Case Index

Title
Date
A K SANGHI Vs. STATE OF RAJASTHAN
December 16, 1999
A N GUPTA Vs. STATE
March 10, 1999
AATMA RAM Vs. STATE
July 9, 1999
ABDUL GAFFAR Vs. STATE OF RAJASTHAN
December 21, 1999
ABDUL GANI AND ANOTHER Vs. SHAHZAD AND OTHERS
May 18, 1999
ABDUL HUSEN Vs. PYAR CHARID
April 29, 1999
ABDUL KHAN Vs. MOHD AJIJ ALIAS INDU MIYA TAILOR
August 11, 1999
ABDUL NISHAR Vs. SAROJ
January 27, 1999
ABDUL RASHID Vs. STATE OF RAJASTHAN
September 22, 1999
ABDUL REHMAN Vs. BUDHMAL BHOJAK
January 22, 1999
ABHEY SINGH JAIN Vs. STATE OF RAJASTHAN
August 6, 1999
ABUATHAT Vs. STATE
May 18, 1999
AGARWAL TUBES P LTD Vs. DEBT RECOVERY TRIBUNAL
February 8, 1999
AJEET SINGH Vs. STATE OF RAJASTHAN
March 8, 1999
ALI HUSSAIN Vs. STATE OF RAJASTHAN
September 10, 1999
ALICE GARG AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
November 1, 1999
ALKA BOHRA Vs. STATE OF RAJASTHAN & ORS.
January 18, 1999
ALKA VYAS Vs. PRINCIPAL RAJKIYA SHARIRIK
July 14, 1999
ALL INDIA I T D C EMPLOYES UNION Vs. EMPLOYES STATE INSURANCE CORPN
May 5, 1999
AMAR SINGH Vs. STATE OF RAJASTHAN
May 5, 1999
AMAR SINGH Vs. STATE OF RAJASTHAN
April 19, 1999
AMBIKA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
April 6, 1999
AMERY PHARMACEUTICALS Vs. STATE OF RAJASTHAN
October 25, 1999
AMRA Vs. STATE OF RAJASTHAN
April 6, 1999
AMRIT LAL Vs. JAGDISH LAL
January 10, 1999
AMROODYA & ANR. Vs. STATE OF RAJASTHAN
July 6, 1999
ANADA SINGH Vs. THE STATE OF RAJASTHAN
October 7, 1999
ANI @ HANIF AND OTHERS Vs. STATE OF RAJASTHAN
February 8, 1999
ANIL Vs. STATE OF RAJASTHAN
March 30, 1999
ANIL CHAUDHURY Vs. STATE OF RAJASTHAN
August 7, 1999
ANIL KUMAR SOLANKI Vs. STATE OF RAJASTHAN
November 17, 1999
ANIL RAO Vs. STATE OF RAJASTHAN
August 13, 1999
ANNARAM Vs. STATE OF RAJASTHAN
December 8, 1999
ANNE S SCHOOL SOCIETY Vs. URBAN IMPROVEMENT TRUST JODHPUR
October 6, 1999
ANWAR ALI Vs. STATE OF RAJASTHAN
November 18, 1999
ANWAR KHAN Vs. STATE OF RAJASTHAN
January 11, 1999
ARIHANT BUILDERS Vs. UNION OF INDIA
February 4, 1999
ARIHANT BUILDERS Vs. UNION OF INDIA
March 23, 1999
ARIHANT GHEE AGENCY Vs. KRISHI UPAJ MANDI SAMITI JODHPUR
March 30, 1999
ARORA LATEX UDYOG Vs. R S E B
August 16, 1999
ARVIND KUMAR JAIN Vs. PUNJAB NATIONAL BANK
December 17, 1999
ASHA DEVI Vs. STATE OF RAJASTHAN
April 22, 1999
ASHANAND Vs. STATE OF RAJASTHAN
August 13, 1999
Ashok Kumar Vs. State Of Rajasthan
March 11, 1999
ASSISTANT COMMERCIAL TAXES Vs. MEHARSINGH HARBANS SINGH COTTON
December 16, 1999
ASSISTANT COMMERCIAL TAXES OFFICER Vs. NALVAYA AGENCIES UDAIPUR
December 13, 1999
ASSISTANT COMMERCIAL TAXES OFFICER WARD III CIRCLE B BIKANER Vs. SHAKTI SCORING AND MILLING MILLS
December 16, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AJAY VIJAY TRADERS
July 1, 1999
ASSTT COMMERCIAL TAXES OFFICER JODHPUR Vs. RAJASTHAN TAXATION TRIBUNAL JODHPUR
December 3, 1999
ASSTT COMMISSIONER Vs. KRISHNA INDUSTRIES
December 13, 1999
ASSTT ENGINEER DSD WEST RSEB Vs. COMMISSIONER WORKMEN S COMPENSATION ACT BHILWARA
July 27, 1999
ASSTT ENGINEER PHED Vs. MOHAMMED HUSSAIN
August 24, 1999
ASU Vs. STATE OF RAJASTHAN
June 30, 1999
ATMA RAM Vs. STATE OF RAJASTHAN
January 20, 1999
AVDHESH KHOKHAR Vs. PRINCIPAL DAYANAND PUBLIC SCHOOL
October 5, 1999
AVINASH CHAUDHARY Vs. PRINCIPAL SK COLLEGE SIKAR
December 10, 1999
AVINASH SHARMA Vs. MOHANLAL SUKHADIA UNIVERSITY UDAIPUR
July 8, 1999
AZIZA KHAN Vs. AMIR HUSSAIN
August 25, 1999
BABU AHMED KHAN Vs. STATE OF RAJASTHAN
October 4, 1999
BABULAL Vs. STATE OF RAJASTHAN
March 15, 1999
BABULAL AGARWAL Vs. ASSOCIATE DIRECTOR
March 8, 1999
BABULAL S/O HEERA LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 12, 1999
BACHAN SINGH Vs. STATE OF RAJASTHAN
January 27, 1999
Bachna Vs. State
December 14, 1999
BADAN NATH Vs. STATE OF RAJASTHAN
February 10, 1999
BADRI LAL BHORA Vs. STATE OF RAJASTHAN AND OTHERS
March 9, 1999
BAJRANG SONI Vs. STATE OF RAJASTHAN
July 13, 1999
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
June 29, 1999
BAL KISHAN PURI Vs. STATE OF RAJASTHAN
August 24, 1999
BALA BUX Vs. BHAJAN LAL
December 16, 1999
BALBEER SINGH Vs. STATE OF RAJASTHAN
October 21, 1999
BALBEER SINGH S/O SUNDER SINGH Vs. STATE OF RAJASTHAN
May 13, 1999
BALDEV KUMAR SINGHAL Vs. STATE OF RAJASTHAN AND ANOTHER
August 31, 1999
BALVEER SINGH & ORS. Vs. STATE OF RAJASTHAN
March 22, 1999
BALWANT SINGH Vs. STATE OF RAJASTHAN
May 6, 1999
BANK OF RAJASTHAN Vs. MANISH AGARWAL
July 23, 1999
BANNEY SINGH AND ANR. Vs. STATE OF RAJASTHAN & ORS.
November 27, 1999
BANSHI LAL NAYATI Vs. STATE OF RAJASTHAN
March 9, 1999
BANTA SINGH Vs. STATE OF RAJASTHAN
December 10, 1999
BANVIR Vs. STATE OF RAJASTHAN & ANOTHER
September 10, 1999
BANWARI LAL Vs. STATE OF RAJASTHAN
April 1, 1999
BANWARI LAL Vs. STATE OF RAJASTHAN
April 26, 1999
BANWARI LAL Vs. STATE OF RAJASTHAN
September 9, 1999
BANWARI LAL SHARMA Vs. JDA
January 13, 1999
BANWARILAL Vs. STATE OF RAJASTHAN
August 30, 1999
BAPU LAL Vs. STATE OF RAJASTHAN
March 18, 1999
BARDICHAND & ORS Vs. STATE OF RAJASTHAN & ANR
May 11, 1999
BASHIR Vs. SAIB RAM AND OTHERS
May 25, 1999
BASHIR AHMAD Vs. JAVED MOHD & ORS.
September 10, 1999
BASTI RAM Vs. UNION OF INDIA
August 24, 1999
BEBE BAI Vs. STATE
July 16, 1999
BHADAR RAM Vs. STATE OF RAJASTHAN
July 5, 1999
BHAGAT SINGH Vs. UNION OF INDIA
July 6, 1999
BHAGAWAN DASS Vs. STATE & ORS.
August 25, 1999
BHAGIRATH SINGH Vs. STATE OF RAJASTHAN
April 5, 1999
BHAGWAN SINGH MEENA Vs. JAI KISHAN TIWARI
January 4, 1999
BHAGWANA RAM Vs. STATE
March 17, 1999
BHAGWANDAS Vs. BHAGWANDAS
April 22, 1999
BHAGYA LAXMI OIL MILLS Vs. STATE OF RAJASTHAN
March 17, 1999
BHALLA RAM AND OTHERS Vs. STATE OF RAJASTHAN
April 20, 1999
BHANAMAL AND COMPANY P LTD Vs. AUTHORITY APPOINTED UNDER RAJASTHAN SHOPS AND
August 17, 1999
BHANWAR DEVI Vs. HARI NARAIN
January 6, 1999
BHANWAR LAL MISHRA Vs. STATE OF RAJASTHAN
May 11, 1999
Bhanwar Singh Vs. State of Rajasthan
February 9, 1999
BHANWAR SINGH & ORS. Vs. STATE OF RAJASTHAN
March 24, 1999
BHANWARA RAM AND OTHERS Vs. PRITAM SINGH AND OTHERS
July 26, 1999
BHANWARI LAL SHARMA Vs. STATE OF RAJASTHAN
September 2, 1999
BHANWARLAL Vs. SHRI SRINARAYAN
July 5, 1999
BHARTI TIKURANI Vs. VASUDEV SHARMA ALIAS NANAGRAM
January 29, 1999
BHAWANI SHANKER ACHARYA Vs. STATE
November 4, 1999
BHAWANI SHANKER MEENA Vs. STATE OF RAJASTHAN
April 7, 1999
BHAWANI SINGH Vs. STATE OF RAJASTHAN
December 10, 1999
BHEEKHA RAM Vs. GOMA DEVI
January 22, 1999
BHERU SINGH Vs. STATE OF RAJASTHAN
September 23, 1999
BHERULAL Vs. STATE OF RAJASTHAN
May 5, 1999
BHIMA Vs. STATE OF RAJASTHAN
June 30, 1999
Bhishanlal Vs. Hargovind
April 23, 1999
BHOJRAL SINGH Vs. STATE & ANR.
