Case Index

Title
Date
A K SONI Vs. COMMISSIONER OF INCOME TAX
March 22, 1999
AB AHAD DARZI Vs. STATE
February 2, 1999
AB HAMID BHAT Vs. STATE OF J&K
October 14, 1999
AB HAMID HAJAM Vs. STATE OF J&K
February 22, 1999
AB HAMID MIR Vs. STATE OF J&K
July 28, 1999
AB QAYOOM Vs. STATE OF J&K
December 29, 1999
AB RAHEEM RESHI Vs. STATE OF J&K
August 20, 1999
AB RASHID Vs. J&K BANK LTD
April 2, 1999
AB RASHID LONE Vs. STATE OF J&K
April 6, 1999
AB RASHID WANI Vs. STATE OF J&K
February 12, 1999
AB SHAKOOR Vs. COLLECTOR LAND ACQUISITION
July 22, 1999
ABDUL AZIZ GANAI Vs. STATE OF JAMMU AND KASHMIR
December 14, 1999
ABDUL AZIZ SHEIKH Vs. STATE OF J & K
December 29, 1999
ABDUL RAHIM BHAT Vs. STATE OF JAMMU AND KASHMIR
June 4, 1999
ABDUL RASHID Vs. STATE
December 31, 1999
ABDUL RASHID MIR Vs. AHMADULLAH MIR
May 13, 1999
ACCOUNTANT GENERAL J AND K GOVT JAMMU Vs. J AND K STATE COMMISSIONER
February 5, 1999
ACCOUNTS EMPLOYEES ASSOCIATION, J&K Vs. STATE OF J&K
June 4, 1999
ADMINISTRATOR MUNICIPALITY Vs. SUDHIR MAHAJAN
June 30, 1999
AFROZA MINOR Vs. STATE OF JAMMU AND KASHMIR
July 30, 1999
ALI MOHD MIR Vs. AKBAR LONE
April 20, 1999
ALI MOHD WANI Vs. QAZI AB RASHID
March 1, 1999
ALL INDIA NHPC DIPLOMA ENGINEERING COUNCIL Vs. NATIONAL HYDROELECTRIC POWER CORP LTD
February 22, 1999
ALLIED SHABIR & CO Vs. STATE
February 24, 1999
AMAR NATH Vs. STATE OF J&K
July 26, 1999
AMAR NATH KOUL Vs. J&K BANK LTD
March 24, 1999
AMRIK SINGH Vs. NEW INDIA ASSURANCE CO LTD
May 10, 1999
ANAND RAM Vs. A K JAIN
July 20, 1999
ANIL KOHLI Vs. EXECUTIVE OFFICER MUNICIPAL COUNCIL JAMMU
March 22, 1999
ASHOK KUMAR Vs. UNION OF INDIA
March 22, 1999
ATTAR SINGH Vs. SPECIAL TRIBUNAL, J&K
December 21, 1999
BALWINDER KOUR Vs. STATE OF J&K
October 18, 1999
BASHIR AHMAD SHAH Vs. UNION OF INDIA
April 30, 1999
BASHIR AHMAD WANI Vs. ADDL CHIEF SECRETARY HOME AND DISTRICT MAGISTRATE, SRINAGAR
April 2, 1999
BASHIR AHMAD, ALI MOHD. SHARIF, MOHD. SHARIF S/O SH. GULAM MOHD., R/O GATTA, TEHSIL BHADERWAH Vs. JANA BEGUM, W/O GULAM QADIR, MUSHTAK AHMED , S/O GHULAM QADIR, R/O MOH. MASJID (ADDA), SHER DIN S/O GHULAM MOHD., MST. JANE BEGUM W/O GHULAM MOHD. R/O VILLAGE GATTA BHADERWAH
November 4, 1999
BASHIR AHMED LONE Vs. STATE OF J&K
October 22, 1999
BASHIR AHMED MALIK Vs. STATE OF J&K
March 15, 1999
BELI RAM Vs. JAMMU DEVELOPMENT AUTHORITY
October 11, 1999
BELI RAM Vs. CHAIRMAN, SPECIAL TRIBUNAL
November 17, 1999
BHAGWAN DASS Vs. STATE OF J&K
February 23, 1999
