Case Index

Title
Date
A C JOSEPH Vs. POPULAR VEHICLES AND SERVICES LIMITED
May 13, 1999
A CHANDRAKANTHA Vs. LIFE INSURANCE CORPORATION OF INDIA
June 9, 1999
A J DEVARAJAN Vs. MANAGEMENT OF GUEST HOSPITAL
January 6, 1999
A M MATHEW Vs. M PRADEEP KUMAR
August 4, 1999
A P FOREST DEVELOPMENT CORPORATION LIMITED Vs. B S SUNDARAVADIVEL MUDALIAR AND SONS
April 26, 1999
A PANNEER Vs. NEPC AIRLINES
March 4, 1999
ABDUL ALI Vs. ASSISTANT ACCOUNTS OFFICER E R O A P TRANS CO LTD
August 4, 1999
ABDUL VARI TANAI SRI SHEKH ABDUL Vs. JUSTICE K C BHARGAVA PRESIDENT
November 19, 1999
ACCOUNTS OFFICER OFFICE OF THE TELECOM DISTRICT MANAGER Vs. P A MURUGESA RAJA
November 22, 1999
ACCOUNTS OFFICER OFFICER OF TELECOM DIVISIONAL ENGINEER Vs. SECRETARY SONITPUR ZILA GRAHAK SURAKHA SAMITY
October 9, 1999
ACCOUNTS OFFICER TELECOM DISTRICT ENGINEER BANKURA WB Vs. KRISHAN TRADING COMPANY
April 15, 1999
ACCOUNTS OFFICER TELECOM REVENUE ACCOUNTS Vs. RANGALE GANESWARA RAO
March 4, 1999
ADHISHASHI ABHIYANTA Vs. RAJ NATH SINGH
October 5, 1999
ADHISHASI ABHIYANTA Vs. GAYA PRASAD
December 14, 1999
AGARWAL TUBES I LTD Vs. STATE BANK OF BIKANER AND JAIPUR
July 2, 1999
AGGARWAL AGENCIES Vs. PLATINUM AGENCIES P LTD
October 22, 1999
AGRA DEVELOPMENT AUTHORITY Vs. LAKSHMI NARAYAN GUPTA
November 25, 1999
AKAI BARON INTERNATIONAL LIMITED Vs. RAJINDER PAL SOOD
April 19, 1999
ALCINA PACKERS Vs. DIV MANAGER ORIENTAL INSURANCE CO LTD
December 22, 1999
ALLAHABAD BANK Vs. STATE
June 29, 1999
ALOK HARURAY Vs. TECHNOLOGY PARKS LTD
December 8, 1999
AMEIRALI A MUKADAM Vs. UNITED INDIA INSURANCE CO LTD
June 15, 1999
AMERICAN EXPRESS BANKS LTD Vs. RAJESH GUPTA
December 6, 1999
AMIT PRABHAT Vs. DELHI DEVELOPMENT AUTHORITY
February 8, 1999
AMITA KAUSHISH Vs. MARUDHAR WATCH AND WARD COMPANY
July 1, 1999
AMRIT MOTORS Vs. GENERAL MANAGER VEHICLE FACTORY ORDNANCE FACTORY BOARD
March 12, 1999
ANIL GUPTA Vs. DELHI CANTONMENT BOARD
July 9, 1999
ANIL KUMAR CHOPRA Vs. STATE BANK OF INDIA
June 29, 1999
ANJANA MOHAN Vs. RAJARSHI SAHKARI AWAS SAMITI LIMITED
July 1, 1999
ANJANA PARASHAR Vs. VICE-CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
November 12, 1999
ANKINAPALLI VEERA RAGHAVAIAH Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
June 18, 1999
ANUMALLA SATYANARAYANA Vs. K SHANKAR
May 10, 1999
ANURADHA SHARMA Vs. KAILASH NATH AND ASSOCIATES
May 7, 1999
ARIHANT SOLVENT INDUSTRIES PVT LTD Vs. SAMPLA TRUCK OPERATORS UNION
June 29, 1999
ARUNA SEHGAL Vs. TECHNOLOGY PARKS LTD
December 8, 1999
ASAD ULLAH KHAN Vs. M C MOTORS
August 30, 1999
ASHOK AGGARWAL Vs. CHIEF EXECUTIVE OFFICER NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
April 23, 1999
ASHOK GIANCHAND JODHANI Vs. PRINCIPAL GENERAL MANAGER AHMEDABAD TELECOM DISTRICT
March 24, 1999
ASHOK KUMAR Vs. NATIONAL INSURANCE CO LTD
January 29, 1999
ASHOK KUMAR SETHIYA GUPTA Vs. MANDAL PRABHANDHAK LIFE INSURANCE CORPORATION OF INDIA
November 24, 1999
ASHOK M MAINKAR Vs. ATL INDIA LIMITED
August 12, 1999
ASSISTANT COMMISSIONER MUNICIPAL CORPORATION NOTIFIED AREA COMMITTEE MANIMAJRA Vs. G S CHAWLA
September 6, 1999
ASSISTANT ENGINEER URBAN TAMIL NADU ELECTRICITY BOARD Vs. APPAVOO THEVAR
November 18, 1999
ASST EXECUTIVE ENGINEER ELECTRICAL MAJOR SECTION PALA Vs. JOSEPH K KOOTUMKAL
January 1, 1999
ASSTT GENERAL MANAGER STATE BANK OF INDIA Vs. P RAVINDRAN
December 29, 1999
ATMA STEELS LIMITED Vs. U P STATE ELECTRICITY BOARD
May 6, 1999
AVADH WOOD PRODUCTS Vs. DEENA NATH
September 28, 1999
B B POULTRY LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
January 8, 1999
B NARASIMHA REDDY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 18, 1999
B R KHURANA Vs. R C SOOD AND CO P LTD
March 8, 1999
B SURESH Vs. SECRETARY K S E B
November 3, 1999
BABA CONSTRUCTIONS Vs. ASHOK KORADA
March 12, 1999
BABU LAL Vs. VIDEOCON INTERNATIONAL LTD
May 25, 1999
BAJAJ AUTO LIMITED Vs. HARISH CHANDRA TRIVEDI
March 31, 1999
BAJAJ CAPITALS AND INVESTMENT CENTRE LTD Vs. PEEYUSH SHARMA
February 3, 1999
BALDEV RAJ VIG Vs. TECHNOLOGY PARKS LTD
December 8, 1999
BANK OF BARODA Vs. SHATRUHAN LAL
July 1, 1999
BANK OF BARODA Vs. PARASRAM MANGARAM
March 24, 1999
BANK OF INDIA Vs. S.N. CHAWLA
November 17, 1999
BANT SINGH Vs. NEW INDIA ASSURANCE CO LTD
April 22, 1999
BASANT LAL Vs. GENERAL MANAGER DOOR SANCHAR
July 2, 1999
BASSAN AND BASSAN GARMENTS Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 10, 1999
BEENA MALIK Vs. GHAZIABAD DEVELOPMENT AUTHORITY
April 29, 1999
BHAG CHAND JAIN Vs. L I C OF INDIA
May 6, 1999
BHAGIRATHI PLASTIC INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY
April 21, 1999
BHAGWAN DASS ARORA Vs. ASHOK SINGAL
March 24, 1999
BHAGWATI TRADERS Vs. NATIONAL FERTILIZERS LIMITED
March 10, 1999
BHUSHAN TYRE HOUSE Vs. HEM KUNT GASES PVT LTD
April 28, 1999
BIJOLI BHATTACHARJEE Vs. GODREJ AND BOYCEE MANUFACTURING COMPANY P LTD
May 24, 1999
BIMLA DEVI Vs. DOCTOR DAVINDER KAUR
January 14, 1999
BLUEMOON AGENCIES Vs. GENERAL MANAGER
January 4, 1999
BRAJENDRA KR SHARMA Vs. MANAGER LIC I
June 16, 1999
BRANCH MANAGER LIC OF INDIA Vs. N A VELUTHA
November 22, 1999
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SATYENDRA KUMAR SRIVASTAVA
November 18, 1999
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. RAJ KUMAR MISHRA
September 10, 1999
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. BHAGWATI PRASAD TIWARI
January 27, 1999
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. KAMATCHI COIR INDUSTRIES
