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Case Index
Title
Date
A PARVAMESHWAR RAO Vs. STATE OF BIHAR
August 2, 1999
ABBAS MIAN Vs. STATE OF BIHAR
December 16, 1999
ABDUL JALIL BEG Vs. STATE OF BIHAR
May 5, 1999
ABDUL RASHID Vs. KISHORI SINGH SIKRIWAL
September 29, 1999
ABDUL SALIM Vs. STATE OF BIHAR
August 6, 1999
ABDUL SATTAR WAHIDI Vs. BIHAR STATE ROAD TRANSPORT
October 29, 1999
ABHAI KUMAR ALIAS CHOTE LAL Vs. STATE OF BIHAR
July 2, 1999
ABHAI MAHTON Vs. STATE OF BIHAR
September 14, 1999
ABHAY KUMAR PANDEY Vs. STATE OF BIHAR
August 26, 1999
ABHAY SINGH Vs. STATE OF BIHAR
September 13, 1999
ABHIJIT SINHA Vs. S Z H ZAFARI
December 16, 1999
ABINASH VERMA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
April 22, 1999
ACHHELAL KOERI ALIAS ACHHELAL PRASAD Vs. STATE OF BIHAR
July 27, 1999
ADITYA NARAYAN CHOURESIA Vs. BANK OF INDIA
November 3, 1999
AGAM MUKHIYA Vs. STATE OF BIHAR
September 2, 1999
AHMAD NOOR Vs. STATE OF BIHAR
July 23, 1999
AHULASH DEVI Vs. UNION OF INDIA
November 11, 1999
AINUL KHAN ALIAS ENUL HAQUE KHAN Vs. STATE OF BIHAR
November 1, 1999
AJAY KUMAR JHA Vs. STATE OF BIHAR
October 13, 1999
AJAY THAKUR Vs. STATE OF BIHAR
August 31, 1999
AJIT KUMAR ALIAS AJIT KUMAR KESHRI Vs. BIHAR STATE ELECTRICITY BOARD
September 24, 1999
AJIT KUMAR DAS Vs. STATE OF BIHAR
February 25, 1999
AJIT KUMAR VERMA Vs. STATE OF BIHAR
November 2, 1999
AKHAURI BIJOY KUMAR SINHA Vs. STATE OF BIHAR
January 12, 1999
AKHILESH KUMAR Vs. STATE OF BIHAR
October 29, 1999
AKHILESH KUMAR Vs. STATE OF BIHAR
December 16, 1999
AKHILESH PRASAD Vs. STATE OF BIHAR
April 21, 1999
AKHTAR JAHAN BADIE Vs. RANCHI UNIVERSITY
October 12, 1999
AKLA RAJWAR Vs. STATE OF BIHAR
February 1, 1999
Allauddin Seikh Vs. State of Bihar
November 16, 1999
ALOK KUMAR VERMA Vs. STATE OF BIHAR
October 8, 1999
ALOTH SAMASTIPUR Vs. STATE OF BIHAR
April 8, 1999
AMALA MAZUMDAR Vs. BISHWANATH PABRA
October 14, 1999
AMAN FINANCE CORPORATION Vs. NITESH KUMAR SINHA
July 20, 1999
AMAR AARON Vs. BANK OF INDIA
September 30, 1999
AMAR NATH JHA Vs. STATE OF BIHAR
September 29, 1999
AMARENDRA KUMAR Vs. NATIONAL JUTE MANUFACTURING CORPORATION LIMITED
January 18, 1999
AMARESH KUMAR SINGH Vs. STATE OF ELIHAR
May 17, 1999
AMARNATH CHAUDHARY Vs. STATE OF BIHAR
July 28, 1999
AMBIKA PRASAD SINHA Vs. STATE OF BIHAR
November 11, 1999
AMOD RANJAN SINHA Vs. STATE OF BIHAR
August 18, 1999
AMRENDRA NARAIN SINGH Vs. STATE OF BIHAR
August 4, 1999
AMRENDRA SINGH Vs. STATE OF BIHAR
October 8, 1999
ANANT MOHAN DAS Vs. STATE OF BIHAR
November 19, 1999
ANARSI RAM Vs. STATE OF BIHAR
August 30, 1999
ANDRIKA PRASAD SINGH Vs. STATE OF BIHAR
July 29, 1999
ANEM MALIKARJUNA RAO Vs. ALL INDIA HANDLOOM FABRICS MARKETING CO-OPERATIVE SOCIETY LTD
February 9, 1999
ANIK MANDAL Vs. STATE OF BIHAR
November 29, 1999
ANIL KUMAR Vs. STATE OF BIHAR
September 22, 1999
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
October 14, 1999
ANIL KUMAR SHARMA Vs. STATE OF BIHAR
November 26, 1999
ANIL KUMAR SINGH Vs. VIJAY KUMAR SINGH
May 3, 1999
ANIL KUMAR SRIVASTAVA Vs. STATE OF BIHAR
August 5, 1999
ANITA SINGH Vs. STATE OF BIHAR
April 23, 1999
ANJANI KUMAR SINGH Vs. STATE
August 9, 1999
ANJU DEVI CHOUDHARY Vs. UNITED INDIA INSURANCE COMPANY LTD
April 21, 1999
ANWARUL ISLAM Vs. STATE OF BIHAR
September 30, 1999
ARBIND SHAH ALIAS GHULTU SAH Vs. STATE OF BIHAR
September 20, 1999
ARBIND SHAHalias GHULTU SAH Vs. STATE OF BIHAR
September 29, 1999
ARDESHIR DALAI MEMORIAL HOSPITAL Vs. STATE OF BIHAR
May 19, 1999
