N. PADMAMMA Vs. S. RAMAKRISHNA REDDY

Referred Judgements :-

YELURU RAMAKRISHNA, S/O. VENKATESHWARLU VS. YELURU VENKATESHWARLU, S/O. TIRUMALAIAH AND OTHERS [REFERRED TO]
S.RAMACHARI AND OTHERS VS. M/S. TRICHSALA INFRASTRUCTURE PVT.LTD. AND OTHERS [REFERRED TO]
PANDIAN VS. MADHANMOHAN [REFERRED TO]
PATHAPALLY KRISHNA REDDY VS. POCHARAM MAHENDER REDDY [REFERRED TO]
KAPILDEO SINGH & ORS VS. JAMUNA SINGH & ORS [REFERRED TO]
C.RAMAIAH VS. CHALUVAMURTHY [REFERRED TO]
PARVATHAMMA W/O LATE S BASAPPA SINCE DEAD BY HER LRS VS. B SUBRAMANYA SHARMA S/O LATE RAMA SWAMAIAH [REFERRED TO]
IMAMSA CHANDAS GURIKAR SINCE (DECEASED) BY L.RS. AND OTHERS VS. MOHDINSA NABISA GURIKAR SINCE (DECEASED) BY L.RS. AND OTHERS [REFERRED TO]
SRINIVASA NAYAK VS. SUNDAR NAYAK AND ORS. [REFERRED TO]
RAYADURGAM SUBRAMANYAM VS. RAYADURGAM GANGAIAH [REFERRED TO]
SURENDRA KUMAR VS. PRAMOD KUMAR SINGHANIA [REFERRED TO]
S.P.ANANDAN VS. S.C.HARIBABU [REFERRED TO]
S THIAGARAJAN VS. CHITKALA GOVINDASWAMY [REFERRED TO]
SHRI. PUNJA RAMA BODKE VS. SHRI. SHIVAJI VITOBA BODKE AND ORS [REFERRED TO]
PARMANAND AND OTHERS VS. BITAWAN BAI AND OTHERS [REFERRED TO]
RAM BRIKSHA VS. DY. DIRECTOR OF CONSOLIDATION [REFERRED TO]
CHIKKAVENKATARAYAPPA AND ORS. VS. MUDDAPPA AND ORS. [REFERRED TO]
KAMALA AND ORS. VS. RAJOOVI PADMAPPA AND ORS. [REFERRED TO]
TRIJUGI NARAIN VS. SANKOO [REFERRED TO]
D. KOUSALYA VS. NARAYANAPPA [REFERRED TO]
EXECUTIVE OFFICER VS. JOINT COLLECTER , MAHABUBNAGAR [REFERRED TO]
ISHWER SINGH VS. JANAK SINGH [REFERRED TO]
RUDRAMMA AND ORS. VS. NAGARAJU AND ORS. [REFERRED TO]
RATHI SHEDTHI VS. SHEENA SHETTY [REFERRED TO]
MIR SADATH ALI VS. JOINT COLLECTOR [REFERRED TO]
ISHWAR VS. JATTAMMA [REFERRED TO]
HEIRS OF DECD MANIBEN D/O NARANBHAI ISHVARBHAI AND WD/O KANTILAL NATHALAL PATEL VS. HEIRS OF DECD DWARKABHAI NARANBHAI ISHVARBHAI & 3 [REFERRED]