRED TO]
BHARAT @ BHARTO RAMESHBHAI DABHI VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2013-4-49] [REFERRED TO]
KANIYALAL D CHARPOTA VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-62] [REFERRED TO]
SAMIRBHAI KASAMBHAI MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-82] [REFERRED TO]
AMEENA BEGUM VS. STATE OF TELANGANA [LAWS(SC)-2023-9-5] [REFERRED TO]
K KUNHAMBU VS. REGISTRAR OF COOPERATIVE SOCIETIES [LAWS(KER)-1969-2-10] [REFERRED TO]
NARI VS. UNION OF INDIA [LAWS(ORI)-2014-9-30] [REFERRED TO]
ATMA SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-1975-12-21] [REFERRED TO]
MANORANJAN MUKHERJEE VS. STATE OF RAJASTHAN [LAWS(RAJ)-1966-3-13] [REFERRED TO]
SURESH PANDEY VS. STATE OF U P [LAWS(ALL)-2004-11-73] [REFERRED TO]
N AJIMEER KHAN VS. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE RAMANATHAPURAM [LAWS(MAD)-1993-9-12] [REFERRED TO]
WESTERN COAL MINERS & EXPORTERS ASSOCIATION VS. STATE OF MEGHALAYA [LAWS(MEGH)-2014-4-24] [REFERRED TO]
RAPOLU MAHALAKSHMI VS. THE STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2019-7-72] [REFERRED TO]
SHAIK DASTHAGIR VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-78] [REFERRED TO]
MAHI SUKESH KAMBLE VS. STATE OF TELANGANA [LAWS(TLNG)-2021-1-129] [REFERRED TO]
SANA BEGUM VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-93] [REFERRED TO]
CHANDRAKANTH SIDDHARTH KAMBLE VS. STATE OF TELANGANA [LAWS(TLNG)-2024-6-12] [REFERRED TO]
P VENKATESESHAMMA VS. STATE ANDHRA PRADESH [LAWS(APH)-1975-8-19] [REFERRED TO]
MOGANTI SRIHARI RAO VS. COMMISSIONER OF POLICE [LAWS(APH)-1997-4-101] [REFERRED TO]
MOGANTI SRIHARI RAO VS. COMMISSIONER OF POLICE DISI MAGISTRATE VISAKHAPATNAM [LAWS(APH)-1997-4-114] [REFERRED TO]
RAJESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-63] [REFERRED TO]
ASWINI KUMAR BANERJEE VS. STATE [LAWS(CAL)-1971-7-3] [REFERRED TO]
SHIBNATH SAHA VS. DISTRICT MAGISTRATE MURSHIDABAD [LAWS(CAL)-1973-9-6] [REFERRED TO]
JETHA LAHARANG VS. STATE OF WEST BENGAL [LAWS(CAL)-1975-1-28] [REFERRED TO]
DSGMC AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-5-3] [REFERRED TO]
E NOOKARATNAM NELLORE VS. COLLECTOR AND DISTRICT MAGISTRATE NELLORE [LAWS(APH)-1997-6-7] [REFERRED TO]
ABDUL GANI DAR VS. STATE [LAWS(J&K)-1986-7-7] [REFERRED TO]
TASHI RABSTAN VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1989-10-7] [REFFERRED TO 5.]
HARISH VASUDEVAN VS. UNION OF INDIA [LAWS(KER)-2020-3-621] [REFERRED TO]
HARISH VASUDEVAN VS. UNION OF INDIA [LAWS(KER)-2020-3-621] [REFERRED TO]
MASSA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1988-1-63] [REFERRED TO]
SAUD AKHTAR VS. UNION OF INDIA [LAWS(ALL)-2023-2-10] [REFERRED TO]
KHADDUBHAI THAKOREBHAI KOLI PATEL VS. DISTRICT MAGISTRATE [LAWS(GJH)-2008-1-22] [REFERRED TO]
MAHESH ANTOLBHAI RATHODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-77] [REFERRED TO]
MEGHJI ALIAS MEGHO VELJIBHAI KHARWA THRO HIS SISTER-DAVIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-44] [REFERRED TO]
VASTABHAI PALABHAI BADGHA VS. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD [LAWS(GJH)-2008-10-45] [REFERRED TO]
PRASHANT ALIAS CHHOTU S O GHANSHY VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-59] [REFERRED TO]
SONIBEN GUNVANTLAL BACHUJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-43] [REFERRED TO]
RAMILABEN KANUBHAI RAMANBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-64] [REFERRED TO]
ABHAYRAJ GUPTA VS. SUPERINTENDENT, CENTRAL JAIL, BAREILLY [LAWS(ALL)-2021-12-32] [REFERRED TO]
SHOBHANABEN ALIAS SHOBHABEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-133] [REFERRED TO]
VIJAYDHAN KANJIBHAI BHAVALIYA (GADHVI) VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-289] [REFERRED TO]
DILIPBHAI CHHIKABHAI KOLI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-34] [REFERRED TO]
KISHOR DEVILAL PADIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-39] [REFERRED TO]
BABUBHAI DANJIBHAI RATHOD VS. DISTRICT MAGISTRATE [LAWS(GJH)-2008-3-75] [REFERRED TO]
AMRISHBHAI ARVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-35] [REFERRED TO]
SANJAYBHAI ALIAS GHADIYALI MANGALBHAI YADAV VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-41] [REFERRED TO]
SHAKEEL HASANBHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-87] [REFERRED TO]
MAHESH CHHEDUBHAI KUSHWAT VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-161] [REFERRED TO]
SULOCHNA ALIAS AKKABEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-42] [REFERRED TO]
KALIDAS SOMABHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-62] [REFERRED TO]
HIRUBHAI ALIAS HIRALAL KARSANBHAI RATHOD VS. COMMISSIONER OF POLICE SURAT CITY [LAWS(GJH)-2008-3-84] [REFERRED TO]
MAHESHSINH RAMSING THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-210] [REFERRED TO]
UMESH ALIAS BAKO PRAFULCHANDRA SHUKLA VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-18] [REFERRED TO]
LAKHUBHAI CHHATRABHAI BHALIYA THRO FATHER CHHATRABHAI AMRA VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-19] [REFERRED TO]
CHANDU RUPSING VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-31] [REFERRED TO]
INDRAJIT GULABDAS TAILOR VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-37] [REFERRED TO]
HARISHBHAI MOTIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-45] [REFERRED TO]
BHARATBHAI HARJIBHAI MAKWANA VS. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD [LAWS(GJH)-2008-7-62] [REFERRED TO]
MAHENDRASINH ALIAS BHIKHO HATHE- SINH YADAV VS. COMMISSIONER OF POLICE OF CITY OF VADODARA [LAWS(GJH)-2008-7-63] [REFERRED TO]
MOHMMED SALIM ANVAR ALI FRUIT-WALA THRO RASIDABIBI MOHMMED VS. POLICE COMMISSIONER [LAWS(GJH)-2008-7-68] [REFERRED TO]
BABUBHAI @ PINTU S/O ARJANBHAITHAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-195] [REFERRED TO]
BHARTIBEN UDAJI JESINGJI THAKORE VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2008-7-85] [REFERRED TO]
MANIBEN AMBALAL NATHABHAI CHHARA VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-192] [REFERRED TO]
SAEED AHMED HABIBBHAI ANSARI THRO HUSENABANU VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-7-194] [REFERRED TO]
KALAVATIBEN WD/O INDRAVADAN CHHAGANLAL RANA VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-230] [REFERRED TO]
SOMABHAI KANTIBHAI JADEJA THRORAMESHBHAI RAMSINGBHAI RATHOD VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-8-28] [REFERRED TO]
KARSHANBHAI DEVJIBHAI SOLANKI VS. COMMISSIONER OF POLICE OF THE CITY OF AHMEDABAD [LAWS(GJH)-2008-8-30] [REFERRED TO]
PRUTHVISINH ALIAS PATHUJI RAJUJI CHAVDA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-8-39] [REFERRED TO]
RAMESH KANJIBHAI JETHVA THRO DEVIBEN RAMESHBHAI JETHA VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-44] [REFERRED TO]
SHANTIBEN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-8-88] [REFERRED TO]
NASIR MAHAMMED NOOR MAHAMMED SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-89] [REFERRED TO]
BODIBEN JAGDISHBHAI KANUBHAI CHUNARA THRO HUSBAND VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-8-96] [REFERRED TO]
KOKSINGH GOPALSINGH BADHELA VS. POLICE COMMISSIONER [LAWS(GJH)-2008-7-183] [REFERRED TO]
VISHAL CHANDRASHEKHAR SONI VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-189] [REFERRED TO]
NIRMAL ALIAS TINUBHAI HASMUKHLAL KAMBOYA VS. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD [LAWS(GJH)-2008-9-15] [REFERRED TO]
NASIR KALUBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2009-1-175] [REFERRED TO]
JUSAB ALIAS BHA HAJIBHAI SANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-40] [REFERRED TO]
JITENDRA GAVRAM BAVISKAR VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-129] [REFERRED TO]
MANJITSING ALIAS MAHESH ALIAS MANIYOMALKEETSING ATHWAL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2009-12-144] [REFERRED TO]
DOSU MAHAMAD SIDIKBHAI MIYANA KATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-149] [REFERRED TO]
YUSUFALI JAFARALI SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-153] [REFERRED TO]
RAMESH VANDHA MODHWADIA VS. STATE OF GUJARAT [LAWS(GJH)-2009-9-366] [REFERRED TO]
IMTIAZ ALIAS BHURO ALIAS BHAKO ALIAS ALIBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-25] [REFERRED TO]
BHARAT SINH JUJAR SINH VAGHELA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-1-27] [REFERRED TO]
DIPAKBHAI HIRABHAI CHAURASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-36] [REFERRED TO]
DINESHBHAI ALIAS DAHYABHAI JENABHAI SOLANKI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-1-45] [REFERRED TO]
URMILABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-51] [REFERRED TO]
SUMITRA ALIAS SUMMI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-184] [REFERRED TO]
RAMESHBHAI BABUBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-194] [REFERRED TO]
UMESHBHAI RAJESHBHAI COSTI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-210] [REFERRED TO]
YOGESH SURENDRAKUMAR PANDE VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-211] [REFERRED TO]
PRAVIN ALIAS BAKUL PRANLAL MEHTA THROUGH HARISH SHANKARBHAI VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2010-10-318] [REFERRED TO]
SURESHBHAI RAMDAS MARATHI VS. COMMISSIONER OF POLICE AND 2 ORS [LAWS(GJH)-2010-10-319] [REFERRED TO]
DINESHBHAI BANSIBHAI DANTANIYA VS. COMMISSIONER OF POLICE AND ORS [LAWS(GJH)-2010-10-320] [REFERRED TO]
RADHABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-22] [REFERRED TO]
ARVIND ALIAS AJIT ALIAS MOHANBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-24] [REFERRED TO]
MAHADEVBHAI CHAMANLAL MOCHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-38] [REFERRED TO]
MUSTAKHUSAIN HASANBHAI SHEKHJIVALA VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-45] [REFERRED TO]
GEETABEN RAJU ALIAS BIHAREE SURENDRASING THAKUR VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-138] [REFERRED TO]
HARJIRAM BHURAJI RABARI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-2-183] [REFERRED TO]
RAMESHBHAI BALUBHAI RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-60] [REFERRED TO]
MAHAMMED RAFIQ ABDUL REHMAN MEMON VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-110] [REFERRED TO]
LALIT ALIAS AMIT ALIAS SONY ALIAS DADU PARMANAND VASVANI SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-83] [REFERRED TO]
VIJAY ALIAS VIJU SURESHKUMAR AIDASANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-89] [REFERRED TO]
ALPESH ALIAS APPU PANKAJBHAI THAKAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-30] [REFERRED TO]
BABUBHAI SHAKARABHAI PARMAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-33] [REFERRED TO]
RUPESH GAJANANDBHAI KAHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-71] [REFERRED TO]
GAUTAMBHAI SOMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-359] [REFERRED TO]
UTTAMSINH PRAVINSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-379] [REFERRED TO]
HIRASINGH JAGTARSINGH OLAKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-80] [REFERRED TO]
AKIL KHALILBHAI SHAIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-170] [REFERERD TO]
MAHENDRA ALIAS DATRO SHANKARSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-171] [REFERRED TO]
BHAGWATIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-198] [REFERRED TO]
FIROZ ALIAS BHAIJAN ABDULBHAI SHEKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-286] [REFERRED TO]
MADHUBHAI DAMODARRAO PITALE VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-304] [REFERRED TO]
VEJABHAI ALIAS VIJAY RANMALBHAI RATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-390] [REFERRED TO]
RAMESHBHAI CHANDUBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-439] [REFERRED TO]
NARESH ALIAS BIDI RATNABHAI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-501] [REFERRED TO]
MINABEN RAJUBHAI ALIAS RAJESHKUMAR DATANI VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2010-8-517] [REFERRED TO]
FAKIRMAHAMD ISMAILBHAI MAKRANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-518] [REFERRED TO]
MIRABEN WD/O DILIP PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2011-12-123] [REFERRED TO]
NIMESH @ BAKRI S/O KANAIYALAL MANEKLAL BAROT VS. STATE OF GUJARAT THRO DY SECRETARY [LAWS(GJH)-2011-12-200] [REFERRED TO]
MONIKABEN W/O DIPAK JAMNADAS MUDILIYAR (MADRASI) VS. COMMISSIONER OF POLICE AND ORS [LAWS(GJH)-2011-2-245] [REFERRED TO]
YOGINBHAI NITINBHAI PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-10-92] [REFERRED TO]
PRAMODKUMAR RAMJIBHAI MAHANTO VS. STATE OF GUJARAT [LAWS(GJH)-2012-11-219] [REFERRED TO]
SAVITABEN W/O AMBALAL CHHANABHAI MAKWANA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-2-76] [REFERRED TO]
SATISHBHAI TRIKAMDAS TANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-264] [REFERRED TO]
MAHENDRA KHEMRAJ SURYAVANSHI THROUGH HIS FATHER KHEMRAJ VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-384] [REFERRED TO]
RAJUBHAI ALIAS RAJU KODHIYO LALLUBHAI MOTI KUBERWALA THROUGH HIS VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-472] [REFERRED TO]
JAFARALI AASHIFALI SAIYAD VS. STATE OF GUJARAT [LAWS(GJH)-2012-4-118] [REFERRED TO]
SAFIKHAN ALIAS RAJA RAFIKKHAN KHAN VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2012-4-228] [REFERRED TO]
MAHESH SAVJIBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-127] [REFERRED TO]
MUDITBHAI HARISHANKARSINGH RAJPUT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-7-195] [REFERRED TO]
NOOR @ BAJJU SAID BASIR SAIYAS VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-7-196] [REFERRED TO]
FAKIRA GULAMNABI SHAIKH THROUGH WIFE JAHEDABI FAKIRA SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-282] [REFERRED TO]
PANKAJ ALIAS SAGAR RANABHAI LOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-283] [REFERRED TO]
VIJAYBHAI @ VIJLO PRABHAYBHAI BHANABHAI SOLANKI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-9-144] [REFERRED TO]
SALIMSHA @ SALUDO HANIFSHA SAHAMDAR THROUGH HIS MATERNAL VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-178] [REFERRED TO]
RAVINDRA @ RAVI RAVIYO BHAIDASCHAUHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-1-238] [REFERRED TO]
CHANDRAKANT BALDEVBHAI CHHAGANBHAI PRAJAPATI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-1-316] [REFERRED TO]
ALTAF HANIFBHAI PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-2-235] [REFERRED TO]
AKBAR SHERKHAN PATHAN VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2013-2-236] [REFERRED TO]
SHASHIKANTBHAI @ KANIYO KACHARABHAI SOLANKI VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2013-4-41] [REFERRED TO]
RAMZAN CHHOTUBHAI SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-66] [REFERRED TO]
RUJUL S/O.GAUTAMBHAI BHAILALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-68] [REFERRED TO]
SAHID DILIPBHAI RANA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-5-73] [REFERRED TO]
PARAPATTY SURESH VS. COMMISSIONER OF POLICE [LAWS(MAD)-2012-10-209] [REFERRED TO]
LEEMA ROSE VS. DISTRICT MAGISTRATE [LAWS(MAD)-2012-3-319] [REFERRED TO]
MOHAN LAL SURI VS. S G BOSE MULLICK DISTRICT MAGISTRATE [LAWS(P&H)-1965-11-15] [REFERRED TO]
JAI SHANKAR VS. STATE OF RAJASTHAN & ANOTHER [LAWS(RAJ)-1981-12-36] [REFERRED TO]
GUTKAN QUERESHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-2-51] [REFERRED TO]
STATE OF MAHARASHTRA VS. GEORGE FERNANDEZ [LAWS(BOM)-1984-4-37] [REFERRED]
SHAMJIBHAI MANJIBHAI PATEL VS. COMMISSIONER OF POLICE CITY OF AHMEDABAD [LAWS(GJH)-1992-4-10] [REFERRED TO]
GULZAR AHMAD WANI VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-11-3] [REFERRED TO]
TAHIR VS. STATE OF M P [LAWS(MPH)-2009-8-57] [REFERRED TO]
CHARANJIT SINGH ALIAS CHANCHAL VS. LT. GOVERNOR, DELHI [LAWS(DLH)-1989-9-45] [REFERRED TO]
PAVAN HIRDAYRAM VARMA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1695] [REFERRED TO]
NITEN VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1969] [REFERRED TO]
VIVEK VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1970] [REFERRED TO]
KANAKSINH JODHUBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-624] [REFERRED TO]
ABDUL KADIR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2677] [REFERRED TO]
JAYESH JAGDISHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2695] [REFERRED TO]
PRITESH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2698] [REFERRED TO]
KHIMJIBHAI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-4-2707] [REFERRED TO]
DIPAK LALCHAND GUPTA THROUGH LALCHANDBHAI RAMDULARE VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-3] [REFERRED TO]
JAYPALSINH GAMBHIRSINH SODHA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-159] [REFERRED TO]
PRINCE DESHRAJ CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-376] [REFERRED TO]
RISHABH VIJAYAN MENON VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-5-627] [REFERRED TO]
JAHIM AHMED VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-7-1516] [REFERRED TO]
GHANSHYAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1015] [REFERRED TO]
RAJESH VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1016] [REFERRED TO]
SAGARBHAI DHIRUBHAI RATHOD THROUGH SOLANKI PRAVINBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-32] [REFERRED TO]
RAMESHBHAI FUIYARAM DEVASHI (RABARI-LUNI) THRO BHARTA RAM FUIYARAM VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-14] [REFERRED TO]
HITESH @ BHAILU VIJAYBHAI CHAUHAN THRO HINABEN VIJAYBHAI CHAUHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2024-7-71] [REFERRED TO]
CHETAN S/O AMRUTBHAI PATIL THRO GAJANAN SHIVAJI SHINE VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-72] [REFERRED TO]
MAJIDKHAN SHERKHAN UMMARKHAN BALOCH VS. STATE OF GUJARAT [LAWS(GJH)-2024-8-33] [REFERRED TO]
GOLU @ SOHAIL S/O SAHAAMAT KHAN VS. STATE OF M P AND ORS [LAWS(MPH)-2013-4-220] [REFERRED]
HINDUSTAN INDUSTRIES AND MACHINE MFG. CO. (P) LTD. AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-1971-4-58] [REFERRED TO]
GANGO CO-OPERATIVE HOUSING SOCIETY LTD, MUMBAI VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [LAWS(BOM)-2003-8-174] [REFERRED]
MANU BHUSAN ROY PRODHAN VS. STATE OF WEST BENGAL [LAWS(SC)-1972-10-42] [RELIED UPON]
UNION OF INDIA C T A PILLAI STATE OF KARNATAKA UNION OF INDIA STATE OF MAHARASHTRA STATE OF KARNATAKA D J SHIRARAM THE STATE OF KARNATAKA UNION OF INDIA VS. BHANUDAS KRISHNA GAWDE:RAMESH RAMLAL NARANG:SHRI GURUNATH KULKARNI:TEJRAJ GHAMANDIRAM GOWANI:P T SANGHVI:SARASWATAMMA:THE COMMR OF POLICE BANGALORE:C R SATISH AND OTH [LAWS(SC)-1977-1-62] [RELIED ON]
SHARAD KUMAR TYAGI VS. STATE OF UTTAR PRADESH [LAWS(SC)-1989-1-55] [RELIED ON]
ABDUL RAZAK NANNEKHAN PATHAN VS. POLICE COMMISSIONER AHMEDABAD [LAWS(SC)-1989-7-17] [REFERRED TO]
SAGI VEERA VENKATA SATYANARAYANA ALIAS MIKESET CHINNA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-4-17] [REFERRED TO]
MOHD. ZAHEER VS. STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY TO THE HOME DEPARTMENT, SECRETARIAT BUILDINGS, HYDERABAD, AND OTHERS [LAWS(APH)-2016-11-56] [REFERRED TO]
K.KIRAN KUMAR VS. STATE OF TELANGANA REP. BY ITS CHIEF SECRETARY [LAWS(APH)-2018-12-35] [REFERRED TO]
MAHMOODA BEGUM, W/O LATE AHMED HUSSAIN VS. STATE OF TELANGANA [LAWS(APH)-2018-7-18] [REFERRED TO]
BRINDABAN GOSWAMI VS. DIST MAGISTRATE, DARRANG [LAWS(GAU)-1981-4-12] [REFERRED TO]
ARAMBAM BIREN SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2010-1-7] [REFERRED TO]
BABA KYALU JI MAHARAJ CHHINJH MELA VS. SUB DIVISIONAL MAGISTRATE, NURPUR & ANR [LAWS(HPH)-2016-6-64] [REFERRED TO]
AJIT SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-1-425] [REFERRED]
BALU VS. COMMISSIONER OF POLICE, AURANGABAD [LAWS(BOM)-2019-3-123] [REFERRED TO]
DAYA SHANAR KAPOOR VS. UNION OF INDIA [LAWS(DLH)-1974-11-15] [REFERRED]
NIZAMUDDIN @ GANESH AMIRBHAI SHAIKH VS. COMMISSIONER OF POLICE & 2 [LAWS(GJH)-2015-7-165] [REFERRED]
SHOAEB ALAM ALIAS SHOHEBUDDIN ALIAS KRAK SAFIUDDIN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-5] [REFERRED TO]
VINUBHAI VIRUBHAI PALAS VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-89] [REFERRED TO]
DINESH HARIRAM GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-90] [REFERRED TO]
AVESH @ BHURA VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-115] [REFERRED TO]
ASHWINBHAI MAGANBHAI DHADASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-118] [REFERRED TO]
TAUSIF VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-119] [REFERRED TO]
PRAVIN ALIAS PALLI UTTAMBHAI GUMANE (CHHARA) VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-157] [REFERRED TO]
RAVINDRA @ RAVI BHIM RAO EGADE(MARATHI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-49] [REFERRED TO]
SHIRISHBHAI ALIAS SHILU S/O PREMJI GANGANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-141] [REFERRED TO]
NAIMUDDIN @ BOKIYA RAMZAN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-155] [REFERRED TO]
MOHAMMED SAIDQ ALIAS SAJID GULAM RASUL QURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-221] [REFERRED TO]
AALKUBHAI NAAJBHAI KHACHAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-238] [REFERRED TO]
NIKUNNJ ALIAS LALO ALIAS THULIYO LAXMANBHAI PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-294] [REFERRED TO]
BHUSAN @ BABLU VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-303] [REFERRED TO]
SANJAYSING @ TOTDO KAMLESHSING RAJPUT VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2018-7-315] [REFERRED TO]
DHARMENDRABHAI @ DHARMU @ AANDHLO CHATURBHAI GUMANEKAR (CHHARA) VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-12] [REFERRED TO]
NIYAZUDDIN ALIAS NIYAZ ANVARUDDIN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-112] [REFERRED TO]
JAGDISH S/O HANUBHAI MER (BHARWAD) VS. POLICE COMMISSIONER [LAWS(GJH)-2018-8-186] [REFERRED TO]
KUVARPALSINGH ALIAS PAPPU ALIAS KOTHI VISHWANATHSINGH THAKUR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-52] [REFERRED TO]
RAVI BIMALDAS DEVJANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-75] [REFERRED TO]
NIKHIL S/O VIJAYBHAI KANDOI THRU WIFE RAVINA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-130] [REFERRED TO]
NILESH @ DODHIYO BHARATBHAI PARMAR (DEVIPUJAK) VS. POLICE COMMISSIONER [LAWS(GJH)-2018-9-160] [REFERRED TO]
VISHALBHAI PANCHALBHAI KANGAD (AHIR) VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-9-169] [REFERRED TO]
DILIPSINH RAGHUVIRSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-196] [REFERRED TO]
PRADYUMANSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-393] [REFERRED TO]
HITESHBHAI SATISHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-527] [REFERRED TO]
KERALA STATE CHALACHITRA ACADEMY VS. UNION OF INDIA [LAWS(KER)-2017-11-162] [REFERRED TO]
RINKU VS. STATE OF MADHYA PRADESH AND ORS. [LAWS(MPH)-2015-4-76] [REFERRED TO]
RINKU VS. STATE OF MADHYA PRADESH AND ORS. [LAWS(MPH)-2015-4-76] [REFERRED TO]
RAJEEV GUPTA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-12-175] [REFERRED TO]
JUBER VS. STATE OF M. P. [LAWS(MPH)-2021-7-14] [REFERRED TO]
MEHRUNNISA VS. UNION OF INDIA [LAWS(PAT)-2001-2-55] [REFERRED TO]
K K SARAVANA BABU VS. STATE OF TAMIL NADU [LAWS(SC)-2008-8-63] [REFERRED TO]
ZAMEER AHMED LATIFUR REHMAN SHEIKH VS. STATE OF MAHARASHTRA [LAWS(SC)-2010-4-65] [REFERRED TO]
SANJIV YADAVA VS. UNION OF INDIA [LAWS(ALL)-1986-3-11] [REFERRED TO]
HAKIM SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1987-10-50] [REFERRED TO]
MAHBOOB VS. STATE OF U P [LAWS(ALL)-2000-4-33] [REFERRED TO]
SUNEEL ROY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1998-7-114] [REFERRED TO]
JAYDEEP ALIAS JAYLO VIJAYBHAI DEVDA RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-388] [REFERRED TO]
CHETANBHAI GIRDHARIBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-413] [REFERRED TO]
JENULABEDIN VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2020-12-726] [REFERRED TO]
MOSINKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-780] [REFERRED TO]
KRUNAL ALIAS KRUNAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1037] [REFERRED TO]
IMRAN ABDUL RAHIM MULTANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1441] [REFERRED TO]
BABYBEN ARVINDBHAI MAGANBHAI CHUNARA VS. THE COMMISSIONER OF POLICE [LAWS(GJH)-2020-5-35] [REFERRED TO]
NARAYANLAL KASTURARAM SEIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-352] [REFERRED TO]
FAIYAZ VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-411] [REFERRED TO]
OMKARSINH RANGITSINH PARMAR VS. DISTRICT MAGISTRATE [LAWS(GJH)-2020-6-7] [REFERRED TO]
SAHIL ALIAS REHAN YUNUS SHEKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-62] [REFERRED TO]
MOHAMMAD AKARAM VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-175] [REFERRED TO]
AJITSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-427] [REFERRED TO]
NARVATSINH ALIAS NARESH ABHESINH RAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-503] [REFERRED TO]
SARFRAJALI YAKUBALI SAIYAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-92] [REFERRED TO]
Thiru Venkata Saravanan ALIAS S A R Prasanna Venkatachariar VS. State [LAWS(MAD)-2005-4-214] [REFERRED TO]
SADASIVA APAT VS. STATE OF ORISSA [LAWS(ORI)-1995-4-41] [REFERRED TO]
MITTAL TRADING COMPANY VS. MUNISH KUMAR GUPTA [LAWS(P&H)-2023-1-152] [REFERRED TO]
THOTA ANASURYA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-133] [REFERRED TO]
MAHAMMED FRUSHID VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-134] [REFERRED TO]
KASAMBHAI OSMANBHAI DAL VS. STATE OFGUJARAT [LAWS(GJH)-2020-9-114] [REFERRED TO]
SURENDRA PATEL VS. DISTRICT MAGISTRATE ALLAHABAD [LAWS(ALL)-2002-7-88] [REFERRED TO]
RAJIV MISHRA VS. STATE OF U P [LAWS(ALL)-2009-1-154] [REFERRED TO]
ABHILASH KUMAR VS. H P KRISHI VISHVA VIDYALAYA [LAWS(HPH)-2000-1-5] [REFERRED]
AYAMMAL VS. THE SECRETARY, HOME PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE MADRAS [LAWS(MAD)-1990-4-63] [REFERRED TO]
MOHAMMAD ANWAR ALIAS RUSI VS. DISTRICT MAGISTRATE SEHORE [LAWS(MPH)-1973-2-8] [REFERRED TO]
SUBHASHCHANDRA JAIN VS. DISTRICT MAGISTRATE [LAWS(MPH)-1974-11-3] [REFERRED TO]
SHERSINGH VS. STATE OF M P [LAWS(MPH)-1975-11-4] [REFERRED TO]
VIANALA SHANTHI VS. STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2020-10-41] [REFERRED TO]
MOHD RIYAZ KHAN VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-113] [REFERRED TO]
YARA RAMALINGA VARA PRASAD VS. STATE OF TELANGANA [LAWS(TLNG)-2021-1-44] [REFERRED TO]
KONALA ANASUYA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-12-183] [REFERRED TO]
ANJU VS. STATE OF TELANGANA [LAWS(TLNG)-2023-11-34] [REFERRED TO]
BIPLAB BISWAS VS. UNION OF INDIA [LAWS(TRIP)-2020-3-40] [REFERRED TO]
T APPALA NARASIMHA RAJU VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1998-3-30] [REFERRED TO]
SOMNATH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-38] [REFERRED TO]
SUNIL KUMAR SAMADDAR VS. SUPERINTENDENT HOOGHLY JAIL [LAWS(CAL)-1971-6-4] [REFERRED TO]
DULAL CHANDRA GHOSH VS. DISTRICT MAGISTRATE OF BIRBHUM [LAWS(CAL)-1973-6-16] [REFERRED TO]
ASIF IQBAL TANHA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-6-10] [REFERRED TO]
TRAVANCORE DEVASWOM BOARD VS. STATE OF KERALA AND ORS. [LAWS(KER)-2020-12-491] [REFERRED TO]
P S GUPTA VS. NEW DELHI MUNICIPAL CORPORATION [LAWS(DLH)-1996-8-4] [REFERRED]
JATIN NARENDRABHAI SANGHAVI VS. THE STATE OF GUJARAT [LAWS(GJH)-2023-3-1525] [REFERRED TO]
PARVEZ VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1963] [REFERRED TO]
MOHAMAD AMIR VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1965] [REFERRED TO]
VIJAY TOGABHAI BHARWAD VS. SECRETARY [LAWS(GJH)-2023-3-1967] [REFERRED TO]
HARSH VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1972] [REFERRED TO]
MAHESH VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-2063] [REFERRED TO]
MITESH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1595] [REFERRED TO]
BHAVESH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-4-2687] [REFERRED TO]
RITIK JAGDISHBHAI PANCHORE VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2691] [REFERRED TO]
SALMAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-5] [REFERRED TO]
VIPUL MAHOTJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-212] [REFERRED TO]
VISHNUBHAI VS. DISTRICT MAGISTRATE, KHEDA [LAWS(GJH)-2023-5-615] [REFERRED TO]
ASGAR UMARBHAI SETA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-782] [REFERRED TO]
RAGHUBHAI GABHRUBHAI KHAMBHALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-792] [REFERRED TO]
AFJALKHAN AAJAMKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1528] [REFERRED TO]
VAGHABHAI VS. COMMISSIONER OF POLICE, SURAT [LAWS(GJH)-2023-7-1532] [REFERRED TO]
AARIF VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1010] [REFERRED TO]
SAMPAT VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1011] [REFERRED TO]
IMRAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1018] [REFERRED TO]
DIPAKBHAI MADHAVBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1035] [REFERRED TO]
RAVI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1037] [REFERRED TO]
MUSTAAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1045] [REFERRED TO]
KAMLESH JIVANLAL DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-13] [REFERRED TO]
JAYMIN PRAHLADBHAI PANCHAL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2024-7-4] [REFERRED TO]
MANDEEPSINH KANAKSINH JADEJA VS. COLLECTOR AND DISTRICT MAGISTRATE [LAWS(GJH)-2024-7-8] [REFERRED TO]
NAGABHAI SARMANABHAI RADA THROUGH ALPESH SARMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-29] [REFERRED TO]
SONALBEN VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-30] [REFERRED TO]
MOHAMMED TAHA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2024-7-37] [REFERRED TO]
ASHUTOSH VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-50] [REFERRED TO]
MALSING NIRBHAYSING GUALBSING CHUNDAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-121] [REFERRED TO]
DINESHBHAI SHIVABHAI PARMAR THRO CHAMPABEN SHIVABHAI PARMAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2024-8-7] [REFERRED TO]
MAHETAB AALAM MOHAMMED BASHIR ANSARI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2024-8-32] [REFERRED TO]
BAJIRAO BALIRAM MALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1976-9-51] [REFERRED TO]
PRABHAKAR MAHADEO VS. STATE OF GOA [LAWS(BOM)-1989-2-6] [REFERRED TO]
NATHALAL GOVINDJI JHAGADA VS. STATE OF GUJARAT [LAWS(GJH)-1980-9-17] [REFERRED]
RAMANBHAI SHIVABHAI PATEL VS. THE COMMISSIONER OF POLICE, BARODA [LAWS(GJH)-1988-12-30] [REFERRED TO]
VIJAY RAMBRAJ YADAV VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-1992-6-12] [REFERRED]
KANAKSINH ALIAS GODHAVI MANSINH VAGHELA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2007-12-93] [REFERRED TO]
LUCIYA FRANCIS VS. STATE OF KERALA [LAWS(KER)-2023-8-5] [REFERRED TO]
KRIPAL VS. STATE OF M.P. [LAWS(MPH)-2014-7-2] [REFERRED TO]
YOGITA WIFE OF COLIN GUDINHO VS. COMMISSIONER OF POLICE [LAWS(BOM)-1997-8-50] [REFERRED TO]
ASHA ARUN GAWLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-8-61] [REFERRED TO]
PUSHKAR MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(SC)-1968-11-1] [RELIED ON]
ARUN GHOSH VS. STATE OF WEST BENGAL [LAWS(SC)-1969-12-28] [APPLIED .]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [LAWS(SC)-1970-12-23] [REFERRED TO]
ANANTA MUKHI ALIAS ANANTA HARI VS. STATE OF WEST BENGAL [LAWS(SC)-1972-2-27] [REFERRED TO]
ANANTA MUKHI ALIAS ANANTA HARI VS. STATE OF WEST BENGAL [LAWS(SC)-1972-2-27] [REFERRED TO]
DWARIKA PRASAD SAHU VS. STATE OF BIHAR [LAWS(SC)-1974-11-45] [RELIED ON]
G M SHAH VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-1979-10-10] [RELIED ON]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [LAWS(SC)-1980-5-32] [REFERRED TO]
RUPESH RAM THAKUR VS. S CHAKRAVARTY [LAWS(BOM)-2005-2-6] [REFERRED TO]
STATE OF UTTAR PRADESH VS. KAMAL KISHORE SAINI [LAWS(SC)-1987-11-32] [RELIED ON]
STATE OF UTTAR PRADESH VS. HARI SHANKAR TEWARI [LAWS(SC)-1987-2-67] [RELIED ON]
AYYA ALIAS AYUB VS. STATE OF UTTAR PRADESH [LAWS(SC)-1988-11-15] [RELIED ON]
T DEVAKI VS. GOVERNMENT OF TAMILNADU [LAWS(SC)-1990-3-39] [RELIED ON]
VICTORIA FERNANDES 9 VICTORIA FERNANDES VS. LALMAL SAWMA:LALMAL SAWMA [LAWS(SC)-1992-1-111] [RELIED ON]
HAMEEDA BEGUM VS. STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-10-26] [REFERRED TO]
HAMIDAN VS. STATE OF TELANGANA REP. BY ITS CHIEF SECRETARY GENERAL ADMINISTRATION (LAW AND ORDER) DEPARTMENT, SECRETARIAT BUILDINGS HYDERABAD AND OTHERS [LAWS(APH)-2016-11-30] [REFERRED TO]
KALAKONDA CHALAMANDA VS. STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2016-6-75] [REFERRED]
VARUN @ GULLU AND SATYAWAN VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2010-4-264] [REFERRED TO]
VARUN @ GULLU AND SATYAWAN VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2010-4-264] [REFERRED TO]
IMRAN VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-4-8] [REFERRED TO]
KALUSINH @ KABHAI RAMSINH SODHA (THAKOR) VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-57] [REFERRED TO]
MAZARKHAN SIKANDERKHAN MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-87] [REFERRED TO]
MANISH ALIAS MANOJ KANAIYALAL SEVANI (SINDHI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-94] [REFERRED TO]
HITESH @ HITIYO SHANKARBHAI MAKWANA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-10-112] [REFERRED TO]
KAMALSING JAGDISHSING SISODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-121] [REFERRED TO]
MAHESHBHAI JAYANTIBHAI KUVARIYA @ SOLANKI VS. POLICE COMMISSIONER [LAWS(GJH)-2018-10-123] [REFERRED TO]
ALTAMASHKHAN @ SHOOTER ASHRAFKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-252] [REFERRED TO]
PRAKASH ALIAS TINGU DASHRATHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-29] [REFERRED TO]
KAMLESH @ TIKLO LILAJI THAKOR VS. THE COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-142] [REFERRED TO]
AASIF ALIAS TAPO ALIAS ALAGSE RUSTAMBHAI AMIRBHAI SHAIKH VS. POLICE COMMISSIONER [LAWS(GJH)-2018-7-232] [REFERRED TO]
TARANJITSING ALIAS TARUN SARDAR JAGDISHSING ALIAS KERSING MATTU VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-244] [REFERRED TO]
SANJAYBHAI ALIAS TAKO VAGHJIBHAI ROJASARA KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-335] [REFERRED TO]
SUKHDEVSINGH KIRTARSINGH JATT VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-376] [REFERRED TO]
SAMEERKHAN SHEHJADKHAN MOZUDDIN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-34] [REFERRED TO]
BHARATBHAI GIRDHARBHAI AGRAWAT BAVAJI VS. POLICE COMMISSIONER [LAWS(GJH)-2018-8-134] [REFERRED TO]
NAGARESH RAJKUMAR RAMBARAN KUSHWAH VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-138] [REFERRED TO]
RAJESHBHAI MANSUKHBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-157] [REFERRED TO]
HARESH @ LANGDO RAJUBHAI DALSUKH DANTANI VS. THE COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-183] [REFERRED TO]
RAJUBHAI BALDEVBHAI DESAI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-251] [REFERRED TO]
NIKUL S/O SHRINATH VARMA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-260] [REFERRED TO]
TEJALBEN KAMLESH @ ANNO SHAMBHUBHAI DANTANI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-282] [REFERRED TO]
KAMLESH @ ANNO SHAMBHUBHAI DANTANI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-283] [REFERRED TO]
REENABEN YOGESHBHAI GHANSI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-95] [REFERRED TO]
SANJAY ALIAS SUKHDEVBHAI BILADE VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-162] [REFERRED TO]
KANJI ALIAS KANO S/O RAMESHBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-217] [REFERRED TO]
SHAKIL S/O AHAMAD MOHAMAD ISMAIL SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-273] [REFERRED TO]
VISHAL ALIAS VASU VICKEY PREMJIBHAI KOTHIYA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2020-10-166] [REFERRED TO]
ISMAIL S/O HYATBHAI MALBARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-591] [REFERRED TO]
ASHOK KANJAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-4-56] [REFERRED TO]
REV. SURESH CARLETON VS. STATE OF M. P. [LAWS(MPH)-2022-11-135] [REFERRED TO]
IN RE VS. RAMLILA MAIDAN INCIDENT [LAWS(SC)-2012-2-101] [REFERRED TO]
SHREYA SINGHAL VS. UNION OF INDIA (UOI) [LAWS(SC)-2015-3-72] [REFERRED TO]
RAM KRIPAL SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1986-1-10] [REFERRED TO]
RAJIV HAZARA VS. STATE OF U P [LAWS(ALL)-1986-4-3] [REFERRED TO]
HAJI SARWAT HUSAIN VS. THE DISTRICT MAGISTRATE MORADABAD AND OTHERS [LAWS(ALL)-1997-3-230] [REFERRED TO]
KHURVESH @ PAPPU @ PAHALWAN VS. STATE [LAWS(DLH)-2010-1-291] [REFERRED TO]
ARUN PRAHALADBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-6] [REFERRED TO]
NAUSAD HUSSAIN @ BHOPO LALMOHAMMED REHMANBHAI AJMERI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-24] [REFERRED TO]
MEENABEN CHANDRASHEKHAR DEVRAJ KAUNDAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-335] [REFERRED TO]
JILABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-566] [REFERRED TO]
VIKKI GAJANAND CHORE VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-12-648] [REFERRED TO]
VISHAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-767] [REFERRED TO]
BHARAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1178] [REFERRED TO]
DITYABHAI JANGUDIYABHAI BHIL VS. THE STATE OF GUJARAT [LAWS(GJH)-2020-12-1444] [REFERRED TO]
PIYUSH @ DEGADI KISHANBHAI ABHVEKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-8] [REFERRED TO]
KAMLESHBHAI BADRILAL JAYSWAL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-5-15] [REFERRED TO]
IMRAN ABDULBHAI KALUMIYA SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-22] [REFERRED TO]
JASHVANTBHAI BODHABHAI BALDANIYA VS. JASHVANTB VERSUS <RP>STATE OF GUJARAT [LAWS(GJH)-2020-5-34] [REFERRED TO]
RAVI AMARSINH THAKOR VS. COMMISSIONER OF POLICE, AHMEDABAD [LAWS(GJH)-2020-5-214] [REFERRED TO]
CHETAN GOVINDBHAI LALUBHAI DABHI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-5-242] [REFERRED TO]
JOEBKHAN NADIRKHAN SHERKHAN BALOCH THROUGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-268] [REFERRED TO]
NIRMAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-329] [REFERRED TO]
MADHUBEN HARESHBHAI GANESHBHAI BHATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-338] [REFERRED TO]
JITUBHAI KISHANBHAI DANTANI THROUGH PAPPU KISHANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-358] [REFERRED TO]
DIPAKKUMAR VS. STATE OF GUAJRAT [LAWS(GJH)-2020-6-539] [REFERRED TO]
CHANDBADSHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-603] [REFERRED TO]
MAANSINGH LAXMANBHAI DHARMAJI SOLANKI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-6-707] [REFERRED TO]
NISHABEN DILIPBHAI RANCHHODBHAI PATEL VS. DISTRICT MAGISTRATE [LAWS(GJH)-2020-7-83] [REFERRED TO]
VISHAL ALIAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-215] [REFERRED TO]
KETAN RAMJIBHAI VARANGIYA THRU HIS FATHER RAMJIBHAI JIVABHAI VARANGIYA VS. STATE OF GUJARAT & 2 OTHER(S) [LAWS(GJH)-2020-9-636] [REFERRED TO]
AMARENDRA KUMAR PANDEY VS. UNION OF INDIA [LAWS(SC)-2022-7-68] [REFERRED TO]
PESALA NOOKARAJU VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(SC)-2023-8-61] [REFERRED TO]
HINA BEGUM VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-129] [REFERRED TO]
DEVENDRA PRATAP YADAV VS. STATE OF U.P. [LAWS(ALL)-2024-1-42] [REFERRED TO]
SANDEEP YADAV VS. UNION OF INDIA [LAWS(ALL)-2024-4-12] [REFERRED TO]
ANIL MULCHAND GANGAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-93] [REFERRED TO]
RAMESH GANDABHAI VAGHELA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-1-94] [REFERRED TO]
FIROJKHAN ALIAS MUNNO IBRAHIMKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-139] [REFERRED TO]
BLAWANT ALIAS JITU ALIAS TIKU BHIKHA VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-43] [REFERRED TO]
HIMANSHU ALIAS KADVO KALUBHAI SHIVABHAI PARMAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-10-49] [REFERRED TO]
VIRENDRA NANDLAL JAISWAL VS. COMMISSIONER OF POLICE SURAT CITY [LAWS(GJH)-2008-10-55] [REFERRED TO]
RAVIKANT ROHITBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-195] [REFERRED TO]
GALIBEN VS. POLICE COMMISSIONER- AHMEDABADCITY [LAWS(GJH)-2008-7-198] [REFERRED TO]
SAHDEV KISHORBHAI GOHEL ON BEHALF OF KISHORBHAI HARIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-23] [REFERRED TO]
SUMITRABEN VIRSINGBHAI MAVI VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-26] [REFERRED TO]
SHIVPALSINH ATARSINH TOMAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-38] [REFERRED TO]
MAHENDRABHAI @ NARESHBHAI HATHEESINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-217] [REFERRED TO]
MOHAMAD PARVEZ ANVAR SULTAN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-300] [REFERRED TO]
CHETAN ALIAS MOR BABUBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-36] [REFERRED TO]
MAYURDHAN MURU LILA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-41] [REFERRED TO]
PARESH ALIAS TAL MOHANLAL JARIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-51] [REFERRED TO]
SIDDHARAJSINH RAGHUVIRSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-53] [REFERRED TO]
DEVAJI GALBAJI ALIAS GULABAJI THAKOR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2009-12-161] [REFERRED TO]
GIRISHBHAI BHANGIBHAI MAKVANA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2009-4-17] [REFERRED TO]
JITENDRASINH ALIAS JITU RAMSING JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-162] [REFERRED TO]
RANJITBHAI VIJAYBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-170] [REFERRED TO]
RATNESH VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-27] [REFERRED TO]
BHARAT VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-46] [REFERRED TO]
TILAKSINH ALIAS KANCHO LAXMANSINH GRUM VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-48] [REFERRED TO]
MUKESH ALIAS PAKO POPATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-59] [REFERRED TO]
SITABEN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-62] [REFERRED TO]
ASHOKBHAI HIMATLAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-196] [REFERRED TO]
NILESHBHAI VIJAYBHAI PANCHAL VS. VADODARA POLICE COMMISSIONER [LAWS(GJH)-2010-10-197] [REFERRED TO]
NILESHBHAI NATUBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-198] [REFERRED TO]
SUHAG KANTILAL GHIYAD VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-205] [REFERRED TO]
CHETANBHAI HASMUKHBHAI PATEL AND ORS VS. COMMISSIONER OF POLICE AND ORS [LAWS(GJH)-2010-10-324] [REFERRED TO]
SINKANDAR KHAN JAMALKHAN JEHU MUSLIM VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-2-32] [REFERRED TO]
PREMILABEN RAJUBHAI CHHAGANBHAI KAHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-2-143] [REFERRED TO]
KESHU AARSI GAREJA VS. DISTRICT MAGISTRATE JUNAGADH [LAWS(GJH)-2010-3-59] [REFERRED TO]
HIMMATSINH SHAKTISINH CHAUHAN VS. POLICE COMMISSIONER [LAWS(GJH)-2010-3-85] [REFERRED TO]
AMRISH RASIKLAL LALBHAI PAREKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-5-52] [REFERRED TO]
ISHWARBHAI PUNAMBHAI ALIAS PUNAMCHAND NADIA VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-57] [REFERRED TO]
SAMIRKHAN FARIDKHAN PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-5-76] [REFERRED TO]
CHANDAN SHATRUGHNA CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-82] [REFERRED TO]
KAMLESH PREMJIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-88] [REFERRED TO]
SHASHITARAN ALIAS SHASHI PARSHURAM GRAMIN KAVANDAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-32] [REFERRED TO]
RAJU ZIPA JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-40] [REFERRED TO]
AZIZ ABDUL MAJID BANARASI VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-74] [REFERRED TO]
KALKAPRASHAD ALIAS KAVO RAMESHBHAI KAHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-77] [REFERRED TO]
BHUPATBHAI MANGAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-84] [REFERRED TO]
RATANBHAI LAXMANBHAI CHHARA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-371] [REFERRED TO]
KANTABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-177] [REFERRED TO]
JAYES ALIAS PAPPU JAKHARIYA CHRISTIAN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-310] [REFERRED TO]
AJAYBHAI MULUBHAI SHIYAL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-331] [REFERRED TO]
CHANDABEN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-420] [REFERRED TO]
GHANSHYAM ALIAS KALIYO HIRALAL TANK VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-422] [REFERRED TO]
RANJEETBHAI RAMUBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-509] [REFERRED TO]
MOINUDDIN ALIAS MOIN KAMALUDDIN ABDULBHAI SHAIKH VS. COMMISSIONER OF POLICE AHMEDABAD [LAWS(GJH)-2010-8-511] [REFERRED TO]
JYOSHNABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-523] [REFERRED TO]