September 22, 1999
BHOLA RAM Vs. STATE OF RAJASTHAN
March 31, 1999
BHOLA SINGH Vs. PRESCRIBED AUTHORITY TEHSILDAR
March 3, 1999
BHOM SINGH Vs. UNION OF INDIA
February 15, 1999
BHOORA Vs. SOHAN
May 6, 1999
BHOPAL SINGH Vs. STATE
February 25, 1999
BHUBA & ORS. Vs. STATE OF RAJASTHAN
May 14, 1999
BHUPENDRA SINGH & ANR. Vs. STATE OF RAJASTHAN
April 22, 1999
BHURA LAL Vs. STATE OF RAJASTHAN
September 9, 1999
BHURA LAL Vs. STATE
April 30, 1999
BINANI UDYOG Vs. STATE OF RAJASTHAN
July 27, 1999
BIRDHI CHAND JAT Vs. STATE OF RAJASTHAN
October 21, 1999
BOARD OF TECHNICAL EDUCATION Vs. ANUPAMA GOYAL
May 14, 1999
BRIJ LAL Vs. STATE OF RAJASTHAN
May 7, 1999
BRIJ LAL Vs. STATE OF RAJASTHAN
April 12, 1999
BRIJ LAL S/O CHUNI PURI Vs. STATE OF RAJASTHAN
July 15, 1999
BUDH RAM Vs. STATE OF RAJASTHAN
August 27, 1999
BUDHA RAM Vs. STATE
April 9, 1999
C.H. SHAH & ORS. Vs. STATE & ORS.
April 16, 1999
CHAGGAN LAL Vs. PUSHPADEVI
May 14, 1999
CHAIL SINGH Vs. MUNICIPAL CORPORATION JODHPUR
September 17, 1999
CHAIN RAM AND ANR Vs. STATE OF RAJASTHAN
October 27, 1999
CHAINA RAM Vs. STATE OF RAJASTHAN
April 30, 1999
CHAIRMAN KULCHANDRA GRAM SEVA SAHKARI LTD Vs. JUDGE LABOUR COURT
February 9, 1999
CHAJI Vs. GIRRAJ SINGH
January 6, 1999
CHAMBAL FERTILIZERS AND CHEMICALS LTD Vs. STATE OF RAJASTHAN
December 21, 1999
CHAMPA LAL Vs. AMAR CHAND
January 4, 1999
CHAMPA LAL Vs. STATE OF RAJASTHAN AND ORS.
January 21, 1999
CHAMPA RAM Vs. UNIVERSITY GRANTS COMMISSION NEW DELHI
November 17, 1999
CHAND RATAN DARGAD Vs. STATE & ANR.
March 23, 1999
CHANDER PRAKASH Vs. STATE OF RAJASTHAN
June 23, 1999
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
July 16, 1999
CHANDRA PRAKASH MEHRA Vs. STATE OF RAJASTHAN
December 6, 1999
CHANDRESH SINGHVI Vs. STATE OF RAJASTHAN
December 16, 1999
CHANNA SINGH & ORS. Vs. STATE OF RAJASTHAN
December 10, 1999
CHATRA Vs. STATE OF RAJASTHAN
June 3, 1999
CHATRA RAM @ CHUTRA RAM S/OMUKNA RAM Vs. STATE OF RAJASTHAN
August 12, 1999
CHAUTH MAL Vs. SHESH MAL
August 10, 1999
CHETAN RAM Vs. STATE OF RAJASTHAN
September 7, 1999
CHETANRAM RAMGOPAL Vs. CHIEF ENGINEER PWD RAJASTHAN
April 16, 1999
CHHAGAN LAL & ORS Vs. STATE OF RAJASTHAN
March 22, 1999
CHHOTU SINGH Vs. STATE OF RAJASTHAN
August 2, 1999
CHHOTULAL Vs. STATE OF RAJASTHAN
July 20, 1999
CHOKHA RAM Vs. STATE OF RAJASTHAN
November 5, 1999
CHUNNI LAL Vs. SHANTI DEVI
April 8, 1999
CLASSIC GLOBAL SECURITIES LTD. AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
November 5, 1999
COMMERCIAL TAXES OFFICER Vs. NAKODA GRANITE INDUSTRIES
December 16, 1999
COMMISSIONER OF INCOME TAX Vs. S RAHAMAT KHAN BIRBALKHAN BADRUDDIN AND PARTY
March 26, 1999
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE TEXT BOOK BOARD
August 12, 1999
COMMISSIONER OF INCOME TAX Vs. MANGLAM CEMENT LTD
September 29, 1999
COMMISSIONER OF INCOME TAX Vs. JAIN CONSTRUCTION COMPANY
September 24, 1999
COMMISSIONER OF INCOME TAX Vs. HEERA LAL BHAT
September 24, 1999
COMMISSIONER OF INCOME TAX Vs. HOTEL JOSHI
November 5, 1999
COMMISSIONER OF WEALTH TAX Vs. LATE RAO KARAN SINGH
September 24, 1999
COMMISSIONER OF WEALTH TAX Vs. GULAB DEVI
March 18, 1999
D C M SHRIRAM INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
October 6, 1999
DALICHAND Vs. STATE OF RAJASTHAN
May 13, 1999
DALJIT SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
July 23, 1999
DALPAT SINGH Vs. STATE OF RAJASTHAN
August 12, 1999
DALU & ANR. Vs. STATE OF RAJASTHAN
February 18, 1999
DAMODAR Vs. STATE OF RAJASTHAN & ORS.
January 13, 1999
DAN SINGH Vs. STATE
April 7, 1999
DANJI Vs. STATE OF RAJASTHAN
September 30, 1999
DAULAT SINGH Vs. STATE OF RAJASTHAN
August 12, 1999
DAULAT SINGH Vs. STATE OF RAJASTHAN
April 7, 1999
Daya Ram Vs. State of Rajasthan
November 18, 1999
DEI RAM Vs. STATE OF RAJASTHAN
October 26, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN EDUCATION SOCIETY
August 12, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. MARUDHAR HOTELS PRIVATE LIMITED
July 13, 1999
DEV CHAND AND Vs. STATE OF RAJASTHAN
July 6, 1999
DEVA REM & ORS. Vs. STATE OF RAJASTHAN
May 11, 1999
DEVI Vs. SAJJAN VEER CHAND
April 26, 1999
DEVI SHANKAR GAUTAM & 3 ORS. Vs. STATE OF RAJASTHAN & ANR.
March 12, 1999
DEVI SINGH Vs. STATE
July 13, 1999
DHANNALAL Vs. STATE OF RAJASTHAN
September 14, 1999
DHARAMPAL Vs. STATE OF RAJASTHAN
February 25, 1999
DHOOK SINGH Vs. STATE OF RAJASTHAN
April 30, 1999
DIKSHANT SHARMA Vs. GAINDI LAL JAIN
September 8, 1999
DILIP CHOUDHARY Vs. SURENDRA GOYAL
May 7, 1999
DILIP SINGH Vs. STATE OF RAJASTHAN
May 14, 1999
DINESH Vs. STATE OF RAJASTHAN
February 9, 1999
DINESH CHANDRA Vs. STATE OF RAJASTHAN
May 17, 1999
DINESH SHARMA Vs. STATE OF RAJASTHAN
August 12, 1999
DIRECTOR CENTRAL STATE FARM Vs. STATE OF RAJASTHAN
November 17, 1999
DOONGARSINGH Vs. STATE OF RAJASTHAN
September 21, 1999
DR. RATNA BAIS Vs. STATE OF RAJASTHAN & ORS.
February 2, 1999
DURGA PRASAD AGARWAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
August 25, 1999
DURGA RAM Vs. STATE OF RAJASTHAN
February 19, 1999
DURGA RAM Vs. STATE OF RAJASTHAN
January 11, 1999
DWARKA NATH Vs. RECEIVER TEHSILDHAR REVENUE SRIGANGANAGAR
August 27, 1999
ETERNIT EVEREST LIMITED Vs. NEELMANI BHARTIYA
March 15, 1999
EXECUTIVE ENGINEER CAD KOTA Vs. SATYA NARAIN
April 1, 1999
FAKIR CHAND Vs. STATE
March 22, 1999
FALKU Vs. STATE OF RAJASTHAN
February 12, 1999
FARIDA BANO Vs. STATE OF RAJASTHAN
August 16, 1999
FIROZUDDIN Vs. UNION OF INDIA THROUGH GOVERNMENT ADVOCATE OF C.B.I.
June 21, 1999
FOOD CORPORATION OF INDIA Vs. S S AGARWAL
March 31, 1999
FOTA AND DAMRA Vs. STATE
January 21, 1999
G B Jam and Sons Vs. State of Rajasthan
April 30, 1999
GAGAN DAS AND ANR. Vs. STATE OF RAJASTHAN
February 26, 1999
GAJANAND Vs. STATE OF RAJASTHAN
December 1, 1999
GAJENDRA PRAKASH Vs. BOARD OF REVENUE
April 20, 1999
GAJJU RAM Vs. STATE OF RAJASTHAN
July 15, 1999
GANESH DAS Vs. NARENDRA KUMAR
February 5, 1999
GANJU @ NIRANJAN SINGH Vs. STATE OF RAJASTHAN
May 14, 1999
GANPAT RAM Vs. STATE
January 11, 1999
GANPAT SINGH Vs. ASHOK KUMAR
May 19, 1999
GEETA Vs. BADRI LAL JAT
May 7, 1999
GEM TEXTILE PVT LTD Vs. PUNJAB NATIONAL BANK
March 16, 1999
GEORGE @ SAJI & ANR Vs. BHAKHTAWARLAL
August 9, 1999
GHAN SHYAM SHARMA Vs. PRINCIPAL ST PATRIKS VIDHYA BHAWAN
September 16, 1999
GHANSHYAM BRIJWASI Vs. STATE OF RAJASTHAN & ORS.
May 7, 1999
GHANSHYAM KRISHAN NAGAR Vs. STATE
July 15, 1999
GHANSHYAM SAINI Vs. STATE OF RAJASTHAN
December 15, 1999
GHANSHYAM SINGH & ORS. [M/S.] Vs. STATE OF RAJASTHAN & ANR.
