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Case Index
Title
Date
A.CHANDRAKANTHA Vs. LIFE INSURANCE CORPORATION OF INDIA
June 9, 1999
A.P.FOREST DEVELOPMENT CORPORATION LIMITED Vs. B.S.SUNDARAVADIVEL MUDALIAR
April 26, 1999
A.P.S.E.B. Vs. UDAY KUMAR JAISWAL
June 9, 1999
ABDUL ALI Vs. ASSISTANT ACCOUNTS OFFICER, E.R.O.A.P.TRANS CO.LTD
August 4, 1999
ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT MANAGER Vs. SWAMY ANANTHA PRAKASH
March 25, 1999
ACCOUNTS OFFICER, TELECOM REVENUE ACCOUNTS Vs. RANGALE GANESWARA RAO
March 4, 1999
ANKINAPALLI VEERA RAGHAVAIAH Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD.
June 18, 1999
ANUMALLA SATYANARAYANA Vs. K.SHANKAR
May 10, 1999
ASSISTANT ACCOUNTS OFFICER, ELECTRICITY REVENUE OFFICE, APSEB Vs. GADDE PRAMILA
February 11, 1999
B.NARASIMHA REDDY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 18, 1999
BABA CONSTRUCTIONS Vs. ASHOK KORADA
March 12, 1999
CHIEF ACCOUNTS OFFICER (TR) Vs. V.YAMINI
March 19, 1999
CHUNDURI SRI HARI RAO Vs. NEW INDIA ASSURANCE COMPANY LIMITED
June 16, 1999
CONSUMER AWARENESS & RESEARCH SOCIETY Vs. HEALING TOUCH HOSPITALS PRIVATE LIMITED
April 13, 1999
CONSUMER RESEARCH INFORMATION & EDUCATION SOCIETY Vs. DURGABHAI DESHMUKH HOSPITAL
May 10, 1999
D.VENKATESHWARLU Vs. P.SUDARSHAN REDDY
February 3, 1999
DATTASAI REAL ESTATES REP.BY ITS MANAGING PARTNER J.RAVINDRANATH Vs. N.VISWESWARA RAO
December 10, 1999
DIVISIONAL ELECTRICAL ENGINEER, APSEB Vs. T.NARASAIAH
March 23, 1999
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. S.KALAVATHI
July 21, 1999
DIVISIONAL RAILWAY MANAGER, SOUTH EASTERN RAILWAY Vs. CHALUMURU VENKATESWARA RAO
April 30, 1999
G.M., VENKATESHWARA HATCHERIES LTD. Vs. VANAPALLI SIMHACHALAM
December 8, 1999
G.VENKATA SUBBAIAH (COOK) Vs. K.GOWTHAM REDDY
April 26, 1999
GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs. K.ABDUL WARIS
April 16, 1999
GENERAL MANAGER, VISAKHAPATNAM DISTRICT CO-OPERATIVE CENTRAL BANK LTD. Vs. DONALD CHARLES
December 16, 1999
GOWREESHANKAR INDUSTRIES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 23, 1999
INDIA ASSURANCE COMPANY LIMITED Vs. KOREBOINA PEDA KRISHNAIAH
November 12, 1999
INTURI VENKAIAH Vs. GENERAL MANAGER, P.D.C.C.BANK LTD.
January 25, 1999
JAGTIAL CONSUMER WELFARE COUNCIL Vs. S.D.M., LIC, NAKKALAGUTTA, HANAMKONDA, WARANGAL
April 15, 1999
JANAPRIYA CHIT FUND (P) LTD. Vs. M.SUBASH REDDY
July 1, 1999
K.V.REDDY Vs. L.BHUDEVI
February 8, 1999
KATAKAM BHASKARA RAO Vs. REPAKULA SHIVALINGAM
April 19, 1999
KESARI VENKATA REDDY Vs. ANAPARTHY VENKATA CHALAPATHI RAO
February 18, 1999
KHAIRUNNISSA BEGUM Vs. BRANCH MANAGER (FINANACE), CITY BANK N.A.
March 1, 1999
KIRAN REAL ESTATES AND CONSTRUCTIONS Vs. NAGALLA ANAND SAI SUDHAKAR
January 29, 1999
KOPPANATHI DEVALLU Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD.
May 5, 1999
L.I.C.OF INDIA Vs. V.LAKSHMINARAYANA RAO
November 3, 1999
LAGADAPATI CHANDRASEKHAR Vs. NEW INDIA ASSURANCE COMPANY LTD.