November 24, 1999
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIMAL
May 27, 1999
BRANCH MANAGER SOUTH MALABAR GRAMIN BANK Vs. C I RASHEED
April 8, 1999
BRANCH MANAGER UNIT TRUST OF INDIA Vs. TAPAS RANU
April 28, 1999
BRANCH MANAGER UNIT TRUST OF INDIA Vs. JAGDISH RAI MITTAL
September 10, 1999
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. VAKIL SINGH
July 2, 1999
C K ARORA Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
May 28, 1999
C P ANAND Vs. CENTRAL BANK OF INDIA
April 9, 1999
C RAJESWARI Vs. L I C OF INDIA
September 2, 1999
C SANKARA NARAYANAN Vs. MEENAKSHI MISSION HOSPITAL
January 6, 1999
C THIAGARAJAN Vs. BRANCH MANAGER TAMIL NADU MERCANTILE BANK LTD
April 13, 1999
C V MATHEW Vs. P BABU
May 7, 1999
CAN BANK MUTUAL FUND TRUSTEE CANARA BANK Vs. RAJNI
January 25, 1999
CARRIER AIRCON LTD Vs. SASHI SRIVASTAVA
December 1, 1999
CHAIRMAN T N E B MADRAS Vs. ALARAMAVARMA TEXTILE MILLS SHENCOTTAH
November 23, 1999
CHANDRA Vs. MAHESH
November 1, 1999
CHANDRAKALA MEHTA Vs. BYFORD LEASING LIMITED
May 14, 1999
CHARAN SINGH Vs. KHOSLA HOSPITAL
May 13, 1999
CHARANJIT SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
May 25, 1999
CHIEF COMMERCIAL MANAGER EASTERN RAILWAY Vs. K K SHARMA
December 9, 1999
CHIEF GENERAL MANAGER CHENNAI TELEPHONES Vs. OCTAGON INFORMATION SYSTEMS P LTD
November 25, 1999
CHUNDURI SRI HARI RAO Vs. NEW INDIA ASSURANCE COMPANY LIMITED
June 16, 1999
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. CHERIAN PAPPACHAN
August 10, 1999
COLGATE PALMOLIVE INDIA LTD Vs. O P GAGNEJA
December 30, 1999
CONCEPT MARKETING Vs. HARVINDER SINGH SAINI
July 21, 1999
CONSUMER RESEARCH INFORMATION AND EDUCATION SOCIETY Vs. DURGABHAI DESHMUKH HOSPITAL
May 10, 1999
CONTROL ZEE P LTD Vs. P ABDUL SAMAD
September 1, 1999
CORPORATION BANK Vs. SOMENATH GUPTA
August 18, 1999
CREST AND CO Vs. MOHAN SINGH SACHDEVA
June 18, 1999
D K GUPTA Vs. GENERAL MANAGER SOUTH MAHANAGAR TELEPHONE NIGAM LTD
May 28, 1999
D K PANDITA Vs. BRITANIA INDUSTRIES LIMITED
July 1, 1999
D N PATHAK Vs. UNION OF INDIA
March 31, 1999
D P VARMA Vs. R P MISHRA
July 15, 1999
D RADHAKRISHNAN Vs. NEW INDIA ASSURANCE CO LTD
November 24, 1999
D S AHLUWALIA Vs. UNITED INDIA INSURANCE COMPANY
April 6, 1999
D S BHINDER Vs. AMIT RISHI
November 29, 1999
D S KRISHNASAMY Vs. RYAN PROPERTIES LTD
November 24, 1999
D VENKATESHWARLU Vs. DR P SUDARSHAN REDDY
February 3, 1999
DASHMESH DRY CLEANERS AND DYERS Vs. GEETHANJALI NAIR
November 2, 1999
DAYA Vs. ROHIT GOEL
December 1, 1999
DAYAL CHAND Vs. SUB DIVISIONAL OFFICER
October 4, 1999
DCM FINANCIAL SERVICES LTD Vs. RAMAN MITTAL
February 9, 1999
DEELIP KUMAR SHIRGAONKAR Vs. SARVAJANIK GANESH UTSAV MANDAL
November 5, 1999
DEEPAK MUKHERJEE Vs. AVAS EVAM VIKAS PARISHAD
December 14, 1999
DELHI DEVELOPMENT AUTHORITY Vs. R C JAIN
December 14, 1999
DEPARTMENT OF TELECOMMUNICATION Vs. CHANILAL KASAR
July 7, 1999
DEVENDRA KUMAR SHARMA Vs. NEW INDIA ASSURANCE COMPANY
July 5, 1999
DIRECTOR GENERAL I AND R Vs. ECONOMIC COMMERCIAL SERVICES
July 7, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DELHI DEVELOPMENT AUTHORITY
September 10, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UNIVERSAL GENERICS PVT LTD
July 9, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SHAKTI PUBLICATIONS PVT LTD
July 1, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DAEWOO MOTORS INDIA LIMITED
June 29, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MOHAN INVESTMENT AND PROPERTIES LIMITED
June 29, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UNITED INDIA INSURANCE COMPANY LIMITED
June 30, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. GILL INTERNATIONAL LIMITED
June 28, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. NATIONAL PANASONIC INDIA PVT LTD
October 5, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BIG SHOE COMPANIES
February 25, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIA PISTONS REPCO LTD
April 6, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MALAYALA MANORAMA
May 14, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INFORMATICS COMPUTER SYSTEMS
April 23, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KELVINATOR OF INDIA LTD
April 15, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SEEMA TRADING CORPN
November 8, 1999
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
October 22, 1999
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. TATA FINANCE LIMITED
June 29, 1999
DIRECTOR RESEARCH Vs. COMPUAGE ELECTRONICS PVT LTD
July 21, 1999
DISTRICT EXECUTIVE OFFICER KERALA CONSTRUCTION WORKERS WELFARE BOARD Vs. K A BABY
June 14, 1999
DISTRICT MANAGER TELEPHONES Vs. S K LAMBA
March 5, 1999
DISTT MANAGER TELEPHONES CHANDIGARH Vs. SHER SINGH SHER
April 19, 1999
DIVISIONAL RAILWAY MANAGER SOUTH EASTERN RAILWAY Vs. CHALUMURU VENKATESWARA RAO
April 30, 1999
E RANGANATHAN Vs. SUPERINTENDING ENGINEER TAMILNADU ELECTRICITY BOARD
November 8, 1999
EKO ELECTRONICS Vs. SAIRA MEHTA
February 25, 1999
ELDECO HOUSING AND INDUSTRIES LTD Vs. SUBHASHISH CHATTERJEE
January 21, 1999
ESTATE OFFICER PUDA JALANDHAR Vs. SUKHWINDER KAUR
March 1, 1999
ESTATE OFFICER URBAN ESTATE PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. BACHAN RAM AND SONS
July 7, 1999
EVERSHINE MARBLES PVT.LTD. Vs. RAJASTHAN STATE ELECTRICITY BOARD
March 8, 1999
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER ERODE HOUSING UNIT Vs. M RAVICHANDRAN