BHAGWAN DASS ALIAS KALA Vs. STATE OF J&K
July 26, 1999
BHAGWAN DASS PAHWA Vs. DISTRICT JUDGE, JAMMU
February 5, 1999
BHAGWAN SINGH (EX NK) Vs. UNION OF INDIA
December 3, 1999
BHARAT BHUSHAN SINGH Vs. HIGH COURT OF J&K
April 9, 1999
BIALAL AHMAD NAJAR Vs. STATE OF JAMMU AND KASHMIR
February 9, 1999
BIHARI LAL BHAGAT Vs. CBI
August 10, 1999
BOARD OF SCHOOL EDUCATION, J&K Vs. JANAK SINGH
February 2, 1999
CHARAN DASS Vs. J AND K SPECIAL TRIBUNAL
October 21, 1999
COLLECTOR Vs. DHANNA
February 2, 1999
COLLECTOR ASSISTANT COMMISSIONER, JAMMU Vs. SHIV DUTT
March 22, 1999
COMMISSIONER OF INCOME TAX Vs. TREHAN ENTERPRISES
August 9, 1999
COMMISSIONER OF INCOME TAX Vs. ALKEENSONS AGENCIES
November 2, 1999
COMMISSIONER OF INCOME TAX Vs. INDO CARPET FACTORY
November 14, 1999
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LTD
November 17, 1999
COMMISSIONER OF INCOME TAX Vs. YASHPAL GARG & CO
August 18, 1999
DARSHAN LAL Vs. STATE OF J&K
August 27, 1999
DAYA KRISHAN Vs. STATE OF J&K
August 16, 1999
DEVI DASS GOPAL KRISHEN LTD Vs. STATE OF J&K
February 4, 1999
DEWAN CHAND Vs. MADAN MOHAN & ORS.
November 28, 1999
DHANI RAM Vs. NARINDER SINGH
April 1, 1999
DHEERAJ SINGH Vs. UNION OF INDIA
December 21, 1999
DIVISIONAL MANAGER Vs. NAZIR AHMAD SHAH
July 23, 1999
DIVISIONAL MANAGER Vs. DEWAN CHAND
August 13, 1999
DUJODWALA RESINS AND TERPENES LTD Vs. BHARAT PRODUCTS
May 6, 1999
EX ENGINEER, ELECTRIC Vs. FAYAZ AHMAD BABA
December 31, 1999
EX ENGINEER, PHE DIVISION, KATHUA Vs. TARSEEM LAL
October 20, 1999
EXECUTIVE ENGINEER RURAL WATER SUPPLY SRINAGAR Vs. STATE OF JAMMU AND KASHMIR
June 4, 1999
FARID Vs. STATE
February 25, 1999
FARID AHMAD Vs. LIAQAT ALI
May 19, 1999
FAROOQ AHMAD Vs. STATE
June 1, 1999
FAROOQ AHMAD BAJAD Vs. STATE OF J&K
March 4, 1999
FATA ALIAS BEEDA Vs. TASLEEMA
January 1, 1999
FAYAZ AHMAD KHAN Vs. CHIEF ENGINEER
December 31, 1999
FAYAZ AHMAD KHUROO Vs. STATE OF J&K
July 5, 1999
GANI DAR Vs. STATE OF J and K
June 4, 1999
GH ABBAS Vs. STATE
May 6, 1999
GH AHMAD BEIGH Vs. RAJ BEGUM
January 1, 1999
GH AHMAD KUMAR Vs. STATE
December 21, 1999
GH AHMAD MIR Vs. SHAMIMA
July 20, 1999
GH HASSAN DAR Vs. STATE
May 6, 1999
GH MOHD BHAT Vs. J&K INDUSTRIES LTD
March 8, 1999
GH MOHD DHAR Vs. STATE OF J&K
December 31, 1999
GH MOHD WANI Vs. STATE OF J&K
July 1, 1999
GH MOHI-UD-DIN DAR Vs. UNION OF INDIA
August 20, 1999
GH NABI SOFI Vs. STATE OF J&K
June 4, 1999
GH QADIR KENG Vs. STATE OF J&K
June 4, 1999
GH QADIR KHAN Vs. GH MOHD GANAI
March 8, 1999
