(1.) Delay in filing applications for substitution is condoned.
(2.) Applications for substitution are allowed.
(3.) Permission to file special leave petitions is granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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