April 23, 1999
EXECUTIVE ENGINEER ENVIRONMENTAL ENGINEERING CONS DIV Vs. LIFE INSURANCE CORPORATION OF INDIA
February 17, 1999
EXECUTIVE ENGINEER U P S E B Vs. PRESIDENT NAGAR PANCHAYAT
September 12, 1999
FILONIO VAZ Vs. NEW INDIA ASSURANCE CO LTD
October 18, 1999
FRANCISCO ANTONIO JOAO DE PHILOMENO FERNANDES Vs. HARESH KHAUNTE
August 12, 1999
G D A Vs. RATAN SINGH
November 5, 1999
G D A Vs. NEELAM
May 20, 1999
G D A Vs. SHEO RAJ YADAV
February 2, 1999
G D A Vs. UMRAO LAL
February 3, 1999
G D A Vs. B D SINGHAL
March 8, 1999
G D A Vs. SHREESH CHANDRA
April 7, 1999
G HANUMANTH REDDY Vs. SINGH POULTRY LTD
November 17, 1999
G M VENKATESHWARA HATCHERIES LTD Vs. VANAPALLI SIMHACHALAM
December 8, 1999
G SEKHAR Vs. CHIEF GENERAL MANAGER MADRAS TELEPHONES
November 18, 1999
G VENKATA SUBBAIAH COOK Vs. K GOWTHAM REDDY
April 26, 1999
GANGARAM Vs. MANAGER M P RAJYA TILHAN SANGH
April 24, 1999
GANGESHWAR PANDEY Vs. STATE BANK OF INDIA
February 4, 1999
GAURAV STEELS Vs. PUNJAB NATIONAL BANK
April 22, 1999
GENERAL MANAGER Vs. PARTAP SINGH
March 17, 1999
GENERAL MANAGER M/S DYNASTY WALFORD LTD Vs. ORIENTAL INSURANCE CO LTD
January 6, 1999
GENERAL MANAGER NORTH EASTERN RAILWAY Vs. BAJRANGLAL JHUNJHUNWALA
September 16, 1999
GENERAL MANAGER OFFICE OF TELECOM Vs. RAJANI RAMAKRISHNAN
October 6, 1999
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. K ABDUL WARIS
April 16, 1999
GENERAL MANAGER TELECOM Vs. M HUSSIAN
June 17, 1999
GENERAL MANAGER TELECOM Vs. GURDARSHAN SINGH SOMAL
May 27, 1999
GENERAL MANAGER TELECOM Vs. PARDEEP CHAWLA
March 26, 1999
GENERAL MANAGER TELECOM DEPARTMENT JALANDHAR Vs. VEENA KAPUR
April 30, 1999
GENERAL MANAGER TELECOM DISTRICT COLLAM Vs. M A RASHEED
October 25, 1999
GENERAL MANAGER TELEPHONES Vs. B S THIND
February 20, 1999
GENERAL MANAGER TELEPHONES DEPTT OF TELECOMMUNICATION Vs. SURINDER CHUGH
May 17, 1999
GENERAL MANAGER VISAKHAPATNAM DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. DONALD CHARLES
December 16, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. NEETA
December 14, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUSHIL KUMAR
November 11, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. V D DIMIRI
September 16, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. R U AHMAD
September 23, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SURENDRA SINGH
May 11, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PARAMJEET GAIND
February 3, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ONKAR NATH
March 30, 1999
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. BHUPINDER KUMAR
December 3, 1999
GIRISH KUMAR BALUBHAI CHOKSI Vs. STATE OF GUJARAT
May 24, 1999
GLAXO INDIA LIMITED Vs. KANA BOSE
May 24, 1999
GODREJ GE APPLIANCES LIMITED Vs. WHIRLPOOL OF INDIA LIMITED
April 16, 1999
GOENKA ENGG AND INDUSTRIAL PVT LTD Vs. FERTILIZER CORPN OF INDIA LTD
March 18, 1999
GOKUL BORA Vs. GENERAL MANAGER KAMRUP TELECOM DISTRICT ULUBARI
August 14, 1999
GOLDEN FORESTS I LIMITED Vs. UNION BANK OF INDIA
May 5, 1999
GUL NWAZ Vs. ORIENTAL INSURANCE COMPANY
November 10, 1999
GUPTA TRADING CO Vs. GENERAL MANAGER TELEPHONE I
March 15, 1999
GURMEET SINGH SODHI Vs. DISTRICT MANAGER
April 16, 1999
GWALIOR DEVELOPMENT AUTHORITY Vs. DINESH KUMAR SHARMA
May 21, 1999
H U D A Vs. JOGINDER SINGH
May 6, 1999
H.U.D.A. Vs. SMT. SARLA
May 6, 1999
H.U.D.A. Vs. NAVNEET KUBBA
May 6, 1999
H.U.D.A. Vs. USHA LEEKHA
May 6, 1999
HARBHAJAN KAUR Vs. P U D A MOHALI
May 31, 1999
HARBHAJAN SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED
January 25, 1999
HARDEV SINGH Vs. GENERAL MANAGER TELEPHONE
March 9, 1999
HARI CHAND Vs. BAYER INDIA LIMITED
August 30, 1999
HARMOHINDER KAUR Vs. STATE BANK OF PATIALA
April 21, 1999
HARMOHINDER SINGH Vs. ANIL SEHGAL
March 23, 1999
HARYANA TOURISM CORPORATION LTD Vs. HINDUSTAN GARAGE
September 10, 1999
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SNEH GUPTA
July 12, 1999
HEAD POST MASTER GENERAL Vs. CHOOTOO
May 10, 1999
HOUSING COMMISSIONER Vs. SANTOSH RANI SACHCHAR
March 2, 1999
HOUSING COMMISSIONER, U P AVAS ARUM VIKAS PARISHAD Vs. NARAIN MISRA
December 15, 1999
HOWRAH DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. PANCHANAN DAWAN
June 25, 1999
IMPROVEMENT TRUST FARIDKOT ITS EXECUTIVE OFFICER Vs. BHUPINDER KAUR
April 20, 1999
INDFUND MANAGEMENT LIMITED Vs. SHAKUNTALA BRIJ MOHAN
September 8, 1999
INDIAN ACRYLICS LIMITED Vs. SANTOSH KUMAR MOR
April 26, 1999
INDIVER CHADHA Vs. TARSEM THAKUR
October 22, 1999
INTURI VENKAIAH Vs. GENERAL MANAGER P D C C BANK LTD
January 25, 1999
ISH KAPOOR Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 16, 1999
J K CHEMICALS LTD Vs. STATE
July 16, 1999
J K SYNTHETICS LIMITED Vs. STATE
May 5, 1999
J M CHAWLA Vs. S L KAPOOR
September 1, 1999
J R MIDHA Vs. PREMIER AUTOMOBILES LTD
November 8, 1999
JAGDAMBA INDUSTRIES Vs. NATIONAL INSURANCE COMPANY LIMITED
June 7, 1999
JAGJIT SINGH Vs. MAHAJAN AND COMPANY
April 1, 1999
JAGTIAL CONSUMER WELFARE COUNCIL Vs. S D M LIC NAKKALAGUTTA HANAMKONDA WARANGAL
April 15, 1999
JAIPRAKASH GUPTA Vs. BRANCH MANAGER NATIONAL INSURANCE COMPANY
August 25, 1999
JANAKI S KUMAR Vs. SARAFUNNISA
June 21, 1999
JASWINDER PAL Vs. PUNJAB STATE ELECTRICITY BOARD
March 31, 1999
JIWAN KUMAR SHARMA Vs. UNITED COMMERCIAL CORPORATION
August 27, 1999
JOHN MASILAMANI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 1, 1999