GH QADIR SHEIKH Vs. HIGH COURT OF J&K
November 9, 1999
GH RASOOL Vs. STATE OF J&K
May 20, 1999
GH RASOOL MIR Vs. STATE OF J&K
December 3, 1999
GH RASOOL SHEIKH Vs. STATE OF J&K
March 1, 1999
GHULAM AHMAD SHEIKH Vs. STATE OF JAMMU AND KASHMIR AND ANOTHER
September 27, 1999
GHULAM ALI AZAD Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED
July 7, 1999
GHULAM MOHAMMAD MIR Vs. STATE OF JAMMU AND KASHMIR
December 30, 1999
GHULAM MUSTAFA WANI Vs. NATIONAL INSURANCE COMPANY
July 12, 1999
GHULAM NABI BHAT Vs. STATE OF J & K
September 23, 1999
GHULAM RASOOL SHAH Vs. STATE OF JAMMU AND KASHMIR
August 10, 1999
GIRDHARI LAL Vs. STATE
August 19, 1999
GLAXY INDUSTRIAL CORP Vs. STATE OF J&K
February 10, 1999
GOGA Vs. NAND GOPAL
March 22, 1999
GOPAL SINGH Vs. FINANCIAL COMMISSIONER
December 7, 1999
GUL MOHD Vs. STATE OF J&K
November 12, 1999
GULAM AHMAD PAUL Vs. STATE OF J and K
July 8, 1999
GULMARG HOTEL LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 6, 1999
GULZAR AHMAD MIR Vs. STATE OF J&K
May 11, 1999
GUNCHA SHARMA Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
March 15, 1999
H S SAHNI Vs. STATE OF J&K
April 16, 1999
HABIB-ULLAH BHAT Vs. DIVISIONAL COMMISSIONER
January 1, 1999
HAFEEZA KHANNESHEEN Vs. NAZIR AHMAD MASOODI
February 22, 1999
HAFIZ NAZIR JAN Vs. STATE FOREST CORPORATION
September 28, 1999
HAFIZULLAH MIR Vs. STATE OF J&K
September 15, 1999
HAMIDULLAH DAR Vs. J&K PROJECT CONSTRUCTION CORP , SRINAGAR
April 20, 1999
HANS RAJ Vs. PALOO DEVI
March 11, 1999
HANS RAJ Vs. UNION OF INDIA
December 2, 1999
HARCHARAN SINGH Vs. S BHAGAT SINGH
March 16, 1999
HARDESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
February 19, 1999
HARNAM DASS Vs. STATE OF J&K
November 18, 1999
HARNAM KOUR Vs. STATE OF J&K
August 10, 1999
HARPREET HOSIERY REHARI Vs. NITU MAHAJAN
October 18, 1999
HASSAN LONE Vs. STATE OF J&K
April 6, 1999
HUSSAM UD DIN AHMAD Vs. UNION OF INDIA
May 19, 1999
IMTIYAZ AHMAD SHEIKH Vs. STATE OF J and K
December 21, 1999
INDIAN MUTUAL PROVIDENT FUND INSURANCE CO. LTD. Vs. LAL FAQIR CHAND
December 7, 1999
IRSHAD KOHLI Vs. STATE OF JAMMU AND KASHMIR
October 13, 1999
ISHFAQ AHMAD RATHER Vs. STATE OF J&K
March 15, 1999
J K PROJECTS CONSTRUCTION CORPORATION Vs. FATIMA BEGUM
June 4, 1999
J&K T D C THROUGH ITS SECRETARY Vs. ENN BEE STORE
October 6, 1999
JAGDESH RAJ Vs. STATE OF J&K
April 20, 1999
JAGDISH RAJ Vs. STATE OF JAMMU AND KASHMIR
April 10, 1999
JAMADAR MUSAHIB KHAN Vs. BAGA KHAN (SUB.)