MITESH ALIAS SUNNY RAM AVTAR SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-526] [REFERRED TO]
DASRATHBHAI BHIKHABHAI RAVAL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-586] [REFERRED TO]
BHALLUBHAI BALAMBHAI PARMAR THROUGH BROTHER VS. STATE OF GUJARAT THROUGH SECRETARY (SPECIAL) [LAWS(GJH)-2011-12-201] [REFERRED TO]
BHARAT SINH BHIM SINH RAV VS. COMMISSIONER OF POLICE [LAWS(GJH)-2011-12-244] [REFERRED TO]
JITENDRA ALIAS JITU SHYAMBHAI SURANI VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-120] [REFERRED TO]
ASHOK S/O CHAMPAKLAL @ DOKU RANA THROUGH HIS BROTHER VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-21] [REFERRED TO]
ANILBHAI @ BODIYO CHANDRAKANT KHANDEKAR VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-55] [REFERRED TO]
ANIL ASHOKBHAI PATNI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-10-90] [REFERRED TO]
MOHAMAD ALTAF FATEMAHAMAD SHAIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-11-180] [REFERRED TO]
DIPAKBHAI JAGDISHBHAI VYAS VS. STATE OF GUJARAT THRO DY.SECRETARY [LAWS(GJH)-2012-12-218] [REFERRED TO]
MISIRILAL PUKHRAJ KALAL VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-26] [REFERRED TO]
VISHNUBHAI BIPINBHAI SOLANKI THROUGH HIS FATHER BIPINBHAI VS. DISTRICT MAGISTRATE [LAWS(GJH)-2012-2-148] [REFERRED TO]
CHANDRAKANT GAJANAND TADGHARE VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-2-385] [REFERRED TO]
MANISH PREMCHAND TIWARI THRO SISTER ARTIBEN PREMCHAND VS. STATE OF GUJARAT THRO THE DEPUTY SECRETARY [LAWS(GJH)-2012-2-476] [REFERRED TO]
REKHABEN M TUVAR VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-3-313] [REFERRED TO]
KUNAL SHANKARBHAI TAMAICHE VS. STATE OF GUJARAT [LAWS(GJH)-2012-3-379] [REFERRED TO]
JALAMBHAI BHURELAL MENA THROUGH BROTHER VS. STATE OF GUJARAT THROUGH DEPUTY SECRETARY [LAWS(GJH)-2012-4-120] [REFERRED TO]
RAHEMATULLA SAIFULLA JAFARI VS. STATE OF GUJARAT [LAWS(GJH)-2012-4-211] [REFERRED TO]
KAMLESH ALIAS DAHYO TEJUMAL RAMANI VS. DISTRICT MAGISTRATE [LAWS(GJH)-2012-7-252] [REFERRED TO]
KAMLESH ALIAS BHABHU JAYPALBHAI ABLANI VS. DISTRICT MAGISTRATE [LAWS(GJH)-2012-7-254] [REFERRED TO]
SURESH ANANTRAY GOSWAMY VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-9-36] [REFERRED TO]
ISHWAR @ ISLO NARESHBHAI MAKWANA THRO YOUNGER VS. STATE OF GUJARAT THRO DEPUTY SECRETARY [LAWS(GJH)-2012-9-86] [REFERRED TO]
YOGESH SHIVPUJAN GUPTA THROUGHFRIEND PRAMOD KAMLAPRASAD VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-139] [REFERRED TO]
BADALSING RAMESHCHANDRA PANJABI VS. STATE OF GUJARAT THRO LD.PUBLIC PROSECUTOR [LAWS(GJH)-2012-9-148] [REFERRED TO]
VINODBHAI LAXMANBHAI CHAVDA VS. STATE OF GUJARAT THRO GOVERNMENT PLEADER [LAWS(GJH)-2013-1-322] [REFERRED TO]
DURGVIJAYSINH @ CHHUNNU S/O NARENDRASINH NATTHUSINH VS. COMMISSIONER OF POLICE & 2 [LAWS(GJH)-2013-4-122] [REFERRED TO]
DAKSHABEN SUMANBHAI NATHUBAHI PATEL VS. COMMISSIONER OF POLICE SURAT CITY [LAWS(GJH)-2008-1-32] [REFERRED TO]
PRAFUL KANUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-72] [REFERRED TO]
GOKUL ALIAS BHOPALI VISHNUBHAICHHARA VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-61] [REFERRED TO]
BEBIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-66] [REFERRED TO]
RAJUBHAI GAUTAMBHAI NINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-197] [REFERRED TO]
INDIRABEN DEVANAND BABU BHAI INDREKAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-30] [REFERRED TO]
BHIKHABHAI KISHORBHAI MACHHOYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-32] [REFERRED TO]
RAJUBHAI KALIDAS KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-37] [REFERRED TO]
MADHUSUDAN JIVANLAL SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-39] [REFERRED TO]
MAHESHBHAI ALIAS DEVGAN KALKAPRASAD KAHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-40] [REFERRED TO]
ABBASBHAI ALIAS AJITBHAI PUNJABHAI VAGHELA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2008-4-42] [REFERRED TO]
SIDDIQBHAI DHANABHAI MIYANA VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2008-4-43] [REFERRED TO]
MINESH ALIAS MANISH CHANDULAL MODI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-46] [REFERRED TO]
SAGARCHANDRA RANGILAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-49] [REFERRED TO]
RAHUL AMBALAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-84] [REFERRED TO]
RADHABEN ASHOKBHAI MADHABHAI CHHARA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-167] [REFERRED TO]
BHUPENDRA ALIAS RAJU CHULAWALA VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-43] [REFERRED TO]
BHANUBEN ROHITBHAI PUNJABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-57] [REFERRED TO]
KANTABEN RAMSING GOVINDJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-58] [REFERRED TO]
SEHJAD ALIAS SEJLO HUSAINBHAI MUMBHANI VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-100] [REFERRED TO]
SHAILESH RAJUJI CHAVDA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-263] [REFERRED TO]
MOHMAD HANIF ALIAS MANGDI KASAMBHAI MIYANA VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-27] [REFERRED TO]
SURESHKUMAR DHULSINH SOLANKI VS. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD [LAWS(GJH)-2008-6-36] [REFERRED TO]
KISHANBHAI AALJIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-64] [REFERRED TO]
AJAYBHAI LALABHAI BARIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-3-130] [REFERRED TO]
BHANVARLAL ALIAS BHAMRO JAMTAJI RABARI THRO COUSION BROTHER VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-55] [REFERRED TO]
MUKESHKUMAR MAFATBHAI PATNI THRO JAGDISHKUMAR MAFATBHAI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-7-57] [REFERRED TO]
VIJAYBHAI VISHNUBHAI NIKKAM VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-61] [REFERRED TO]
NAYANBHAI HASMUKHBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-67] [REFERRED TO]
LAXMIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-71] [REFERRED TO]
M. GUNASUNDARI VS. JOINT SECRETARY (COFEPOSA),GOVERNMENT OF INDIA [LAWS(MAD)-2014-8-188] [REFERRED TO]
N B MINI BUS OWNERS ASSOCN VS. DIST MAGISTRATE 24 PARGANAS NORTH [LAWS(CAL)-1989-9-23] [REFERRED TO]
HIMACHAL TRANSPORT WORKERS UNION REGD VS. SECRETARY TRANSPORT TO HIMACHAL PRADESH GOVERNMENT AND [LAWS(HPH)-1966-8-1] [REFERRED TO]
AFIFA SAMIYA W/O WASIM SHARIFF VS. JOINT SECRETARY, COFEPOSA, GOVERNMENT OF INDIA [LAWS(KAR)-2018-6-501] [REFERRED TO]
LAXMI PRASAD BAJPAI VS. DISTRICT MAGISTRATE BILASPUR [LAWS(MPH)-1972-4-30] [REFERRED TO]
RAJA SEKHAR (DIED) AND ANOTHER VS. COMMISSIONER OF POLICE [LAWS(TLNG)-2020-11-10] [REFERRED TO]
MUCHANNAPALLY RAJAIAH VS. STATE OF TELANGANA [LAWS(TLNG)-2020-12-44] [REFERRED TO]
P.RAMA KRISHNA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-140] [REFERRED TO]
BHUKYA NIMMA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-4-19] [REFERRED TO]
K.MAMATHA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-10-26] [REFERRED TO]
HARSH KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2022-8-46] [REFERRED TO]
BRAJRAJ VS. DIST MAGISTRATE GWALIOR [LAWS(MPH)-1988-5-12] [REFERRED TO]
RAJJAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1988-7-3] [REFERRED TO]
KAJAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-11-61] [REFERRED TO]
METHAI LAL GORA VS. DISTRICT MAGISTRATE 24 PARGANAS [LAWS(CAL)-1974-7-12] [REFERRED TO]
DEVI LAL VS. STATE OF HARYANA [LAWS(P&H)-1995-8-78] [FOLLOWED ON]
N.P. NATHWANI VS. COMMISSIONER OF POLICE [LAWS(BOM)-1975-12-31] [REFERRED TO]
SHIVAJI BAPU CHAVAN VS. SHARWARI GOKHALE [LAWS(BOM)-1981-9-96] [REFERRED TO]
BABER KHAN ALAM KHAN VS. SUB DIVISIONAL MAGISTRATE [LAWS(BOM)-1983-12-14] [REFERRED TO]
SHAIKH AKIL SHAIKH KALU VS. STATE OF GUJARAT [LAWS(GJH)-1993-4-15] [REFERRED TO]
KODARJI LAXMANJI THAKOR VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-1993-4-43] [REFERRED]
BABURAO TULSIRAO MARATHA VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-1998-11-13] [REFERRED]
RAJUBHAI PRATAPBHAI PANPATIL VS. COMMISSIONER OF POLICE SURAT CITY [LAWS(GJH)-2005-11-2] [REFERRED TO]
PRUTHVISING PREMSING RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2007-12-50] [REFERRED TO]
SALIMMIYA HASANMIYA BADSHAH VS. POLICE COMMISSIONER [LAWS(GJH)-2007-4-179] [REFERRED TO]
MOHAMMAD AMIN BEIGH VS. STATE [LAWS(J&K)-2012-7-17] [REFERRED TO]
MANZOOR AHMAD MIR. VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-10-53] [REFERRED TO]
R K GUPTA VS. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED [LAWS(DLH)-1998-2-3] [REFERRED]
HANS RAJ VS. UNION OF INDIA [LAWS(DLH)-2004-8-152] [REFERRED TO]
ABDUL AHAD VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-3-1948] [REFERRED TO]
RAVI RAJESHKUMAR SHRIWASH VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1959] [REFERRED TO]
FIROJ KASAMBHAI SHAIKH THROUGH HIS WIFE KASHMIRA FIROZ SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1961] [REFERRED TO]
JAMILKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-383] [REFERRED TO]
MUSLIMSHAH FAKIR JAMILSHASH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1812] [REFERRED TO]
PRAKASH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1972] [REFERRED TO]
SARFARAJ VS. COMMISSIONER OF POLICE, SURAT CITY [LAWS(GJH)-2023-5-281] [REFERRED TO]
MANOJBHAI GHANSHYAMDAS SAJNANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-129] [REFERRED TO]
VIRENDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1114] [REFERRED TO]
RAKESH BHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1522] [REFERRED TO]
TARUN VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1008] [REFERRED TO]
RAGHUBHAI VANABHAI BAMBA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1033] [REFERRED TO]
ROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2024-10-39] [REFERRED TO]
NARESHBHAI BHIKHABHAI SHANKARBHAI RAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-12] [REFERRED TO]
VIJAYBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-18] [REFERRED TO]
REYAZKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-22] [REFERRED TO]
SATPALSINGH DHYANSINGH SANDHU VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-29] [REFERRED TO]
UMAR VS. DISTRICT MAGISTRATE [LAWS(GJH)-2024-6-56] [REFERRED TO]
RAMESHBHAI FUIYARAM DEVASHI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-19] [REFERRED TO]
AKASH HAMUNAT GAYAKVAD VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-25] [REFERRED TO]
FAYAJ VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-58] [REFERRED TO]
VIKRAM VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-123] [REFERRED TO]
TAJVEER SINGH SHASHIPAL SINGH RAVAT VS. DISTRICT MAGISTRATE [LAWS(GJH)-2024-8-1] [REFERRED TO]
ADHUNIK ALLOYS AND POWER LTD VS. UNION OF INDIA [LAWS(JHAR)-2007-4-26] [REFERRED TO]
RAISHAD VS. UNION OF INDIA [LAWS(KER)-2021-6-63] [REFERRED TO]
PANBAI, W/O MUNNALAL PANDEY VS. STATE OF M P AND ORS [LAWS(MPH)-2013-4-255] [REFERRED]
TANZEEL KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-6-17] [REFERRED TO]
NAGENDRA NATH MONDAL VS. STATE OF WEST BENGAL [LAWS(SC)-1972-1-39] [FOLLOWED]
OM PRAKASH VS. COMMISSIONER OF POLICE [LAWS(SC)-1989-10-27] [RELIED ON]
M. VISWANATHAN VS. THE STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-12-19] [REFERRED TO]
G. ARCHANA AND ORS. VS. THE STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-6-72] [REFERRED TO]
ALTAF FARIDAHEMAD SHEKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-10-98] [REFERRED TO]
RAMABHAI KALUBHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-100] [REFERRED TO]
KAUSHIK @ MANJU THAKORBHAI KETHVAS VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-110] [REFERRED TO]
ASHRAFBHAI IKBALBHAI MINIVADIYA(PINJARA) VS. STATE OF GUJARAT [LAWS(GJH)-2018-11-76] [REFERRED TO]
HARUNBHAI JAMALBHAI BHADULA KHATKI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-148] [REFERRED TO]
TEJAS JAGDISHBHAI VITHA VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-214] [REFERRED TO]
JAKIRSHA ALIAS JAKIR SULTANSHA FAKIR VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-254] [REFERRED TO]
PRAKASHCHANDRA UKAJI SONI VS. POLICE COMMISSIONER [LAWS(GJH)-2018-7-299] [REFERRED TO]
KANAK LALLUBHAI BHIL(DHUNDHIYA) VS. POLICE COMMISSIONER [LAWS(GJH)-2018-7-301] [REFERRED TO]
BHARAT VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-337] [REFERRED TO]
ENTJARAHMED @ HAGODO FARIDAHMED ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-133] [REFERRED TO]
SUMIT @ KALO PARHLADBHAI GHANSI THROGH KUNVARBEN PRAHLADBHAI GHANSI VS. THE COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-152] [REFERRED TO]
TOHSIM ALIAS VASIMKHAN ATAULLAHKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-243] [REFERRED TO]
MOHAMMAD RASHID @ RASHID VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-268] [REFERRED TO]
SANI JASVANTBHAI SHRIVASTAV VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-281] [REFERRED TO]
TAPENDRA @ TAPI HIMATSINH PARIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-304] [REFERRED TO]
MOHAMMED SUFIYAN @ ARKAN MAZARHUSSAIN KHOKHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-306] [REFERRED TO]
DILIP @ NAGRAJ CHAGANBHAI SOLANKI VS. POLICE COMMISSIONER [LAWS(GJH)-2018-9-92] [REFERRED TO]
GULFAM @ GULFRAN KALAMUDDIN QURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-138] [REFERRED TO]
VILESH @ RAM VITTHALBHAI BORAD VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-274] [REFERRED TO]
PRAHLADSINH ALIAS KANBHA AGARSINH GOHIL VS. DISTRICT MAGISTRATE [LAWS(GJH)-2018-9-284] [REFERRED TO]
RAJESHKANNAN @ KUPPAIKANNAN VS. SECRETARY TO THE GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE, INSPECTOR OF POLICE [LAWS(MAD)-2009-8-652] [REFERRED]
VASANTHU SUMALATHA AND OTHER VS. STATE OF ANDHARA PRADESH REP. BY ITS CHIEF SECRETARY HYDERABAD AND OTHER [LAWS(APH)-2015-9-93] [REFERRED TO]
LALIT RAJKHOWA VS. STATE OF ASSAM [LAWS(GAU)-1983-5-8] [REFERRED TO]
ASHOK KISAN JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-3-69] [REFERRED TO]
AJAYBHAI RUDABHAI JETPARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-378] [REFERRED TO]
ALTAFHUSSAIN ABDUL HAMID ANSARI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-10-543] [REFERRED TO]
SWATI SINGH CHAUHAN VS. STATE OF MP [LAWS(MPH)-2021-12-138] [REFERRED TO]
COMMISSIONER OF POLICE VS. ACHARYA JAGADISHWARANANDA AVADHUTA [LAWS(SC)-2004-3-18] [REFERRED TO]
BHUPENDRA VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-5-58] [REFERRED TO]
RAMILA MAIDAN INCIDENT VS. HOME SECRETARY UNION OF INDIA [LAWS(SC)-2012-2-47] [REFERRED TO]
STATE OF MAHARASHTRA VS. FIROZ [LAWS(BOM)-2015-4-203] [REFERRED TO]
RAHUL GOPALBHAI @ GOPIBHAI PATANI VS. POLICE COMMISSIONER AHMEDABAD CITY [LAWS(GJH)-2020-12-28] [REFERRED TO]
CHANDUBHAI BATUKBHAI SINDHAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-331] [REFERRED TO]
BABLUSINGH AVDESHSINGH THAKOR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-12-367] [REFERRED TO]
CHETAN VS. COLLECTOR DISTRICT MAGISTRATE [LAWS(GJH)-2020-12-405] [REFERRED TO]
NITIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-453] [REFERRED TO]
SAJANBEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-469] [REFERRED TO]
TUSHARKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-504] [REFERRED TO]
IMRAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-526] [REFERRED TO]
ANJALI SANJAY DEVRAJ RATHOD VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-12-763] [REFERRED TO]
RAHUL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1252] [REFERRED TO]
IKBALALI HAZRATALI SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2020-4-126] [REFERRED TO]
MOHAMMADUMAR HUSENAHMED KADRI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-9] [REFERRED TO]
VISHAL GANESHBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-13] [REFERRED TO]
KETANBHAI JAYANTIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-98] [REFERRED TO]
SAHISTABANU AEZAZ YUNUSBHAI MANSURI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-5-433] [REFERRED TO]
ANAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-6] [REFERRED TO]
RAJESHWARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-41] [REFERRED TO]
SWARUPAM SHRAVANKUMAR GAVARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-58] [REFERRED TO]
RAHUL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-194] [REFERRED TO]
PRAFULL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-262] [REFERRED TO]
VIJAY VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-550] [REFERRED TO]
UDAYBHAI BAVKUBHAI BASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-461] [REFERRED TO]
ARASAN VS. STATE OF TAMILNADU [LAWS(MAD)-2003-3-90] [REFERRED TO]
G MURUGAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2007-11-353] [REFERRED TO]
SANTOSH KUMAR MOHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-1969-12-12] [REFERRED TO]
BASANTA KUMAR NAIK AND ATAL BAL @ BHOLA VS. DISTRICT MAGISTRATE AND ANR. [LAWS(ORI)-1992-1-31] [REFERRED TO]
PRADEEP SAHU VS. UNION OF INDIA [LAWS(ORI)-2012-10-27] [REFERRED TO]
MANOJ JAISWAL VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-9-37] [REFERRED TO]
MAHENDRA KUMAR VS. UNION OF INDIA AND 5 OTHERS [LAWS(ALL)-2018-9-127] [REFERRED TO]
GULSHER VS. UNION OF INDIA [LAWS(ALL)-2019-1-271] [REFERRED TO]
VIJAY BAHADUR VS. UNION OF INDIA [LAWS(ALL)-2019-5-400] [REFERRED TO]
ANGAD RAI VS. STATE OF U. P. [LAWS(ALL)-2023-11-72] [REFERRED TO]
ASIF MIRKHAN HUSSAINMIYA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-2] [REFERRED TO]
KURSHIYABHAI KANDIYABHAI DUNGARBHIL VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-50] [REFERRED TO]
RAJESHBHAI MANCHHUBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-67] [REFERRED TO]
RAJU ALIAS RAJU SHIVSENA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-121] [REFERRED TO]
NAGENDRA ALIAS BABA RAMNARAYAN PANDEY VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-132] [REFERRED TO]
MAHESH ALIAS TINO DALABHAI MAKWANA VS. COMMISSIONER OF POLICE OF THE CITY OF AHMEDABAD [LAWS(GJH)-2008-1-180] [REFERRED TO]
R I WD/O RAJUBHAI CHINTAMANI VS. COMMISSIONER OF POLICE, AHMEDABAD [LAWS(GJH)-2008-1-279] [REFERRED TO]
RAMESHBHAI CHATURBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-58] [REFERRED TO]
AAKASH HARISHBHAI LIMBACHIA VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-121] [REFERRED TO]
MOHMEED ASLAM ABDUL RASHID NOORMOHMEED SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-122] [REFERRED TO]
PAPPARAM ALIAS PAPPU DEVJIRAM ALIAS DEVJIBHAI MISTRI VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-98] [REFERRED TO]
LILABEN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-2-129] [REFERRED TO]
AJAY ALIAS AJIYO DASHRATHBHAI NADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-139] [REFERRED TO]
UBEDUR RAHEMAN ANISH AHMAD NAWAB VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-126] [REFERRED TO]
DILAVARBHAI GAFURKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-28] [REFERRED TO]
SANJAY ALIAS VAGRI PRAHLADBHAIPUNJABHAI RAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-33] [REFERRED TO]
RAMESH ALIAS BHOLU SHAKARABHAI MAKAWANA VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-47] [REFERRED TO]
SURENDRA KANAIYALAL SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-50] [REFERRED TO]
AYAZ KHAN VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-125] [REFERRED TO]
LAXMIBAI NARSING RAPANWAD VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-127] [REFERRED TO]
LAXMANJI CHATURJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-341] [REFERRED TO]
VINODKUMAR ALIAS PAPPU BHAVARLAL JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-77] [REFERRED TO]
RAMNARESH RAMKRISHN ALIAS NARSHU GUPTA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2008-4-165] [REFERRED TO]
HALIMABAHEN W/O HUSENBHAI SAMA VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-219] [REFERRED TO]
MUKESH @ LALA BACHUBHAI KAHAR THRO PRAKASH BACHUBHAI KAHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-238] [REFERRED TO]
MAHADEV @ SANJAY FOJI TULSIRAM MARATHA (SIDAM) VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-245] [REFERRED TO]
NAVINCHANDRA ALIAS NAVLO KALIDAS LAKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-85] [REFERRED TO]
MANOJ ALIAS MANUJI MOHANJI THAKOR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-102] [REFERRED TO]
SURESH ALIAS BALO SHANTARAM SHAVLE VS. STATE FO GUJARAT [LAWS(GJH)-2009-12-148] [REFERRED TO]
KALIBEN BACHUBHAI GOVINDBHAI VAJA VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-172] [REFERRED TO]
RAJENDRASINH MANGALSINH MAHIDA VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-184] [REFERRED TO]
MUSAKALI GULABALI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-43] [REFERRED TO]
RAMESHJI HIRAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-49] [REFERRED TO]
YOGESHBHAI AMRUTBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-67] [REFERRED TO]
KOKILABEN ALIAS BEBI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-45] [REFERRED TO]
SATENDRA ALIAS SATU RAMANBHAI PUNJABHAI CHHARA VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-57] [REFERRED TO]
IMTIYAZ KASAMBHAI J MEMON VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-63] [REFERRED TO]
SHANKAR ALIAS SHANKAR KANIYO VASANTRAM LALWANI SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-172] [REFERRED TO]
DIPAKBHAI ISHWARBHAI RANA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2010-10-206] [REFERRED TO]
ABBASKHAN BABUKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-333] [REFERRED TO]
SHREEMATI VASHUBEN RAMESHBHAI MANGAL BHAIMARATHI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-336] [REFERRED TO]
MUKESHBHAI NARANBHAI MACHHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-48] [REFERRED TO]
MANJUBEN ALIAS MANJULA MANUSINH MOHANSINH RAJPUT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-2-104] [REFERRED TO]
IKBALNABI AZADKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-134] [REFERRED TO]
RANJIT LIAS BABO CHHOTAJI SURAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-140] [REFERRED TO]
CHETANBHAI NAVALSING SANGHADA VS. POLICE COMMISSIONER [LAWS(GJH)-2010-3-83] [REFERRED TO]
YASIN ALIAS HUSEN ALIAS ASLO VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-111] [REFERRED TO]
NILESHBHAI THAKORBHAI PATEL VS. DISTRICT MAGISTRATE [LAWS(GJH)-2010-5-54] [REFERRED TO]