K A RAMA IYER Vs. ACCOUNTS OFFICER TELEPHONE REVENUE
May 21, 1999
K B LAL MATHUR Vs. ANDHRA PRADESH SCOOTER LIMITED
June 28, 1999
K J MADHU Vs. PRESIDENT FILM GUIDANCE SOCIETY OF KERALA
March 1, 1999
K KARUPPIAH Vs. EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD
November 2, 1999
K P ABDURAHIMAN ALIAS KUNHAPPA Vs. K A MEERAN
February 4, 1999
K P G NAIR Vs. P V THOMAS
August 2, 1999
K P SUBHASH Vs. ASST EXECUTIVE ENGINEER
August 2, 1999
K P VIJAYARAGHAVAN Vs. TELECOM DISTRICT ENGINEER
November 25, 1999
K R PULP AND PAPERS LIMITED Vs. JAI AMBE TRANSPORT COMPANY
July 2, 1999
KAMAL ENTERPRISES Vs. EVEREADY INDUSTRIES INDIA LTD
April 16, 1999
KAMLESH TIWARI Vs. MANAGER NEW INDIA INSURANCE COMPANY
December 21, 1999
KANHAIYA KUMAR SINGH Vs. PARK MEDICARE AND RESEARCH CENTRE
May 27, 1999
KANWAR RANI SOHINDER NABHA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
January 20, 1999
KARUR K C P PACKAGINGS LIMITED Vs. SENIOR SUPERINTENDENT OF POST OFFICES
August 21, 1999
KATAKAM BHASKARA RAO Vs. REPAKULA SHIVALINGAM
April 19, 1999
KEDIA APPLIANCES LIMITED Vs. NIHARIKA DISTRIBUTORS
July 5, 1999
KESARI VENKATA REDDY Vs. ANAPARTHY VENKATA CHALAPATHI RAO
February 18, 1999
KETAN CONSULTANTS PVT.LTD. Vs. SANJIV P.BANSOD
December 2, 1999
KHAIRUNNISSA BEGUM Vs. BRANCH MANAGER FINANACE CITY BANK N A
March 1, 1999
KHAJAN SINGH Vs. DLF UNIVERSAL LTD
February 11, 1999
KHIVRAJ MOTORS Vs. V CHANDRA BABU
November 11, 1999
KIRAN GARG Vs. GENERAL MANAGER SOUTH 1 MAHANAGAR TELEPHONE NIGAM LTD
December 8, 1999
KIRAN REAL ESTATES AND CONSTRUCTIONS Vs. NAGALLA ANAND SAI SUDHAKAR
January 29, 1999
KIRANJEET Vs. NIRLEP KAUR
April 20, 1999
KISHAN SWAROOP SHIVHARE Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 8, 1999
KOPPANATHI DEVALLU Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
May 5, 1999
KRISHNA AND COMPANY Vs. RAJASTHAN STATE ELECTRICITY BOARD
April 13, 1999
L D A Vs. RAKESH KUMAR
January 19, 1999
LAKSHESWAR TALUKDAR Vs. UNION OF INDIA
October 9, 1999
LAXAMAN DAS MISHRA Vs. NATIONAL INSURANCE COMPANY LIMITED
May 22, 1999
LIC OF INDIA Vs. V LAKSHMINARAYANA RAO
November 3, 1999
LIC OF INDIA Vs. SANTANAMARI ALIAS VEMBU
November 16, 1999
LIC OF INDIA Vs. JABA DEVI
December 29, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. SHANTABAI RAJARAM DESAI
December 6, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. PARAMJIT KAUR
December 28, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. B S P JYOTHI
November 3, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. KOMURAVELLI RAMA RATNAM
November 9, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. S KALAVATHI
July 21, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRVAIR SINGH
July 22, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. KEWAL KUMAR
July 28, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. K SAVITHRAMMA
September 17, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. S P LAMBA
May 12, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. SURJAN SINGH SAINI
April 30, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. BALWINDER KAUR
April 15, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. HARMINDER KAUR
January 15, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA DEVI
February 10, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. MANIKLAL PATEL
April 6, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. DES RAJ SINGLA
March 9, 1999
LUCKNOW DEVELOPMENT AUTHORITY Vs. GYAN CHAND JAIN
December 14, 1999
LUDHIANA IMPROVEMENT TRUST Vs. SUMAN LATA
December 15, 1999
M J JOSEPH Vs. P J JOHN
March 16, 1999
M K MATHIVATHANAN Vs. REVATHI RAJALINGAM
November 23, 1999
M LAL Vs. PRESIDENT LEIAH COOP GROUP HOUSING SOCIETY LIMITED
March 8, 1999
M P HOUSING BOARD Vs. PRAHLAD KUMAR JODHANI
July 5, 1999
M S ABDUL SHATHI Vs. PAKKIR MOHAMMED
November 10, 1999
M S AUTO SERVICE CENTRE Vs. BHARAT JYOTI TECHANICALS
August 4, 1999
M S BHATAMBRE Vs. BABU K KOPLE
September 6, 1999
M T N L Vs. BHARAT PRODUCTS
September 10, 1999
M T N L Vs. SAT BHUSHAN JAIN
August 11, 1999
M T N L Vs. MAJ GEN B P WADHERA
November 12, 1999
M T N L Vs. MOHINI SETHI
December 9, 1999
M TEX PROCESSORS Vs. SENIOR DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
March 10, 1999
MADALA COLOR LAB Vs. GANDIKOTA RAGHAVENDRA RAO
May 10, 1999
MADDALA VENKATA PHANINDRA KUMAR Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
June 8, 1999
MADHU RANA Vs. BIMLA GUPTA
January 5, 1999
MADHUKANT PREMI Vs. DISTRICT SUPPLY OFFICER
October 21, 1999
MAHALAKSHMI LAND AND FINANCE CO P LTD Vs. RAM PRAKASH GUPTA
January 13, 1999
MAHARASHTRA STATE SEEDS CORP AKOLA Vs. SAYYAD MUMTAZ SAYYAD TAHIR ALI
January 8, 1999
MAHESH KUMAR Vs. PEPSU ROAD TRANSPORT CORPORATION LIMITED
January 19, 1999
MALKIAT SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 21, 1999
MANAGER STATE BANK OF HYDERABAD Vs. KOTHA PANDU RANGAIAH
February 15, 1999
MANAGER SYNDICATE BANK Vs. T BRAHMANANDA KUMAR
January 27, 1999
MANAGER VIVEKANANDA UCHTAR MADHYAMIK VIDHYALAYA Vs. SURENDRA NATH TEWARI
July 1, 1999
MANAGING DIRECTOR SREE PUJITHA CHIT FUND P LTD Vs. K KANAKA LAKSHMI
December 2, 1999
MANDOVI PELLETS LTD Vs. S D O T MARGAO
August 25, 1999
MANISH LALWANI Vs. ICNET LIMITED
June 8, 1999
MANMOHAN KRISHAN SOOD Vs. SUNIL DUTT SHARMA
September 10, 1999
MANOJ JAIN Vs. UNION OF INDIA
August 14, 1999
MANOJ JINDAL Vs. UNITED INDIA INSURANCE CO LTD
November 25, 1999
MARK INTERNATIONAL Vs. BANK OF INDIA