February 2, 1999
LIC MUTUAL FUND REP.BY ITS CHIEF SECRETARY NARIMAN POINT, BOMBAY Vs. GANTI NARASIMHAMURTHY
April 13, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. B.S.P.JYOTHI
November 3, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. KOMURAVELLI RAMA RATNAM
November 9, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. K.SAVITHRAMMA
September 17, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. S.VENKATAMMA
February 8, 1999
M.S.H.K.DURANI Vs. VADULLA BALARAMA MURTHY
February 19, 1999
MADALA COLOR LAB Vs. GANDIKOTA RAGHAVENDRA RAO
May 10, 1999
MADDALA VENKATA PHANINDRA KUMAR Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
June 8, 1999
MANAGER, A.N.L.PARCEL SERVICES PRIVATE LIMITED Vs. G.SUDHAKAR REDDY
February 15, 1999
MANAGER, STATE BANK OF HYDERABAD Vs. KOTHA PANDU RANGAIAH
February 15, 1999
MANAGER, SYNDICATE BANK Vs. T.BRAHMANANDA KUMAR
January 27, 1999
MANAGING DIRECTOR, M/S.SREE PUJITHA CHIT FUND (P) LTD. Vs. K.KANAKA LAKSHMI
December 2, 1999
MANJIRA ROCK DRILLERS Vs. UNITED INDIA INSURANCE CO.LTD.
August 31, 1999
MARUTI UDYOG LIMITED Vs. D.SUJANA
April 13, 1999
MASTER UMA SURYA AVINASH Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY
May 10, 1999
MOHD.AMEERUDDIN Vs. STATION MANAGER, THE INDIAN AIRLINES
May 10, 1999
N.LALITHA KRISHNA Vs. DEEPA NAIR
July 29, 1999
N.SANDHYA RANI Vs. M.KALPANA
April 15, 1999
NEW INDIA ASSURANCE CO.LTD. Vs. MOHD.ZIANUDDIN
August 12, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P.JAYARAJ
March 25, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DODDA KOTESWARA RAO
January 19, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KODURU MADHUSUDHAN REDDY
February 5, 1999
NEW INDIA ASSURANCE COMPANY LTD. Vs. GOPAL STARCH MILLS
December 17, 1999
ODIN RETREADERS (P) LIMITED Vs. JANGA RAM BABU
August 24, 1999
P.VANAJA KUMARI Vs. A.S.REDDY BASHA
May 12, 1999
P.VANAJA KUMARI Vs. A.S.REDDY BASHA
April 12, 1999
PCS INDUSTRIES LTD. Vs. Y.MEERA REDDY
August 2, 1999
PILLARISETTI MADHAVA RAO Vs. AISWARYA CONSTRUCTIONS
February 16, 1999
PRUDVI AGRO FARMING AND FINANCE COMPANY Vs. KRISHNAMURTHY SATYANARAYANA
February 22, 1999
RADIANT CABLES LIMITED Vs. HINDUSTAN COPPER LIMITED
February 11, 1999
RAJANI CHIT FUND PVT.LTD. Vs. B.SHANKARAIAH
October 20, 1999
REGENCY CERAMICS LIMITED Vs. MANAGING DIRECTOR, CENTRAL WAREHOUSING CORPORATION
June 21, 1999
S.RAMAKRISHNAM RAJU Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD.
March 22, 1999
SECRETARY, PULICHERLA PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. B.NARASIMHA REDDY
March 30, 1999
SENIOR ACCOUNTS OFFICER (TR), OFFICE OF GENERAL MANAGER, TELECOM. Vs. K.SRINIVASA RAO
October 26, 1999
SHAIK MASTAN SAHEB Vs. CHAIRMAN, TOBACCO BOARD, GUNTUR
March 16, 1999
SHIRDI TRADERS Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD.
February 9, 1999
SOUTH INDIA SURGICAL CO.LTD. Vs. TIRUPATHI DIAGNOSTICS (P) LTD.
August 23, 1999
SRINIVASA AUTOMOBILES PRIVATE LIMITED Vs. CH.SURYA RAO
November 1, 1999
STATION MASTER Vs. P.SRIDHAR
June 8, 1999
SUDHA AGRO OIL & CHEMICAL INDUSTRIES LTD. Vs. NATIONAL INSURANCE COMPANY LTD.
February 2, 1999
TELECOM DIST.MANAGER, DEPT.OF TELECOM Vs. UPPALAPATI LAKSHMINARAYANA
April 12, 1999
UNION OF INDIA Vs. JOGIREDDY
November 16, 1999
UNION OF INDIA Vs. SAMUDRALA GOVINDA RAJULU
June 8, 1999
UNION OF INDIA Vs. R.PURUSHOTHAM REDDY
August 24, 1999
UNIT TRUST OF INDIA Vs. V.CHANDRA SEKHAR
April 23, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAIRI RAJAIAH
November 25, 1999
V.MEHAR SHRAVAN KUMAR Vs. REGIONAL PASSPORT OFFICER
June 24, 1999
VARALA SANGAM Vs. DUBALA RAJAIAH
April 1, 1999
VICE CHAIRMAN, VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. P.POTHURAJU
January 28, 1999
VINAYAKA COTTON CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD.
April 15, 1999
VYSYA BANK Vs. K.R.MANJULAMMA
November 4, 1999
ZONAL MANAGER, LIC OF INDIA Vs. M.SUNITHA
April 30, 1999
ZONAL MANAGER, LIC OF INDIA Vs. M.SUNITHA
April 13, 1999