September 1, 1999
JAMMU AND KASHMIR WOMENS DEVELOPMENT Vs. KAWKAB JABEEN
April 20, 1999
JATINDER KUMAR Vs. CHANNI SINGH
April 19, 1999
JAVED IQBAL BALWAN Vs. STATE OF J&K
June 2, 1999
JAWAHAR LAL KOUL Vs. STATE OF JAMMU AND KASHMIR
October 20, 1999
JAWAHAR SINGH Vs. COLLECTOR JAMMU
November 14, 1999
JOGESHWAR Vs. SUNDER
August 27, 1999
KAKA RAM Vs. PRABHA SHANKER
March 22, 1999
KARNAIL SINGH Vs. SHYAM LAL
February 9, 1999
KARTAR SINGH Vs. STATE OF J&K
September 27, 1999
KASHMIR SPICES Vs. STATE OF J&K
August 23, 1999
KEWAL KRISHAN Vs. KRISHNA DEVI
March 22, 1999
KHURSHID AHMAD DAR S/O ABDUL REHMAN DAR Vs. STATE OF J&K THROUGH COMMISSIONER-SECRETARY TO GOVT
February 3, 1999
KHURSHID AHMAD LOLO Vs. GOVT OF INDIA
August 12, 1999
KRISHAN LAL Vs. DHANI RAM
August 10, 1999
KRISHNA KAUL & ANR. Vs. SHARDA NANDAN
September 15, 1999
KULDEEP SINGH CHOUDHRY Vs. UNIVERSITY OF JAMMU
October 11, 1999
KUMARI SUNITA CHARAK Vs. AJAY KUMAR SHARMA
August 17, 1999
LEKH RAJ Vs. STATE OF J & K
December 31, 1999
M K RAINA Vs. UNIVERSITY OF KASHMIR
March 8, 1999
M SURDA CORP Vs. VIJAY KUMAR MAHAJAN
February 9, 1999
MALIK JAVID IQBAL Vs. ELLAQAUI DEHATI BANK
December 31, 1999
MANAGING DIRECTOR, J&K COOP. HOUSING FEDERATION LIMITED Vs. TILAK RAJ GUPTA
July 19, 1999
MANSHA SINGH Vs. STATE OF J&K
May 14, 1999
MANZOOR AHMED BAQAL Vs. SRINAGAR MUNICIPALITY
August 5, 1999
MASOODA HASSAN Vs. STATE OF J&K
September 7, 1999
MEHRAJ-UD-DIN SHEIKH Vs. STATE OF J&K
March 15, 1999
MEHTA FOOD PVT LTD Vs. STATE OF JAMMU AND KASHMIR
August 23, 1999
MODERN HOTEL, JAMMU Vs. STATE OF J&K
November 11, 1999
MOHAMMAD AKBAR BHAT Vs. ABDUL AHAD ADVOCATE
May 27, 1999
MOHAMMAD AMIN DAR Vs. STATE OF J and K
June 1, 1999
MOHAMMAD AMIN LONE Vs. STATE
February 22, 1999
MOHAMMAD AMIN NAJAR Vs. UNION OF INDIA
December 29, 1999
MOHAMMAD ASHRAF GILKAR Vs. STATE OF JAMMU AND KASHMIR
June 4, 1999
MOHAMMAD FROOQ MIR Vs. STATE
November 1, 1999
MOHAMMAD MAQBOOL HAKIM Vs. STATE OF JAMMU AND KASHMIR
July 20, 1999
MOHAMMAD SULTAN KHAN Vs. STATE AND OTHERS
July 20, 1999
MOHAMMAD YOUSUF PALLA Vs. DISTRICT JUDGE ANANTNAG
June 1, 1999
MOHAN LAL Vs. BHOLI DEVI
February 17, 1999
MOHAN PYARI Vs. UNITED INDIA INSURANCE COMPANY
July 12, 1999
MOHD AKRAM YATOO Vs. STATE OF J&K
April 26, 1999
MOHD AMIN ANDARBI Vs. STATE OF J & K
April 28, 1999
MOHD AMIN MIR Vs. UNION OF INDIA
April 13, 1999
MOHD ASHRAF BHAT Vs. STATE OF J&K
August 20, 1999
MOHD ASLAM LAIGAROO Vs. STATE OF J&K
August 24, 1999
MOHD AYAZ CLERK Vs. HIGH COURT OF J&K