April 20, 1999
MARKETING MANAGER CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. BALAKARISHNA SHAHANE
September 22, 1999
MARUTI UDYOG LIMITED Vs. D SUJANA
April 13, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. ALKA GAUR
April 8, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. SHAKUNTALA DEVI
September 16, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. NIRANKAR SWAROOP MATHUR
September 6, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. POONAM JAIN
September 6, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. S R MISRA
August 2, 1999
MOCHERLA SUBBA RAO Vs. SEEMA TRADING CORPORATION
April 8, 1999
MODERN MOTORS Vs. LML LIMITED
April 16, 1999
MOHAN KUMAR SAINI Vs. OMNITEL INDUSTRIES LTD
October 5, 1999
MOHAN SINGH Vs. CHANDIGARH ADMINISTRATION
May 28, 1999
MONARCH PHOTOCOMP Vs. SUPER ENGINEERING CORPORATION
June 29, 1999
MONTARI INDUSTRIES LIMITED Vs. SHEELA DEVI
May 26, 1999
MUNICIPAL COUNCIL SANGRUR Vs. PARVEEN GOYAL
January 28, 1999
MURLI MANOHAR Vs. GENERAL MANAGER TELECOM I
December 2, 1999
MUTHOOT BANKERS Vs. N SHADADHARAN
November 12, 1999
N LALITHA KRISHNA Vs. DEEPA NAIR
July 29, 1999
N SANDHYA RANI Vs. M KALPANA
April 15, 1999
N SRIRAM Vs. P GOVINDARAJAN
May 4, 1999
NACHHATAR SINGH Vs. MALKEET SINGH
March 22, 1999
NAGDA PETROCHEM PRIVATE LIMITED Vs. UTTAR PRADESH FINANCIAL CORPORATION
May 25, 1999
NARANGI DEVI SHARMA Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
January 7, 1999
NARENDER KUMAR GUPTA Vs. TECHNOLOGY PARKS LTD
September 24, 1999
NARENDRA BHARGAVA Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED
March 31, 1999
NARENDRA PRATAP SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
September 13, 1999
NARIMAN POINT BOMBAY Vs. GANTI NARASIMHAMURTHY
April 13, 1999
NATH SEEDS PVT LTD Vs. DIRECTORATE OF SEED CERTIFICATION AGENCY
March 17, 1999
NATIONAL COUNCIL FOR CIVIL LIBERTIES Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE
September 7, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. MAYA GANDHI
October 5, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. U P STATE TEXTILE CORPORATION LTD
March 9, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJESH TRIPATHI
March 8, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. NIRPREET SINGH
April 8, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. AMAR NATH GHOSH
May 4, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. JASWANT SINGH TOOR
June 1, 1999
NATIONAL INSURANCE COMPANY LTD Vs. LUDHIANA TRAILOR SYNDICATE
February 24, 1999
NATIONAL INSURANCE COMPANY LTD Vs. V K GUPTA
October 5, 1999
NATIONAL SMALL INDUSTRIES CORPORATION Vs. MADHO SINGH
August 25, 1999
NAVBHARAT TOURS AND TRAVELS Vs. KALAPI BALVANTRAY SANGHAVI
June 14, 1999
NAVED AHMED Vs. RAKESH KACKER
April 17, 1999
NAYAK MILLS Vs. NATIONAL INSURANCE CO LTD
March 9, 1999
NEELAM RANI Vs. GENERAL MANAGER TELECOM
December 29, 1999
NEW INDIA ASSURANCE CO LTD Vs. S S ROADLINES
May 13, 1999
NEW INDIA ASSURANCE CO LTD Vs. NIHAL CHAND KHATRI
October 28, 1999
NEW INDIA ASSURANCE CO LTD Vs. GUPTA CEMENT AGENCY
November 22, 1999
NEW INDIA ASSURANCE CO LTD Vs. ANIL BARUAH
September 4, 1999
NEW INDIA ASSURANCE CO LTD Vs. MOHD ZIANUDDIN
August 12, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M P TRANSPORT COMPANY LIMITED
August 13, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KOREBOINA PEDA KRISHNAIAH
November 12, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MALLANA GOWDA A PATIL
April 16, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P JAYARAJ
March 25, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIVEK COLD STORAGE P LTD
April 15, 1999
NEW INDIA ASSURANCE COMPANY LTD Vs. GOPAL STARCH MILLS
December 17, 1999
NIRMAL MITTAL Vs. STATE OF HARYANA
May 10, 1999
NIRMAN CREDITS INDIA LIMITED Vs. MOHINDER PAL SINGH
April 5, 1999
NOTIFIED AREA COMMITTEE Vs. S S DADWAL
May 25, 1999
ODIN RETREADERS P LIMITED Vs. JANGA RAM BABU
August 24, 1999
OLGA SEQUEIRA Vs. PRIME PROPERTIES PVT LTD
September 23, 1999
OM PRAKASH Vs. STATE OF UTTAR PRADESH
December 13, 1999
ORIENTAL INSURANCE CO LTD Vs. MAHAVIR SINGH
December 9, 1999
ORIENTAL INSURANCE CO LTD Vs. PEDRO FERRAO
November 8, 1999
ORIENTAL INSURANCE COMPANY Vs. GOSIA CLOTH HOUSE
December 15, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. DEV RAJ
September 14, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. PREM KUMAR AND SONS
August 13, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJ KUMAR GUPTA
April 16, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANIL KUMAR
April 21, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUMANGALA STEEL LIMITED
August 25, 1999
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July 28, 1999
P A SINIK Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 14, 1999
P C CHANDAN Vs. A B A SECURITY SYSTEM
July 8, 1999
P GNANASOUNDARI Vs. POST MASTER HEAD POST OFFICE
November 5, 1999
P K KOCHU Vs. C I EDISON
August 3, 1999
P K KOCHU Vs. C I EDISON DIRECTOR JERUSALEM KURIES AND LOANS P LTD
June 8, 1999
P S MATHEW Vs. K M VARGHESE
November 8, 1999
P VANAJA KUMARI Vs. A S REDDY BASHA
April 12, 1999
P VASUDEVA Vs. HINDUSTAN MOTORS LTD
October 25, 1999
P.S.SAWHNEY Vs. CHANDIGARH HOUSING BOARD
May 6, 1999
PADAMSEN Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 2, 1999
PANORAMA CONSTRUCTIONS Vs. ORIENTAL INSURANCE COMPANY LTD
October 25, 1999
PARMANAND SHARMA Vs. UCO BANK