February 18, 1999
GHASI RAM Vs. STATE OF RAJASTHAN
August 11, 1999
GHEESU DASS Vs. NARSINGH KANSARA
March 31, 1999
GIRDHARI LAL Vs. KANTA
June 28, 1999
GIRJA DEVI Vs. DIRECTOR SANSKRIT EDUCATION RAJASTHAN
July 6, 1999
GOPAL Vs. STATE OF RAJASTHAN
July 1, 1999
GOPAL @ GUNDA Vs. STATE OF RAJASTHAN
November 30, 1999
GOPAL AND ANR. Vs. STATE OF RAJASTHAN
October 29, 1999
GOPAL KRISHNA Vs. STATE OF RAJASTHAN
May 12, 1999
GOPAL LAL Vs. STATE
March 17, 1999
GOPAL LAL Vs. STATE OF RAJ.
March 9, 1999
GOPAL RAM Vs. STATE OF RAJASTHAN
June 14, 1999
GOPAL SHARMA Vs. UNION OF INDIA
August 4, 1999
GOVIND NARAIN Vs. HANS RAJ
August 2, 1999
GOVIND PRASAD Vs. KAROBAR LAHRIMAL RAMJEEVAN
September 7, 1999
GOVIND SINGH Vs. VIDYA
April 21, 1999
GULAB DEVI Vs. STATE OF RAJ. THROUGH THE SECRETARY PANCHAYAT RAJ DEPARTMENT, GOVT. OF RAJ., JAIPUR
April 1, 1999
GULSHAN ALI Vs. STATE OF RAJASTHAN
October 7, 1999
GUMAN DAN Vs. ADDL COLLECTOR BARMER
December 7, 1999
GUPTA CHEMICALS PVT. LTD. Vs. STATE OF RAJASTHAN
December 20, 1999
GURDEEP SINGH Vs. STATE OF RAJASTHAN
February 10, 1999
GURRENDRA SINGH Vs. STATE OF RAJASTHAN & ANR.
March 4, 1999
HANSRAJ MAHAJAN AND SONS Vs. PUNJAB NATIONAL BANK
January 13, 1999
HANUMAN Vs. STATE OF RAJASTHAN
September 22, 1999
HANUMAN & ANR. Vs. STATE OF RAJASTHAN
December 8, 1999
HANUMAN & ORS. Vs. STATE OF RAJASTHAN
October 29, 1999
HANUMAN PRASAD Vs. LADURAM AND MAHAVEER PRASAD
May 17, 1999
HANUMAN SINGH Vs. ELECTION COMMISSIONER OF INDIA
February 8, 1999
HARBHAJAN SINGH @ BHAJAN SINGH S/O GURBUX SINGH Vs. STATE OF RAJASTHAN
February 24, 1999
HARCHARAN SINGH Vs. STATE OF RAJASTHAN
September 23, 1999
HARDAYAL CHOUDHARY Vs. STATE OF RAJASTHAN
June 29, 1999
HARDEV Vs. JAIDEV
December 2, 1999
HARDEV SINGH Vs. STATE OF RAJASTHAN
November 1, 1999
HARI CHAND Vs. STATE OF RAJASTHAN AND OTHERS
October 6, 1999
HARI RAM Vs. STATE
September 15, 1999
HARI RAM Vs. STATE OF RAJASTHAN
July 27, 1999
HARI RAM Vs. STATE
March 3, 1999
HARI RAM Vs. STATE
March 30, 1999
HARI SHANKAR Vs. UNION OF INDIA
August 9, 1999
HARI SINGH Vs. STATE OF RAJASTHAN
December 1, 1999
HARKU Vs. BOARD OF REVENUE
September 9, 1999
HARLAL Vs. STATE OF RAJASTHAN
March 12, 1999
Harnam Singh alias Bhadar Vs. State of Rajasthan
November 19, 1999
HAWA SINGH Vs. ADMINISTRATOR KRISHI UPAJ MANDI SAMITI
April 9, 1999
HAZARILAL & ANOTHER Vs. RAMVILAS & ORTHES
March 26, 1999
HAZI ABDUL GAFAR Vs. SURAJ MAL
January 14, 1999
HEERA Vs. ISHA
July 21, 1999
HEERA RAM SIRVI Vs. STATE OF RAJASTHAN
January 5, 1999
HEM RAJ Vs. LAXMI NARAIN
March 23, 1999
HEMA RAM Vs. BOARD OF REVENUE AJMER
September 16, 1999
Hemraj Vs. State of Rajasthan
September 13, 1999
HERDILLIA Vs. MS APARAJITA CHAUHAN
May 21, 1999
HIMMAT SINGH Vs. STATE OF RAJASTHAN
June 4, 1999
HIMMAT SINGH Vs. MOHAN SINGH
May 14, 1999
HINDUSTAN ZINC LIMITED Vs. UNION OF INDIA
February 11, 1999
HIRA LAL Vs. STATE OF RAJASTHAN
February 11, 1999
HOTEL MAN SINGH PALACE Vs. LABOUR COURT
January 5, 1999
HUKMA RAM @ HUKAM SINGH Vs. STATE OF RAJASTHAN
May 17, 1999
HURJI & ANR. Vs. STATE OF RAJASTHAN
April 29, 1999
I B P COMPANY LTD Vs. CHANDRA BAI
March 4, 1999
IBRAHIM KHAN Vs. STATE
February 12, 1999
IDITH J JACOB Vs. BOARD OF REVENUE AJMER
July 8, 1999
IDRISH AND ANOTHER Vs. ASSTT. COLLECTOR, NAGAR AND OTHERS
February 25, 1999
IMARTA DEVI Vs. DEEP CHAND
May 14, 1999
INDER SINGH Vs. STATE OF RAJASTHAN
June 9, 1999
ISAQ KHAN & ORS. Vs. STATE OF RAJASTHAN
November 16, 1999
ISHWAR CHAND Vs. RADHA KRISHANAN
January 21, 1999
JAGAN Vs. STATE OF RAJASTHAN
September 24, 1999
JAGAN NATH Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
August 11, 1999
Jagdish Vs. State of Rajasthan
June 3, 1999
JAGDISH Vs. STATE OF RAJASTHAN
May 14, 1999
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
January 5, 1999
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
November 17, 1999
JAGDISH CHAVLA Vs. STATE OF RAJASTHAN
February 25, 1999
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
October 25, 1999
JAGDISH SINGH Vs. STATE OF RAJASTHAN
June 18, 1999
JAGJEET SINGH Vs. STATE OF RAJASTHAN
December 9, 1999
JAGMAL SINGH Vs. STATE OF RAJASTHAN
July 21, 1999
JAGRAJ SINGH Vs. KULVEER SINGH
October 8, 1999
JAHID Vs. STATE
July 6, 1999
JAI KUMAR BHANDIA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 25, 1999
JAIDAV Vs. STATE OF ORISSA
July 23, 1999
JAIPUR DEVELOPMENT AUTHORITY Vs. STATE OF RAJASTHAN
February 15, 1999
JAISA SINGH @ JASWANT SINGH Vs. STATE OF RAJASTHAN
March 12, 1999
JAMNA LAL Vs. PURSHOTTAM
September 7, 1999
JANGIR SINGH & ORS. Vs. STATE OF RAJASTHAN
May 19, 1999
JANWAT RAJ Vs. DEV KUMAR
February 2, 1999
JAS RAJ Vs. BOARD OF REVENUE
February 2, 1999
JASVIR SINGH & ANR. Vs. STATE OF RAJASTHAN
April 6, 1999
JASWANT SINGH Vs. STATE OF RAJASTHAN
October 6, 1999
JAWAN SINGH Vs. STATE OF RAJASTHAN
August 27, 1999
JAWANA RAM Vs. STATE OF RAJASTHAN
January 21, 1999
JAY NARAYAN Vs. STATE OF RAJASTHAN
October 7, 1999
JAYA BHADURI Vs. STATE OF RAJASTHAN
March 18, 1999
JEET SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
March 30, 1999
JEEVA Vs. STATE OF RAJASTHAN
December 15, 1999
JEEVAN SINGH Vs. STATE OF RAJASTHAN
March 24, 1999
JESSA SINGH & ANR. Vs. STATE
March 23, 1999
JETHA RAM Vs. GIRDHARI LAL
July 22, 1999
JETHA RAM Vs. SHAKER LAL
May 19, 1999
JHANDA SINGH Vs. STATE OF RAJASTHAN
April 20, 1999
JHULELAL CHARITABLE AND EDUCATION TRUST Vs. STATE OF RAJASTHAN
February 25, 1999
JOGENDRA SINGH Vs. STATE
January 20, 1999
JOHRI FORTS AND PAQLACES P LTD Vs. STATE OF RAJASTHAN
February 1, 1999
JOR SINGH Vs. STATE OF RAJASTHAN
May 12, 1999
JUGAL KISHORE Vs. ROSHAN LAL
February 9, 1999
JUGTA RAM Vs. STATE OF RAJASTHAN
August 3, 1999
JUSBENDER SINGH Vs. STATE OF RAJASTHAN
April 28, 1999
K S PARMAR Vs. UNION OF INDIA
January 18, 1999
K.D. TRIPATHI Vs. STATE OF RAJASTHAN AND OTHERS
July 27, 1999
Kailash alias Kailash Kr Vs. State of Rajasthan
April 19, 1999
KAILASH CHAND Vs. STATE OF RAJASTHAN
April 20, 1999
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
April 8, 1999
KAILASH CHANDRA MITTAL Vs. STATE OF RAJASTHAN
October 8, 1999
KAILASH MEENA Vs. STATE OF RAJASTHAN
September 22, 1999
KAILASH RAM Vs. STATE
September 27, 1999
KAILASHI AND ORS. Vs. STATE OF RAJASTHAN
October 27, 1999
KAILASHI LATE SHRI MOOL CHAND Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AJMER
May 13, 1999
KALU LAL S/O SHRI RAM LAL Vs. STATE OF RAJASTHAN & ORS.
February 10, 1999
KALU RAM Vs. STATE OF RAJASTHAN
February 25, 1999
KALYANRAM Vs. HAJARI RAM & ORS.