HARJIVAN ALIAS ARJUNBHAI CHHAGANBHAI PATEL HIS BROTHER VS. DISTRICT MAGISTRATE [LAWS(GJH)-2010-5-55] [REFERRED TO]
RAJNIKANT BHIKHABHAI SHIVRAMDAS PRAJAPATI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-5-80] [REFERRED TO]
PUNAM CHAND HAJARILAL VARMA (MARVADI) VS. COMMISSIONER OF POLICE AND 2 ORS [LAWS(GJH)-2010-5-304] [REFERRED TO]
PRATAP VAJESING PARMAR (CHHARA) THROUGH SUSHMA VICKY CHHARA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-5-305] [REFERRED TO]
BATUKBHAI VIRJIBHAI VAGHASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-31] [REFERRED TO]
DINESHBHAI SHANABHAI MALI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-80] [REFERRED TO]
HIRALBEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-95] [REFERRED TO]
MANOJ ALIAS MARGHI MANHARLAL ALIAS MANSUKHLAL RANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-179] [REFERRED TO]
HURBAI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-183] [REFERRED TO]
MANOJ ALIAS GOTI VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-330] [REFERRED TO]
SAKARAM SADLAJI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-334] [REFERRED TO]
RANJIT ALIAS RANIYO VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-364] [REFERRED TO]
SANJAYSINH BHAVANSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-471] [REFERRED TO]
JITENDRASING ALIAS GATTU VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-551] [REFERRED TO]
HARISH MOHANSING THAPA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-186] [REFERRED TO]
RAKESHBHAI VITHALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-308] [REFERRED TO]
VIJAYBHAI RAIJIBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-309] [REFERRED TO]
RAJUBHAI CHHAGANBAHI RANA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2010-8-325] [REFERRED TO]
ASHIF JUSABHAI MTHUPUTRA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-338] [REFERRED TO]
FIROJ JUSABBHAI DHADA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-340] [REFERRED TO]
SITABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-402] [REFERRED TO]
RAJKUMARSINH ALIAS PINTU DARBARSINH BHADORIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-404] [REFERRED TO]
UMANG VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-419] [REFERRED TO]
BADLIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-522] [REFERRED TO]
MAHAMADBHAI KALUBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-543] [REFERRED TO]
KISHOR TRIKAMRAY BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-587] [REFERRED TO]
PRADIP ALIAS KALLA MOHANSING RAJPUT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2011-2-104] [REFERRED TO]
SHOBHABEN VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-122] [REFERRED TO]
KINDUBHAI JAGLABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-253] [REFERRED TO]
BHAILALBHAI @ BHALO NANABHAI SOLANKI THROUGH WIFE VS. STATE OF GUJARAT THROUGH DEPUTY SECRETARY AND ORS [LAWS(GJH)-2011-2-268] [REFERRED TO]
SULEMAN ALIAS CHITRO HAJI SUMAR NIGAMNA VS. STATE OF GUJARAT [LAWS(GJH)-2011-3-32] [REFERRED TO]
FIROZ ALIAS VALO HUSENBHAI MIYANA VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-19] [REFERRED TO]
DIVYA ALIAS TANIYANARESJKUMAR DARIYANOMAL RAMLAKHANI VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2011-9-169] [REFERRED TO]
SHOBHANABEN W/O. RAMCHARAN KHARWA VS. DISTRICT MAGISTRATE & 2 [LAWS(GJH)-2012-1-202] [REFERRED TO]
SAMIRAHEMAD RAFIKAHEMAD ANSARI VS. STATE OF GUJARAT THRO DY.SECRETARY [LAWS(GJH)-2012-10-87] [REFERRED TO]
RAMESHBHAI JIVANBHAI MUNDHVA VS. COMMISSIONER OF POLICE RAJKOT CITY [LAWS(GJH)-2012-10-104] [REFERRED TO]
BALOCH UMARKHAN RAHIMKHAN VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-10-163] [REFERRED TO]
DINESH JUMMAN GIRDHARI DAROGA VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-12-203] [REFERRED TO]
AKSHAY BHARATBHAI MORE THROUGHHIS UNCLE RAJUBHAI GANPATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-69] [REFERRED TO]
ANANDAA JIPRU MAHAALE VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-257] [REFERRED TO]
DINESHBHAI ALIAS BERIYOPALSING GURKHA VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-305] [REFERRED TO]
HEMANGCHANDRA BABULAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-3-377] [REFERRED TO]
JITENDRA @ JITU SHYAMJIBHAI SURANI VS. STATE OF GUJARAT [LAWS(GJH)-2012-3-409] [REFERRED TO]
RAMZAN HANIFBHAI QURESHI (GANDHI) & 12 VS. STATE OF GUJARAT THRO THE SECRETARY & 2 [LAWS(GJH)-2012-3-577] [REFERRED TO]
AFZAL ALIAS KALI BAHIHHBHAI DAUDANI VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-72] [REFERRED TO]
SADAM HABIBBHAI DAUDANI VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-74] [REFERRED TO]
SHAIKH MUBIN ALIAS MUBIN DADHI VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-194] [REFEREED TO]
VIRABHAI KARABHAI SHAMLA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2012-7-256] [REFERRED TO]
PRAKASH ALIAS PAKO VASANTBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-258] [REFERRED TO]
RAMDEVSINH GAMBHIRSINH GOHIL THRO HIS FRIEND VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-9-135] [REFERRED TO]
RAHUL @ GATIYO GANPATBHAI PATEL VS. STATE OF GUJARAT THRO CHIEF SECRETARY [LAWS(GJH)-2012-9-137] [REFERRED TO]
HIRALAL RAMDEVJI KHATIK THROUGH HIS BROTHER VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-152] [REFERRED TO]
VIRENDRASINH @ VIRU NATUBHA JADEJA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2013-2-326] [REFERRED TO]
KUMAR VINUBHAI HASALIYA VS. STATE OF GUJARAT THRO SECERTARY [LAWS(GJH)-2013-2-392] [REFERRED TO]
RAVI BADRILAL PRAJAPATI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-3-18] [REFERRED TO]
AYUB KHAN SHARIF KHAN PATHAN VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2013-3-188] [REFERRED TO]
HITESH @ TENI S/O.GOVINDBHAI SANDISH VS. STATE OF GUJARAT THRO ADDL.CHIEF SECRETARY [LAWS(GJH)-2013-4-264] [REFERRED TO]
JAHID ALIAS BURI MAHAMADBHAI BALOCH VS. COMMISSIONER OF POLICE RAJKOT CITY [LAWS(GJH)-2008-5-231] [REFERRED TO]
RAJU JIJIYA DANTANI VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-242] [REFERRED TO]
SALIM PYARALI LAKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-255] [REFERRED TO]
DHARMESHKUMAR ALIAS MUNNO GOBARBHAI SABODIYA THRO FATHER VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-266] [REFERRED TO]
LALABHAI RAMANBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-38] [REFERRED TO]
HARESHBHAI KARSANBHAI BHILL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-6-40] [REFERRED TO]
ARUNABEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-50] [REFERRED TO]
SUSHILABEN KAILASH JELIYA RATHOD CHHARA VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-52] [REFERRED TO]
HARISH RAMMURTI SHARMA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-7-65] [REFERRED TO]
GULMAMAD ALIAS GULO IBRAHIMBHAI SANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-66] [REFERRED TO]
VIRJIBHAI @ BUCHIYO JASMATBHAIKOLI VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-369] [REFERRED TO]
JITUBHAI CHANDUBHAI PARMAR VS. COMMISSIONER OF POLICE- VADODARA CITY [LAWS(GJH)-2008-8-94] [REFERRED TO]
M. SHAGUNTHALA DEVI VS. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT [LAWS(MAD)-2014-8-141] [REFERRED TO]
M. SHAGUNTHALA DEVI VS. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT [LAWS(MAD)-2014-8-141] [REFERRED TO]
MILAPCHAND KANUNGO VS. UNION OF INDIA [LAWS(RAJ)-1975-12-7] [REFERRED TO]
PREM KAUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1987-7-70] [REFERRED TO]
KANARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1990-5-11] [REFERRED TO]
ANINDYA GOPAL MITRA VS. STATE OF WEST BENGAL [LAWS(CAL)-1993-4-21] [DISTINGUESED]
K R SESHAN VS. DEPUTY INSPECTOR GENERAL OF POLICE SOUTHERN RANGE MADURAI [LAWS(MAD)-1967-12-22] [REFERRED TO]
PANJALAI VS. STATE OF TAMIL NADU [LAWS(MAD)-2023-6-99] [REFERRED TO]
VEERENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1996-1-74] [REFERRED TO]
KONETY HEMANTH KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2020-1-174] [REFERRED TO]
KAVALI SWAPNA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-56] [REFERRED TO]
NALLALU SRIKANTH REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2020-3-46] [REFERRED TO]
KOLIPAKA SWAPNA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-11-42] [REFERRED TO]
KESARI HANUMAN YUVA SANGATHAN VS. STATE OF TELANGANA [LAWS(TLNG)-2022-4-74] [REFERRED TO]
ZAHARA SULTHANA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-6-39] [REFERRED TO]
SK. NAFEESA VS. STATE OF TELANGANA [LAWS(TLNG)-2023-6-30] [REFERRED TO]
THANDRALA NARSAIAH VS. PASTAPURAPU BHADRAIAH [LAWS(APH)-1971-2-32] [REFERRED TO]
Y GOWTHAM SIDDARTHA VS. COMMISSIONER OF POLICE and ADDITIONAL DISTRICT MAGISTRATE VIJAYAWADA [LAWS(APH)-1994-10-18] [REFERRED TO]
KAMAKSHYA MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-1968-2-17] [REFERRED TO]
DEPUTY SECRETARY MINISTRY OF FINANCE DEPT OF REVENUE AND COMPANY LAW VS. SAHU JAIN LTD [LAWS(CAL)-1969-2-24] [REFERRED TO]
GOUTAM GOSWAMI VS. DISTRICT MAGISTRATE BIRBHUM [LAWS(CAL)-1972-9-5] [REFERRED TO]
SUKAT ALI BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-1975-9-38] [REFERRED TO]
GURDEEP SINGH VS. DISTRICT MAGISTRATE, JAMMU [LAWS(J&K)-1982-1-2] [REFERRED TO]
STATE OF J&K VS. SHAFIQ AHMAD PANDIT [LAWS(J&K)-2005-11-33] [REFERRED TO]
MEGHDARSHAN BABUBHAI SONI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2009-12-34] [REFERRED TO]
MAHENDRABHAI RAISINGBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-52] [REFERRED TO]
TILAKSING ALIAS KANCHO LAXMANSING GORKHA NEPALI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2009-12-127] [REFERRED TO]
MAHENDRASINH ALIAS MENDO VIKRAMSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-150] [REFERRED TO]
MESUR PUNJA KARAMTA RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-156] [REFERRED TO]
JAYESHBHAI BHANGYBHAI MAKVANA VS. DISTRICT MEGISTRATE [LAWS(GJH)-2009-4-18] [REFERRED TO]
RAGHU ALIAS RAGHO MERABHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-171] [REFERRED TO]
IMTIYAJ ALIAS BHAIYO HALIMBHAI SHAIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-1-33] [REFERRED TO]
PRAGNESH MUKUNDBHAI DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-50] [REFERRED TO]
RAJESH AND SONU PARSHRAM CHETNANI SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-81] [REFERRED TO]
SONIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-49] [REFERRED TO]
DUTSINGH JOTSINGH RAWAT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-53] [REFERRED TO]
ASHOK ALIAS LALIO POPATBHAI DATANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-60] [REFERRED TO]
LAXMIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-163] [REFERRED TO]
MAHES VIMAL YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-169] [REFERRED TO]
LALUBHAI JAYRAMBHAI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-179] [REFERRED TO]
PRAVINBHAI VANAJI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-181] [REFERRED TO]
ALTAF IBRAHIMBHAI DODHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-195] [REFERRED TO]
NILESHBHAI BHIKHUBHAI AKVALIA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-204] [REFERRED TO]
RAJESH @ RAJU S/O NATHUBHAI KOLI PATEL THROUGH AJYAKUMAR CHH VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2010-10-315] [REFERRED TO]
DILIPBHAI KALUBHAI DABHI VS. COMMISSIONER OF POLICE AND 2 ORS [LAWS(GJH)-2010-10-352] [REFERRED TO]
RAMESH SHRAVANKUMAR KOSHTI VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2010-10-353] [REFERRED TO]
KAMLABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-23] [REFERRED TO]
IMRAN ALIAS NOLLO YAKUBBHAI PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-2-27] [REFERRED TO]
ARAI VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-30] [REFERRED TO]
AJGARALI KASIMALI SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-101] [REFERRED TO]
SANJAY ALIAS VIJAY VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-82] [REFERRED TO]
PRADEEP ALIAS KALLA MOHANSING HAKIMSING RAJPUT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-116] [REFERRED TO]
RAJKUMAR ALIAS MUKHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-141] [REFERRED TO]
CHANDRIKABEN ALIAS DARLING PARSHOTTAMBHAI RAMJIBHAI PARMA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-5-50] [REFERRED TO]
BHANUBHAI JAYRAMBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-58] [REFERRED TO]
VAIJANTABEN ALIAS KHATTI AMRATBHAI KALUBHAI BHALERAV VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-5-60] [REFERRED TO]
KULDIPSINH VISHNUSINH CHAUHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-5-84] [REFERRED TO]
FARJANA ALIAS FAIJU WIFE OF SHAHNAWAJ HAMIDKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-87] [REFERRED TO]
NILESH ALIAS MAHARAJ ALIAS POPAT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-29] [REFERRED TO]
MAHENDRA ALIAS DHONI LIMCHANDJI GOPAJI LABANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-39] [REFERRED TO]
JABBARSING DEEPSING PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-51] [REFERRED TO]
RAJESH SHAMALBHAI BARIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-73] [REFERRED TO]
DAHYABHAI GANDABHAI RAVAT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-137] [REFERRED TO]
NAGIN ALIAS NARENRA PRAHLADBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-185] [REFERRED TO]
UMESHKUMAR LAXMANBHAI PATNI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-331] [REFERRED TO]
VIJAYBHAI CHIMANBHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-365] [REFERRED TO]
AMARSINH PARBATSINH RATHOD VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-469] [REFERRED TO]
IRUBHAI BHULABHAI HALPATI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-82] [REFERRED TO]
PRAKASHBHAI RAGHUNATHBHAI MEVADA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-176] [REFERRED TO]
KIRANBHAI LALABHAI TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-189] [REFERRED TO]
HARISH ALIAS HONDA BABUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-190] [REFERRED TO]
PRAKASH ALIAS SONU BHOJUMAN TAHELRAMANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-195] [REFERRED TO]
RAJENDRAKUMAR SHRIKHANDELAL YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-302] [REFERRED TO]
JAYESH ALIAS BHAILU VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-307] [REFERRED TO]
KANAJI CHHAGANJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-341] [REFERRED TO]
AJAY VITTHALBHAI TALPADA VS. POLICE COMMISSIONER [LAWS(GJH)-2010-8-396] [REFERRED TO]
SHAILESHKUMAR CHHANALAL DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-407] [REFERRED TO]
NASIRMOHMAD VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-421] [REFERRED TO]
SANJAYKUMAR ALIAS MOHAN RAVJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-521] [REFERRED TO]
MEENABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-525] [REFERRED TO]
BHUPENDRA LALTABHAI MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-542] [REFERRED TO]
SABIRBHAI HUSAINBHAI SHEKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-585] [REFERRED TO]
FIROZ ALIAS GOPI MOHAMMED SHAIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-591] [REFERRED TO]
KOKILABEN @ KOKI SHANKARJI ATTAMARAM THOKAR VS. STATE OF GUJARAT [LAWS(GJH)-2011-12-86] [REFERRED TO]
BALWANTBAHI RAMANBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2011-12-124] [REFERRED TO]
PINKESH ALIAS RAKESHBHAI PRAKASHBHAI JAYSWAL VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-80] [REFERRED TO]
VIJAYBHAI BHAIYALAL KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-119] [REFERRED TO]
BHUPENDRA ALIAS BHUPAT AMBABHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-127] [REFERRED TO]
RAJESH NAVINCHANDRA PATADIY (SONI) VS. COMMISSIONER OF POLICE AND ORS [LAWS(GJH)-2011-2-240] [REFERRED TO]
VIJAY OMPRAKASH YADAV, THROUGH KISHANBHAI OMPRAKASHBHAI VS. COMMISSIONER OF POLICE AND ORS [LAWS(GJH)-2011-3-271] [REFERRED TO]
RAMESHBHAI ALIAS RAJU VARDHAJI MARVADI VS. STATE OF GUJARAT THRO THE DEPUTY SECRETARY [LAWS(GJH)-2012-1-35] [REFERRED TO]
LAXMANSINH SARDARSINH CHAUHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-1-114] [REFERRED TO]
BHOLA @ ARVIND VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-10-158] [REFERRED TO]
MAKSUD AHMED @ MAKKA GAFURBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2012-10-342] [REFERRED TO]
PANKAJ @ LALO VINODBHAI DHAMECHA THRO' ROHIT VINODBHAI GHAME VS. STATE OF GUJARAT THROUGH THE DY.SECRETARY [LAWS(GJH)-2012-12-210] [REFERRED TO]
SHIVRAJ ALIAS SHAMBHU ALIAS SHIVKU S/O JETHSURBHAI KARPADA VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-77] [REFERRED TO]
ROSHANBEN W/OHARUNBHAI VALIMAHAMMAD MIYANA THROUGH SON IN LA VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-78] [REFERRED TO]
BHANUBEN HASMUKHBHAI SUKHARAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-146] [REFERRED TO]
HARESH ALIAS HAKO BHIKHABHAI GUJARIYA KOLI THROUGH HIS UNCLE VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-258] [REFERRED TO]
PRAVINSINH ALIAS BATTO ASHOKSINH RAJPUT THROUGH COUSIN BROTHER VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-473] [REFERRED TO]
RAKESH RAMSWARUP VARMA VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2012-3-378] [REFERRED TO]
RAMA GIGABHAI KESHWAL THROUGH FRIEND MAHADEVBHAI PRABHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-21] [REFERRED TO]
KAMLESH ALIAS NANO ANI KISHANCHAND KEVLANI VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-165] [REFERRED TO]
MITHAILAL MEVALAL KOPARI VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-197] [REFERRED TO]
ZAHIR AMIN SAIYAD THROUGH WIFE NARGISBANU ZAHIR SAIYAD VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-281] [REFERRED TO]
RAHIMSHA ALIAS GUDDA S/O REHMANSHAFAKIR VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-320] [REFERRED TO]
CHETAN ALIAS AKO VITTALBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2012-8-40] [REFERRED TO]
MOHAMMAD SADIK GULAM HUSSAIN SHAIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-9-27] [REFERRED TO]
AJAY @ S/O.GANESH INDREKAR VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-31] [REFERRED TO]
MAHESHBHAI BABULAL YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-149] [REFERRED TO]
AKHILESH KAMALAPRASAD DUBE VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-177] [REFERRED TO]
SABBIR @ JABBAR SIDIKBHAI JUNEJA VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-9-184] [REFERRED TO]
RAM CHARAN VS. STATE OF U.P. AND 2 OTHERS [LAWS(ALL)-2016-10-67] [REFERRED TO]
RAM SEWAK VS. STATE OF U.P. [LAWS(ALL)-2022-9-8] [REFERRED TO]
PAMAN ALIAS PAVAN NANDLAL SEJWANI SINDHI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-1-154] [REFERRED TO]
GANGARAM ALIAS GANGA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-190] [REFERRED TO]
MALLA JYOTA ALIAS JORSING PUNJIYA MAVI VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-46] [REFERRED TO]
PUNAMBHAI CHANDUBHAI KAHAR THRO FATHER-CHANDUBHAI BABUBH VS. COMMISSIONER OF POLICE OF CITY OF BARODA [LAWS(GJH)-2008-10-53] [REFERRED TO]
SUMANBEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-131] [REFERRED TO]
MEENABEN ABDUL MALIK ABDUL JALIL SAIYAD VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2008-3-35] [REFERRED TO]
HITESHBHAI CHIMANBHAI CHAVDA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2008-3-37] [REFERRED TO]
FIROZ IQUBAL MULTANI VS. COMMISSIONER OF POLICE SURAT CITY [LAWS(GJH)-2008-3-83] [REFERRED TO]
MUKESH ALIAS DANGER JAYANTI VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-125] [REFERRED TO]
DILIPBHAI RAJSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-128] [REFERRED TO]
ASHOK RADHESHYAM RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-38] [REFERRED TO]
MAYURBHAI HASMUKHBHAI JAYSWAL VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-44] [REFERRED TO]
LAKHABHAI DEHSURBHAI BHARAI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-48] [REFERRED TO]
VIJAYBHAI ALIAS SUNNY DHIRU BHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-74] [REFERRED TO]
KASHIRAM DAHYABHAI DAVE VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-163] [REFERRED TO]
KIRIT BACHUBHAI PATEL THRO JAYESH BACHUBHAI PATEL-BROTHER VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-218] [REFERRED TO]
VIHABHAI SURABHAI MALAKIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-63] [REFERRED TO]
HITESH ALIAS HARKISHAN MADHUSUDAN RANA VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-105] [REFERRED TO]
POPATJI BHARTHAJI VIHOL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-1-92] [REFERRED TO]
SURESH @ GADHO GHANSIRAM HARIRAM VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-214] [REFERRED TO]
HAJI YUNUSBHAI AMADBHAI KAPADIA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2008-5-216] [REFERRED TO]
SHIVPALSSSINGH DAROGASINGH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-259] [REFERRED TO]
MOINUDDIN ALIAS MUNNO AHMEDBH-AI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-17] [REFERRED TO]
DINESH KHIPALDAS SATWANI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-6-33] [REFERRED TO]
RASEELABEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-34] [REFERRED TO]
BHARATIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-53] [REFERRED TO]
RAMESHBHAI HATHEESINH PARAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-72] [REFERRED TO]
ARVINDBHAI BATUKBHAI GALORIYA VS. POLICE COMMISSIONER [LAWS(GJH)-2008-7-196] [REFERRED TO]
BHARATBHAI RAMANBHAI PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-8-31] [REFERRED TO]
SATISHKUMAR KISHORILAL SHARMA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-8-37] [REFERRED TO]
VASANTLAL DHANSUKHLAL JARIWALA VS. G N DIKE SECRETARY TO GOVERNMENT OF GUJARAT [LAWS(GJH)-1975-6-1] [REFERRED]
MOHMAD SALIM ALIAS SALIM KHAN IKBALHUSEN PATHAN VS. POLICE COMMISSIONER [LAWS(GJH)-1997-12-36] [REFERRED TO]
MOHANLAL ALIAS MOHAN LAMBA VS. STATE OF GUJARAT [LAWS(GJH)-2007-12-52] [REFERRED TO]
GULABKHAN SUBHANKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2007-12-99] [REFERRED TO]
NAZIR AHMAD WAR VS. UT OF J&K [LAWS(J&K)-2022-4-85] [REFERRED TO]
MOHSIN VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1946] [REFERRED TO]
ATULBHAI JAGDISHBHAI SONI VS. COMMISSIONER OF POLICE, VADODARA [LAWS(GJH)-2023-3-2062] [REFERRED TO]