March 22, 1999
MOHD AYAZ CLERK Vs. J & K HIGH COURT
March 22, 1999
MOHD BASHIR Vs. SAIF ALI
July 15, 1999
MOHD HUSSAIN Vs. STATE OF J & K
December 2, 1999
MOHD ISHAQ BHAT Vs. STATE OF J&K
March 12, 1999
MOHD JAFFAR MIR Vs. STATE OF J&K
February 25, 1999
MOHD SHAFI DAR Vs. STATE OF J&K
April 29, 1999
MOHD YOUSUF Vs. STATE OF J & K
February 15, 1999
MOHD YOUSUF MIR Vs. STATE
December 20, 1999
MOHINDER KOUR Vs. UNION OF INDIA
January 1, 1999
MohiudDin Sheikh Vs. State of J AND K
April 6, 1999
Mohmmad Maqbool Hakim Vs. STATE OF JAMMU AND KASHMIR
June 3, 1999
MUNICIPAL COUNCIL, JAMMU Vs. SADIQ MOHD
January 28, 1999
MUNSHI RAM THAPPA Vs. RATTAN SINGH
August 13, 1999
MUSHTAQ AHMED WANI Vs. STATE AND OTHERS
March 16, 1999
MUSTAQ AHMED Vs. MOHD RAFIQ
July 29, 1999
NAGAR MAL Vs. STATE OF J&K
May 12, 1999
NANA RAINA Vs. CHAIRMAN, GENERAL INSURANCE CORP , OF INDIA
March 15, 1999
NARINDER SINGH BILLAWRIA Vs. STATE OF JAMMU AND KASHMIR
September 23, 1999
NASEEM AMIR SHAH Vs. STATE
March 16, 1999
NASEER AHMAD SHEIKH Vs. ADDL CHIEF SECRETARY HOME
April 2, 1999
NASIR AHMAD DAR Vs. STATE OF J&K
May 13, 1999
NATIONAL HYDRO-ELECTRIC POWER CORP LTD Vs. JASWANT SINGH
April 26, 1999
NATIONAL INSURANCE CO LTD Vs. PREM MEHTA
July 26, 1999
NATIONAL INSURANCE CO LTD Vs. SHOWKAT AHMAD
October 21, 1999
NATIONAL INSURANCE CO LTD Vs. ROOPA RANI KOUL
February 9, 1999
NATIONAL INSURANCE COMPANY Vs. SH VESH NATH JAD
March 12, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. ABDUL RASHID KICHLOO
September 8, 1999
NEW INDIA ASSURANCE CO Vs. ROOPAWATI BHAT
March 12, 1999
NEW INDIA ASSURANCE CO LTD Vs. URI CIVIL CONTRACTORS
January 28, 1999
NEW INDIA ASSURANCE CO LTD Vs. URI CIVIL CONSTRUCTIONS
April 15, 1999
NEW INDIA ASSURANCE CO LTD Vs. NABLA ASHRAF ZEHGIR
February 25, 1999
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER SINGH
March 22, 1999
NISAR AHMAD CHOWDERY Vs. INSTITUTE OF MEDICAL SCIENCES
August 4, 1999
NISSAR AHMAD BHAT Vs. STATE OF J and K
May 11, 1999
NITCO ROADWAYS LTD Vs. STATE OF J&K AND ORS
July 16, 1999
NOOR ALI Vs. STATE
April 28, 1999
NOORA BEGUM Vs. TEHSILDAR BANDIPORA DIST BARAMULLA
December 1, 1999
OM PARKASH Vs. RAJINDER KUMAR
April 15, 1999
OM PRAKASH BAMBA Vs. VALUATION OFFICER
August 20, 1999
ORIENTAL INSURANCE CO LTD Vs. GH MOHD SIRAJ
May 13, 1999
ORIENTAL INSURANCE CO LTD Vs. SUBASH CHANDER GUPTA
July 1, 1999
ORIENTAL INSURANCE CO LTD Vs. GUDDIL
February 22, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHAM LAL BHAT
March 12, 1999
PANKAJ SAMNOTRA Vs. DESIGNATED AUTHORITY