December 7, 1999
KAMLA GODARA Vs. STATE OF RAJASTHAN
December 20, 1999
Kamlesh Kumar Vs. Prithviraj
April 1, 1999
KAMLESH KUMARI Vs. STATE OF RAJASTHAN
September 10, 1999
KAN SINGH Vs. STATE OF RAJASTHAN
September 22, 1999
KAN SINGH Vs. LAXMAN SINGH
September 23, 1999
KANA AND OTHERS Vs. GOPI
January 12, 1999
KANAK MAL Vs. STATE OF RAJASTHAN
January 4, 1999
KANCHAN DEVI Vs. AKBAR KHAN
January 14, 1999
KANHAIYA LAL Vs. SAMPAT RAJ KOTHARI
December 22, 1999
KANIYA AND ORS. Vs. STATE OF RAJASTHAN
September 29, 1999
KAPOORA Vs. STATE OF RAJASTHAN
March 11, 1999
KARAM SINGH Vs. MUKHTIYAR SINGH
May 18, 1999
KARNAIL SINGH Vs. STATE OF RAJASTHAN
April 22, 1999
KARNI SINGH Vs. STATE OF RAJASTHAN
January 11, 1999
KASHI RAM Vs. STATE OF RAJASTHAN
December 21, 1999
KAUSHLENDRA SINGH NARUKA Vs. THE STATE OF RAJASTHAN AND ANR.
March 4, 1999
KEDIA COLONIZERS LIMITED Vs. UNION OF INDIA
December 17, 1999
KESARAM Vs. STATE OF RAJASTHAN
April 13, 1999
KESRA Vs. STATE OF RAJASTHAN
February 17, 1999
KEWAL CHAND JAIN Vs. STATE OF RAJASTHAN
January 8, 1999
KHAYALI RAM Vs. STATE OF RAJASTHAN
April 13, 1999
KHAYALI RAM Vs. STATE OF RAJASTHAN & ANR.
January 14, 1999
KHEM CHAND Vs. STATE OF RAJASTHAN
March 30, 1999
KHEMA Vs. STATE OF RAJASTHAN
January 12, 1999
KHEMA RAM Vs. STATE OF RAJASTHAN
August 30, 1999
KHETA RAM Vs. STATE OF RAJASTHAN
May 11, 1999
Khetu Dan Vs. State of Rajasthan
March 22, 1999
Khurshid Vs. State of Rajasthan
March 8, 1999
KIRAN KANWAR Vs. UNION OF INDIA
July 8, 1999
KISHAN LAL Vs. STATE
March 30, 1999
KISHAN SINGH Vs. NAGAR PALIKA JAISALMER
July 15, 1999
KISHAN SINGH Vs. STATE OF RAJASTHAN
April 1, 1999
KISHNA Vs. STATE
February 15, 1999
KISHORE MAL Vs. STATE OF RAJASTHAN
July 15, 1999
KISHORE SINGH Vs. STATE OF RAJASTHAN
March 23, 1999
KISHORE SINGH Vs. COLLECTOR SRI GANGANAGAR
April 7, 1999
KISHORI LAL Vs. STATE OF RAJASTHAN
June 29, 1999
KITAB SINGH Vs. STATE OF RAJASTHAN
March 26, 1999
KOUSHALYA Vs. STATE BANK OF BIKANER AND JAIPUR
February 5, 1999
KRISHNA KANT JHA Vs. STATE & ANR.
December 14, 1999
KRISHNA MINERALS Vs. STATE OF RAJASTHAN
October 7, 1999
KRISHNA MURARI GOYAL Vs. STATE OF RAJASTHAN
January 25, 1999
KULDEEP SINGH Vs. STATE OF RAJASTHAN
March 17, 1999
Kundan Lal Vs. State of Rajasthan
May 19, 1999
KUNDAN MAL Vs. DISTRICT COLLECTOR PALI
September 2, 1999
KUNP SINGH Vs. STATE OF RAJASTHAN
December 3, 1999
KUNWAR NARENDRA SINGH RAJWAT Vs. AMARSARWATI TORAWATI BHOMIYA SANGH SOCIAL & EDUCATIONAL TRUST
October 1, 1999
KUSUM LATE Vs. STATE OF RAJASTHAN
February 15, 1999
L R OF GANESHMAL Vs. VELARAM
August 27, 1999
LADDU S/O GANGADEVA Vs. STATE OF RAJASTHAN
October 6, 1999
LAKHA ALIAS LAKSHMI CHAND Vs. STATE OF RAJASTHAN
March 3, 1999
LAKHMA @ LAKHMI CHAND Vs. STATE OF RAJASTHAN
December 16, 1999
LAL CHAND NEKI RAM Vs. STATE OF RAJASTHAN
January 27, 1999
LALENG Vs. STATE OF RAJASTHAN
December 17, 1999
LALIT MOHAN Vs. STATE OF RAJASTHAN
September 24, 1999
LALITA Vs. STATE OF RAJ AND ORS
April 19, 1999
LALOO NARAIN PAREEK Vs. SHRI SRIDHARAN
August 27, 1999
LASUDA Vs. STATE OF RAJASTHAN
April 20, 1999
LAXMAN SINGH VERMA Vs. STATE OF RAJASTHAN
November 5, 1999
LAXMI KACHHAWAHA Vs. STATE
March 15, 1999
LAXMI KANT BOHARA Vs. STATE OF RAJASTHAN
January 12, 1999
LAXMI NARAIN Vs. BAR COUNCIL OF INDIA
April 16, 1999
LAXMIKANT SHARMA Vs. STATE OF RAJASTHAN
August 20, 1999
LEDIA Vs. STATE OF RAJASTHAN
March 8, 1999
LEGAL HEIRS OF RAM KUMAR Vs. BANSHILAL
August 7, 1999
LEKHRAJ SRICHANDANI Vs. UNION OF INDIA AND OTHERS
August 9, 1999
LICHMAN RAM Vs. STATE OF RAJASTHAN
October 28, 1999
LILA TEXTILE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 27, 1999
LISSU RAM Vs. UNION OF INDIA
May 10, 1999
LODHA FILLING STATION UDAIPUR Vs. STATE OF RAJASTHAN
November 7, 1999
LOKENDRA PAL SINGH Vs. STATE OF RAJASTHAN
December 3, 1999
LRS OF NAGGA SMT PANKHI Vs. MANAK MAL AND ANR
March 31, 1999
M L ANEJA Vs. M D HARYANA STATE MINOR IRRIGATION CO LTD
February 3, 1999
MADAN LAL Vs. STATE OF RAJASTHAN
July 30, 1999
MADAN LAL & ANR. Vs. STATE OF RAJASTHAN
September 14, 1999
MADAN LAL & ANR. Vs. RATAN DEVI
July 3, 1999
MADANLAL Vs. STATE OF RAJASTHAN
May 31, 1999
Maha Singh Vs. State
December 20, 1999
MAHANT GOVERDHAN DAS Vs. REVENUE APPELLATE AUTHORITY, KOTA & ORS.
April 29, 1999
MAHAR KHAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
September 17, 1999
MAHARAJ KUMAR CHAND Vs. JODHPUR FILM VITRAK SAHAKARI SAMITI LTD
March 15, 1999
MAHAVEER Vs. STATE
August 6, 1999
MAHAVEER PRASAD Vs. UNION OF INDIA
January 20, 1999
MAHAVEER UCHCHA PRATHMIK VIDHYALAYA SARDAR SAHAR Vs. BABU LAL
October 7, 1999
MAHENDRA KISHAN WALI Vs. CHAMPA DEVI
December 7, 1999
MAHENDRA KUMAR SAXENA Vs. STATE OF RAJASTHAN
February 26, 1999
MAHENDRA SINGH Vs. STATE
March 24, 1999
MAHESH ALIAS SANJAY Vs. STATE OF RAJASTHAN
July 6, 1999
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
September 30, 1999
MAHESH KUMAR PIPALYA Vs. RSRTC AND OTHERS
August 17, 1999
MAHESH SHARMA Vs. STATE OF RAJASTHAN
January 29, 1999
MAHESH VYAS Vs. STATE OF RAJASTHAN
May 17, 1999
MAJOR KULGATTE SHANKER Vs. UNION OF INDIA AND OTHERS
March 15, 1999
MAKHAN SINGH Vs. STATE OF RAJASTHAN
August 9, 1999
MALA RAM @ AMI LAL & ORS. Vs. STATE
March 15, 1999
MALARAM Vs. STATE OF RAJASTHAN
April 9, 1999
MANA RAM Vs. STATE OF RAJASTHAN
February 17, 1999
MANA RAM Vs. SECRETARY
May 13, 1999
MANAGEMENT OF KOTA CENTRAL CO-OPERATIVE BANK LTD Vs. INDUSTRIAL TRIBUNAL
August 31, 1999
MANAGING COMMITTEE TAGORE VIDHYA BHAWAN Vs. NEELAM SISODIA
November 5, 1999
MANAK KHABYA (JAIN) S/O SHANTILAL JI KHABYA Vs. STATE OF RAJASTHAN
September 22, 1999
MANGAL CHANDRA JAIN KAGZI Vs. UNIVERSITY OF RAJASTHAN
May 6, 1999
MANGALAM CEMENT LTD Vs. STATE OF RAJASTHAN
August 18, 1999
MANGLA RAM Vs. STATE OF RAJASTHAN
February 18, 1999
MANGOO Vs. STATE OF RAJASTHAN
February 4, 1999
MANGU Vs. STATE OF RAJASTHAN
February 24, 1999
MANGU @ MANGIA & ORS Vs. STATE OF RAJASTHAN
May 12, 1999
MANGU KHAN Vs. UNION OF INDIA UOI
November 29, 1999
MANI THOMAS Vs. STATE OF RAJASTHAN
December 3, 1999
MANJU DEVI CHAUHAN Vs. LIFE INSURANCE CORPORATION OF INDIA
April 5, 1999
MANOHAR SINGH Vs. STATE OF RAJASTHAN
September 9, 1999
MANORAMA DEVI Vs. STATE OF RAJASTHAN
May 10, 1999
MAQSOOD ALIAS AKKU Vs. STATE OF RAJASTHAN
August 4, 1999
MARUDHARA CONDUCTORS PRIVATE LIMITED Vs. STATE BANK OF INDIA
August 4, 1999
MATHURA Vs. STATE OF RAJASTHAN
July 19, 1999
MATHURA Vs. STATE OF RAJASTHAN
April 5, 1999
MAYUR HANDLOOM INDUSTRIES BHILWARA Vs. S B B J BHILWARA
October 27, 1999
MEERA DEVI Vs. STATE OF RAJASTHAN
January 27, 1999
MEERO Vs. LIKHMA RAM
October 29, 1999
MEGH RAJ Vs. STATE OF RAJASTHAN
September 2, 1999
MEGHA RAM Vs. STATE
July 12, 1999
MEH RAM Vs. STATE OF RAJASTHAN
March 15, 1999
MEWA RAM Vs. STATE OF RAJASTHAN
July 14, 1999
MEWA RAM Vs. STATE OF RAJASTHAN
July 4, 1999
MEWAR KALAL NYATI SANGH Vs. JAIVI
January 6, 1999
MILKHI RAM Vs. STATE OF RAJASTHAN
June 30, 1999
MISHRI LAL Vs. STATE
March 22, 1999
MISHRIYA Vs. FIRM CHAND MAL KEWAL CHAND & 2 ORS.