MOHAMMED SARFARAZ VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1] [REFERRED TO]
SAMIR @ BADIR S/O. SIKANDAR PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-5] [REFERRED TO]
JIGNESH VS. COMMISSIONER OF POLICE, RAJKOT [LAWS(GJH)-2023-4-6] [REFERRED TO]
SHAHRUKH GULAMBHAI USMANBHAI VORA VS. THE COMMISSIONER OF POLICE [LAWS(GJH)-2023-4-647] [REFERRED TO]
SUNNY SURESHBHAI MAHARAJSING BHATIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-4-2678] [REFERRED TO]
VAHID VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-5-197] [REFERRED TO]
SAKILMIYA RAFIKMIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-783] [REFERRED TO]
BHARATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1518] [REFERRED TO]
AMIT PRAVINBHAI PATADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1525] [REFERRED TO]
YASHVANTSINH RAJENDRASINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-16] [REFERRED TO]
BAPU NAMDEV SHRIRAM VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-17] [REFERRED TO]
GHANSHYAMSINH BHURABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-35] [REFERRED TO]
MAHESH VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-15] [REFERRED TO]
BHARATBHAI BHUPATBHAI MADHAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-20] [REFERRED TO]
LAXMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-24] [REFERRED TO]
MOSIN RAFIKBHAI KADIYA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2024-7-27] [REFERRED TO]
NITESHBHAI KRIPALBHAI PARMAR VS. COLLECTOR AND DISTRICT MAGISTRATE [LAWS(GJH)-2024-7-34] [REFERRED TO]
KIRTIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-51] [REFERRED TO]
AJAYKUMAR ALPESHKUMAR PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2024-8-31] [REFERRED TO]
DHANWAN VS. STATE OF M P [LAWS(MPH)-2014-4-67] [REFERRED TO]
A J FARIDI VS. UNION OFINDIA [LAWS(ALL)-1969-10-7] [REFERRED TO]
DHANANJAY ALIAS DHANRAJ DHANYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-74] [REFERRED TO]
SELVAM @ SELVAKUMAR VS. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION, EXCISE DEPARTMENT, DISTRICT COLLECTOR, DISTRICT MAGISTRATE [LAWS(MAD)-2009-8-613] [REFERRED]
THANGAPPAN VS. SECRETARY STATE OF TAMIL NADU [LAWS(MAD)-2010-7-343] [FOLLOWED [PARA 53]]
BHUPAL CHANDRA GHOSE VS. ARIF ALI [LAWS(SC)-1973-11-15] [RELIED ON]
SANTOKH SINGH VS. DELHI ADMINISTRATION [LAWS(SC)-1973-2-19] [REFERRED]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [LAWS(SC)-1985-7-11] [RELIED ON]
PUSHPADEVI M JATIA PUSHPADEVI JATIA VS. M L WADHAWAN ADDITIONAL SECRETARY GOVERNMENT OF INDIA:UNION OF INDIA [LAWS(SC)-1987-4-36] [REFERRED TO]
HARPREET KAUR HARVINDER SINGH BEDI VS. STATE OF MAHARASHTRA [LAWS(SC)-1992-1-18] [RELIED ON]
BHARTI NAYYAR VS. UNION OF INDIA [LAWS(DLH)-1975-9-9] [REFERRED GREENE V. SECRETARY OF STATE FOR HOME AFFAIRS (1941) ALL E.R. 388(392)]
VIJAY VS. STATE OF GUJARAT [LAWS(GJH)-2014-8-158] [REFERRED TO]
RAVISHANKAR BHANWARLAL SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2017-12-175] [REFERRED TO]
RAMLAL @ RAMUBHAI SITARAM PANCHAL THROUGH RAKHIBEN RAMLAL PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-95] [REFERRED TO]
SAHUL @ SALVO ISMAILBHAI SHEIKH VS. THE POLICE COMMISSIONER [LAWS(GJH)-2018-10-120] [REFERRED TO]
AJAY RATILAL VASAVA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-143] [REFERRED TO]
WILSION PRATAOBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-150] [REFERRED TO]
ARUNABEN BHURABHAI @BHUPATBHAI DATANIYA(CHUNARA) VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-161] [REFERRED TO]
VIPUL BHARATBHAI THAKOR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-216] [REFERRED TO]
HITESH ALIAS BADELOMATHURBHAI PUSABHAI PARMAR VS. SECRETARY [LAWS(GJH)-2018-7-231] [REFERRED TO]
SOHELBHAI ARIFBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-237] [REFERRED TO]
PRADIPSINH @ KARVO VIKRAMSINH CHAUHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-248] [REFERRED TO]
ARIFBHAI ALIAS KATTO ILAYSBHAI ARAB VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-251] [REFERRED TO]
DASTGIR @ DASTI AKBARALI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-334] [REFERRED TO]
DINESH @ TOLIYO VIKRAMSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-340] [REFERRED TO]
MOHSIN @ CHA PATTI RAUFBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-366] [REFERRED TO]
VASIMKHAN BAHERAMKHAN MEHERABKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-33] [REFERRED TO]
MOHAMMED SEHAAB @ LALIYO MOHAMMED FARUK RANGREJ VS. STATE OF GUJARAT THROUGH THE SECRETARY [LAWS(GJH)-2018-8-99] [REFERRED TO]
VEDPRAKASH LALJI TIWARI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-101] [REFERRED TO]
SABIR @ SHABBIR @ BADSHAH HUSAINMIYA SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-112] [REFERRED TO]
SAGAR NATWARBHAI PANCHAL VS. COMMISSIONER OF POLICE, AHMEDABAD CITY [LAWS(GJH)-2018-9-125] [REFERRED TO]
SHAHNAVAZ ALIAS SHANU UMARMIYA SUNNI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-129] [REFERRED TO]
AKSHAY ALIA BHURIYO RASHIKBHAI PATEL VS. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD [LAWS(GJH)-2018-9-172] [REFERRED TO]
SANJAY BABURAO SAHARE (MARATHA) VS. POLICE COMMISSIONER [LAWS(GJH)-2018-9-203] [REFERRED TO]
HITESH ALIAS BOTI KANUBHAI DULERA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-264] [REFERRED TO]
RAKESH @ AKASH @ LOTI BALVANTBAHI VANZARA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-280] [REFERRED TO]
K AMARNATH VS. COLLOECTOR AND DISTRICT MAGISTRATE R R DIST [LAWS(APH)-2004-8-108] [REFERRED TO]
KARANAM JANAKI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2019-2-10] [REFERRED TO]
M S ASSOCIATES VS. UNION OF INDIA [LAWS(GAU)-2004-5-38] [REFERRED TO]
SWAPAN CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2012-6-20] [REFERRED TO]
ISRATH BEGUM VS. THE STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-9-13] [REFERRED TO]
GAJJAN SINGH VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2013-2-519] [REFERRED]
MANEKBEN VS. UNION OF INDIA [LAWS(DLH)-1975-4-20] [REFERRED]
RAJUBHAI DEVABHAI KHIT VS. DISTRICT MAGISTRATE [LAWS(GJH)-2020-10-435] [REFERRED TO]
ABDUL RAZACK A.A. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-7-145] [REFERRED TO]
ABDUL RAZACK A.A. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-7-145] [REFERRED TO]
COMMISSIONER OF POLICE VS. C ANITA [LAWS(SC)-2004-8-123] [REFERRED TO]
STATE OF UTTAR PRADESH VS. SANJAI PRATAP GUPTA alias PAPPU [LAWS(SC)-2004-9-46] [REFERRRED TO]
COLLECTOR DIST MAGISTRATE VS. S SULTAN [LAWS(SC)-2008-3-138] [REFERRED TO]
BALRAM GUPTA VS. SUPERINTENDENT DISTRICT JAIL BANDA [LAWS(ALL)-1999-2-94] [REFERRED TO]
BRIJVEER VS. STATE OF U P [LAWS(ALL)-1999-7-65] [REFERRED TO]
SURESH CHANDRA KATARE VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-7-152] [REFERRED]
AABA THOTHARE FATHER OF VISHWAS THOTHARE VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-29] [REFERRED TO]
VIKRAMSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-365] [REFERRED TO]
MOHAMMED RAFIK @ KALU KAMBAL HUSENMIYA SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-23] [REFERRED TO]
MUKESHBHAI KANUBHAI VAHONIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-34] [REFERRED TO]
MOHSINKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-257] [REFERRED TO]
RAJUBHAI VS. DISTRICT MAGISTRATE [LAWS(GJH)-2020-6-347] [REFERRED TO]
SHOBHANABEN MUNIRBHAI GANGDEKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-438] [REFERRED TO]
MOHAMMED SALMAN ALIAS KALIYA VAHIDALI MULAI ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-432] [REFERRED TO]
THAKOR VIPULBHAI CHIMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-459] [REFERRED TO]
DEBENDRANATH SARANGI VS. KULAMANI SARANGI [LAWS(ORI)-1973-8-11] [REFERRED TO]
AVTAR SINGH KALRA AND OTHERS VS. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND ANOTHER [LAWS(P&H)-2017-3-3] [REFERRED TO]
LAVURI JANKU VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-132] [REFERRED TO]
VASIM @ CHHOTIYO AMADBHAI MATHUPAUTRA-SUMRA VS. COMMISSIONER OF POLICE OF THE CITY OF RAJKOT [LAWS(GJH)-2013-1-304] [REFERRED TO]
VIJAYBHAI LAXMANBHAI CHAVDA VS. STATE OF GUJARAT THRO GOVERNMENT PLEADER [LAWS(GJH)-2013-1-321] [REFERRED TO]
HASMUKHBHAI @ ASHOKBHAI MOHANLAL RUDHANI VS. STATE OF GUJARAT [LAWS(GJH)-2013-2-345] [REFERRED TO]
RANJITSINH JORAJI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2013-2-370] [REFERRED TO]
HARENDRASINH @ BHURIYO KANAKSINH JADEJA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2013-2-450] [REFERRED TO]
KRUSHNASINH HANUBHA JHALA VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2013-2-453] [REFERRED TO]
HIMMATBHAI @ KALUBHAI AMUDAN GADHAVI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-3-196] [REFERRED TO]
THAKOR ASHOKJI SANGRAMJI VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-44] [REFERRED TO]
SURESH DEVENDRABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-126] [REFERRED TO]
HARENDRA UDAYBHAN PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-4-247] [REFERRED TO]
GHANSHYAMBHAI KUNDANLAL VANZARA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2013-4-257] [REFERRED TO]
SAMIR @ DHAMO BASHIRBHAI BALOCH THROUGH FRIEND SHABBIR VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2013-4-261] [REFERRED TO]
SADDAM DILIPBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-83] [REFERRED TO]
BRIJESH KISHORSINH CHAUHAN & ANR VS. STATE OF GUJARAT & ORS [LAWS(GJH)-2013-8-158] [REFERRED TO]
VIJAY BABULAL SAGAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-224] [REFERRED TO]
BHRAMARBAR CHOUDHURY VS. DISTRICT MAGISTRATE [LAWS(ORI)-1975-12-14] [REFERRED TO]
GHASI RAM VS. STATE [LAWS(RAJ)-1965-11-25] [REFERRED TO]
RAVICHANDRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-8-273] [REFERRED TO]
RAVICHANDRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-8-273] [REFERRED TO]
PILLA YADAIAH VS. STATE OF TELANGANA [LAWS(TLNG)-2020-10-46] [REFERRED TO]
GANJI VENKATESHAM VS. STATE OF TELANGANA [LAWS(TLNG)-2020-12-43] [REFERRED TO]
MD.BABY FARIDA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-41] [REFERRED TO]
KAMMATI AMRUTHA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-1-67] [REFERRED TO]
CHARAKONDA CHINNA CHENNAIAH VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-7] [REFERRED TO]
VANKUDOTH JANI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-113] [REFERRED TO]
RHUKVA SWAROOPA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-3-95] [REFERRED TO]
M.VEDAVATHI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-9-28] [REFERRED TO]
MAUSIN VS. STATE OF TELANGANA [LAWS(TLNG)-2021-9-74] [REFERRED TO]
REV STAINISLAUS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1974-4-11] [REFERRED TO]
ABDUL MAZID VS. DISTRICT MAGISTRATE [LAWS(MPH)-1983-3-32] [REFERRED TO]
ZEBUNNISA VS. DISTRICT MAGISTRATE JABALPUR [LAWS(MPH)-1994-5-19] [REFERRED TO]
DARA BHASKAR VS. STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2019-8-104] [REFERRED TO]
KANDUKURI MAHESH GOUD VS. CHIEF SECRETARY TO GOVERNMENT [LAWS(TLNG)-2022-10-13] [REFERRED TO]
SHAIK LAL BEE VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1998-4-14] [REFERRED TO]
JAYWANTA GANGARAM PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-196] [REFERRED TO]
SIDDAREDDI VENKATA RAMI REDDY VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1973-3-8] [REFERRED TO]
BHOLA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1988-9-67] [REFERRED TO]
BINOD RAO VS. MINOCHER RUSTOM MASANI [LAWS(BOM)-1976-2-44] [REFERRED TO]
SHASHIKALA VS. UNION OF INDIA [LAWS(BOM)-1986-10-5] [REFERRED TO]
RASULBHAI MURADBHAI SINDHA VS. SHYAMAL GHOSH DISTRICT MAGISTRATE SURAT [LAWS(GJH)-1974-12-6] [CASES REFERRED]
HIRABEN SADASHIV PAWAR VS. COMMISSIONER OF POLICE BARODA [LAWS(GJH)-1988-8-15] [REFERRED]
MAHESH MANSUKHBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2002-6-11] [REFERRED TO]
BHADRESH SUNDARLAL PATEL BROTHER OF VIJAY S PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2002-6-26] [REFERRED TO]
RAJENDRA ALIA RAJU RATILAL TAMAKUWALA VS. STATE OF GUJARAT [LAWS(GJH)-2006-6-51] [REFERRED TO]
SHAKUNTLA JAYSUKH BACHUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2007-12-45] [REFERRED TO]
JALAL UD DIN GANAI VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-8-22] [REFERRED TO]
KULWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2003-11-13] [REFERRED TO]
RAM MANOHAR LOHIA VS. STATE OF U P [LAWS(ALL)-1967-3-12] [REFERRED TO]
GULAMGYASUDDIN FARUKBHAI MEMON VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1527] [REFERRED TO]
PUNSHI AALABHAI GADHVI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1943] [REFERRED TO]
SATPALSING DHYANSING SANDHU VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1954] [REFERRED TO]
RAHUL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1968] [REFERRED TO]
SANDIP VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1971] [REFERRED TO]
SHAKIL AHEMAD NAZIRAHEMAD ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-2013] [REFERRED TO]
RANSHI JETHABHAI GADHVI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-146] [REFERRED TO]
ROHITBHAI AJITBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2672] [REFERRED TO]
AJAY VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-4-2696] [REFERRED TO]
PAVAN GOPALBHAI CHAMADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2697] [REFERRED TO]
SIKANDAR SATARBHAI RAMAVALA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2701] [REFERRED TO]
KAILASH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2708] [REFERRED TO]
AKSHAY RAJESHBHAI TRIBHOVANDAS NIMAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-76] [REFERRED TO]
FARHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-207] [REFERRED TO]
KUNAL VS. THE COMMISSIONER OF POLICE [LAWS(GJH)-2023-5-761] [REFERRED TO]
ANISBEG VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1547] [REFERRED TO]
HITESH VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1013] [REFERRED TO]
VISHAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1014] [REFERRED TO]
IRFAN MAMADBHAI KHEBHAR VS. COLLECTOR AND DISTRICT MAGISTRATE [LAWS(GJH)-2023-8-1017] [REFERRED TO]
FAISALKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1030] [REFERRED TO]
VISHAL BHAVLALBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-9] [REFERRED TO]
FIROZKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-10] [REFERRED TO]
NITINBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-10] [REFERRED TO]
FAZALAHEMAD FARIDAHEMAD MUNNABHAI SHEKH VS. COMMISSIONER OF POLICE, AHMEDABAD CITY [LAWS(GJH)-2024-7-11] [REFERRED TO]
SUNNY GHANSHYAM JANI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-32] [REFERRED TO]
MIHIR RAJESHBHAI ISHWARLAL GOLANI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2024-7-33] [REFERRED TO]
SAHIL SAJIDALI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-70] [REFERRED TO]
HIMANSHU VS. STATE OF GUJARAT [LAWS(GJH)-2024-8-34] [REFERRED TO]
CHOWGULE REAL ESTATE AND CONSTRUCTION COMPANY PVT LTD VS. GOVERNMENT OF GOA, DAMAN AND DIU [LAWS(BOM)-1969-8-16] [REFERRED]
NOOR ALAM NAIMULLA KHAN VS. M N SINGH COMMISSIONER OF POLICE [LAWS(BOM)-2003-9-101] [REFERRED TO]
LABH SINGH VS. STATE [LAWS(DLH)-1982-5-60] [REFERRED TO]
KARNAN ALIAS KARUNAKARAN VS. UNION OF INDIA [LAWS(MAD)-2008-8-111] [REFERRED TO]
B SUNDAR RAO VS. STATE OF ORISSA [LAWS(SC)-1971-11-4] [FOLLOWED]
AMIYA KUMAR KLARMAKAR VS. STATE OF WEST BENGAL [LAWS(SC)-1972-7-19] [RELIED ON]
KUSO SAH VS. STATE OF BIHAR [LAWS(SC)-1973-11-7] [RELIED ON]
NARAYAN DEBNATH VS. STATE OF WEST BENGAL [LAWS(SC)-1974-9-16] [RELIED ON]
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA VS. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI [LAWS(SC)-1976-4-37] [DISTINGUISHED]
GULAB MEHRA VS. STATE OF UTTAR PRADESH [LAWS(SC)-1987-9-13] [RELIED ON]
SARE LAXMAIAH NAIDU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2014-5-1] [REFERRED TO]
SARE LAXMAIAH NAIDU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2014-5-1] [REFERRED TO]
SAMA ARUNA VS. STATE OF TELANGANA [LAWS(APH)-2017-3-70] [REFERRED TO]
DINABANDHU CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-1982-1-3] [REFERRED TO]
PEOPLES UNION FOR HUMAN RIGHTS VS. UNION OF INDIA [LAWS(GAU)-1991-3-3] [REFERRED TO]
ALPHONSE A SANGMA VS. ROYNATH D SANGMA [LAWS(GAU)-2011-1-50] [REFERRED TO]
AKIL VS. STATE OF U P [LAWS(ALL)-2012-5-258] [REFERRED TO]
MUSTAFA ALIAS KALI USMANBHAI KACHHOT VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-58] [REFERRED TO]
MIJBAN MAJID PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-10-91] [REFERRED TO]
SIRAJKHAN NIYAJKHAN PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-10-92] [REFERRED TO]
SHRI JIGNESH @ KALU S/O RAMESHBHAI NAYKA VS. THE STATE OF GUJARAT [LAWS(GJH)-2018-6-168] [REFERRED TO]
IMRAN @ SALU JANMOHMEDBHAI BLOCH (MAKRANI) VS. POLICE COMMISSIONER RAJKOT CITY [LAWS(GJH)-2018-7-139] [REFERRED TO]
JESHRAJ S/O PARSHURAM YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-140] [REFERRED TO]
MOHMMED SOHEL @ MURGI YASINBHAI @ GAMADIYA ABDUL KAVI ARAB VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-154] [REFERRED TO]
KAJALBEN W/O KISHANBHAI VINUBHAI DETROJA VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-158] [REFERRED TO]
RAHUL HARESHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-239] [REFERRED TO]
MOHAMMED SIKANDAR ABDULKARIM BHADBHUJA VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-242] [REFERRED TO]
GUNVANTBHAI RASIKBHAI BAROT VS. SECRETARY [LAWS(GJH)-2018-7-259] [REFERRED TO]
YASH ALIAS GATTU SANJAYBHAI NIKAM VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-317] [REFERRED TO]
MOHAMMED ADIL MOHAMMED ISRAR PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-79] [REFERRED TO]
SHANTABEN RAJESHBHAI ALIAS RAJUBHAI DEVAJI NAT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-92] [REFERRED TO]
SADAM ALIAS SIDDHU ABDULBHAI ALIBHAI VORA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-102] [REFERRED TO]
MOHAMMED ANIS HANIFBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-119] [REFERRED TO]
SALIMKHAN ALIAS TADKI DOSTMOHMEDKHAN NIYAZ MOHMEDKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-136] [REFERRED TO]
EJAZ MAHAMAD HANIF ABDUL GAFUR SHEKH VS. COMMISSIONER OF POLICE, AHMEDABAD CITY [LAWS(GJH)-2018-8-149] [REFERRED TO]
ABDULGANI @ DADHI JAFARBHAI VALIBHAI SIPAI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-164] [REFERRED TO]
VIKRAMSINH @ MUKESH @ MUKO JASHVANTSINH DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-185] [REFERRED TO]
MOHAMMED SABBIR MOHAMMED HUSSAIN SHAIKH VS. STATE OF GUJARAT THROUGH THE SECRETARY [LAWS(GJH)-2018-8-275] [REFERRED TO]
SHAHRUKH @ NEHAAL RAJAKBHAI KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-311] [REFERRED TO]
MOHAMMED ANSAS SAEED AHMED SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-375] [REFERRED TO]
VIKRAMBHAI VAJABHAI MORI VS. COLLECTOR AND DISTRICT MAGISTRATE [LAWS(GJH)-2018-9-65] [REFERRED TO]
SANDIPBHAI @ MAMADEV VS. COMMISSIONER OF POLICE (SURAT CITY) [LAWS(GJH)-2018-9-74] [REFERRED TO]
MOHAMMED SALIM ALIAS MAMA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-119] [REFERRED TO]
AFSAR ALIAS BATLI JAFARKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-122] [REFERRED TO]
UDAY SANTOSH SONVANE VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-159] [REFERRED TO]
SABIR ISRAFI ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-197] [REFERRED TO]
PAVAN S/O MUNNILAL SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-278] [REFERRED TO]
KALPESHGIRI RAMESHGIRI GOSWAMI VS. DISTRICT MAGISTRATE GANDHINAGAR [LAWS(GJH)-2018-9-289] [REFERRED TO]
RAIS KHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-1-5] [REFERRED TO]
BASTAR PARIVAHAN SANGH JAGDALPUR VS. STATE OF CHHATTISGARH AND OTHER [LAWS(CHH)-2017-9-61] [REFERRED TO]
KALLA @ SURENDRA JAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-4-2] [REFERRED TO]
KAMAL KHARE VS. STATE OF M.P. [LAWS(MPH)-2021-4-48] [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [LAWS(SC)-2003-12-94] [REFERRED TO]
BAL BHARTI NURSERY SCHOOL VS. DIST MAGISTRATE ALLAHABAD [LAWS(ALL)-1988-10-26] [REFERRED TO]
VASHISHTH NARAIN KARWARIA ALIAS BHUKKHAL MAHARAJ VS. P C CHATURVEDI [LAWS(ALL)-1988-5-38] [REFERRED TO]
VINOD VS. SECRETARY MINISTRY OF HOME AFFAIRS GOVT OF INDIA NEW DELHI [LAWS(ALL)-1997-2-136] [REFERRED TO]
ATIQ AHMAD; SHARIF; MOHD ANEES; MOHD LAEEK HAFIZ; MOHD ABRAR VS. STATE OF U P [LAWS(ALL)-1998-10-35] [REFERRED TO]
RAJEEV VASHISTHA VS. STATE OF U P [LAWS(ALL)-1999-1-59] [REFERRED TO]
PRATIK DILIPBHAI CHANDARANA THROU BROTHER NILESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-4] [REFERRED TO]
SHAHRUKH NAJIR AHEMAD PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-98] [REFERRED TO]
BIPIN ISHWARBHAI PARMAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-12-352] [REFERRED TO]
PROF. RAM AVTAR YADAV VS. UNION OF INDIA & ANOTHER [LAWS(DLH)-2010-4-332] [REFERRED TO]
AZAZ ANWARBHAI SAIYED VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-12-642] [REFERRED TO]
NAVDHANBHAI MEPABHAI BAMBHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-682] [REFERRED TO]
GYANESHWAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-91] [REFERRED TO]
IRFAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-354] [REFERRED TO]
AKBAR NIZAMUDDIN VORA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-212] [REFERRED TO]
VISHNUBHAI RAMPRASAD KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-227] [REFERRED TO]
RAHUL SURESHBHAI AHIRE VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-278] [REFERRED TO]
HUSSAINBHAI ISMAILBHAI JINDANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-210] [REFERRED TO]
FAIZAL ALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-301] [REFERRED TO]
SALMAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-730] [REFERRED TO]
INAYATBHAI ABDULBHAI KASAMBHAI JESADIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-8-442] [REFERRED TO]
YOGESH @ VIKKI @ LALLA RAMESHBHAI JAGGULAL MATHUR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-181] [REFERRED TO]
FIROZ VS. DISTRICT MAGISTRATE [LAWS(GJH)-2021-9-1636] [REFERRED TO]
R PRAKASH VS. STATE OF KARNATAKA [LAWS(KAR)-1979-6-8] [REFERRED TO]
PRAMILA BASTIA VS. STATE OF ORISSA [LAWS(ORI)-1984-5-5] [REFERRED TO :(1966) CRI LJ 608. 8.]
