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Case Index
Title
Date
AMALENDU KAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 21, 1999
MANOJ JAIN Vs. UNION OF INDIA
August 14, 1999
NEW INDIA ASSURANCE CO.LTD. Vs. ANIL BARUAH
September 4, 1999
OFFICER OF THE TELECOM DIVISIONAL ENGINEER Vs. SECRETARY, SONITPUR ZILA GRAHAK SURAKHA SAMITY
October 9, 1999
SULOCHANA DEVI KYAL Vs. LIFE INSURANCE CORPORATION OF INDIA
July 24, 1999