February 2, 1999
MODERN SUITING SHRAMIK SANGH Vs. STATE OF RAJASTHAN
September 6, 1999
MOHAMMAD AHSAN Vs. STATE
August 11, 1999
MOHAMMAD HAROON Vs. STATE OF RAJASTHAN
March 24, 1999
MOHAMMAD RAHIM Vs. STATE OF RAJASTHAN
August 31, 1999
MOHAMMAD YOUSUF Vs. BHARAT SINGH
January 20, 1999
MOHAMMAD YUNUS Vs. URBAN IMPROVEMENT TRUST JODHPUR
June 17, 1999
MOHAN Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
November 1, 1999
MOHAN LAL Vs. REGIONAL DIRECTOR E S I
September 10, 1999
MOHAN LAL Vs. STATE OF RAJASTHAN
September 21, 1999
MOHAN LAL BISHNOI Vs. STATE OF RAJASTHAN
April 9, 1999
MOHAN LAL JANGID Vs. STATE OF RAJASTHAN
May 4, 1999
MOHAN LAL PUROHIT Vs. STATE OF RAJASTHAN
October 26, 1999
MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR Vs. PRIYA SOLOMAN
January 4, 1999
MOHAN RAM Vs. STATE OF RAJASTHAN
February 12, 1999
MOHANLAL MALI Vs. RAJASTHAN STATE ROAD TRANSPORT
April 8, 1999
MOHD AHSAN Vs. STATE OF RAJASTHAN
August 11, 1999
MOHD IDARIS Vs. ABDUL HAI
April 1, 1999
MOHD NISAR AND CO Vs. STATE
December 10, 1999
MOHD SADIQ Vs. STATE OF RAJASTHAN
May 11, 1999
MOHD YUNUS Vs. URBAN IMPROVEMENT TRUST
May 19, 1999
MOHD. JAMIL S/O SHRI HAZARI Vs. STATE OF RAJASTHAN
June 15, 1999
MOHD. UMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
November 25, 1999
MOHIUDDIN KHAN AND ORS. Vs. STATE OF RAJASTHAN
January 22, 1999
MOINUDDIN AGWAN Vs. PROJECT DIRECTOR, INTEGRATED GUINEA WORM ERADICATION PROJECT
January 6, 1999
MONIKA JAIN Vs. STATE OF RAJASTHAN
October 8, 1999
MOOL CHAND Vs. STATE
December 2, 1999
MOOLA RAM Vs. STATE OF RAJASTHAN
February 23, 1999
MOOLA RAM Vs. STATE OF RAJASTHAN
February 17, 1999
MOTEL HILLOOK PVT LTD Vs. STATE OF RAJASTHAN
April 22, 1999
MOTILAL Vs. L RS OF LATE POONAMPURI
August 16, 1999
MUKARAB KHAN & ANR. Vs. STATE OF RAJ.
March 9, 1999
MUKESH AJMERA Vs. SATYANARAYAN
July 5, 1999
MUKESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
March 24, 1999
MUKHTIAR SINGH Vs. STATE OF RAJASTHAN
April 12, 1999
MUKUL COCASSE Vs. STATE OF RAJASTHAN
December 3, 1999
MUNICIPAL CORPORATION Vs. SUSHILA SMT
March 16, 1999
MUNICIPAL COUNCIL PALI Vs. BAHADUR RAJ MEHTA
September 8, 1999
MUNICIPAL COUNCIL PALI Vs. STATE
September 13, 1999
MUNSHI SINGH Vs. STATE OF RAJASTHAN
March 8, 1999
MURLI MANOHAR Vs. STATE OF RAJASTHAN
November 19, 1999
MURLIDHAR Vs. STATE OF RAJASTHAN
October 5, 1999
NAGGA SMT PANKHI Vs. MANAK MAL
March 31, 1999
NAIDA W/O NASARUDIN Vs. NASARUDIN S/O MUNIRUDIN
March 18, 1999
NAJAR BAND Vs. STATE
August 6, 1999
Nand Kumar Vs. Gayatri
August 5, 1999
NAND LAL Vs. STATE OF RAJASTHAN
August 13, 1999
NAND LAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
July 12, 1999
NAND LAL Vs. RAMESH CHAND
February 24, 1999
Nanne Khan Vs. State of Rajasthan
March 5, 1999
NANU RAM AND ANOTHER Vs. STATE OF RAJASTHAN
July 28, 1999
NARAIN & ANR. Vs. THE STATE OF RAJASTHAN
December 15, 1999
NARAIN PRASAD Vs. STATE OF RAJASTHAN
September 28, 1999
NARANG LAL Vs. STATE OF RAJASTHAN
March 8, 1999
NARAYAN AND ORS Vs. STATE OF RAJASTHAN
October 29, 1999
NARAYAN LAL Vs. STATE OF RAJASTHAN
November 4, 1999
NARAYAN LAL Vs. STATE
July 12, 1999
Narayan Prasad Vs. State of Rajasthan
April 16, 1999
NARAYAN SINGH Vs. STATE OF RAJASTHAN
March 18, 1999
NARENDER NARAIN MATHUR Vs. STATE THROUGH SPE (CBI) RAJASTHAN, JAIPUR
July 6, 1999
NARENDRA SAHAGAL Vs. STATE & ANR.
April 29, 1999
NARENDRA SINGH Vs. STATE
December 9, 1999
NARENDRA SINGH Vs. STATE OF RAJASTHAN
November 5, 1999
NARENDRA SINGH SOLANKI Vs. RAW AND FINISHING PRODUCTION
August 24, 1999
NARESH CHAND Vs. STATE OF RAJASTHAN
March 30, 1999
NARESH CHANDER Vs. STATE OF RAJASTHAN
August 25, 1999
NARESH JAIN Vs. STATE OF RAJASTHAN
July 27, 1999
NARESH KUMAR Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORP. & ORS.
February 1, 1999
NARESH SACHDEVA Vs. PRITHVIPAL SINGH
March 5, 1999
NAROTTAM AND OTHERS Vs. STATE OF RAJASTHAN
September 2, 1999
NARPAT SINGH Vs. STATE OF RAJASTHAN & ANR
March 31, 1999
NARSA @ HARMA Vs. STATE OF RAJASTHAN
September 22, 1999
NASRU SON OF SULTAN Vs. STATE OF RAJASTHAN
July 6, 1999
NATHI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
February 11, 1999
NATHU Vs. GANPAT LAL
July 8, 1999
NATIONAL INSURANCE CO LTD Vs. NIRMALA BAI
January 11, 1999
NATIONAL INSURANCE CO LTD Vs. SURESH KUMAR
January 20, 1999
NATIONAL INSURANCE COMPANY LTD Vs. SURESH KUMAR
March 20, 1999
NAVYUG OIL Vs. NATHI DEVI
February 9, 1999
NEMI CHAND Vs. HIRA CHAND
April 23, 1999
NENA RAM Vs. STATE OF RAJASTHAN
February 9, 1999
NENURAM AND GYANSHANKAR Vs. STATE OF RAJASTHAN AND OTHERS
August 12, 1999
NEW INDIA ASSURANCE CO LTD Vs. MUMTAJ
February 19, 1999
NEW INDIA ASSURANCE CO. LTD. Vs. SWAROOP CHANDRA JAIN AND ORS.
April 5, 1999
NIRMAL KUMAR Vs. R S E B FALNA
April 6, 1999
NIRMALA Vs. ASHU RAM
December 14, 1999
NISAR AHMAD Vs. ASRARUL HAQ
February 22, 1999
NOOR MOHAMMAD Vs. BUDHI PRAKASH
July 15, 1999
NOOR MOHD Vs. STATE OF RAJASTHAN
January 11, 1999
NOOR MOHD Vs. B O R
July 15, 1999
NOOR MOHD Vs. STATE OF RAJASTHAN
November 5, 1999
O P SHARMA Vs. RAJASTHAN HOUSING BOARD
October 25, 1999
OM PRAKASH Vs. STATE OF RAJASTHAN
February 11, 1999
OM PRAKASH Vs. STATE OF RAJASTHAN
April 5, 1999
OM PRAKASH Vs. STATE OF RAJASTHAN
April 12, 1999
OM PRAKASH Vs. STATE OF RAJASTHAN
July 13, 1999
OM PRAKASH AGARWAL Vs. R S E B
January 11, 1999
OMPRAKASH Vs. GAJANAND
September 27, 1999
ONKAR LAL Vs. REWA PURI
December 22, 1999
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. HAZI MOHD
March 16, 1999
ORIENTAL INSURANCE CO LTD Vs. SAVITA
March 24, 1999
ORIENTAL INSURANCE CO LTD Vs. KAILASH CHAND
January 20, 1999
P N YOGI Vs. STATE OF RAJASTHAN
January 12, 1999
PADAM SINGH Vs. STATE
July 8, 1999
PADMA KHETAN AND ANOTHER Vs. DISTRICT FORUM NO.1 AND OTHERS
September 9, 1999
Pal Singh Vs. State of Rajasthan
December 14, 1999
Pala Ram Vs. State of Rajasthan
September 30, 1999
PANCHAYATI RAJ GOVT OF RAJASTHAN Vs. MUKESH KUMAR JHAJHARIA
May 7, 1999
PANNEY SINGH Vs. STATE OF RAJASTHAN
May 4, 1999
PAPPU Vs. STATE OF RAJASTHAN
August 31, 1999
PAPPU ALIAS PAPPI Vs. STATE OF RAJASTHAN
February 23, 1999
PAPPU AND BALWANT Vs. STATE OF RAJASTHAN
August 25, 1999
PAPPU KHAN Vs. STATE OF RAJASTHAN
September 2, 1999
PARAMJIT SINGH Vs. UNION OF INDIA
July 1, 1999
PARAS RAM Vs. STATE OF RAJASTHAN
December 3, 1999
PARMA @ PARMANAND Vs. STATE OF RAJASTHAN
April 8, 1999
PARMESHWAR LAL Vs. STATE OF RAJASTHAN
August 23, 1999
PATHAR KHAN KAAMGAAR UNION Vs. STATE OF RAJASTHAN
January 11, 1999
PATI RAM & ORS. Vs. STATE OF RAJASTHAN
May 19, 1999
PATTA Vs. STATE OF RAJASTHAN
May 4, 1999
PEESHORE SINGH Vs. LADA RAM
April 9, 1999
PEMA RAM AND Vs. STATE OF RAJASTHAN
March 15, 1999
PGO PROCESS Vs. ADDITIONAL COMMISSIONER
April 22, 1999
PHEFA BAI Vs. STATE OF RAJASTHAN
July 6, 1999
PIRTHA SINGH Vs. LAXMAN SINGH
July 30, 1999
POONA Vs. STATE OF RAJASTHAN
March 30, 1999
POONAM CHAND Vs. DHAN RAJ
August 16, 1999
PRABHU AND RAMESHWAR Vs. STATE OF RAJASTHAN
May 18, 1999
PRABHUDAYAL Vs. GIRDHARILAL
December 22, 1999
Prabhulal Gaur Vs. State of Rajasthan
April 2, 1999
PRADEEP Vs. STATE OF RAJASTHAN
April 6, 1999
PRADEEP KUMAR JAIN Vs. STATE OF RAJASTHAN
February 23, 1999
PRAHLAD Vs. STATE OF RAJASTHAN
September 8, 1999
PRAHLAD KUMAR Vs. UNION OF INDIA AND OTHERS
August 4, 1999
PRAHLAD SAHAY SHARMA Vs. DISTRICT EDUCATION OFFICER SECOND JAIPUR
July 7, 1999
PRAKASH Vs. STATE OF RAJASTHAN
August 4, 1999
PRAKASH CHAND LUNIA Vs. TAX RECOVERY OFFICER
August 3, 1999
PRAKASH MAL Vs. JASWANT RAJ SONI
December 6, 1999
PRAKASH SINGH Vs. STATE
September 22, 1999
PRAMOD CHANDRA PAL Vs. UNIVERSITY OF RAJASTHAN
April 20, 1999
PRATAP RAM & ORS. Vs. STATE OF RAJASTHAN
August 23, 1999
PRATAP SINGH Vs. MANAGER, MAHADEV NAGRIK BANK LTD. BRANCH ABU ROAD & ANR.