PABITRA KUMAR VS. STATE OF ORISSA [LAWS(ORI)-1988-1-14] [REFERRED TO]
BABULA ALIAS AJIT PAL VS. STATE OF ORISSA [LAWS(ORI)-1994-10-14] [REFERRED TO]
DARAVATH MAMATHA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-184] [REFERRED TO]
MATHURA PRASAD KUSVA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-190] [REFERRED TO]
LEBAKU SARMISTA DEVI VS. STATE OF TELANGANA [LAWS(TLNG)-2019-11-50] [REFERRED TO]
GUJARAT MAZDOOR SABHA AND ANOTHER VS. STATE OF GUJARAT [LAWS(SC)-2020-10-2] [REFERRED TO]
ZAREENA BEGUM VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-135] [REFERRED TO]
MOHARRAM ALI ALIAS PAPPU VS. UNION OF INDIA [LAWS(ALL)-2015-4-173] [REFERRED TO]
PRAMOD SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-7-20] [REFERRED TO]
RANGESH YADAV VS. SUPRINTENDENT OF JAIL [LAWS(ALL)-2023-5-18] [REFERRED TO]
BHARATSINH SETANSINH VIHOL VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-52] [REFERRED TO]
SHAILESHBHAI THAKORBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-161] [REFERRED TO]
IQBAL @ BALO LATIF SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-250] [REFERRED TO]
LAXMIBEN VS. COMMISSIONER OF POLICE FOR CITY OF AHMEDABAD [LAWS(GJH)-2008-3-62] [REFERRED TO]
MANUBHAI MAGANBHAI MALI VS. COMMISSIONER OF POLICE OF CITY OF BARODA [LAWS(GJH)-2008-3-67] [REFERRED TO]
VIJAYBHAI BHIKHABHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-68] [REFERRED TO]
VINODBHAI MAHESHBHAI ALIAS MAHERABHAI DEVIPUJAK VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-3-74] [REFERRED TO]
MOHANBHAI PRABHATBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-34] [REFERRED TO]
VIPUL ALIAS BHURIYO PRABHUDAS MARWADI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-85] [REFERRED TO]
DHANVANTIBEN KRUSHNAKANT BHANUBHAI TAMAYCHE VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-88] [REFERRED TO]
DHANUBEN SUKHABHAI RAVJI BHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-97] [REFERRED TO]
SORAMBEN W O NAGJI CHELAJI THAKOR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-10-48] [REFERRED TO]
MUNNIBEN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-2-40] [REFERRED TO]
MAHESHKUMAR MAFATBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-277] [REFERRED TO]
RAJESH ALIAS TINIYO UDAJI THAKORE VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-121] [REFERRED TO]
YOGESH ALIAS YOGU CHELARAM RAJAI VS. DISTRICT MAGISTRATE [LAWS(GJH)-2008-5-136] [REFERRED TO]
KISHOR AMARSINHBHAI DHOLAKIYAZ VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-137] [REFERRED TO]
KARSHAN ALIAS BHAGHAT PUNJA PUNDHERA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-38] [REFERRED TO]
BACHUBHA NANBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-125] [REFERRED TO]
PADMABEN VIJAY KANAIYALAL MUDALILYAR VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-126] [REFERRED TO]
AMRATBEN RAMESHBHAI SHANKERBHAI DANTANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-140] [REFERRED TO]
KANCHANBEN UMEDBHAI JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-154] [REFERRED TO]
JUGAJI ISHWARJI RAWAL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-1-30] [REFERRED TO]
PRAVINBHAI KUVARSINH VAGHELA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-1-39] [REFERRED TO]
VIRENDRASING ALIAS DADHI SHVSING NIHALSING RAJPUT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-31] [REFERRED TO]
MANOJ ALIAS PINTOO LALBHAI PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-50] [REFERRED TO]
RANGUBEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-52] [REFERRED TO]
MOHSIN ALIAS MONTU SHARIFBHAI JUNEJA VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-165] [REFERRED TO]
FARDINHUSEN MEHBUBHUSEN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-182] [REFERRED TO]
PRADIP MANUBHAI RANPARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-183] [REFERRED TO]
MUKESHBHAI RAMABHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-212] [REFERRED TO]
KAMLESH @ KALLU SITARAM YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-332] [REFERRED TO]
TEJABHAI MAVJIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-41] [REFERRED TO]
BADHA KANA CHHELANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-43] [REFERRED TO]
KALPESHBHAI BHAGWANDAS RANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-142] [REFERRED TO]
SUNANDABEN BADALBHAI AMBALAL VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-173] [REFERRED TO]
HARDIPSING BALDEVSING MATU VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-61] [REFERRED TO]
HEMANT VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-87] [REFERRED TO]
IMRAN YUNUSBHAI DHANANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-47] [REFERRED TO]
VIJAY RAMSHEVAK THAKUR VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-48] [REFERRED TO]
RAVJIBHAI KALIDAS VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-91] [REFERRED TO]
SUDHIRKUMAR RAJKISHOR HARIPRASAD DIXIT VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-94] [REFERRED TO]
DHARMENDRASINH RAJENDRASINH VAGHELA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-5-275] [REFERRED TO]
MAHENDRASINH DHANSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-276] [REFERRED TO]
SHAILESHBHAI RANCHHODBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-38] [REFERRED TO]
MUBARAK ALI ALAUDIN ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-46] [REFERRED TO]
DINESHBHAI ALIAS BHOPO VALJIBHAI PATANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-69] [REFERRED TO]
REENABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-356] [REFERRED TO]
RAJUBHAI NAGINBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-361] [REFERRED TO]
MAHESH BHAGAVANJIBHAI MAJETHIYA VS. RAJKOT POLICE COMMISSIONER [LAWS(GJH)-2010-7-376] [REFERRED TO]
ABDULRASID ALIAS RAJU PATHAN MOHMMARAZAKKHAN PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-60] [REFERRED TO]
SHARDABEN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-81] [REFERRED TO]
GANESH ALIAS SONU LAXMANRAO SONVANE VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-172] [REFERRED TO]
ISHWAR DHARSINH THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-178] [REFERRED TO]
RAJESHKUMAR SAYTANARAYAN VASHISHTH VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-196] [REFERRED TO]
SANJAY VINODBHAI SHRIVASTAVA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-285] [REFERRED TO]
BALKRUSHNALAL ALIAS JHADO RAMMURTY IYER VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-293] [REFERRED TO]
BHUVNESHWARSINH ALIAS SUNIL ALIAS BALUR TEJBAHADURSINH THAKUR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-398] [REFERRED TO]
SACHINBHAI CHAMPAKBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-437] [REFERRED TO]
VIRAMBHAI GHUGHABHAI MUNDHAVA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-500] [REFERRED TO]
ARIF MUNENBHAI MANIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-510] [REFERRED TO]
ABDUL SATTAR JUMMEKHA MEVALI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-532] [REFERRED TO]
ANIL ALIAS ANIP LAGAJIBHAI TAMACHE VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-583] [REFERRED TO]
SHAKILABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-584] [REFERRED TO]
JAYANTIBHAI CHOPAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-41] [REFERRED TO]
JAYANTI BABUBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-129] [REFERRED TO]
SANJY @ SONU LAXMANSINH RAJPUT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-1-2] [REFERRED TO]
YOGESH @ JOGO DHIRUBHAI MIYATRA VS. STATE OF GUJARAT THRO DEPUTY SECRETARY [LAWS(GJH)-2012-10-110] [REFERRED TO]
VIJAY @ VASANT LILACHAND SHAH VS. STATE OF GUJARAT THRO DEPUTY SECRETARY [LAWS(GJH)-2012-10-151] [REFERRED TO]
AJAY @ ALI BAHADURBHAI SOLANKI VS. STATE OF GUJARAT THROUGH THE ADD. CHIEF [LAWS(GJH)-2012-12-214] [REFERRED TO]
MOHSINKHAN MASKURKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-24] [REFERRED TO]
BHAVESHBHAI JAYANTILAL DAVEDRA-DARJI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-3-368] [REFERRED TO]
SAYAJIBHAI SAVJIBHAI GAYAKWAD VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-4-119] [REFERRED TO]
ALIAKRAM JAFARI VS. STATE OF GUJARAT THRO DY.SECRETARY [LAWS(GJH)-2012-4-207] [REFERRED TO]
MADHUBHAI RAJARAM PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-19] [REFERRED TO]
KESHBHAN RAJNIKANT RAI VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2012-6-215] [REFERRED TO]
ROHIT ALIAS JALO SON OF GHANSHYAMBHAI JALA VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-284] [REFERRED TO]
BRIJESH ALIAS BHURO SON OF JITUBHAI CHAVDA KHAVAS VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-285] [REFERRED TO]
DINESH BHAI SHANKAR BHAR PARMAR VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2012-9-41] [REFERRED TO]
DILIP RAMESHBHAI AGALA (GADHAVI)THRO FATHER RAMESHBHAI VS. COMMISSIONE OF POLICE [LAWS(GJH)-2012-9-145] [REFERRED TO]
RITESH @ ANDHO FULCHAND GARANGE VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-146] [REFERRED TO]
FIROZKHAN @ MUNNO AMANUDDIN PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-9-207] [REFERRED TO]
JAVED @ JAVID @ JAVLO S/O ALLARAKHA MAJOTHI VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2012-9-363] [REFERRED TO]
MAYANK S/O DHANJIBHAI KALIDAS SOLANKI VS. COMMISSIONER OF POLICE OFFICE OF THE C.P.SHAHIBAUG [LAWS(GJH)-2013-1-174] [REFERRED TO]
DHAVAL DINESHBHAI PAREKH VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-240] [REFERRED TO]
JAYRAJ @ LALO ODHABHAI KHACHARKATHI VS. STATE OF GUJARAT [LAWS(GJH)-2013-3-192] [REFERRED TO]
ODHBHAI @ ODHABHAI NAGBHAI @ APABHAI KHACHAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-3-193] [REFERRED TO]
ABARARUDDIN @ ABU KHALILUDDIN RAHIMUDDIN KURESHI VS. COMMISSIONER OF POLICE & 2 [LAWS(GJH)-2013-4-120] [REFERRED TO]
BIPIN HEMUBHAI MOLDIYA VS. COMMISSIONER OF POLICE AHMEDABAD CITY & 2 [LAWS(GJH)-2013-4-121] [REFERRED TO]
CHUNARA LILABEN ALIAS T B VS. POLICE COMMISSIONER AHMEDABAD CITY [LAWS(GJH)-2008-5-61] [REFERRED TO]
MOHAMMED HANIF ALIAS ANNU IBRAHIM QURESHI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-106] [REFERRED TO]
ASHOKBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-217] [REFERRED TO]
SHAHID MEHBUB SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-229] [REFERRED TO]
KANUBHAI CHANDUBHAI RATHOD VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-264] [REFERRED TO]
NARESH ALIAS NARIYO GANESHBHAI GIRI ALIAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-21] [REFERRED TO]
RASIKBHAI JINABHAI BAMBHALIYA S/O JINABHAI BAMBHALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-22] [REFERRED TO]
RAKESH MAGANBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-43] [REFERRED TO]
MOHMAD RAFIK ALIAS KALIYO CHAND BADSHAH SHEKH VS. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD [LAWS(GJH)-2008-6-44] [REFERRED TO]
RAVI ALIAS VIKKY VIJAYBHAI NIKKAM VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-47] [REFERRED TO]
LAXMIBEN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-7-54] [REFERRED TO]
KHALIL MUSTAKBHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-69] [REFERRED TO]
BALUBHAI @ BIPINCHANDRA GOVINDBHAI KOLI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-241] [REFERRED TO]
KAMINIBEN VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2008-7-125] [REFERRED TO]
MAHAVIRSINH GAMBHIRSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-181] [REFERRED TO]
RAMESHBHAI AMRUTBHAI PATEL THRO SON RAJUBHAI RAMESHBHAI VS. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD [LAWS(GJH)-2008-7-182] [REFERRED TO]
HAIDARBHAI HAJIBHAI UNADJAM THRO BROTHER-RAHIMBHAI HAJIBH VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-186] [REFERRED TO]
MEENABEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-193] [REFERRED TO]
DATTARAM LAJJARAM RATHOD VS. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD [LAWS(GJH)-2008-7-197] [REFERRED TO]
LILAJI SHANKARJI THAKOR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-7-232] [REFERRED TO]
SONABEN WD/O BACHUBHAI MANSINGBHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-233] [REFERRED TO]
IQBALBHAI ALIAS JADIYO KASAMBHAI MALEK VS. DISTRICT MAGISTRATE [LAWS(GJH)-2008-7-235] [REFERRED TO]
NAGARJI GALBAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-27] [REFERRED TO]
LAXMIBEN W O NATVARBHAI SADABHAI CHUNARA VS. COMMISSIONER OF POLICE- AHMEDABAD CITY [LAWS(GJH)-2008-8-29] [REFERRED TO]
NAJIRHUSEN KADARBHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-90] [REFERRED TO]
SURESH BALUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-91] [REFERRED TO]
NATWARBHAI KANCHANBHAI KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-98] [REFERRED TO]
JATIN ALIAS LALEE SHIVABHAI KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-99] [REFERRED TO]
KALIBEN W OF BACHHUBHAI GOVINDBHAI VAJA THRO HER SON VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-101] [REFERRED TO]
SMT. GORA DEVI VS. THE STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-1982-12-23] [REFERRED TO]
KRISHAN BANS BHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1974-5-2] [REFERRED TO]
AFIFA SAMIYA W/O WASIM SHARIFF VS. JOINT SECRETARY [LAWS(KAR)-2018-6-517] [REFERRED TO]
S. SUBASH BABU VS. STATE [LAWS(MAD)-1991-2-108] [REFERRED TO]
S. SUBASH BABU VS. STATE [LAWS(MAD)-1991-2-108] [REFERRED TO]
MANNU @ MANMOHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1994-10-19] [REFERRED TO]
KAMAL PURI LATE GULAB PURI VS. DISTRICT MAGISTRATE [LAWS(MPH)-1997-4-17] [REFERRED TO]
SYED RAHEEMUNNISA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-111] [REFERRED TO]
GHULAM SANDANI VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-112] [REFERRED TO]
LACCHI NATHILAL SHARMA VS. STATE OF M P [LAWS(MPH)-1975-5-3] [REFERRED TO]
LAXMINARAYAN SHEODAYAL JAISWAL VS. STATE OF M P [LAWS(MPH)-1975-9-1] [REFERRED TO]
TOUPHIK VS. STATE OF TELANGANA [LAWS(TLNG)-2021-4-79] [REFERRED TO]
K. MUTTU VS. STATE OF TELANGANA [LAWS(TLNG)-2021-7-147] [REFERRED TO]
SHAIK PARVEEN VS. STATE OF TELANGANA [LAWS(TLNG)-2023-11-65] [REFERRED TO]
THANDRALA NARSAIAH AND OTHERS VS. PASTAPURAPU BHADRAIAH AND OTHERS [LAWS(APH)-1970-10-24] [REFERRED TO]
MEHRUNNISA BEGUM VS. SECRETARY TO GOVERNMENT POLITICAL [LAWS(APH)-2001-6-41] [REFERRED TO]
SACHIN GAJANANRAO TELGOTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-16] [REFERRED TO]
S MOHINDER SINGH ALIAS PAPI VS. DISTRICT MAGISTRATE, JAMMU [LAWS(J&K)-1987-2-6] [REFERRED TO]
GHULAM HASSAN KANROO VS. STATE OF J AND K [LAWS(J&K)-1984-8-6] [REFERRED TO]
JOGINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1988-9-9] [REFERRED TO]
VINITA DATTATRAYA SAMANT VS. COMMISSIONER OF POLICE THANE [LAWS(BOM)-1981-7-28] [REFERRED TO]
RIZWAN AHMED JAVED SHAIKH VS. JAMMAL PATEL S I [LAWS(BOM)-1989-8-18] [REFERRED TO]
LIAHEY NGWAZAH VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2023-12-38] [REFERRED TO]
CHUNILAL VAIDYA VS. H J D PENHA [LAWS(GJH)-1976-3-22] [REFERRED TO]
NEEMSING ALIAS NEMA VS. STATE OF GUJARAT [LAWS(GJH)-2007-12-53] [REFERRED TO]
ISHWARBHAI BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2007-12-92] [REFERRED TO]
UTTAM CHINTAMAN KHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1997-8-75] [REFERRED TO]
RAJESH HANUMANPRASAD PANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-3] [REFERRED TO]
BIMLA DEWAN VS. LT GOVERNOR OF DELHI [LAWS(DLH)-1982-3-14] [REFERRED NANDALAL ROY V. THE STATE OF WEST BENGAL AIR 1972 MADHU LIMAYE'S AND CASE,AIR 1971 S.C. 248]
BHAVIN @ BHAVIN BADO S/O KALYANBHAI NAKRANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-916] [REFERRED TO]
HITESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1956] [REFERRED TO]
VISHAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1958] [REFERRED TO]
ROHIT S/O BHAIDAS PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-12] [REFERRED TO]
NAVGHAN PUNJABHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-505] [REFERRED TO]
UPENDRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2168] [REFERRED TO]
IMRAN REHMAN KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2170] [REFERRED TO]
ALTAF VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-4-2671] [REFERRED TO]
ASHOK VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2679] [REFERRED TO]
IRFAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2681] [REFERRED TO]
SAADAB MOHMEDSHAHID HAJIKALIM RANGREJ VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-4-2694] [REFERRED TO]
GULAM MURTAZA MUHAMMAD KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-30] [REFERRED TO]
RUPESHBHAI BHAGVANBHAI YADAV VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-5-388] [REFERRED TO]
CHAUHAN MUSTAKBHAI NURMAHMEDBHAI VS. DISTRICT MAGISTRATE [LAWS(GJH)-2023-5-697] [REFERRED TO]
FARUK VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1007] [REFERRED TO]
SIKANDAR ISHAKBHAI SHAIKH VS. ADDITIONAL DIRECTOR GENERAL OF POLICE [LAWS(GJH)-2023-8-1042] [REFERRED TO]
SADDAMHUSEN NIYAZBHAI KHAN VS. DISTRICT MAGISTRATE [LAWS(GJH)-2024-6-24] [REFERRED TO]
PARTH BHARATBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-38] [REFERRED TO]
HARESH SHRAVANKUMAR DASWANI THRO RAKESH SHRAVANKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-47] [REFERRED TO]
MALEK SAHEBKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-51] [REFERRED TO]
LAKSHMANBHAI VISHRAMBHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-53] [REFERRED TO]
HITESH VS. DISTRICT MAGISTRATE MORBI DISTRICT [LAWS(GJH)-2024-6-59] [REFERRED TO]
SAHILBHAI RAHIMBHAI CHANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-26] [REFERRED TO]
RAMJIVAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-92] [REFERRED TO]
NARESH VS. STATE OF GUJARAT [LAWS(GJH)-2024-8-3] [REFERRED TO]
SANJAYKUMAR S/O DHIRAJLAL MAHETA THROUGH RAJESHBHAI S/O PRABHASHANKARBHAI MAHETA VS. STATE OF GUJARAT [LAWS(GJH)-2024-8-12] [REFERRED TO]
COMMISSIONER OF POLICE VS. V P KALAIRAJAN [LAWS(MAD)-2008-9-72] [REFERRED TO]
ZALIL ALIAS KALA ALIAS JALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-103] [REFERRED TO]
SHIVAM S/O VINDYAVASHNI DUBEY VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-128] [REFERRED TO]
RAVINDRA ALIAS BANTI S/O PRADEEPBHAI SONAWANE VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-151] [REFERRED TO]
JASUBHAI @ JASHWANTBHAI ATMARAM THAKOR VS. THE COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-217] [REFERRED TO]
JEHANGIR ALIAS JAANGO NADIRHUSEN SAIYED VS. POLICE COMMISSIONER [LAWS(GJH)-2018-7-224] [REFERRED TO]
RAHUL VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-225] [REFERRED TO]
BHAVESH VASANTLAL RATHOD VS. DISTRICT MAGISTRATE [LAWS(GJH)-2018-7-249] [REFERRED TO]
ARBAZ IMTIYAZBHAI SHEKH VS. COMMISSONER OF POLICE [LAWS(GJH)-2018-8-22] [REFERRED TO]
BHARATBHAI ALIAS MUNNO S/O NARAYANBHAI ALIAS NARANBHAI BHALABHAI JOGRNA VS. POLICE COMMISSIONER [LAWS(GJH)-2018-8-45] [REFERRED TO]
AJMAL ISHAKBHAI KHANALI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-78] [REFERRED TO]
MOHAMADJUNED @ BITTU MAHEMUDMIYA SAIYAD VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-90] [REFERRED TO]
DHARMESH @ BATKO SATYANARAYANBHAI KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-91] [REFERRED TO]
PAVANKUMAR ALIAS ROHIT MOHANLAL NAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-116] [REFERRED TO]
DEEPAK RAMESHSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-174] [REFERRED TO]
NARENDRA @ BOBDO VIJAYBHAI BATHAM VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-276] [REFERRED TO]
IBRAHIM @ BABU BHIKHUBHAI MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-124] [REFERRED TO]
DEEPAK JAWANJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-148] [REFERRED TO]
AJAYBHAI SURAJBAHADUR SAUTH(NEPALI) VS. POLICE COMMISSIONER [LAWS(GJH)-2018-9-198] [REFERRED TO]
MAHEBUB @ BABU AZGARALI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-211] [REFERRED TO]
JAGUBHAI VALABHAI VALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-178] [REFERRED TO]
P L LAKHANPAL VS. UNION OF INDIA [LAWS(SC)-1966-9-55] [REFERRED]
SUDHIR KUMAR SAHA VS. COMMISSIONER OF POLICE CALCUTTA [LAWS(SC)-1969-12-11] [FOLLOWED <FV>PETITION IS ALLOWED</FV> <ADV>D. P. SINGH,G. S. CHATTERJEE,SUKUMAR BASU</ADV> <AT>WRIT ]
AJAY DIXTT VS. STATE OF UTTAR PRADESH [LAWS(SC)-1984-9-14] [RELIED ON]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [LAWS(SC)-1994-1-109] [REFERRED TO]
PHOOLVATI VS. STATE OF TELANGANA [LAWS(APH)-2017-6-48] [REFERRED TO]
C NEELA VS. STATE OF TELANGANA REPRESENTED BY ITS CHIEF SECRETARY GENERAL ADMINISTRATION (LAW AND ORDER) DEPARTMENT [LAWS(APH)-2017-6-97] [REFERRED TO]
BANKIM BEHARI DAS VS. MD. HASEN ALI [LAWS(GAU)-2010-6-58] [REFERRED TO]
BHARAT KUMAR K PALICHA VS. STATE OF KERALA [LAWS(KER)-1997-7-21] [REFERRED TO]
SANDEEP MOHAN PATEL VS. UNION TERRITORY OF DAMAN & DIU [LAWS(BOM)-2019-9-20] [REFERRED TO]
DAYA SHANKAR KAPOOR VS. UNION OF INDIA [LAWS(DLH)-1975-5-42] [REFERRED]
SIDDHARTH @ SINDHU LAXMANBHAI THORAT VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-114] [REFERRED TO]
PUNABHAI MANABHAI MAKWANA THROU GOVINDBHAI SOMABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-3] [REFERRED TO]
YOGESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-26] [REFERRED TO]
SHANKAR VS. COMMISSIONEROF POLICE,SURATCITY [LAWS(GJH)-2020-10-268] [REFERRED TO]
PRITAM OMPRAKASH YOGI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-492] [REFERRED TO]
AFZAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-840] [REFERRED TO]
G LAKSHMAN VS. STATE OF KARNATAKA [LAWS(KAR)-1987-6-21] [REFERRED TO]
SHAJI VS. STATE OF KERALA [LAWS(KER)-2013-7-199] [REFERRED TO]
NOVVA ADS VS. SECRETARY DEPTT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY [LAWS(SC)-2008-4-53] [REFERRED TO]
RAVI SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1998-2-50] [REFERRED TO]
SANJAI SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-10-14] [REFERRED TO]
GUDDU ALIAS SHAMSHER VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2000-12-14] [REFERRED]
JILUBHAI DANABHAI BHUTAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-391] [REFERRED TO]
RAHUL KUNWARSINGH NARAYANSINH DOHARE VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-743] [REFERRED TO]
DOLATSINH DEVISINH SISODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-923] [REFERRED TO]
SALIK SALIMBHAI GULAMRASUL MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1088] [REFERRED TO]
AABIDKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-93] [REFERRED TO]
ANSARI RUBINABIBI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-5-132] [REFERRED TO]
RAVINDRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-146] [REFERRED TO]
PRAKASH @ JAGGU VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-118] [REFERRED TO]
PUSHKAR NARAYANLAL BHAGWANLAL AHIR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-295] [REFERRED TO]
UPESH ALIAS GOKUL VS. STATE OF GUJ\ARAT [LAWS(GJH)-2020-6-444] [REFERRED TO]
TAIYAB VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-6-521] [REFERRED TO]
DIPAK VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-551] [REFERRED TO]
MOHAMMAD JUNED ALIAS KHAREK MOHAMMAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-42] [REFERRED TO]
AASHIF ALIAS EKKA GAYAS SHAIKH THROU MOTHER HAMIDABI GAYAS SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-633] [REFERRED TO]
SAFIYODIN @ SAFI VAJUDIN KAZI VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-165] [REFERRED TO]
SURIYAMOORTHY VS. STATE OF TAMIL NADU [LAWS(MAD)-1998-6-4] [REFERRED TO]
HARINARAYAN BOHIDAR VS. SAMBALPUR UNIVERSITY [LAWS(ORI)-1971-4-11] [REFERRED TO]
YULITHA HYDE VS. STATE OF ORISSA [LAWS(ORI)-1972-10-8] [REFERRED TO]
KUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-1998-4-37] [REFERRED TO]
PRAKASH CHANDRA SENAPATI VS. DISTRICT MAGISTRATE [LAWS(ORI)-1974-4-15] [REFERRED TO : (1966 CRI LJ 608).]
