Case Index

Title
Date
ABDUL KHALEQUE (MD) Vs. SECRETARY, MINISTRY OF LAW, JUSTICE AND PARLIAMENTARY AFFAIRS, GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
June 8, 1999
ABDUL WAHAB BISWAS Vs. ABDUL MATIN MIAH
May 26, 1999
ABDUS SATTAR Vs. IFIC BANK LTD.
December 7, 1999
ABDUS SATTAR Vs. INTERNATIONAL FINANCE INVESTMENT AND COMMERCE BANK LTD.
May 16, 1999
ADVOCATE ALI AZAM Vs. COMMISSIONER OF TAXES
August 17, 1999
AMINUL HAQUE SHAH CHOWDHURY Vs. ABDUL WAHAB SHAH CHOWDHURY
July 21, 1999
ARABINDA DAS Vs. SURA BALA DAS
August 19, 1999
ASF RAHMAN Vs. BANGLADESH BANK
June 12, 1999
BANGLADESH ITALIAN MARBLE WORKS LTD. Vs. GOVERNMENT OF BANGLADESH
July 14, 1999
BISHESWAR BHATTACHARJEE Vs. SHANTIMOY BHATTACHARJEE
June 16, 1999
CHAIRMAN, BANGLADESH WATER DEVELOPMENT BOARD Vs. SHAMSUL HUQ AND CO. LTD.
July 19, 1999
ELIAS (MD) Vs. JESMIN SULTANA
February 8, 1999
FAZLUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
March 22, 1999
GENERAL MANAGER, JAMUNA OIL COMPANY LTD. Vs. CHAIRMAN, LABOUR COURT
February 14, 1999
GM, JANATA BANK Vs. MD. SHAH ALAM SARKER
April 9, 1999
GOVERNMENT OF BANGLADESH Vs. MD. SHAJAHAN
June 10, 1999
INDRAJIT KUNDU Vs. BEJOY KRISHNA KUNDA
March 4, 1999
ISLAMI BANK BANGLADESH LTD. Vs. ABDUL JALIL
November 18, 1999
JAMAL HOSSAIN (MD.) Vs. CHAIRMAN, 2ND COURT OF SETTLEMENT, ABANDONED BUILDINGS, DHAKA
May 20, 1999
KHALEDA RAHMAN Vs. INTEGRATED SERVICES LIMITED
June 8, 1999
MAHBUBUR RAHMAN Vs. TASLIMUDDIN AHMAD
August 8, 1999
MANAGING DIRECTOR, DHAKA WASA Vs. SUPERIOR BUILDERS AND ENGINEERS LTD.
January 5, 1999
MD. SHAFIUDDIN MIAH Vs. RAJDHANI UNNAYAN KARTRIPAKHYA
July 27, 1999
MD. SHAMSUL HUDA Vs. BANGLADESH
May 2, 1999
MOULANA DELWAR HOSAIN SAYDEE Vs. SUDHANGSHU SHEKHOR HALDER
August 26, 1999
NARAYAN CHANDRA SAHA Vs. JATINDRA CHANDRA SAHA
October 28, 1999
NORTH SOUTH PROPERTY DEVELOPMENT LTD Vs. SECRETARY, MINISTRY OF LAND
May 17, 1999
NORTH SOUTH PROPERTY DEVELOPMENT LTD. Vs. SECRETARY, MINISTRY OF LAND
May 17, 1999
PHOENIX LEASING LTD. Vs. BANGLADESH BANK
July 12, 1999
PIONEER GARMENTS LIMITED Vs. MD. ABUL KALAM AZAD
August 19, 1999
PRADIP KUMAR CHAKRABORTY Vs. JAMILA KHATUN BIBI
May 5, 1999
SECRETARY, PARLIAMENT SECRE­TARIAT, DHAKA Vs. KHANDKER DELWAR HOSSAIN
July 29, 1999
SHAH DAIRY PRODUCTS LIMITED Vs. COMMISSIONER, CUSTOMS, EXCISE AND VAT
June 7, 1999
SHAMSHAD ASIF Vs. ADDITIONAL DISTRICT JUDGE
June 16, 1999
SK ABUL KASHEM Vs. ABDUS SAMAD BISWAS
May 11, 1999
SM ANWAR HOSSAIN Vs. MD. SHAFIUL ALAM (CHAND)
February 3, 1999
SONALI BANK Vs. RANA OIL MILL
May 2, 1999
SONALI BANK Vs. RANA OIL MILL
May 24, 1999
TAMBIA KHATUN Vs. RAFIQULLAH
February 16, 1999
YAQUB MOHAMMAD Vs. BANGLADESH BANK
August 10, 1999