July 8, 1999
PRATAP SINGH Vs. STATE OF RAJASTHAN
September 1, 1999
PRATIMA Vs. SHIV NARAIN
January 27, 1999
PREETI AGRAWAL Vs. RAJASTHAN HOUSING BOARD
August 6, 1999
PREETI PARIHAR Vs. MALI SANSTHAN
March 3, 1999
PREM CHAND MEENA Vs. NATIONAL INSTITUTE OF AYURVEDA
September 20, 1999
PREM MITTAL Vs. STATE OF RAJASTHAN
October 1, 1999
PREMLATA PARIHAR Vs. R L PARIHAR
September 14, 1999
PRITAM SINGH AND ORS. Vs. STATE OF RAJASTHAN
February 26, 1999
PRITHVI RAJ SINGH Vs. DALIP KULKARNI
January 8, 1999
PUKH RAJ Vs. AHMED BHAI
March 12, 1999
PUKH RAJ Vs. STATE OF RAJASTHAN
July 29, 1999
PUKHRAJ SHISODIA Vs. STATE OF RAJASTHAN
February 19, 1999
PUNJAB ELECTRIC CENTRE Vs. CLAYTON AND ANR.
May 4, 1999
PUNJAB NATIONAL BANK Vs. GAJENDRA SINGH
September 7, 1999
PURA Vs. LALKI
April 16, 1999
Puran Chand Vs. State
December 6, 1999
PUREWAL AND ASSOCIATES LTD Vs. PUNJAB NATIONAL BANK BRANCH
August 20, 1999
PURKH DAS @ PUKHA RAM Vs. THE STATE OF RAJASTHAN & ANR.
October 1, 1999
PURSHOTTAM LAL AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
January 21, 1999
PURUSHOTTAM DAS Vs. SUNDERLAL
February 26, 1999
PUSHPA Vs. MUNICIPAL COUNCIL JODHPUR
February 11, 1999
PUSHPA MEHTA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
December 16, 1999
PYARA & ORS. Vs. STATE
March 15, 1999
PYARE LAL Vs. STATE OF RAJASTHAN
March 26, 1999
QUEENS GRANITE PVT LTD Vs. JAIPUR DEVELOPMENT AUTHORITY
December 22, 1999
R S E B JAIPUR Vs. UMAIDMAL
May 3, 1999
R S TANWAR Vs. MARWAR GRAMIN BANK
April 22, 1999
R.S.R.T.C. AND OTHERS Vs. RAJESH KUMAR PAREEK
April 8, 1999
RADHEY MOHAN Vs. STATE OF RAJASTHAN AND OTHERS
October 8, 1999
Radhey Shyam Vs. State of Rajasthan
March 8, 1999
RADHEY SHYAM @ RADHEY Vs. STATE OF RAJASTHAN, THROUGH P.P.
December 2, 1999
RADHEY SHYAM RATHI Vs. STATE OF RAJASTHAN
March 4, 1999
RAE BARLEY FLOUR MILLS LIMITED Vs. STATE OF RAJASTHAN
March 11, 1999
RAGHUNANDAN AND OTHERS Vs. SMT, ROOMALI AND OTHERS
July 26, 1999
RAGHUVIR SINGH Vs. GOVIND LAL
July 14, 1999
RAI SINGH Vs. STATE OF RAJASTHAN
January 18, 1999
RAJ KUMAR RISHABH KUMAR Vs. KRISHI UPAJ MANDI SAMITI JODHPUR
March 30, 1999
RAJ MINING AND ENGINEERING PVT LTD Vs. STATE OF RAJASTHAN
September 2, 1999
RAJASTHAN BARYTES LTD Vs. STATE OF RAJASTHAN
March 3, 1999
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAM DEO
April 9, 1999
RAJASTHAN STATE ELECTRICITY BOARD Vs. GUWARI
September 7, 1999
RAJASTHAN STATE ELECTRICITY BOARD Vs. SULTAN MOHD
September 24, 1999
RAJASTHAN STATE ELECTRICITY BOARD Vs. PANNA LAL
June 28, 1999
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MEETHA LAL AND ANOTHER
July 6, 1999
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. SAYAR BAILATE SHRI BANSHILAL
June 29, 1999
RAJEEV RATHORE Vs. STATE OF RAJASTHAN
November 30, 1999
RAJENDER S/O CHUNNI LAL Vs. STATE OF RAJASTHAN
September 2, 1999
RAJENDRA ALIAS RAJU Vs. STATE OF RAJASTHAN
September 9, 1999
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
March 31, 1999
RAJENDRA KUMAR JAIN Vs. UNION OF INDIA
December 2, 1999
RAJENDRA KUMAR YADAV Vs. SARWARI PAO CHELA MAJI SHANKAR NATH
September 27, 1999
RAJENDRA SINGH Vs. CHANDRAVIR SINGH
November 16, 1999
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
March 12, 1999
RAJENDRA SINGH GEHLOT Vs. UNION OF INDIA
July 3, 1999
Rajesh Kumar Vs. State of Rajasthan
November 18, 1999
RAJESH SIDANA Vs. STATE OF RAJASTHAN
February 8, 1999
RAJLA ALIAS RAJVEER Vs. STATE OF RAJASTHAN
March 11, 1999
RAJMAL Vs. STATE
January 11, 1999
RAJPUTANA HOTELS PVT LIMITED Vs. PRADEEP KUMAR SRIYA
May 27, 1999
RAJU @ RAJKUMAR Vs. STATE OF RAJASTHAN
August 2, 1999
RAJU RAM Vs. STATE OF RAJASTHAN
January 11, 1999
RAJVEER SINGH Vs. UNION OF INDIA
December 15, 1999
Rakesh Singh Vs. State of Rajasthan
December 15, 1999
RAM BISHNOI AND ORS Vs. STATE OF RAJASTHAN AND ANR
September 30, 1999
RAM CHANDRA Vs. STATE OF RAJASTHAN
July 12, 1999
RAM CHANDRA JOSHI AND Vs. STATE OF RAJASTHAN
September 6, 1999
RAM DAS Vs. ADDL COLLECTOR
April 9, 1999
RAM DAS AGRAWAL Vs. STATE OF RAJASTHAN & ANR.
December 22, 1999
RAM DAYAL Vs. STATE OF RAJASTHAN
March 8, 1999
RAM KISHAN Vs. HARAK CHAND
January 13, 1999
RAM KISHAN TAPARIA Vs. SHYAMLAL & ORS
September 13, 1999
RAM KUMAR Vs. GULAM RASOOL
March 24, 1999
RAM KUMAR & ANR. Vs. STATE OF RAJASTHAN
June 30, 1999
RAM KUMAR & ORS. Vs. STATE OF RAJASTHAN
February 24, 1999
RAM LAL CHOUDHARY Vs. STATE OF RAJASTHAN
September 10, 1999
RAM NIRANJAN Vs. K.C. MAHESHWARI AND ORS.
December 1, 1999
RAM PRASAD Vs. STATE
March 15, 1999
RAM PRASAD MALI Vs. STATE OF RAJASTHAN
August 24, 1999
RAM SHARAN Vs. STATE OT RAJASTHAN
July 16, 1999
RAM SINGH Vs. STATE OF RAJASTHAN
April 2, 1999
RAM SINGH Vs. STATE OF RAJASTHAN
March 4, 1999
RAM SWAROOP Vs. STATE OF RAJASTHAN
October 26, 1999
RAM SWAROOP & ORS. Vs. STATE
September 27, 1999
RAMA Vs. STATE OF RAJASTHAN
July 19, 1999
RAMANAND Vs. STATE OF RAJASTHAN
December 6, 1999
RAMAVTAR Vs. STATE & ORS.
February 26, 1999
RAMBABU Vs. STATE OF RAJASTHAN AND ORS.