DUSMANTA KUMAR DASH VS. STATE OF ORISSA [LAWS(ORI)-1981-12-25] [REFERRED TO]
KARNATAKA LIVE BAND RESTAURANTS ASSOCIATION VS. STATE OF KARNATAKA [LAWS(SC)-2018-1-32] [REFERRED TO]
UNION OF INDIA VS. MOHIT MINERALS PVT. LTD [LAWS(SC)-2022-5-86] [REFERRED TO]
ARVIND KEJRIWAL VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2024-7-52] [REFERRED TO]
SHAIK JALEEL @ PINTU HASAN VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-181] [REFERRED TO]
MAHMOOD VS. UNION OF INDIA [LAWS(ALL)-2019-11-2] [REFERRED TO]
N.PADMA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-183] [REFERRED TO]
HARSHIL ALIAS BITTU JANAKBHAI DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-51] [REFERRED TO]
GOPAL BHAGWANDIN NISADH VS. COMMISSIONER OF POLICE SURAT CITY [LAWS(GJH)-2008-10-54] [REFERRED TO]
MAHMADSABIR NOORMAHMAD SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-120] [REFERRED TO]
SAHDEVSINH LAYAKSINH TOMAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-132] [REFERRED TO]
LALITA ALIAS LALI MAHESHBHAI JALUBHAI GARANGE VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-163] [REFERRED TO]
RUGNATH VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-36] [REFERRED TO]
MELABHAI MADHABHAI RAVAT VS. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD [LAWS(GJH)-2008-3-65] [REFERRED TO]
ASIF MAHEBUBMIYA SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-66] [REFERRED TO]
NANUBHAI ALIAS NANIYO DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-27] [REFERRED TO]
TULSIBEN RAMESHBHAI ISHWARBHAI DANTANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-28] [REFERRED TO]
SHAILESH ALIAS MARSHAL KANAIYALAL ALIAS KANUBHAI JAYSWAL VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-33] [REFERRED TO]
RAMLAKHAN ALIAS MAMA BABUSING RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-45] [REFERRED TO]
SURENDRA ALIAS KANIYO RAMAVTAR SHARMA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2009-12-128] [REFERRED TO]
RAFIQ MUSABHAI JAFARANI VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-131] [REFERRED TO]
SURESH JIVRAJBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-136] [REFERRED TO]
RATANSING KESRISING RAY VS. COMMISSIONER OF POLICE [LAWS(GJH)-2009-12-155] [REFERRED TO]
VINUBHAI SHANABHAI BHOI VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-157] [REFERRED TO]
RAJU ALIAS GENDI RUPCHAND KRISHNANI VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-185] [REFERRED TO]
ALLARAKHA ALIAS IMRANA MAKBULBHAI SHAIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-1-20] [REFERRED TO]
GOVINDJI THAKORJI RANA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-39] [REFERRED TO]
ATULBHAI CHHAGANBHAI NAGPARA VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-174] [REFERRED TO]
BHARTIBEN SHAILESHBHAI CHUNARA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-178] [REFERRED TO]
MADHUBEN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-180] [REFERRED TO]
DHARMENDRA ALIAS DHAMO BAKORBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-213] [REFERRED TO]
TEKCHAND @ LATHANIYA MULCHAND KALWANI VS. STATE OF GUJARAT AND 2 ORS [LAWS(GJH)-2010-10-355] [REFERRED TO]
CHETAN MADHUSUDAN RANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-28] [REFERRED TO]
NARESHBHAI BALUBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-51] [REFERRED TO]
RAFIQ ALIAS GAY GANIBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-103] [REFERRED TO]
SUNIL ALIAS KALU BACHU CHUDASMA KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-174] [REFERRED TO]
HANSABEN JAYANTIBHAI GIRU BHAI THAKORE VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-2-182] [REFERRED TO]
PANKAJBHAI CHANDUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-142] [REFERRED TO]
RAJU ALIAS RAJU GENDI ROOPCHAND CHANDUMAL KRISHNANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-56] [REFERRED TO]
SHAILESH ALIAS SHAILO JAYANTILAL DHANAKWADIA VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-150] [REFERRED TO]
MUKESH BHIKHAJI OUD VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-16] [REFERRED TO]
ASHOK CHANDUBHAI THAKORE VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-35] [REFERRED TO]
PRAKASHBHAI ARJUNBHAI SONKAR MARATHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-47] [REFERRED TO]
BAHADURSINH KHUMANSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-50] [REFERRED TO]
VISHNUJI ALIAS ISHAJI MERAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-70] [REFERRED TO]
SHREE DINESH ALIAS KANAKSINH BALVANTSINH RAO VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-181] [REFERRED TO]
HANSABEN BHAGAVANJIBHAI MAJETHIYA VS. RAJKOT POLICE COMMISSIONER [LAWS(GJH)-2010-7-377] [REFERRED TO]
LAKHIBHAI KHEMCHANDBHAI PURUSHWANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-378] [REFERRED TO]
ASHOKBHAI KALIDAS CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-470] [REFERRED TO]
ASLAMKHAN AIYUBKHAN PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-61] [REFERRED TO]
BHANUBEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-77] [REFERRED TO]
MAHMADIQBAL MAHMADYUNUS PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-79] [REFERRED TO]
RAMSHING ALIAS RAHUL ALIAS BHIYO VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-187] [REFERRED TO]
JAYANTIBHAI RAMABHAI TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-191] [REFERRED TO]
JITENDRA ALIAS JOTI KALIDAS THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-197] [REFERRED TO]
BAI ANUPAMABEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-391] [REFERRED TO]
RAJUBHAI ALIAS BALKRISHNA SHIVAJIRAO PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-392] [REFERRED TO]
ATISH KAMLESHBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-397] [REFERRED TO]
RAMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-408] [REFERRED TO]
NITIN ALIAS SHADEV JAKSHIBHAI THAKORE VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-503] [REFERRED TO]
MALDEBHAI SAMATBHAI KESHWALA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2010-8-538] [REFERRED TO]
NARENDRA BALUBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-590] [REFERRED TO]
PUNAMBHAI CHANDUBHAI KAHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-592] [REFERRED TO]
MAHESHBHAI ALIAS KABUTAR JAYANTILAL CHUNARA VS. COMMISSIONER OF POLICE AND 2 ORS [LAWS(GJH)-2010-8-637] [REFERRED TO]
GITABEN W/O REVABHAI RAVJIBHAICHUNARA VS. STATE OF GUJARAT THRO THE SECRETARY [LAWS(GJH)-2011-12-85] [REFERRED TO]
ABDUL SAMAD ABDULHAMID SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-121] [REFERRED TO]
MITHAILAL DUDHNATH BHARTIYA VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-130] [REFERRED TO]
DIPAK ALIAS BANTI SURESH LAKHENA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2011-3-70] [REFERRED TO]
MANGLABEN W/O SHERSING KUNDANSING YADAV THROUGH KISHANBHAI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2011-3-237] [REFERRED TO]
RAVJIBHAI KHETABHAI JAFDA-MOTA BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-23] [REFERRED TO]
RAJESH @ RAJU PRABHATBHAI AHIR THRO BROTHER NIRMALBHAI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-10-4] [REFERRED TO]
MUKESH BHAVARJI KALAL VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-25] [REFERRED TO]
MAHESHBHAI @BOMB SHIVRAM GAUDA VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-2-79] [REFERRED TO]
BHARATBHAI @ BHINDI NARSIBHAI SOLANKI THROUGH SON KINJAL VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-134] [REFERRED TO]
DHARMESH KUNDANLAL LALABHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-303] [REFERRED TO]
RIZWAN YUSUF JETHWA ALIAS HASLO THROUGH HIS WIFE RUBINA RIZWAN VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-439] [RERFERRED TO]
MUMTAZ ILIYAS KASAMBHAI MIYANATHRO AUNTIE SHARIFA MUSA VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-3-342] [REFERRED TO]
KHAIJAR ABDUL LATIF SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2012-3-438] [REFERRED TO]
ABDUL HAFIZ MOHAMMAD RAFIK SHAIKH THROUGH WIFE BADRUNNISHA VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-18] [REFERRED TO]
HAMID ALIAS IRFAN ALIAS ANMOL BIRYANI VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-71] [REFERRED TO]
VINOD ALIAS VINI DAULATRAM KEVLANI VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-164] [REFERRED TO]
ANIL ALIAS MOTO ANI KISHANCHAND KEVLANI VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-166] [REFERRED TO]
IBRAHIM @ IBU @ KHABRI RASUL CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-200] [REFERRED TO]
KETAN ALIAS RAJU LAVJIBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2012-8-39] [REFERRED TO]
MOHAMMAD SALIM @ SALIM TOLO ABDUL RASHID SHAIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-9-28] [REFERRED TO]
MUZAMMIL ABDUL KAYYUM PATHAN THROUGH FATHER ABDUL KAYYUM VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-9-174] [REFERRED TO]
RAMESHBHAI JIVABHAI VANKAR VS. DISTRICT MAGISTRATE [LAWS(GJH)-2012-9-176] [REFERRED TO]
GIRISH @ PAPPU TALAJI THAKOR THRO FATHER TALAJI SHIVAJI VS. STATE OF GUJARAT THRO DEPUTY SECRETARY [LAWS(GJH)-2012-9-183] [REFERRED TO]
RAMESHBHAI BHIMABHAI PARMAR VS. VADODARA POLICE COMMISSIONER [LAWS(GJH)-2012-9-185] [REFERRED TO]
KETAN THAKARSHIBHAI JAJDIYA VS. STATE OF GUJARAT THRO DY.SECRETARY [LAWS(GJH)-2013-1-298] [REFERRED TO]
BHALUBHAI KARSHANBHAI PARAJIYATHRO NEPHEW MUNNABHAI GADHVI VS. STATE OF GUJARAT [LAWS(GJH)-2013-2-346] [REFERRED TO]
MUKESH @ MUNNO DHIRUBHAI MAYANI VS. STATE OF GUJARAT [LAWS(GJH)-2013-2-351] [REFERRED TO]
MOHAMMAD ISMAIL @ RAJU VS. COMMISSINER OF POLICE [LAWS(GJH)-2013-2-451] [REFERRED TO]
ROHITKUMAR S/O.CHANDRAKANT PATNI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2013-3-206] [REFERRED TO]
AFJAL @ SADAM AHMEDBHAI DALWANI THROUGH UNCLE KASAM KHAMISHA VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2013-4-493] [REFERRED TO]
NAIM @ PAPI S/O JAVIDBHAI NAJIRBHAI SHIKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-5-72] [REFERRED TO]
FIROZ NAZIRBHAI ALIAS TURIYABHAI PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-76] [REFERRED TO]
DEHSURBHAI PANCHABHAI BHARAI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-98] [REFERRED TO]
MADHUBEN HARIYABHAI KAHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-32] [REFERRED TO]
MOTIBEN ALIAS MOTLI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-37] [REFERRED TO]
KULDEEPSINH NAVALSINH SHINOL VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-103] [REFERRED TO]
PRAKASHCHANDRA BALDEVPRASAD TIWARI VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-131] [REFERRED TO]
MINABEN WD/O KANTIBHAI CHANDUBHAI INDREKAR (CHHARA) VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-197] [REFERRED TO]
MAFAJI DHARMAJI THAKORE THRO WIFE CHANCHHIBEN MAFAJI THAKOR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-206] [REFERRED TO]
RAJU MADHUKAR SINDE VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-270] [REFERRED TO]
SHAKIL HASAN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-20] [REFERRED TO]
GULABSINH ALIAS GULIYO NATHABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-23] [REFERRED TO]
BALSANGJI LAXMANJI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-30] [REFERRED TO]
VALLABH ALIAS VIJAY MULUBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-32] [REFERRED TO]
DERIK @ DENY SURESHBHAI CHRISTIAN VS. POLICE COMMISSIONER [LAWS(GJH)-2008-6-123] [REFERRED TO]
SHIVRAJ ALIAS SHIVO VENKETESH ALIAS GOMTE NAIDU VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-7-224] [REFERRED TO]
PASUBEN BALUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-236] [REFERRED TO]
CHAMPABEN CHANDUJI PUNJAJI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-8-40] [REFERRED TO]
GOPSINGBHAI TERSINGBHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-42] [REFERRED TO]
RAMABEN ALIAS RAHMETBEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-93] [REFERRED TO]
SUDESH BASRU FULCHAND TAMAICHE VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-95] [REFERRED TO]
VANRAJSINH PRATAPSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-188] [REFERRED TO]
AMARSINH AKSHYABHAI PATANWADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-209] [REFERRED TO]
IBU ALIAS IBRAHIM MAHMADBHAI MALEK VS. COMMISSIONER OF POLICE OF CITY OF BARODA [LAWS(GJH)-2008-7-64] [REFERRED TO]
RAJESH BACHUBHAI CHAUHAN THRO KANTABEN BACHUBHAI CHAUHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-7-185] [REFERRED TO]
JOSEPH VS. STATE OF KERALA [LAWS(KER)-1967-11-16] [REFERRED TO]
P K KUNJU VS. STATE OF KERALA [LAWS(KER)-1970-1-21] [REFERRED TO]
SENTHILKUMARI VS. STATE OF TAMIL NADU [LAWS(MAD)-2015-9-208] [REFERRED TO]
LAKHE @ LAXMAN BAG VS. STATE OF ORISSA [LAWS(ORI)-2017-9-37] [REFERRED TO]
INDIAN INDUSTRIES ASSOCIATION LUCKNOW VS. STATE OF U P [LAWS(ALL)-2007-7-129] [REFERRED TO]
ASHIQ HUSSAIN VS. COMMISSIONER [LAWS(ALL)-2009-9-71] [REFERRED TO]
COMMR OF POLICE VS. ACHARYA JAGDISHWARANANDA ABADHUTA [LAWS(CAL)-1990-11-17] [REFERRED TO]
LALL CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1984-5-4] [REFERRED TO]
RAJENDRAN ALIAS GIRI VS. STATE OF TAMIL NADU [LAWS(MAD)-1990-11-17] [REFERRED TO]
KANNAN ALIAS KANNAPPAN VS. STATE OF TAMIL NADU [LAWS(MAD)-1991-2-2] [REFERRED TO]
P KANDASWAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-1994-2-40] [REFERRED TO]
SOBRANSINGH RAJARAM GOOJAR VS. STATE OF M P [LAWS(MPH)-1981-11-22] [REFERRED TO]
ARJUN SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1992-3-32] [REFERRED TO]
SHAHEDA BEGUM VS. STATE OF TELANGANA [LAWS(TLNG)-2021-3-94] [REFERRED TO]
VEMULA KRISHNA VENI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-5-6] [REFERRED TO]
JITHY ABHILASH VS. STATE OF TELANGANA [LAWS(TLNG)-2021-9-33] [REFERRED TO]
AKTAR BEGUM VS. STATE OF TELANGANA [LAWS(TLNG)-2022-2-78] [REFERRED TO]
PILLI YETESWARI VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1996-8-99] [REFERRED TO]
A RUKMINI VS. COLLECTOR AND DISTRICT MAGISTRATE KURNOOL [LAWS(APH)-1998-2-12] [REFERRED TO]
HRITHIK S/O SUDHIR BORKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-17] [REFERRED TO]
SACHIN SHRIRAM MESHRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-2-1] [REFERRED TO]
V NAGARATHNAMMA VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1996-7-153] [REFERRED TO]
RAM CHANDRA THAKORLAL MEHTA VS. SECRETARY HOME DEPARTMENT GOVERNMENT OF WEST BENGAL [LAWS(CAL)-1976-7-2] [REFERRED TO]
LATIFA MISGAR VS. STATE OF J&K [LAWS(J&K)-1977-8-3] [REFERRED TO]
USHABEN BHARATBHAI NATVARBHI INDREKAR VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-147] [REFERRED TO]
MOHANBHAI DEVSIBHAI SOLANKI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2009-12-172] [REFERRED TO]
BHUPENDRABHAI MOHANLAL CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-169] [REFERRED TO]
RAJENDRASINH ALIAS RAJU PADAMSING JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-173] [REFERRED TO]
AJHIHURREHMAN ALIAS BHUREBABA BHUREKHAN PATHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2009-5-183] [REFERRED TO]
JAYPALSINH GANSHYAMSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2009-5-186] [REFERRED TO]
RAKESHSIGH ALIAS RAKLO DARBAR ALIAS DILIPSIGH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-42] [REFERRED TO]
JASUBEN VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-51] [REFERRED TO]
MEHMOODBHAI ALIAS MEHBOOB SALIMKHAN MOTANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-17] [REFERRED TO]
VISHAL VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-55] [REFERRED TO]
RAMESHBHAI NATHABHAI DATANIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-10-56] [REFERRED TO]
GHANSHYAMBHAI ALIAS BHAGABHAI MANGALBHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-64] [REFERRED TO]
DHARMISTHA ALIAS DHARMI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-164] [REFERRED TO]
RITESHBHAI NATUBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-201] [REFERRED TO]
ASHABEN ALIAS KOTI VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-202] [REFERRED TO]
RAJESH ALIAS BHURIYO KARSHANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-221] [REFERRED TO]
DIPAKBHAI KARSANBHAI JAIPAL VS. DISTRICT MAGISTRATE [LAWS(GJH)-2010-2-20] [REFERRED TO]
HANSABEN VISHNUBHAI CHHOTUBHAI KAHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-2-131] [REFERRED TO]
AMITKUMAR ALIAS KANCHA VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-166] [REFERRED TO]
ANIL ALIAS JOHN ALIAS DINESH ALIAS RAKESH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-2-178] [REFERRED TO]
RAJENDRASING PAHADSING SOLANKI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-2-181] [REFERRED TO]
HANSABEN ALIAS GOPALBHAI RAMSING CHHARA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-58] [REFERRED TO]
SIDDIKBHAI HAIDARBHAI MIYANA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-84] [REFERRED TO]
VIPULBHAI TRIKAMBHAI SHEJANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-49] [REFERRED TO]
VIDHABEN ASHOKBHAI ALIAS BAKRI CHIMANBHAI DANTANI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-5-59] [REFERRED TO]
MALCHAND PIRUJI CHAWLA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-45] [REFERRED TO]
BHARATBHAI RAMESHBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-49] [REFERRED TO]
SANJAY MAFATBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-75] [REFERRED TO]
LALSING VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-81] [REFERRED TO]
RAKESH ALIAS BHAVSAHEB SANTOSH PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-94] [REFERRED TO]
ABDULBHAI SULEMANBHAI MAJOTHI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-184] [REFERRED TO]
SAMIR UMARBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-187] [REFERRED TO]
DINESHBHAI DIGAMBARBHAI KAHAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-329] [REFERRED TO]
ARUNKUMAR HARIRAM GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-360] [REFERRED TO]
NARESH ALIAS TINO KHUSHALBHAI MAKWANA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-7-363] [REFERRED TO]
BASIRBHAI UMARBHAI JUNEJA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-466] [REFERRED TO]
ILIYAS VALIBHAI HINGORA VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-467] [REFERRED TO]
KESHAVBHAI BUDHIYABHAI HALPATI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-83] [REFERRED TO]
KAUSHIKBHAI K THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-192] [REFERRED TO]
TINABHAI VIKRAMBHAI RAULJI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-290] [REFERRED TO]
