Case Index

Title
Date
A.J.DEVARAJAN Vs. MANAGEMENT OF THE GUEST HOSPITAL
January 6, 1999
A.PANNEER Vs. NEPC AIRLINES
March 4, 1999
ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT MANAGER Vs. P.A.MURUGESA RAJA
November 22, 1999
ASSISTANT ENGINEER (URBAN), TAMIL NADU ELECTRICITY BOARD Vs. APPAVOO THEVAR
November 18, 1999
B.BALAKRISHNAN Vs. BASKARA CONSTRUCTIONS REP.BY ITS MANAGING PARTNER
April 7, 1999
B.INDIRA Vs. T.RAMAN
April 21, 1999
B.INDIRA Vs. E.M.AZEEZ
April 21, 1999
B.INDIRA Vs. K.V.LAKSMI
April 21, 1999
B.RAMASAMY Vs. PADMAVATHY
November 17, 1999
BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. KAMATCHI COIR INDUSTRIES
November 24, 1999
C.SANKARA NARAYANAN Vs. MEENAKSHI MISSION HOSPITAL & RESEARCH CENTRE
January 6, 1999
C.THIAGARAJAN Vs. BRANCH MANAGER, TAMIL NADU MERCANTILE BANK LTD.
April 13, 1999
CHAIRMAN, T.N.E.B., MADRAS Vs. ALARAMAVARMA TEXTILE MILLS, SHENCOTTAH
November 23, 1999
CHIEF GENERAL MANAGER, CHENNAI TELEPHONES Vs. OCTAGON INFORMATION SYSTEMS (P) LTD.
November 25, 1999
CHIEF POST MASTER Vs. ENSONS ENTERPRISES
March 3, 1999
D.RADHAKRISHNAN Vs. NEW INDIA ASSURANCE CO.LTD.
November 24, 1999
D.S.KRISHNASAMY Vs. RYAN PROPERTIES LTD.
November 24, 1999
DEH PRASAD RAO Vs. BASKARA CONSTRUCTIONS
April 7, 1999
DEPARTMENT OF TELECOMMUNICATIONS REP.BY ITS SUB-DIVISIONAL OFFICER (PHONES) Vs. D.KALIYAPERUMAL
April 20, 1999
E.RANGANATHAN Vs. SUPERINTENDING ENGINEER, TAMILNADU ELECTRICITY BOARD
November 8, 1999
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER ERODE HOUSING UNIT Vs. RAVICHANDRAN
April 23, 1999
FINESKIN LEATHERS & SUPPLIES CO.PVT.LTD. Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 13, 1999
G.SEKHAR Vs. CHIEF GENERAL MANAGER, MADRAS TELEPHONES
November 18, 1999
GENERAL MANAGER, TELECOMMUNICATION DEPARTMENT Vs. M.M.MUTHUSAMY
November 2, 1999
J.SUBRAMANIAM Vs. MANAGING DIRECTOR, M/S.RPG PAGING SERVICES LTD.
April 13, 1999
JOHN MASILAMANI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 1, 1999
K.KARUPPIAH Vs. EXECUTIVE ENGINEER, TAMIL NADU HOUSING BOARD
November 2, 1999
K.NARAYANASAMY Vs. ORIENTAL INSURANCE COMPANY LTD.
November 25, 1999
K.P.VIJAYARAGHAVAN Vs. TELECOM DISTRICT ENGINEER
November 25, 1999
KHIVRAJ MOTORS Vs. V.CHANDRA BABU
November 11, 1999
L.I.C.OF INDIA Vs. SANTANAMARI @ VEMBU
November 16, 1999
M.K.MATHIVATHANAN Vs. REVATHI RAJALINGAM
November 23, 1999
M.S.ABDUL SHATHI Vs. PAKKIR MOHAMMED
November 10, 1999
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, TIRUCHIRAPALLI Vs. S.T.RAJAN
April 21, 1999
MANICKAM @ SIVABAGIAM Vs. AIR LANKA LIMITED
April 5, 1999
N.SRIRAM Vs. P.GOVINDARAJAN
April 5, 1999
N.SRIRAM Vs. P.GOVINDARAJAN
May 4, 1999
P.GNANASOUNDARI Vs. POST MASTER, HEAD POST OFFICE
November 5, 1999
P.MANIMOZHI Vs. STERLING HOLIDAY RESORTS INDIA LIMITED
April 1, 1999
R.RAMAMANI Vs. ALWARPET BENEFIT FUND LTD.
November 5, 1999
R.V.SHIVARAMAN Vs. CHENNAI FOUNDATIONS (P) LTD.
March 10, 1999
S. THAMILSELVI Vs. MANAGING DIRECTOR, THIRUVANNAMALAI CENTRAL CO
November 11, 1999
S.PANDIAN Vs. SCANDINAVIAN AIRLINES SYSTEM
April 21, 1999
S.RAMANUJAM Vs. C.P.SREEKUMAR
January 29, 1999
S.SURESH KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED
April 28, 1999
S.THARANI Vs. SOUTHERN RAILWAY HEADQUARTERS HOSPITAL
April 7, 1999
SAILANDRI S.RAMJEEVAN Vs. MANAGING DIRECTOR, AIR INDIA, MUMBAI
November 25, 1999
SAKTHI FINANCE LTD. Vs. J.ARUNA (MINOR)
November 1, 1999
SAKTHI FINANCE LTD. Vs. A.JOHN
November 2, 1999
SHANMUGHAM TRANSPORT Vs. VELAYUTHA RAJA
November 23, 1999
SIVASAKTHI DAIRY PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
April 7, 1999
SOOSAI @ JOSEPH IZIDORE Vs. DISTRICT COLLECTOR OF KANYAKUMARI
November 10, 1999
SUNBRIGHT EXPORTERS Vs. AIR FRANCE
January 28, 1999
SUPERINTENDING ENGINEER.TWAD BOARD Vs. P.CHELLAIAH
April 9, 1999
SUSHAM LATA Vs. S.SUNDARAMAHALINGAM
April 28, 1999
TAMIL NADU PETRO PRODUCTS LTD. Vs. NIRMAL KUMARI GARG
February 4, 1999
THIRU J.KARUNAKARAN Vs. COFFEE BOARD
November 2, 1999
TMT.CHANDRA Vs. MAHESH
November 1, 1999
TMT.PANJALI Vs. S.JAMUNA LOKANATHAN
April 7, 1999
V.DAMODARAN Vs. HOTEL CHANMA INTER NATIONAL
February 10, 1999
V.P.BALASUBRAMANIAM Vs. JAIANJANEYA ASSOCIATES
January 6, 1999
VASANTHI MEDICAL CENTRE Vs. CAPTIPOWER ENGINEERS (P.) LTD.
January 6, 1999
WESTERN CARRIERS Vs. TAMIL NADU INDUSTRIAL ENTERPRISES
April 13, 1999
XAVIER ESTATES Vs. SENIOR MANAGER, INDIAN BANK
March 17, 1999