July 7, 1999
RAMESH Vs. STATE OF RAJASTHAN
December 15, 1999
RAMESH CHANDRA Vs. STATE AND ANOTHER
April 6, 1999
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
August 25, 1999
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
January 28, 1999
RAMESH KUMAR Vs. STATE OF RAJASTHAN
January 18, 1999
RAMESH KUMAR Vs. STATE OF RAJASTHAN
February 18, 1999
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
August 12, 1999
RAMESHWAR DAYAL SHARNIA AND ANR Vs. NARENDRA KUMAR SHARMA AND ORS
September 27, 1999
RAMESHWAR PRASAD GUPTA Vs. STATE OF RAJASTHAN
April 16, 1999
RAMJAS Vs. STATE OF RAJASTHAN
February 25, 1999
RAMLAL SUTHAR Vs. BOARD OF SECONDARY EDUCATION RAJ
December 6, 1999
RAMNATH Vs. JAGDISH PRASAD GARG
March 22, 1999
RAN SINGH Vs. STATE OF RAJASTHAN
February 10, 1999
RANGJI Vs. STATE OF RAJASTHAN
April 1, 1999
RANIA Vs. STATE OF RAJASTHAN
April 7, 1999
RANJEET SINGH Vs. STATE
March 15, 1999
RASHID Vs. STATE
March 12, 1999
RASID AHMED Vs. STATE OF RAJASTHAN
April 23, 1999
RAVINDRA PARKASH MATHUR Vs. RAJASTHAN STATE CO
August 12, 1999
REGIONAL MANAGER R T A D C F Vs. RAJESH KUMAR
August 16, 1999
Rhola Ram Vs. State of Rajasthan
March 31, 1999
ROOP KANWAR MATHUR Vs. STATE OF RAJASTHAN
July 21, 1999
ROOP KUMARI JOSHI Vs. STATE OF RAJASTHAN
February 24, 1999
ROOP KUMARI JOSHI & 20 ORS. Vs. STATE OF RAJASTHAN AND OTHERS
January 12, 1999
ROOP RAJ Vs. STATE OF RAJASTHAN
January 7, 1999
ROOP SINGH Vs. JABBAR SINGH
February 9, 1999
ROOPA RAM Vs. STATE OF RAJASTHAN
August 16, 1999
ROSHAN LAL Vs. STATE OF RAJASTHAN
September 21, 1999
ROSHAN RAJ Vs. STATE OF RAJASTHAN
April 8, 1999
RSRTC Vs. JUDGE LABOUR COURT & ORS.
December 3, 1999
RSRTC Vs. RAMESH CHANDRA
December 1, 1999
RUMANI Vs. MUNICIPAL CORPORATION JODHPUR
October 28, 1999
S N CHEMICALS Vs. STATE OF RAJASTHAN
December 8, 1999
S S DARBARI Vs. UNION OF INDIA
May 18, 1999
S.R. SINGLA AND ANR. Vs. STATE OF RAJASTHAN
July 30, 1999
SAHAB RAM Vs. STATE OF RAJASTHAN
December 22, 1999
SAHNAZ BANO & ORS. Vs. STATE & ANR.
April 7, 1999
SAJISH KHAN Vs. SUPDT OF POLICE KOTA
January 5, 1999
SAJJAN SINGH Vs. STATE OF RAJASTHAN
September 17, 1999
SAJJAN SINGH Vs. STATE OF RAJASTHAN
August 6, 1999
Saleem Vs. State of Rajasthan
October 8, 1999
SAMPAT LAL DAGA Vs. UNION OF INDIA
February 9, 1999
SANDHYA GUNTAE Vs. RAVI KANT GUNTAE
January 4, 1999
SANJAY CHOUDHARY Vs. STATE OF RAJASTHAN
May 10, 1999
SANJAY KUMAR GOEL Vs. STATE OF RAJASTHAN
May 11, 1999
Santa Singh Vs. State of Rajasthan
December 14, 1999
SANTOSH GARG Vs. STATE
August 27, 1999
SANTOSH KUMAR KARNANI Vs. M.R.E.C., JAIPUR
March 4, 1999
SARAF TEXTILE MILLS PRIVATE LIMITED Vs. UNION OF INDIA
April 20, 1999
SARDAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
September 28, 1999
SARDARA Vs. STATE OF RAJASTHAN
November 5, 1999
SARKI DEVI Vs. STATE OF RAJASTHAN
November 11, 1999
SARLA RANI VADEHRA Vs. STATE
January 20, 1999
SARVESHWAR SINGH Vs. STATE
February 12, 1999
SARVJIT SINGH Vs. STATE OF RAJASTHAN
July 20, 1999
SATISH Vs. STATE OF RAJASTHAN
December 22, 1999
SATPAL CHAUDHARY Vs. SHOBHANA MATHUR
February 8, 1999
SATRAM DAS Vs. STATE
October 10, 1999
SATYA NARAIN Vs. MUKESH
September 2, 1999
SATYAM PROPERTIES Vs. STATE OF RAJASTHAN
February 16, 1999
SATYANARAYAN Vs. STATE
December 22, 1999
SAUDAGAR SINGH & ORS. Vs. STATE OF RAJASTHAN
May 19, 1999
SAYED MAKBOOL AHMED S/O GULAM MOHD. & ANR. Vs. STATE OF RAJASTHAN
June 7, 1999
SHABNAM BANO Vs. MOTOR ACCIDENT CAIMS TRIBUNAL AJMER
May 13, 1999
SHAHABUDDIN Vs. UNION OF INDIA
April 29, 1999
SHAHODARA Vs. STATE OF RAJASTHAN
April 8, 1999
SHAKUNTALA DEVI Vs. NATHU LAL JAIN
May 11, 1999
SHAMA Vs. STATE OF RAJASTHAN
April 6, 1999
SHAMBHU SINGH Vs. STATE
March 30, 1999
SHAMSOODEEN Vs. STATE
March 22, 1999
SHANKAR LAL Vs. STATE OF RAJASTHAN
December 3, 1999
Shankar Lal Vs. State
December 7, 1999
SHANKAR SHARAN BHARGAVA Vs. STATE OF RAJASTHAN
December 21, 1999
Shankar Singh Vs. State of Rajasthan
February 19, 1999
SHANKARIA Vs. STATE OF RAJASTHAN
May 17, 1999
Shanker Lal Meena Vs. State of Rajasthan
August 10, 1999
SHANKER NATH Vs. STATE OF RAJASTHAN
September 24, 1999
SHANKERIA Vs. STATE OF RAJASTHAN
March 17, 1999
SHANTI MAL Vs. SAVITRI DEVI
July 9, 1999
SHARDA CHOUDHARY & ORS Vs. STATE OF RAJASTHAN & ANR
October 1, 1999
SHARDA MEEL Vs. STATE OF RAJASTHAN
April 23, 1999
SHER SINGH Vs. STATE OF RAJASTHAN
July 12, 1999
SHIMLA DEVI Vs. KULDEEP SHARMA
March 10, 1999
SHIV KISHAN & ORS. Vs. STATE OF RAJASTHAN
June 30, 1999
SHIV KUMAR Vs. DIRECTOR CHAIRMAN BOARD OF TECHNICAL EDUCATION RAJ JODHPUR
December 1, 1999
SHIV KUMAR AND OTHERS Vs. PUNJAB NATIONAL BANK
May 14, 1999
SHIV PRASAD CHOUDHARY Vs. STATE OF RAJASTHAN
December 10, 1999
SHIV RAJ BHATIA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 3, 1999
SHIVANI ENCLAVES PVT LTD Vs. STATE OF RAJASTHAN
December 10, 1999
SHIVJI RAM Vs. SARDA DEVI
January 20, 1999
SHIVNARAIN SINGH HADA Vs. STATE OF RAJASTHAN & ORS.
February 17, 1999
SHOBHAGMAL AND ORS. Vs. STATE OF RAJASTHAN
August 25, 1999
SHOKAT ALI ANSARI Vs. STATE OF RAJASTHAN
January 20, 1999
SHRAWAN SAWNEY Vs. STATE OF RAJASTHAN
October 1, 1999
SHRI RAM BISHNOI Vs. STATE OF RAJASTHAN
November 30, 1999
SHRINATH TRAVEL AGENCY Vs. STATE OF RAJASTHAN
July 27, 1999
SHRINATH TRAVEL AGENCY Vs. STATE OF RAJASTHAN
May 13, 1999
SHYAMVEER GAUTAM Vs. STATE OF RAJASTHAN
November 3, 1999
SIKANDAR ALI Vs. NAGAR NIGAM JAIPUR
July 8, 1999
SITARAM AND ORS. Vs. STATE OF RAJASTHAN
April 22, 1999
SMT. CHANDRA KUMARI Vs. THE STATE OF RAJASTHAN AND OTHERS
September 6, 1999
SOHAN LAL Vs. BADRI NARAIN
August 6, 1999
SOHAN LAL Vs. UNION OF INDIA
February 17, 1999
SOHAN LAL Vs. STATE OF RAJASTHAN
October 4, 1999
SOHAN SINGH Vs. RAM NATH
February 17, 1999
SOHAN SINGH S/O UTTAM SINGH & ORS. Vs. STATE OF RAJASTHAN
March 23, 1999
SOM DUTTA PUROHIT Vs. STATE OF RAJASTHAN
October 8, 1999
SRILAL GANERIWAL Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPORATION
February 12, 1999
STATE Vs. DEVENDRA KUMAR
May 11, 1999
STATE Vs. LALA
December 2, 1999
STATE Vs. AMOLAK CHAND
September 10, 1999
STATE Vs. PRABHUDASS
July 12, 1999
STATE Vs. BOOTA SINGH
March 8, 1999
STATE OF RAJ. Vs. SONA SINGH
May 18, 1999
STATE OF RAJ. Vs. PRAKASH SINGH
May 18, 1999
STATE OF RAJASTHAN Vs. MUKUT BEHARI AND ORS.
March 3, 1999
STATE OF RAJASTHAN Vs. SHIV PRAKASH SHARMA
July 5, 1999
STATE OF RAJASTHAN Vs. NARAIN SINGH
December 13, 1999
STATE OF RAJASTHAN Vs. SHIV NATH & ORS.
August 4, 1999
STATE OF RAJASTHAN Vs. JETHA RAM & ORS.
April 12, 1999
STATE OF RAJASTHAN Vs. GOGA & ANR.
May 17, 1999
STATE OF RAJASTHAN Vs. MOHAN LAL & ANR.