October 4, 1999
PAVITRA ELECTRONICS Vs. STATE
April 1, 1999
PEEKAY MOVIES PROPRIETOR Vs. PRASAR BHARTI BROADCASTING CORPORATION OF INDIA
April 13, 1999
PERFECT SALES CORPORATION Vs. NAVEEN CHAWLA CHAIRMAN DELHI VIDYUT BOARD
May 24, 1999
PERURI MINERAL AND REFRACTORIES Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
February 10, 1999
PILLARISETTI MADHAVA RAO Vs. AISWARYA CONSTRUCTIONS
February 16, 1999
PINKY RADIOS Vs. RAJ RANI
April 26, 1999
POLICE EMPLOYEES COOPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. M S HASHMI
May 5, 1999
POLY CLINIC PRIVATE LIMITED Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LIMITED
February 25, 1999
POLY MAT INDIA PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
May 27, 1999
POST MASTER IMPHAL Vs. JAMINI DEVI SAGOLBAND
December 2, 1999
PRAGATI SALES CORPORATION Vs. GENERAL MANAGER NATIONAL INSURANCE COMPANY LTD
December 16, 1999
PRANAM GAS SERVICE Vs. VEENA
May 6, 1999
PRASANTH S.DHANANKA Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES
February 16, 1999
PREETI RAVINDRAN Vs. VICE CHAIRMAN G D A
June 30, 1999
PREM CHAND AGGARWAL Vs. PUNJAB NATIONAL BANK
March 31, 1999
PREM LATA BOURI Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUDA
September 9, 1999
PREMIER AUTOMOBILES LTD Vs. RAM KUMAR SHARMA
July 19, 1999
PREMIER AUTOMOBILES LTD Vs. K RAJENDRAN
November 10, 1999
PRITAM CHAND DOGRA Vs. BALDEV RANA
July 8, 1999
PROTECTION AND RESEARCH Vs. PARTHAS
December 29, 1999
PRUDVI AGRO FARMING AND FINANCE COMPANY Vs. KRISHNAMURTHY SATYANARAYANA
February 22, 1999
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED BATHINDA Vs. SIKANDAR SINGH
April 30, 1999
PUNJAB EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. BAIJ NATH GHAI
January 18, 1999
PUNJAB NATIONAL BANK Vs. SATYENDRA KUMAR TIWARI
October 8, 1999
PUNJAB SCHOOL EDUCATION BOARD Vs. SAROJ KUMARI
June 2, 1999
PUNJAB STATE ELECTRICITY BOARD Vs. ASHOK KUMAR
May 21, 1999
PUNJAB STATE ELECTRICITY BOARD Vs. SUB-DIVISIONAL ENGINEER PUBLIC HEALTH PJS SUB-DIVISION
August 25, 1999
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. SUBHASH CHANDER
January 4, 1999
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. KARNAIL KAUR
May 11, 1999
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October 25, 1999
PUSHPA GUPTA Vs. AGANALL TRADERS LTD
September 13, 1999
PUSHPA RANI SHARMA Vs. ASIAN CONSOLIDATED INDUSTRIES LTD
April 6, 1999
R B PAMNANI Vs. AMARAVATI SAHAKARI GRIH NIRMAN SAMITI LTD
November 1, 1999
R B SAXENA Vs. VICE-PRESIDENT GHAZIABAD DEVELOPMENT AUTHORITY
June 30, 1999
R C ARORA Vs. MANAGING DIRECTOR PREMIER AUTOMOBILES LTD
July 19, 1999
R C BATURA Vs. M T N L
December 7, 1999
R K SANGHI Vs. PREMIER AUTOMOBILES LIMITED
April 6, 1999
R KERALA VARMA Vs. SECRETARY VELLIYAMKULAM N S S
September 9, 1999
R P KAPUR Vs. TATA IRON AND STEEL CO LTD
January 4, 1999
R P S VARMA Vs. VICE-CHAIRMAN DELHI DEVELOPMENT AUTHORITY
February 18, 1999
R V HUDDAR PROP NUTAN COMPUTER ACADEMY Vs. MEGABYTE COMPUTER ACADEMY
July 1, 1999
RACHPAL SINGH ARSHI Vs. G M TELECOMMUNICATIONS
December 9, 1999
RADHIKA KAPUR Vs. DLF UNIVERSAL LTD
April 23, 1999
RADIANT CABLES LIMITED Vs. HINDUSTAN COPPER LIMITED
February 11, 1999
RAJ KUMAR Vs. UNITED INDIA INSURANCE CO LTD
September 8, 1999
RAJA SPINNERS Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 29, 1999
RAJANI CHIT FUND PVT LTD Vs. B SHANKARAIAH
October 20, 1999
RAJAT KUMAR BHADRA Vs. SUPERCON ENGINEERS AND CONTRACTORS
August 18, 1999
RAJENDRA JAGANNATH GHORPADE Vs. DATTABUVA KALAMBE
September 7, 1999
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January 12, 1999
RAJENDRAS Vs. TATA FINANCE LIMITED
May 12, 1999
RAJESH KUMAR TALWAR Vs. GENERAL MANAGER TELEPHONES
August 2, 1999
RAJESH MALVIYA Vs. SIPANI AUTOMOBILES LIMITED
April 22, 1999
RAJESH TANDON Vs. SUPERINTENDENT TELEGRAM TRAFFIC
October 8, 1999
RAJIV GUPTA Vs. SENIOR MANDAL PRABANDHAK
March 31, 1999
RAKESH KUMAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 22, 1999
RAKESH SONI Vs. AKASH ELECTRONICS AND SOFTWARE
April 23, 1999
RALLIS INDIA LIMITED Vs. EASTERN TRANSPORT COMPANY
July 2, 1999
RAM CHANDRA GUPTA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 18, 1999
RAM DASS NADAR Vs. RAJINDER KUMAR KHURANA
May 7, 1999
RAM DEV Vs. D N PANDEY
December 2, 1999
RAM DHANI PRASAD Vs. PRABANDHAK U P CO-OP BANK LTD
October 4, 1999
RAM DHARI YADAV Vs. HAROON RAHSSED
October 27, 1999
RAM GOPAL SINGH Vs. S N WAHAL
August 31, 1999
RAM KISHORE TTWARI Vs. G D A
July 19, 1999
RAM LAL INDER LAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 16, 1999
RAM SINGH Vs. BRANCH MANAGER KORES INDIA LTD
November 16, 1999
RAMA DEVI Vs. LUCKNOW DEVELOPMENT AUTHORITY
May 27, 1999
RAMESH KANSAL Vs. PAL PEUGEOT LTD
September 23, 1999
RAMESH PRABHAKAR CHANDANE Vs. FORWARD TELEVISION LIMITED
June 10, 1999
RANJIT SINGH BUTTAR Vs. SEWA SINGH
February 11, 1999
RATAN SINGH Vs. UTTAR PRADESH AVAS EVAM VIKAS PARISHAD
November 4, 1999
RATHURI NIWAS Vs. NEW INDIA ASSURANCE CO LTD
November 25, 1999
RAVI INDER SINGH BHALLA Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 10, 1999
RAWAT BROTHERS Vs. ORIENTAL INSURANCE CO LTD
November 25, 1999
REGENCY CERAMICS LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
June 21, 1999
REGIONAL MANAGER UPSRTC Vs. KANTI DEVI
March 5, 1999
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March 31, 1999