FAROOK ALIAS LAMBU USMANBHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-326] [REFERRED TO]
ARIFBHAI USMANBHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-339] [REFERRED TO]
SAHEDABIBI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-405] [REFERRED TO]
CHANDRASINH ALIAS MUNNO BHIKHABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-406] [REFERRED TO]
HARKHABEN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-512] [REFERRED TO]
TAUFIK RAFIKBHAI SISANGIYA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-524] [REFERRED TO]
BRIJMOHAN VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-8-539] [REFERRED TO]
KAUSHIK THAKOREBHAI KETHVAS VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-111] [REFERRED TO]
MANOJBHAI ALIAS SAXENA BHIKHABHAI BHAVSAR VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-118] [REFERRED TO]
CHIMANBHAI HARIYABHAI DANGI VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-20] [REFERRED TO]
MOHAMADKHALIL SADRUDDIN ANSARI THRO BROTHER-IN-LAW VS. STATE OF GUJARAT THRO THE SECRETARY [LAWS(GJH)-2012-1-3] [REFERRED TO]
SANDEEP DASHRATBHAI PRAJAPATI THRO HIS FATHER DASHRATHBHAI VS. STATE OF GUJARAT THRO SECRETARY & 2 [LAWS(GJH)-2012-1-203] [REFERRED TO]
ANILBHAI KANTILAL PETHANI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-10-2] [REFERRED TO]
SHAIKH JAVED @ JAVEDBHAIJAN ABDUL SATTAR SHAIKH VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2012-10-96] [REFERRED TO]
JASHWANTSINH @ JASU S/O MADHUSINH DABHI THRO HIS FATHER VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-2-80] [REFERED TO]
JITENDRASINH @ JITU S/O RAJUJICHAVDA THROUGH CHAVDA SHAILESH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-2-147] [REFERRED TO]
JASODABEN JAGDISHBHAI KUVERJI THOKAR VS. STATE OF GUJARAT THRO THE DYSECRETARY [LAWS(GJH)-2012-2-259] [REFERRED TO]
ASHOKBHAI GOVINDBHAI VAGHERA THROUGH MOTHER NANUBEN GOVINDBH VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2012-2-304] [REFERRED TO]
BACHCHUSING LAKHKHUSING RAJPUTTHRO WIFE SUMITA BACHCHUSING VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-2-306] [REFERRED TO]
BADHABHAI RAVJIBHAI JAFDA-MOTABHARWAD THRO UNCLE KHODABHAI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2012-2-441] [REFERRED TO]
RAJUBHAI @ DESHI RANCHHODBHAI GOSWAMI THROUGH MATERNAL AUNTY VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-475] [REFERRED TO]
VIJAYBHAI NATHABHAI RATHOD VS. COMMISSIONER OF POLICE [LAWS(GJH)-2012-3-362] [REFERRED TO]
AJITBHAI KADARBHAI RAUMA THROUGH HIS COUSIN BROTHER ALTAF VS. STATE OF GUJARAT [LAWS(GJH)-2012-3-374] [REFERRED TO]
PRADIP RAMBHAI TOLANI THROUGH FRIEND SURESH KISHANCHAND VS. STATE OF GUJARAT [LAWS(GJH)-2012-3-376] [REFERRED TO]
NARESHBHAI DEVCHANDBHAI PATEL VS. STATE OF GUJARAT THRO THE SECRETARY [LAWS(GJH)-2012-3-393] [REFERRED TO]
SANJAY @ BHURIYO TULSIDAS PATNI VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2012-3-408] [REFERRED TO]
MUSTAK ALIAS MUSI HUSHENBHAI VIRMANI VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-73] [REFERRED TO]
SANJAY RAMESHBHAI SAGATHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-75] [REFERRED TO]
KAMLESHBHAI CHANDRADEEP PRASAD VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-92] [REFERRED TO]
MAYUDDIN KHURSHID PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-136] [REFERRED TO]
VIJAY ALIAS BALLU CHANDUBHAI SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-168] [REFERRED TO]
IRFAN @ IPPU VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-202] [REFERRED TO]
RIZVANKHAN MEHMUDKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-257] [REFERRED TO]
VAHID VARISHMIYA SHAIKH THROUGH HIS WIFE YASMIN VAHID VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-453] [REFERRED TO]
CHANDAN VISHWAKARMA VS. UNION OF INDIA [LAWS(ALL)-2019-2-191] [REFERRED TO]
JASWANTSINH ALIAS JASU KANCHANSINHGURJAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-1-57] [REFERRED TO]
PANKAJBHAI BHARABHAI MEDA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-68] [REFERRED TO]
JAYESH BHAGWANJIBHAI DODIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-1-73] [REFERRED TO]
ARJUN SHANKARBHAI RATHODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-74] [REFERRED TO]
MANUBEN VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-126] [REFERRED TO]
MOHAMAD SAFI ALIAS KALIO SABBIRBHAI SIPAI VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-166] [REFERRED TO]
SARFARAJ ALIAS PAPPU ALIAS PANCHI ISMAIL KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-211] [REFERRED TO]
MUNNA ALIAS SHAHANWAZ VS. STATE OF U.P. [LAWS(ALL)-2023-9-49] [REFERRED TO]
DINESH @ TITIYO S/O HIRABHAI RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-330] [REFERRED TO]
KALAM ABDUL HANIFSHA VS. STATE OF GUJARAT [LAWS(GJH)-2008-10-40] [REFERRED TO]
PAPPU @ DHOCHAKI MOJILAL LACHHIYA CHHARA (RATHOD) VS. POLICE COMMISSIONER [LAWS(GJH)-2008-10-256] [REFERRED TO]
SHERSINGH ALIAS SHERA KUNDANSINH YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-62] [REFERRED TO]
PRITESH NARSINHBHAI SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-63] [REFERRED TO]
RAMILABEN RUPSINGH THAKOR VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2008-2-97] [REFERRED TO]
BALVEERSINH CHATTARSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-99] [REFERRED TO]
TAKHUBEN ASHOKBHAI SOLANKI ALIAS BALVANTSINH KISHORSINH VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-138] [REFERRED TO]
CHUNILAL ALIAS JONY BACHUBHAI LEDIYA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-4-29] [REFERRED TO]
MANUBHAI ALIAS MANIYO MOHAN BHAI PATANVADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-73] [REFERRED TO]
SURYABEN VINUBHAI CHHOTUBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-83] [REFERRED TO]
BRIJMOHAN ALIAS MOHAN THAKUR RAMBHANSINH RAJPUT PARIHAR VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2008-4-168] [REFERRED TO]
DILAWARBHAI ABDULBHAI VORA VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-217] [REFERRED TO]
BALVANTBHAI RANCHHODBHAI TANDEL VS. DISTRICT MAGISTRATE [LAWS(GJH)-2008-4-240] [REFERRED TO]
SANTOSH NARENDRASINH CHAUHAN VS. STATE OF GUJART [LAWS(GJH)-2008-5-41] [REFERRED TO]
UMESHKUMAR BALWANTBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2008-5-44] [REFERRED TO]
BEBIBEN POONAM SHAKRABHAIPATANI VS. POLICE COMMISSIONER OF AHMEDABAD CITY [LAWS(GJH)-2008-5-53] [REFERRED TO]
LIYAKATALI ALIAS KHANNA AHMADALI SAIYED VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-5-104] [REFERRED TO]
PREMJIBHAI PREMLO BHAGWANBHAI WAGHELA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2008-6-25] [REFERRED TO]
HARESH ALIAS HAKO NATHABHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-35] [REFERRED TO]
FATMABEN KASAMBHAI MIYANA VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-41] [REFERRED TO]
KIRIT @ RITESH LALJIBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-94] [REFERRED TO]
SANJAYSINH HAMIRSINH DESAI (DARBAR) VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-97] [REFERRED TO]
JAYESH @ GULIYO BABUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-160] [REFERRED TO]
NATUBHAI BHAGWANJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-79] [REFERRED TO]
SHARDABEN DAHYABHAI DHANABHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-129] [REFERRED TO]
RAVINDRA ALIAS KOKO DASHRATHBHAI KADIA VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-51] [REFERRED TO]
KAMLESH RANCHHODDAS LAKDAWALA VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-175] [REFERRED TO]
ABID ALIAS DANGO IQBALBHAI LUHAR VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-231] [REFERRED TO]
KANUBHAI LAXMICHAND JASVANI VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-25] [REFERRED TO]
LALABHAI GOTAJI CHUNARA VS. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD [LAWS(GJH)-2008-8-305] [REFERRED TO]
DHARMENDRA ALIAS KANO BHIKHAJICHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-29] [REFERRED TO]
IMRAN MOHAMMED SALIM SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-30] [REFERRED TO]
NASIR IBRAHIMBHIA MOR THRO FRIEND SAJIDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-136] [REFERRED TO]
ISMAIL @ BASTIDADA ABDULGAFUR KHILJI VS. STATE OF GUJARAT THRO DEPUTY SECRETARY [LAWS(GJH)-2012-9-151] [REFERRED TO]
SAKIR @ SAKIR GOLDEN SHABBIR MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-187] [REFERRED TO]
UMESH GNYAN SING BHADORIYA VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-2012-9-202] [REFERRED TO]
HANIF @ ANNU IMRANSHA KARIMSHADIWAN VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-326] [REFERRED TO]
MOHMAD JUNED ANWAR MISTRI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-188] [REFERRED TO]
ABDUL HAMIDKHAN AMIRKHAN PATHAN VS. MANMOHAN SING COMMISSIONER OF POLICE [LAWS(GJH)-1982-8-11] [REFERRED]
ELESH NANDUBHAI PATEL VS. C P SINGH [LAWS(GJH)-1996-12-4] [REFERRED TO]
PARVATIBEN GUNVANTBHAI THAKOREBHAI RATHOD VS. COMMISSIONER OF POLICE SURAT CITY [LAWS(GJH)-2007-12-98] [REFERRED TO]
SHOWKAT AHMAD TELI VS. STATE [LAWS(J&K)-2013-1-12] [REFERRED TO]
ZAIN UL HAFEEZ VS. UTOF J&K [LAWS(J&K)-2022-6-49] [REFERRED TO]
GANGA CO OPERATIVE HOUSING SOCIETY LIMITED MUMBAI VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [LAWS(BOM)-2003-8-111] [REFERRED TO]
NIRAJ @ SAGAR @ KONDAM S/O RAJUBHAI PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-910] [REFERRED TO]
AJITSINH JODHUBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-912] [REFERRED TO]
IRFAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1960] [REFERRED TO]
CHIRAG REVABHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1962] [REFERRED TO]
ARUN VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-2052] [REFERRED TO]
SALMANKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-382] [REFERRED TO]
VIKRAMBHAI VAJABHAI MORI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-704] [REFERRED TO]
GOPI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-715] [REFERRED TO]
RUTURAJBHAI LALJIBHAI AAL VS. COLLECTOR AND DISTRICT MAGISTRATE [LAWS(GJH)-2023-4-751] [REFERRED TO]
AMIR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-987] [REFERRED TO]
MOHAMMAD JUNED VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1387] [REFERRED TO]
SHANKARLAL NATHULAL PATEL VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-4-2265] [REFERRED TO]
KETANBHAI HASMUKHBHAI VALAND VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-32] [REFERRED TO]
ABRAR AJUMAHMED SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-733] [REFERRED TO]
SHUBHAM VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1521] [REFERRED TO]
RAMAKISHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1009] [REFERRED TO]
KALPESHBHAI BABUBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1032] [REFERRED TO]
GHANSHYAM DERUBHAI BUDHELIA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1034] [REFERRED TO]
BHARAT BHAGAT RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-13] [REFERRED TO]
SURESHBHAI PUNABHAI MARWADI VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-15] [REFERRED TO]
AKBARBHAI ABDULLA SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-30] [REFERRED TO]
PRASHANTBHAI CHANDRAKANTBHAI DHOMCHE VS. POLICE COMMISSIONER [LAWS(GJH)-2024-6-33] [REFERRED TO]
DIVYARAJSINH GHANSHYAMSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-55] [REFERRED TO]
VASIM VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-59] [REFERRED TO]
SALMAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-101] [REFERRED TO]
DEB SADHAN ROY VS. STATE OF WEST BENGAL [LAWS(SC)-1971-12-14] [DISTINGUISHED]
KISHORI MOHAN BERA VS. STATE OF WEST BENGAL [LAWS(SC)-1972-5-38] [RELIED UPON]
INURADEO MAHATO VS. STATE OF WEST BENGAL [LAWS(SC)-1973-2-15] [REFERRED TO]
GOLAM HUSSAIN ALIAS GAMA VS. COMMISSIONER OF POLICE CALCUTTA [LAWS(SC)-1974-3-32] [DISTINGUISHED]
MAGAN GOPE VS. STATE OF WEST BENGAL [LAWS(SC)-1975-2-16] [FOLLOWED]
EXPRESS NEWSPAPERS PRIVATE LIMITED VS. UNION OF INDIA [LAWS(SC)-1985-10-1] [RELIED ON]
V. MUTHUVELU VS. STATE OF A.P. AND ORS. [LAWS(APH)-2015-9-8] [REFERRED TO]
ZATIA AND ANR. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-1969-4-2] [REFERRED TO]
MADHUBALA GUPTA VS. COMMISSIONER OF POLICE [LAWS(DLH)-1981-9-14] [REFERRED]
RAM ASHREY VS. THE STATE OF U.P. AND ORS. [LAWS(ALL)-2010-2-341] [REFERRED TO]
SHIVLAL S/O HASMUKHLAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-97] [REFERRED TO]
FAZAL FARIDAHEMAD SHEKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-10-99] [REFERRED TO]
MAHADEV @ SANJU FAUJI TULSIRAM SIDAM(MARATHI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-132] [REFERRED TO]
SHOBHNABEN BHARATJI GANDAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-132] [REFERRED TO]
PRAVINBHAI CHUNIYABHAI NINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-147] [REFERRED TO]
MOHAMMED JAFAR ALIAS FAISAL MOHAMMED FARUKBHAI NAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-227] [REFERRED TO]
GOKULBHAI ALIAS BHIKHABHAI VS. DISTRICT MAGISTRATE [LAWS(GJH)-2018-7-311] [REFERRED TO]
MOHAMAD RAFIK @ BATKO NIZAMBHAI SHEKH VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-7-325] [REFERRED TO]
MOHSIN ALIAS BHES NASIRBHAI TAYANI SUMRA(MUSLIM) VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-338] [REFERRED TO]
AASIF @ KOMAL ASLAMBHAI SAKILBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-41] [REFERRED TO]
AJAY ALIAS AJU MITHABHAI MER KOLI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-8-153] [REFERRED TO]
JAGARAM ALIAS JAGDISHBHAI BHANARAM RABARI VS. DISTRICT MAGISTRATE, BANASKANTHA DISTRICT [LAWS(GJH)-2018-8-181] [REFERRED TO]
BHUVAN SHAILESHBHAI NATVARLAL DHANAK(SONI) VS. COMMISSIONER OF POLICE [LAWS(GJH)-2018-9-79] [REFERRED TO]
GEETABEN VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-153] [REFERRED TO]
KISHUN VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-10-77] [REFERRED TO]
HARESHBHAINARSHIBHAIDEVAIKA VS. DISTRICTMAGISTRATE [LAWS(GJH)-2020-10-797] [REFERRED TO]
SHANAWAZ VS. GOVERNMENT OF KARNATAKA [LAWS(KAR)-2010-2-37] [REFERRED TO]
DEVAKI VS. STATE OF KERALA [LAWS(KER)-2014-8-7] [REFERRED TO]
STENNY ALEYAMMA SAJU VS. STATE OF KERALA AND OTHERS [LAWS(KER)-2017-6-46] [REFERRED TO]
SUBHASH BHANDARI VS. STATE OF U P [LAWS(ALL)-1986-9-43] [REFERRED TO]
UDAI VEER SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-10-10] [REFERRED TO]
JIVAN @ NEPALI @ KANCHA S/O SANKARBHAI KHATRI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-27] [REFERRED TO]
MOINKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-308] [REFERRED TO]
SHREE VASUDEV VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-330] [REFERRED TO]
JAYESH SONUBHAI HIRAJI CHAVDA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-12-535] [REFERRED TO]
VISHAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-545] [REFERRED TO]
AABIDHUSEN ZAKIRHUSEN NIZAMBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-558] [REFERRED TO]
SAMIR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-724] [REFERRED TO]
CHIRAGKUMAR BHARATBHAI BAROT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2020-4-117] [REFERRED TO]
RAVINDRANATH VS. THE COMMISSIONER OF POLICE [LAWS(GJH)-2020-5-67] [REFERRED TO]
GAJENDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-77] [REFERRED TO]
HARPALSINH RAMDEVSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-231] [REFERRED TO]
BHAVESHBHAI DEHABHAI DABHI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-719] [REFERRED TO]
ARAJAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-886] [REFERRED TO]
VIJAY ALIAS BALLU BHARATBHAI RAMANBHAI PATNI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-319] [REFERRED TO]
DHAVALKUMAR MUKUNDBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-7] [REFERRED TO]
SAMIR MUSTUFABHAI @ MUSTAKBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-53] [REFERRED TO]
NAKKHEERAGOPAL VS. STATE [LAWS(MAD)-2001-9-154] [REFERRED TO]
Kausalya VS. District Collector [LAWS(MAD)-2005-5-7] [REFERRED TO]
ORISSA STATE COMMERCIAL TRANSPORT CORPORATION LTD. REPRESENTED BY ITS SECRETARY SRI C.B.S. RAMCHANDRA RAO VS. SRI SATYANARAYAN SINGH AND ANR. [LAWS(ORI)-1973-11-24] [REFERRED TO]
JAMI BHOI VS. STATE OF ORISSA [LAWS(ORI)-1974-11-6] [REFERRED TO]
ARJUN S/O RATAN GAIKWAD VS. STATE OF MAHARASHTRA [LAWS(SC)-2024-12-34] [REFERRED TO]
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MALABHAI NATHABHAI SAMECHA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-3-200] [REFERRED TO]
GHANSHYAMBHAI @ BABU RAMJIBHAI RABARI VS. STATE OF GUJARAT THRO DY.SECRETARY [LAWS(GJH)-2013-4-38] [REFERRED TO]
ABARARUDDIN @ ABU KHALILUDDIN RAHIMUDDIN KURESHI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2013-5-64] [REFERRED TO]
BIPIN @ GHUGHO SANKARBHAI GOHEL VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-85] [REFERRED TO]
N SRINIVASAN ADDL DIST AND SESSIONS JUDGE QUILON VS. STATE OF KERALA [LAWS(KER)-1967-7-36] [REFERRED TO]
JAGADISH NARAYAN SINGH VS. STATE OF ORISSA AND 3 ORS. [LAWS(ORI)-2008-9-68] [REFERRED TO]
BANKA SNEHA SHEELA VS. STATE OF TELANGANA [LAWS(SC)-2021-8-1] [REFERRED TO]
MALLADA K SRI RAM VS. STATE OF TELANGANA [LAWS(SC)-2022-4-21] [REFERRED TO]
M/S.SUN TV NETWORK LTD. VS. UNION OF INDIA [LAWS(MAD)-2016-6-114] [REFERRED TO]
LACCHI ALIAS LAXMINARAYAN VS. STATE OF M P [LAWS(MPH)-1975-6-2] [REFERRED TO]
BANOTH VENKANNA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-7-27] [REFERRED TO]
SHAJAHAN VS. STATE OF TELANGANA [LAWS(TLNG)-2021-11-41] [REFERRED TO]
GODISHELA SUNIL VS. CHIEF SECRETARY TO GOVERNMENT [LAWS(TLNG)-2021-11-43] [REFERRED TO]
SANDHYA SINGH VS. STATE OF TELANGANA [LAWS(TLNG)-2021-4-56] [REFERRED TO]
J.HYMAVATHI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-7-26] [REFERRED TO]
SANGEETHA RS VS. STATE OF TELANGANA [LAWS(TLNG)-2021-9-94] [REFERRED TO]
P. RAMBABU VS. STATE OF TELANGANA [LAWS(TLNG)-2022-1-47] [REFERRED TO]
M/S. KESARI HANUMAN YUVA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-4-8] [REFERRED TO]
RAGULA SRIKANTH VS. STATE OF TELANGANA [LAWS(TLNG)-2023-11-4] [REFERRED TO]
RUKMINI DEVI RENDLA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-10-43] [REFERRED TO]
M. AJAY KUMAR VS. MUJIB KUMAR SADASIVUNI [LAWS(TLNG)-2023-11-46] [REFERRED TO]
KAMAKSHYA MUKHERJEE VS. THE STATE [LAWS(CAL)-1968-2-27] [REFERRED TO]
ABHISHEK GUPTA VS. UNION OF INDIA [LAWS(DLH)-2022-5-332] [REFERRED TO]
VINAYAGAR CHATHURTHI MADHYAKUZHU VS. S. SUDALAIYANDI [LAWS(MAD)-2019-6-337] [REFERRED TO]