November 15, 1999
PARKASH SINGH JAMWAL Vs. SHIV DEV SINGH
January 8, 1999
PARMANAND Vs. STATE OF J&K
January 29, 1999
PARSHOTAM DUTT Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 12, 1999
PARTAP SINGH Vs. KARTAR KOUR
April 9, 1999
PARVEZ AHMAD SHAH Vs. STATE OF J & K
September 28, 1999
PAWAN KUMAR Vs. STATE
August 19, 1999
PAWAN KUMARI Vs. STATE OF J&K
August 13, 1999
PREM CHAND Vs. STATE OF JAMMU AND KASHMIR
February 25, 1999
PREM SAGAR Vs. STATE OF JAMMU AND KASHMIR
February 8, 1999
PRESIDENT NARI JAGARN MANCH Vs. STATE OF J&K
January 1, 1999
PRIYA Vs. S GURCHARAN SINGH
March 4, 1999
PUBLIC SERVICE COMMISSION J&K Vs. SANJAY DHAR
April 15, 1999
QAISAR AHMAD TAK Vs. STATE OF J. AND K. AND OTHERS
August 20, 1999
R N SHARMA Vs. STATE OF J&K
October 13, 1999
RAJA BIBI Vs. SABOOR WANI
December 30, 1999
RAJESH DHAR Vs. CHIEF ENGINEER R AND B PUBLIC WORKS SRINAGAR
June 4, 1999
RAJESH KUMAR Vs. UNION OF INDIA
December 1, 1999
RAJINDER KUMAR Vs. CHUNI LAL
February 22, 1999
RAJINDER PARKASH Vs. KRISHAN LAL
May 25, 1999
RAM RATTAN SHARMA Vs. STATION COMMANDER MILITARY ESTATES OFFICER, S H O NAGROTA
May 24, 1999
RAMESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
March 22, 1999
RAMESH KUMAR PATWARI Vs. UNION OF INDIA
December 21, 1999
RAMESH LAL Vs. STATE OF J&K
October 4, 1999
RATTAN LAL & ANR. Vs. SURINDER SINGH
July 3, 1999
REGIONAL MANAGER Vs. BASHIR AHMAD RANGREZ & BROTHERS
May 24, 1999
REHMATULLAH KHAN Vs. STATE OF J&K
March 8, 1999
REWA KHAJURIA Vs. STATE OF J&K
August 3, 1999
RIAZ AHMED Vs. STATE OF JAMMU AND KASHMIR
December 17, 1999
RITA GUPTA Vs. STATE OF J&K
June 3, 1999
ROBKAR Vs. AB RAZAQ BHAT
August 6, 1999
ROOP CHAND Vs. STATE OF JAMMU AND KASHMIR
April 28, 1999
S MANMOHAN SINGH Vs. STATE
February 17, 1999
SABIR HAJAM Vs. STATE
October 21, 1999
SADOTRA JOINERY WORKS, UDHAMPUR Vs. PARKASH & CO
September 7, 1999
SAGAR CHAND Vs. STATE OF JAMMU AND KASHMIR
February 26, 1999
SAIFUDDIN Vs. STATE OF J & K
August 20, 1999
SAINIK CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF JAMMU AND KASHMIR
April 20, 1999
SAJAD HUSSAIN NAQIB Vs. STATE OF J AND K
December 21, 1999
SAKHI MOHD Vs. STATE OF J&K
September 23, 1999
SARASWATI HIRE PURCHASE CO JAMMU Vs. VIPAN GUPTA
February 3, 1999
SAT PAL Vs. STATE OF JAMMU AND KASHMIR
March 22, 1999
SAT PAUL SHARMA Vs. MANAGING DIRECTOR, J&K HANDICRAFTS
March 10, 1999
SATYA DEVI Vs. STATE OF J&K
February 10, 1999
SATYA DEVI Vs. RAKESH KUMAR SAWHNEY
July 26, 1999