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January 8, 1999
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July 14, 1999
RENU DAGA Vs. G D A
May 6, 1999
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May 28, 1999
RENUKA SEKHON Vs. AIR FRANCE
February 10, 1999
ROMESH SHARMA Vs. REGAL POLYMERS LTD
February 15, 1999
ROMESH SOOD Vs. CANARA BANK
May 19, 1999
ROZY Vs. MOGA FINANCE CORPORATION
April 5, 1999
S C GUPTA Vs. PANKAJ TRIPATHI
August 13, 1999
S C SHARMA Vs. GERMAN REMEDIES LIMITED
May 27, 1999
S D JADHAV Vs. BUDGET HOMES PVT LTD
October 14, 1999
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April 15, 1999
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September 9, 1999
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May 17, 1999
S K VERMA Vs. GENERAL MANAGER TELEPHONES LUDHIANA
April 29, 1999
S M FINANCE LIMITED Vs. VEENA SAWANNI
May 6, 1999
S N CHAPHEKAR AND COMPANY Vs. BAJAJ TEMPO LIMITED
August 16, 1999
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April 21, 1999
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March 22, 1999
S S SARNA Vs. GENERAL MANAGER TELEPHONE I
March 15, 1999
S S TIWARI Vs. REGIONAL MANAGER SALES HINDUSTAN MOTORS
April 16, 1999
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March 8, 1999
SACHIN BALACHANDRA SHAH Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 6, 1999
SADANA ELECTRICALS Vs. REETA RANI GUPTA
August 13, 1999
SAILANDRI S RAMJEEVAN Vs. MANAGING DIRECTOR AIR INDIA MUMBAI
November 25, 1999
SAINI MOTORS Vs. MOHAN PAL SINGH SADANA
August 12, 1999
SAINI MOTORS Vs. M L GUPTA AND COMPANY
January 25, 1999
SAKHRAM TRIPATHI Vs. U P STATE CO-OPERATIVE AGRICULTURE AND LAND DEVELOPMENT BANK
April 22, 1999
SAKSHYAM SERVICES PRIVATE LIMITED Vs. SADHNA RANA
May 7, 1999
SAKTHI FINANCE LTD Vs. J ARUNA
November 1, 1999
SAKTHI FINANCE LTD Vs. A JOHN
November 2, 1999
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March 30, 1999
SANGAT SINGH CHAUHAN Vs. STATE BANK OF INDIA
March 12, 1999
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June 28, 1999
SANJAY TRIPATHI DEPUTY LAW OFFICER LAW COMMISSION OF INDIA Vs. VOLTAS LIMITED
March 10, 1999
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March 5, 1999
SARVESH KUMAR Vs. RAHUL SEEDS
January 6, 1999
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March 8, 1999
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August 4, 1999
SATPAL BAKSHI Vs. TECHNOLOGY PARKS LIMITED
June 28, 1999
SAVITRI KHANNA Vs. U P S E B
January 22, 1999
SCOOTER INDIA LTD Vs. PRADEEP KUMAR
October 26, 1999
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December 31, 1999
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October 26, 1999
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November 1, 1999
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October 7, 1999
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January 1, 1999
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November 23, 1999
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June 28, 1999
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May 7, 1999
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March 24, 1999
SHER KHAN Vs. CANTONMENT BOARD
January 12, 1999
SHIRDI TRADERS Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
February 9, 1999
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February 24, 1999
SHOBHA GUPTA Vs. MICKY MALHOTRA
May 13, 1999
SHREENATH TRAVEL AGENCY Vs. SHREE CHEM
February 26, 1999
SHRI AMALENDU KAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 21, 1999
SHYAM SUNDER LAL Vs. GENERAL MANAGER NORTH MAHANAGAR TELEPHONE NIGAM LTD
July 1, 1999
SOHAN SINGH BULLAR Vs. PUNJAB STATE ELECTRICITY BOARD
December 23, 1999
SOMA DEVI Vs. G D A
April 16, 1999
SONA PAPER BOARDS LIMITED Vs. WEIGH MASTERS
June 15, 1999
SOUTH INDIA SURGICAL CO LTD Vs. TIRUPATHI DIAGNOSTICS P LTD
August 23, 1999
STATE Vs. MANAGER SPEED POST BUSINESS OFFICE
November 8, 1999
STATE BANK OF INDIA Vs. A.G.I. SWITCHES
May 27, 1999
STATE BANK OF INDIA Vs. ANANDA MOHAN SAHA
May 25, 1999
STATE COMMISSION DELHI Vs. RAM SINGH PATHAK
July 9, 1999
STATE GOVERNMENT OF MAHARASHTRA Vs. HINDUSTAN COMPUTER LTD
November 25, 1999
STATION MASTER Vs. P SRIDHAR
June 8, 1999
STATION SUPERINTENDENT CENTRAL RAILWAY Vs. SHARAD AGARWAL
February 27, 1999
STUDY CIRCLE Vs. PUNJAB NATIONAL BANK
January 7, 1999
SUB-DIVISIONAL ENGINEER DEPARTMENT OF TELECOMMUNICATIONS Vs. KIRAN ACHYUTRAO HUNDGUND
August 12, 1999
SUB-DIVISIONAL OFFICER Vs. KIRPAL SINGH
April 28, 1999
SUBHASH TRACTORS Vs. ASHOK KUMAR SINGH
August 13, 1999
SUBHASHIS DHAR Vs. SANJUKTA SENGUPTA
July 28, 1999
SUBIR KUMAR BASU Vs. LIFE INSURANCE CORPORATION OF INDIA
June 22, 1999
SUCHITRA SUREL Vs. TECHNOLOGY PARKS LIMITED
September 27, 1999
SUDERSHAN SINGH Vs. D D A
December 14, 1999
SUDHA AGRO OIL AND CHEMICAL INDUSTRIES LTD Vs. NATIONAL INSURANCE COMPANY LTD
February 2, 1999
SUDHA GUPTA Vs. DLF UNIVERSAL LIMITED
May 7, 1999
SUDHAKSHAR KUMAR Vs. REGISTRAR PUNJAB STATE BOARD TECHNICAL EDUCATION
April 7, 1999
SUDHIR KUMAR Vs. STATE OF HARYANA
September 1, 1999
SUHASINI SHARMA Vs. MAHANAGAR TELEPHONE NIGAM LTD
September 7, 1999
SULOCHANA DEVI KYAL Vs. LIFE INSURANCE CORPORATION OF INDIA
July 24, 1999
SUNDER VATI Vs. COMMAND OFFICER
March 9, 1999
SUNIL KUMAR ARORA Vs. MAITREYA V DOSHI
September 24, 1999
SUNIL KUMAR SHARMA Vs. K K HOSPITAL
September 1, 1999