September 8, 1999
STATE OF RAJASTHAN Vs. MAHENDRA SINGH
May 18, 1999
STATE OF RAJASTHAN Vs. MAKHAN SINGH AND OTHERS
April 8, 1999
STATE OF RAJASTHAN Vs. DEVI LAL
March 22, 1999
STATE OF RAJASTHAN Vs. KARNAIL SINGH
March 9, 1999
STATE OF RAJASTHAN Vs. RAMJI LAL
March 9, 1999
STATE OF RAJASTHAN Vs. JAWAR LAL
March 15, 1999
STATE OF RAJASTHAN Vs. RAM KUMAR
March 16, 1999
STATE OF RAJASTHAN Vs. NARAIN
March 16, 1999
STATE OF RAJASTHAN Vs. MADAN LAL
March 16, 1999
STATE OF RAJASTHAN Vs. RAWTA RAM
March 17, 1999
STATE OF RAJASTHAN Vs. SAPUT RAM
March 17, 1999
STATE OF RAJASTHAN Vs. KANHAYA LAL
March 18, 1999
STATE OF RAJASTHAN Vs. HARDUTT SINGH
March 18, 1999
STATE OF RAJASTHAN Vs. LAL KHAN & ORS
March 24, 1999
STATE OF RAJASTHAN Vs. SAYAR SINGH
September 11, 1999
STATE OF RAJASTHAN Vs. MOHAN LAL
July 14, 1999
STATE OF RAJASTHAN Vs. HAJARI ALIAS MITHIYA
July 12, 1999
STATE OF RAJASTHAN Vs. DULHE SINGH
August 13, 1999
STATE OF RAJASTHAN Vs. GOPAL KRISHAN
September 6, 1999
STATE OF RAJASTHAN Vs. SATISH DAGA
October 22, 1999
STATE OF RAJASTHAN Vs. PUKHRAJ
October 26, 1999
STATE OF RAJASTHAN Vs. MUNICIPAL BOARD JALORE
November 5, 1999
STATE OF RAJASTHAN Vs. LADU RAM TOSNIWAL
November 5, 1999
STATE OF RAJASTHAN Vs. CHHAGAN LAL
October 29, 1999
STATE OF RAJASTHAN Vs. RAM PRASAD
November 2, 1999
STATE OF RAJASTHAN Vs. SHANKER
May 13, 1999
STATE OF RAJASTHAN Vs. BANSHI LAL
March 16, 1999
STATE OF RAJASTHAN Vs. KESHAVE DEV
March 26, 1999
STATE OF RAJASTHAN Vs. SUBHASH RAM
March 24, 1999
STATE OF RAJASTHAN Vs. GAMER DAN
February 11, 1999
STATE OF RAJASTHAN Vs. BASANT PRAKASH
January 25, 1999
STATE OF RAJASTHAN Vs. SHYAMKAUR
February 1, 1999
STATE OF RAJASTHAN Vs. MADAN GOPAL
February 3, 1999
STATE OF RAJASTHAN Vs. MAGANLAL
January 4, 1999
STATE OF RAJASTHAN Vs. KAUSHALYA DEVI
January 8, 1999
STATE OF RAJASTHAN Vs. LADU RAM TOSNIWAL
December 10, 1999
STATE OF RAJASTHAN Vs. NAV BHARAT CONSTRUCTION COMPANY
December 10, 1999
STATE OF RAJASTHAN Vs. SRI BHAGWAN
December 15, 1999
STATE OF RAJASTHAN Vs. DARSHAN SINGH
December 15, 1999
STATE OF RAJASTHAN & ANR. Vs. SIDDHARTA & ORS.
April 7, 1999
STATE OF RAJASTHAN & OTHERS Vs. AMMINI PG
August 5, 1999
STATE OF RAJASTHAN AND OTHERS Vs. MADAN LAL AGARWAL
September 2, 1999
SUA LAL Vs. STATE OF RAJASTHAN
January 4, 1999
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
January 6, 1999
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
April 9, 1999
SUBHASH JAIN @ SUBHASH KUMAR Vs. STATE OF RAJASTHAN
May 19, 1999
SUBHASH KUMAR Vs. STATE OF RAJASTHAN
February 12, 1999
SUBRATI KHAN Vs. RAJENDRA KUMAR
September 21, 1999
SUGNA RAM S/O KANA RAM Vs. STATE OF RAJASTHAN
November 18, 1999
Sugreev Singh Vs. State of Rajasthan
October 28, 1999
SUKHA RAM Vs. EXECUTIVE ENGINEER I G N P
November 22, 1999
SUKHDEO Vs. STATE OF RAJASTHAN
January 11, 1999
SUKHI Vs. NATHARAM
March 26, 1999
SUKHPAL Vs. STATE OF RAJASTHAN
October 6, 1999
SULEKHAN SINGH Vs. STATE
March 8, 1999
SUMER MAL Vs. STATE OF RAJASTHAN
April 22, 1999
SUNIL KUMAR GOYAL Vs. UNIVERSITY OF RAJ.
May 3, 1999
SUNIL KUMAR SHARMA & ORS. Vs. UNIVERSITY OF RAJASTHAN & ORS.
May 21, 1999
SURAJ DHOBI Vs. FATEH LAL
August 31, 1999
SURAT RAM GAGRANI Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
February 16, 1999
SURENDRA KUMAR Vs. JAI NARAYAN VYAS UNIVERSITY
January 21, 1999
SURENDRA SINGH Vs. STATE OF RAJASTHAN
April 13, 1999
SURESH Vs. STATE OF RAJASTHAN
February 3, 1999
SURESH Vs. STATE OF RAJASTHAN
December 13, 1999
SURESH CHAND YADAV Vs. STATE OF RAJASTHAN
March 9, 1999
SURESH GHOSHI Vs. STATE
July 7, 1999
SURESH KUMAR Vs. STATE OF RAJASTHAN
November 5, 1999
SURESH NAIR & 3 ORS. Vs. UNIVERSITY OF RAJASTHAN
March 11, 1999
SURESH NATH MODI Vs. JORAWARMAL
May 17, 1999
SURTA RAM Vs. KEWAL RAM
September 22, 1999
SUSHIL JHA & 3 ORS. Vs. UNION OF INDIA AND OTHERS
July 29, 1999
SUSHILA GARG Vs. STATE
October 6, 1999
SWAMI BHARAT SATYRATHI @ BHARAT SINGH Vs. NAPEN & OTHERS
February 10, 1999
TAFAZUL HUSSAIN Vs. ABDUL SATTAR
December 10, 1999
TARA CHAND Vs. STATE OF RAJASTHAN
April 12, 1999
TEJ BAHADUR Vs. STATE OF RAJASTHAN
February 5, 1999
TEJA RAM Vs. STATE OF RAJASTHAN
July 16, 1999
TEJA SINGH Vs. STATE OF RAJASTHAN
January 21, 1999
TEJU MAI Vs. DAYA RAM
March 4, 1999
TEJU RAM Vs. INDIAN OIL CORPN LTD
May 3, 1999
THAKUR DAS Vs. STATE OF RAJASTHAN
August 10, 1999
TILAK RAJ Vs. STATE OF RAJASTHAN
August 3, 1999
TULSI RAM Vs. STATE OF RAJASTHAN
October 25, 1999
UDAI SINGH SOLANKI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 21, 1999
UDHMI RAM Vs. STATE OF RAJASTHAN
March 17, 1999
UMAID SINGH Vs. STATE OF RAJASTHAN
February 10, 1999
UMAIDA RAM Vs. BHAVAD GRAM SEWA SAHAKARI SAMITI
March 16, 1999
UMED HIGHER SECONDARY SCHOOL JODHPUR Vs. STATE OF RAJASTHAN
April 29, 1999
UMED KHAN Vs. KAMAL ALIAS KAMALUDEEN
December 22, 1999
UNION BANK OF INDIA Vs. GOKAL RAM
September 29, 1999
UNION OF INDIA Vs. SULOCHNA DEVI
December 6, 1999
UNION OF INDIA Vs. SUBHA MANUAL
July 13, 1999
UNION OF INDIA Vs. TULSI DAS
March 31, 1999
UNION OF INDIA Vs. BRIJ LAL PRABHU DAYAL
January 27, 1999
UNITED INDIA INSURANCE CO Vs. SAROJ AND ORS
February 2, 1999
UNITED INDIA INSURANCE CO LTD Vs. SHARDA
December 13, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEHTAB BAI
March 3, 1999
USHA RANI Vs. UNIVERSITY OF RAJASTHAN
April 29, 1999
VALING Vs. BOR
June 28, 1999
VANDANA Vs. STATE OF RAJASTHAN
March 17, 1999
VANDANA MEENA Vs. STATE OF RAJASTHAN
December 20, 1999
VED PRAKASH BHATT Vs. KALYAN PRASAD
November 25, 1999
VEENA VERMA Vs. STATE OF RAJASTHAN
April 30, 1999
VEERA ARORA Vs. LIFE INSURANCE CORPORATION
November 18, 1999
VEERJI Vs. STATE OF RAJASTHAN
September 6, 1999
VELJI Vs. STATE OF RAJASTHAN
March 22, 1999
VIBHA SETH Vs. JAI KISHAN TIWARI
January 4, 1999
VIJAY KUMAR ALIAS VIJAY SINGH Vs. STATE OF RAJASTHAN
March 26, 1999
VIJAYANDER KUMAR Vs. STATE OF RAJASTHAN
February 12, 1999
VIJAYPAL SINGH Vs. STATE OF RAJASTHAN
January 18, 1999
VIKAS ADHIKARI PANCHAYAT SAMITI BHADRA Vs. SURENDRA KUMAR SHARMA
August 25, 1999
VIKRAM KHATRI Vs. STATE OF RAJASTHAN
November 1, 1999
VIKRAM KUMAR SINGH Vs. STATE OF RAJASTHAN
March 9, 1999
VIKRAM SINGH VERMA Vs. KASHMIRI DEVI
September 8, 1999
VINOD KUMAR & 2 ORS. Vs. STATE OF RAJASTHAN
January 25, 1999
VIRENDRA SINGH & ANR. Vs. STATE OF RAJASTHAN
February 12, 1999
VISHWANATH GOPAL PALSHIKAR Vs. UNION OF INDIA
October 6, 1999
WALI MOHAMMAD Vs. STATE OF RAJASTHAN
September 13, 1999
YAKUB Vs. STATE OF RAJASTHAN
February 15, 1999
YAMUNA PRASAD Vs. STATE OF RAJASTHAN
February 4, 1999
YASHWANT SINGH SHAKTAWAT Vs. STATE OF RAJ. THROUGH THE SECRETARY, DEPARTMENT OF MINING GOVT. OF RAJ. JAIPUR
May 18, 1999
YASUDEEN Vs. STATE OF RAJASTHAN
August 23, 1999
YATIENDRA YADAV Vs. STATE OF RAJASTHAN
August 27, 1999
YUSUF KHAN Vs. STATE
June 28, 1999
ZIYAUDDIN Vs. STATE OF RAJASTHAN
October 28, 1999