SUBHAS DATTA Vs. UNION OF INDIA
LAWS(SC)-2013-1-122
SUPREME COURT OF INDIA
Decided on January 10,2013

SUBHAS DATTA Appellant
VERSUS
Union of India And Ors. Respondents

JUDGEMENT

- (1.)State of West Bengal is suo motu made a party to this proceedings. The Registry is directed to give a copy of the writ petition, counter affidavits and statements filed by the parties to the Standing Counsel for the State of West Bengal. The Ministry of Culture, Government of India is directed to file their response to the affidavit dated 19.12.2012 of Director of Indian Museum, Kolkata. We have perused the affidavit of the Director of Indian Museum. Director, Indian Museum is also personally present in compliance of direction given by this Court on 21.11.2012. Petitioner-in-person is also present. It is stated in paragraph 3 of the affidavit that Buddha Bust is missing from December, 2004 onwards and the matter is now pending investigation with Central Bureau of Investigation (CBI). Reference was made to various cases in paragraph 3 of the affidavit. The Director, Indian Museum, Kolkata is not in a position to tell the present stage of investigation. In such circumstances, Standing Counsel for the CBI would inform the Court with regard to the progress of the investigation relating to cases referred to in paragraph 3 of the affidavit. Counsel for Respondent No. 5 is directed to make available the copy of the affidavit to Standing Counsel for the State of West Bengal and Standing Counsel for the CBI.
(2.)The details regarding verification is given in paragraph 5 of the affidavit, which is as follows:
(i) Out of 28060 archaeological items 26724 items have been verified;

(ii) During verification of the Archaeological objects both by the committee and the CAG audit team, about 506 objects were identified without any accession number. The Physical Verification Committee have decided to allot accession numbers to each of these objects only after the physical verification of objects in the section is complete;

(iii) Out of 14238 items coming under Art and Paintings, including paintings (Persian, Mughal, Rajasthani, Deccani, Company, Kalighat, Lithograph, Bengal School), Decorative Art objects (Ivory, Bone, Metalcraft, ornaments, Pottery, Porcelain, Teracotta), Textiles (Silk, Brocade, Shawl, Muslin, Prints and Hand embroidered), 5465 items have been verified. The total collection of 14238 includes 178 objects which were found without any accession number. The objects have now been accessioned. The accession register shows that some of the acquisitions of the Art Section in the museum were sold or transferred way back in the 19th or early 20th century.

(iv) As per record there are 11842 objects in the Anthropology Section. Out of these 4110 objects have been physically verified till date.

(v) The total number of 11842 anthropological objects includes 1096 objects (Domestic appliances-33, Travel and Transport-3, Toy-1, Narcotics-7, Basketry-1, Religious articles-17, Machine and tools-25, Musical Instruments in Reserve-33, Cultural anthropology gallery-15, Dress and head gear-149, Pottery-21, Agriculture-42, Education artifacts-3, Fishing implements-19, Mask and Effigy-21, Ornaments-370, Arms and Weapons-336) which were found without any accession number, These will be duly accessioned by the Physical Verification Committee after completion of verification of all the objects in the Anthropology Section;

(vi) During verification of the objects in the Anthropology Section viz., toys, musical instruments (gallery), musical instruments (reserve), potteries, arms and weapons and ornaments, it was found that in some cases the same objects have been recorded twice or thrice in the accession register or have been accessioned again in other registers;

(vii) Out of a total collection of 52, 317, coins and other precious objects, the number of coins in the museum is 50739 and the total number of precious and semi precious objects, including Pears of gems and intaglio seals, Marchall collection of gems and intaglio seals, gems, jewellery, beads, objects from Khotan, Burma, SW Persia, Mathura, Lauria Nandangarh, Texila, Piprahwa and Salihunda, epigraphs and manuscripts is 1578. The Physical Verification Committee have so far verified the entire 1578 numbers of other precious and semiprecious objects and 7181 coins out of the total collection of 50739.

(viii) During verification of coins, the expert identified one gold coin of the Chandra Gupta-II era which has been wrongly placed along with the coins of the Kumar Gupta-I period.

(3.)The Director, Indian Museum, Kolkata has submitted that due to acute shortage of manpower as well as absence of scholars and experts in the Indian Museum, Kolkata they are finding it extremely difficult to complete the verification which was started as early as in the year 2005. Considering the fact that the verification is going on for last more than seven years without any effective progress, we are inclined to give a direction to the Ministry of Culture, Government of India to look into this matter and to provide resources, persons, scholars and experts and also provide necessary funds so that substantial progress can be made in the matter of verification of above-mentioned items.


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