SUNITA KHULLAR Vs. BANGALORE SILK AND SAREES
July 15, 1999
SUNITA RANI Vs. KETAKI GARG
February 8, 1999
SUPERINTENDENT OF POST OFFICE SOUTH CALCUTTA Vs. SIPRA PAL
June 18, 1999
SUPERINTENDENT OF POST OFFICES Vs. MAHINDER NATH BASAK
December 6, 1999
SURENDRA M MITTAL Vs. SKIPPER BUILDERS PVT LTD
July 1, 1999
SURESH KUMAR Vs. G S CHAWLA
November 10, 1999
SURINDERA DEPARTMENTAL STORE Vs. NATIONAL INSURANCE COMPANY LIMITED
February 10, 1999
SURJAN SINGH SAINI Vs. LIFE INSURANCE CORPORATION OF INDIA
April 20, 1999
SURJIT KAUR ALIAS GURMAIL KAUR Vs. KEWAL SINGH
December 29, 1999
SUSHAM LATA Vs. S SUNDARAMAHALINGAM
April 28, 1999
SUSHIL BHATNAGAR Vs. GHAZIABAD DEVELOPMENT AUTHORITY
April 12, 1999
SUSHILA KAUL Vs. ORIENTAL INSURANCE COMPANY
May 27, 1999
SWARN KANTA JAIN Vs. NATIONAL INSURANCE COMPANY LIMITED
November 5, 1999
SYED ZAHID ALI Vs. JAIPRAKASH PALIWAL
October 25, 1999
T N SUKUMARAN Vs. KERALA STATE ELECTRICITY BOARD
December 1, 1999
T RAGHAVAN Vs. PAL-PEUGEOT LIMITED
June 30, 1999
TAMIL NADU PETRO PRODUCTS LTD Vs. NIRMAL KUMARI GARG
February 4, 1999
TARACHAND JAINCOMPLAINA Vs. GANGA RAM HOSPITAL
August 25, 1999
TEJ KAUR Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
June 30, 1999
TEJA SINGH SANDHU Vs. NAVJIT SINGH BRAR
April 9, 1999
TEJINDER PAL SINGH DHALIWAL Vs. GENERAL MANAGER TELECOM-MUNICATION
March 24, 1999
TELECOM DIST MANAGER DEPT OF TELECOM Vs. UPPALAPATI LAKSHMINARAYANA
April 12, 1999
TELECOM DISTRICT MANAGER Vs. VELAYUTHAM
August 21, 1999
TELECOM DISTRICT MANAGER Vs. N LAKSHMI NARAYANA SHARMA
August 7, 1999
THIRU J KARUNAKARAN Vs. COFFEE BOARD
November 2, 1999
THOMAS REIZ ZUZARTE Vs. CHARI CONSTRUCTION AND REAL ESTATE DEVELOPERS AND BUILDERS
October 28, 1999
TILAK RAJ BAKSHI Vs. SR POST MASTER
May 14, 1999
TITAN INDUSTRIES LTD Vs. RAJENDRA M NAIK
October 18, 1999
TRANSPORT CORPORATION OF INDIA LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 3, 1999
TRIBHUVANDAS BHIMJI ZAVERI Vs. RAJESH KUMAR GUPTA
January 4, 1999
U P KHADI GRAMODHYOG BOARD Vs. NEW INDIA ASSURANCE COMPANY
July 1, 1999
U P STATE AGRO INDUSTRIAL CORPORATION LTD Vs. VED PRAKASH SINGH
December 14, 1999
UCO BANK Vs. NARENDRA KUMAR GUPTA
July 22, 1999
UDAI BEER SINGH Vs. BRANCH MANAGER STATE BANK OF INDIA
November 4, 1999
UDAIPUR CEMENT WORKS Vs. PUNJAB WATER SUPPLY AND SEWAGE BOARD
January 7, 1999
UMAPROSANNA PUNDIT Vs. PUNJAB TRACTORS LIMITED
May 24, 1999
UNION OF INDIA Vs. VIJAY KUMAR SINGHAL
May 21, 1999
UNION OF INDIA Vs. SAMUDRALA GOVINDA RAJULU
June 8, 1999
UNION OF INDIA Vs. SARDARI LAL SONI AND BROTHERS
February 25, 1999
UNION OF INDIA Vs. CH JOGIREDDY
November 16, 1999
UNION OF INDIA Vs. R PURUSHOTHAM REDDY
August 24, 1999
UNION OF INDIA DEPARTMENT OF TELECOM Vs. ATUL FASTENERS LIMITED
February 10, 1999
UNIT TRUST OF INDIA Vs. GUDDIE MADANJIT
June 2, 1999
UNIT TRUST OF INDIA Vs. V CHANDRA SEKHAR
April 23, 1999
UNIT TRUST OF INDIA Vs. SUDESH RANA
July 29, 1999
UNIT TRUST OF INDIA Vs. SARLA DEEPENDRA LALAN
July 7, 1999
UNITED INDIA INSURANCE CO LTD Vs. VIJAY KUMAR
July 19, 1999
UNITED INDIA INSURANCE CO LTD Vs. WAMAN MAHADEV SAWANT
July 1, 1999
UNITED INDIA INSURANCE CO LTD Vs. SUNIL PANDURANG DHURVE
November 19, 1999
UNITED INDIA INSURANCE CO LTD Vs. BIRBAL KUMAR
December 29, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GURDEEP SINGH OBEROI
May 18, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAIRI RAJAIAH
November 25, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIVALI CEMENT PVT LTD
August 4, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GULZAR COLD STORAGE AND ICE FACTORY
August 26, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION
April 5, 1999
UNITED INDIA INSURANCE LTD Vs. SURJIT SINGH ASAI
November 4, 1999
URVASHI ENTERPRISES LIMITED Vs. CHAIRMAN RAJASTHAN STATE ELECTRICITY BOARD
September 27, 1999
USHA VORA Vs. NEW INDIA ASSURANCE CO LTD
May 19, 1999
V P BALASUBRAMANIAM Vs. SRI JAIANJANEYA ASSOCIATES
January 6, 1999
V P SOMASHEKAR Vs. SECRETARY APMC YARD
May 14, 1999
V S NALLUSAMY Vs. PROPRIETOR SRI KANNABIRAN TRANSORTS
August 21, 1999
VARALA SANGAM Vs. DUBALA RAJAIAH
April 1, 1999
VARINDER SINGH Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
May 3, 1999
VASANTHI MEDICAL CENTRE Vs. CAPTIPOWER ENGINEERS P LTD
January 6, 1999
VIJAY H MANKAR Vs. MANGLA BANSOD
November 24, 1999
VIJAY SAXENA Vs. SACHIV L D A
February 8, 1999
VIKRAM MAHURKAR Vs. HINDUSTAN MOTORS LIMITED
August 30, 1999
VINAYAKA COTTON CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD
April 15, 1999
VIR BHAN KHANNA Vs. REGIONAL MANAGER ALLAHABAD BANK
May 5, 1999
VIRINDER SHARMA Vs. MANAGING DIRECTOR MARUTI UDYOG LIMITED
April 16, 1999
VIVEK HATCHERIES P LTD Vs. GURMAIL SINGH
December 23, 1999
VYSYA BANK Vs. K R MANJULAMMA
November 4, 1999
WAHID KHAN Vs. MOHD ABDUL
January 21, 1999
WERNER POHLE Vs. ARAVIND V MISTRY
July 16, 1999
WEST BENGAL AGRO INDUSTRIES CORPORATION Vs. BIJOY KUMAR ROY
August 5, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. NEMAI CHANDRA SAMANTA
April 9, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. MD RAFIQUL HASSAN
May 3, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. CHAMPA BAG
June 16, 1999
WESTERN CARRIERS Vs. TAMIL NADU INDUSTRIAL ENTERPRISES
April 13, 1999
XAVIER ESTATES Vs. SENIOR MANAGER INDIAN BANK
March 17, 1999
ZONAL MANAGER LIC OF INDIA Vs. M SUNITHA
April 13, 1999
ZONAL MANAGER LIC OF INDIA Vs. M SUNITHA
April 30, 1999