SECRETARY TO HONBLE THE CHIEF JUSTICE, J&K HIGH COURT, JAMMU Vs. CHANCHAL SINGH
April 15, 1999
SHABNAM AHMAD WANI Vs. STATE OF JAMMU AND KASHMIR
February 22, 1999
Shahnawaz Baba Vs. State of J AND K
April 28, 1999
SHAKUNTLA KUMARI Vs. STATE OF J&K
July 1, 1999
SHAMIMA AKHTER Vs. STATE OF J&K
April 5, 1999
SHAMSHADA AKHTER Vs. STATE OF JAMMU AND KASHMIR
June 4, 1999
SHANKAR Vs. STATE OF J&K
August 5, 1999
SHEIKH ABDUL HAFIZ Vs. STATE
April 6, 1999
SHOWKAT HUSSAIN MIR Vs. STATE
February 8, 1999
SOHAN LAL KHORANA Vs. S SAMPURAN SINGH
June 4, 1999
SOHAN LAL KHORANA Vs. S SAMPURAN SINGH & ORS
June 1, 1999
SONAULLAH DAR Vs. STATE OF J&K
December 1, 1999
STATE Vs. KAMAL NAIN
November 17, 1999
STATE Vs. AJIT SINGH ALIAS CHATI
October 7, 1999
STATE Vs. AB MAJID DAR
September 10, 1999
STATE Vs. JOGINDER LAL JAIN
June 28, 1999
STATE Vs. VED PARKASH
April 29, 1999
STATE AGRO INDUSTRIES DEVELOPMENT CORP J&K Vs. STATE
May 28, 1999
STATE BOARD OF SCHOOL EDUCATION Vs. KHURSHID RASOOL
May 13, 1999
STATE FINANCIAL CORP J&K Vs. BOARD FOR INDUSTRIES
November 12, 1999
STATE OF J&K Vs. AB KHALIQ DAR
December 8, 1999
STATE OF J&K Vs. AHAD SHEIKH
December 23, 1999
STATE OF J&K Vs. HASSAN RATHER
October 21, 1999
STATE OF J&K Vs. B L CHOUDHARY
August 23, 1999
STATE OF J&K Vs. SPECIAL TRIBUNAL, J&K
May 26, 1999
STATE OF J&K Vs. BASHIR AHMED SHEIKH
July 1, 1999
STATE OF J&K Vs. VIMAL DEVI
August 23, 1999
STATE OF J&K Vs. BINDO RAM
September 27, 1999
STATE OF J&K Vs. BASHIR AHMED BHAT
May 20, 1999
STATE OF J&K Vs. BIKRAM SINGH
May 25, 1999
STATE OF J&K Vs. JAMMU AGROIL PVT LTD
March 17, 1999
STATE OF J&K Vs. GH JEELANI BHAT
May 28, 1999
STATE OF J&K Vs. AB KARIM LONE
July 7, 1999
STATE OF J&K Vs. MOHINDER NATH GUPTA
March 22, 1999
STATE OF J&K Vs. ROMESH SINGH
February 9, 1999
STATE OF J&K Vs. MOHINDER LAL
September 8, 1999
STATE OF JAMMU AND KASHMIR Vs. QAZI NAZIR AHMAD
October 6, 1999
STATE OF JAMMU AND KASHMIR Vs. G H MOHI UD DIN
April 2, 1999
STATE OF JAMMU AND KASHMIR Vs. RATTAN LAL
April 19, 1999
STATE OF JAMMU AND KASHMIR Vs. SHEELA DEVI
March 22, 1999
STATE OF JAMMU AND KASHMIR Vs. HIRDAY NATH RAINA
March 9, 1999
STATE OF JAMMU AND KASHMIR Vs. KHALIQ AHANGER
February 22, 1999
SUBASH CHANDER Vs. STATE OF J&K
July 29, 1999
SUBASH CHANDER Vs. STATE OF J&K
March 23, 1999
SUMAN BALA SHARMA Vs. UNIVERSITY OF JAMMU
February 26, 1999
SUNIL BHARTI SHARMA Vs. STATE OF J&K
March 22, 1999
SURAKHA BHAN Vs. UNION OF INDIA
June 4, 1999
SURAM CHAND Vs. STATE OF JAMMU AND KASHMIR
October 1, 1999
SURESH LAL KOUL Vs. UNION OF INDIA
December 14, 1999
SUSHIL KUMAR KHAJURIA Vs. STATE
March 22, 1999
SYED JAVED AHMAD BIHAQI Vs. STATE OF JAMMU AND KASHMIR
November 5, 1999
SYED MEMORIAL EDUCATIONAL SOCIETY PARRAYPORA BAGHAT Vs. MOHMMAD USMAN WANI
August 6, 1999
SYED RIYAZ AHMAD RUFAI Vs. UNIVERSITY OF KASHMIR
May 14, 1999
SYED-UL-QAWNAIN Vs. DIRECTOR SHER-I-KASHMIR INSTITUE OF MEDICAL SCIENCES
April 26, 1999
T R GUPTA CONTRACTORS LTD Vs. COMMISSIONER OF INCOME TAX
October 22, 1999
TAJINDER SINGH Vs. STATE OF J&K
July 19, 1999
TARIQ AHMAD GANAI Vs. STATE OF J & K
March 11, 1999
TARLOCHAN SINGH Vs. STATE
May 25, 1999
TEHMINA AKHTAR Vs. SYED SHAMIM AHMAD
March 1, 1999
TEJ BAHADUR SINGH Vs. STATE
May 6, 1999
UN-AIDED PRIVATE SCHOOLS Vs. STATE OF J&K
February 16, 1999
UN-AIDED PRIVATE SCHOOLS FEDERATION Vs. STATE OF J&K
July 26, 1999
UNION OF INDIA Vs. BIMLA DEVI
May 31, 1999
UNION OF INDIA Vs. ZAMINDARAN COMMITTEE KARWAH BUDGAM
August 31, 1999
UNION OF INDIA Vs. D P BOSE (EX LT )
September 6, 1999
UNION OF INDIA Vs. PUSHPANDADAN NAIK
October 18, 1999
UNION OF INDIA Vs. LALIT KUMAR RAINA
May 28, 1999
UNION OF INDIA Vs. MOHD ASHRAF THAKUR
October 14, 1999
UNION OF INDIA Vs. OM PRAKASH BALDEV KRISHAN
March 22, 1999
UNION OF INDIA Vs. DILAIR KOUR
August 6, 1999
UNIQUE MOTOR TRANSPORT Vs. MANAGING DIRECTOR
May 18, 1999
UNITED INDIA INSURANCE Vs. JAWAHAR LAL GOJA
March 12, 1999
UNITED INDIA INSURANCE CO LTD Vs. BALBIR SINGH
December 3, 1999
UNITED INDIA INSURANCE CO LTD Vs. RAFIQA
April 28, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. INDER KRISHAN MATTOO
July 7, 1999
UNIVERSITY OF JAMMU Vs. BRINDER NATH
May 20, 1999
UNIVERSITY OF JAMMU Vs. MOHAMMAD AKRAM
February 11, 1999
UNIVERSITY OF JAMMU Vs. JYOTIKA BHASIN
August 9, 1999
UNIVERSITY OF KASHMIR THROUGH REGISTRAR Vs. AB MAJID BABA
February 3, 1999
VED PAUL SHARMA Vs. CITIZEN CO-OPERATIVE BANK LTD
April 30, 1999
VISHAL GUPTA Vs. JAMMU UNIVERSITY
January 1, 1999
VISHNU KUMAR GUPTA, BUILDERS AND ENGINEERS Vs. UNION OF INDIA
February 1, 1999
VISHNU KUMAR GUPTA, BUILDERS AND ENGINEERS Vs. UNION OF INDIA
July 13, 1999
WAJID ALI Vs. STATE OF J&K
June 4, 1999
WILLIAM RIBERIO Vs. UNION OF INDIA
January 28, 1999
Y S NAGAR (MAJOR) Vs. UNION OF INDIA
May 20, 1999
Y S NAGAR, (MAJOR) IC-39976A 9 MTN DIVISION I&F S COY Vs. UNION OF INDIA
October 6, 1999
Y S NAGAR, MAJOR Vs. UNION OF INDIA AND ORS
May 2, 1999
YAQOOB KHAN Vs. FAZAL KHAN
April 26, 1999
ZAHIDA PARVEEN Vs. STATE OF J&K
April 15, 1999
ZAHOOR WATALI Vs. STATE OF J&K
March 11, 1999