ARJUN CHOUDHARY Vs. STATE OF BIHAR
May 20, 1999
ARJUN DHARHI Vs. STATE OF BIHAR
February 15, 1999
ARJUN YADAV Vs. STATE OF BIHAR
November 17, 1999
ARUN KUMAR Vs. STATE OF BIHAR
September 21, 1999
Arun Kumar Vs. State of Bihar
June 25, 1999
ARUN KUMAR AGARWAL Vs. GAURAV KRISHNA SAHAYA
May 19, 1999
ARUN KUMAR JHA Vs. BIHAR STATE HOUSING BOARD
May 21, 1999
ARUN KUMAR JHA Vs. STATE OF BIHAR
May 3, 1999
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
September 13, 1999
ARUN KUMAR SINGH Vs. BHARAT COKING COAL LTD
May 11, 1999
ARUN KUMAR SINHA Vs. STATE OF BIHAR
July 5, 1999
ARUN KUMAR SINHA Vs. STATE OF BIHAR
May 4, 1999
ARUN KUMAR YAGNIK Vs. MARY BAPTIST THAKUR
December 10, 1999
ARUN MANDAL Vs. STATE OF BIHAR
November 16, 1999
ARUN PRASAD YADAV Vs. STATE OF BIHAR
September 8, 1999
ARUNABH PRABHAKAR Vs. STATE OF BIHAR
April 30, 1999
ASH MOHAMMAD Vs. JAGDISH PRASAD
August 23, 1999
ASHARFI YADAV Vs. STATE OF BIHAR
July 5, 1999
ASHIQUE ANSARI Vs. STATE OF BIHAR
September 15, 1999
ASHISH PASWAN Vs. STATE OF BIHAR
April 12, 1999
ASHMUNI DEVI Vs. NAGENDRA SINGH
September 14, 1999
ASHOK ENGINEERING BIHAR LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
March 16, 1999
ASHOK KUMAR Vs. STATE OF BIHAR
January 28, 1999
ASHOK KUMAR Vs. STATE OF BIHAR
May 12, 1999
ASHOK KUMAR Vs. STATE OF BIHAR
May 20, 1999
ASHOK KUMAR Vs. STATE OF BIHAR
May 24, 1999
ASHOK KUMAR Vs. UNION OF INDIA
August 5, 1999
ASHOK KUMAR BANERJEE Vs. GOPAL BHOWMIK
July 27, 1999
ASHOK KUMAR MISHRA Vs. DILIP KUMAR CHOUDHARY
April 9, 1999
ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
January 29, 1999
ASHOK KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
September 3, 1999
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
September 10, 1999
ASHOK KUMAR SINGH VIYOGI Vs. STATE OF BIHAR
November 19, 1999
Ashok Prasad Vs. State of Bihar
August 27, 1999
ASHVI ELECTRIC ADITYAPUR Vs. BIHAR STATE FINANCIAL CORPORATION
May 21, 1999
ASHWANI OJHA Vs. DEVENDRA NATH OJHA
August 25, 1999
ASIATIC OXYGEN LIMITED Vs. STATE OF BIHAR
May 5, 1999
ASIT KUMAR MUKHERJEE Vs. STATE OF BIHAR
March 15, 1999
ATAR SINGH YADAV Vs. CHANCELLOR (GOVERNOR BIHAR
March 23, 1999
ATAUR RAHMAN ALIAS MOHD SULI Vs. SOMARI ORAIN
December 17, 1999
ATMA NAND SINHA Vs. STATE OF BIHAR
October 6, 1999
ATMA RAM YADAV Vs. STATE OF BIHAR
June 24, 1999
AWADESH PANDEY Vs. BASHISHTHA PANDEY
November 8, 1999
AWADH BIHARI THAKUR Vs. STATE OF BIHAR
May 4, 1999
Awadhesh Dusadh Jamuna Dusadh Vs. State of Bihar
April 20, 1999
AWADHESH KUMAR SINGH Vs. UNION OF INDIA
December 14, 1999
AWADHESH KUMAR SINGH ALIAS AWADHESH SINGH Vs. STATE OF BIHAR
August 4, 1999
AWADHESH PANDEY Vs. BASHISHTHA PANDEY
October 8, 1999
AWADHESH PRASAD Vs. BIHAR POLICE BUILDING CONSTRUCTION CORPORATION
May 12, 1999
AWDHESH KR SINGH Vs. STATE OF BIHAR
August 3, 1999
AYODHYA UPADHYA Vs. STATE OF BIHAR
October 1, 1999
B O C INDIA LTD Vs. STATE OF BIHAR
March 23, 1999
B P GOPTA Vs. STATE OF BIHAR
October 13, 1999
BABLOO KISKU Vs. STATE OF BIHAR
November 11, 1999
BABU LAL RAI Vs. DHRUBDEO RAI
July 23, 1999
BABU MANI RAUT ALIAS BHAIYA NUNU RAUT Vs. STATE OF BIHAR
April 23, 1999
BABUL YADAV Vs. STATE OF BIHAR
February 17, 1999
BABULAL SAHNI Vs. STATE OF BIHAR
July 22, 1999
BABUNAND RAI Vs. STATE OF BIHAR
December 16, 1999
BABY DEVI Vs. ARUN KUMAR AMAN ALIAS RAMESHWAR RAHI ALIAS RAMESHWAR PRASAD MANDAL ALIAS DURGA
July 23, 1999
BACHA DEVI ALIAS BACHA DAI DEVI Vs. STATE OF BIHAR
October 11, 1999
BACHA RAI ALIAS MERHA RAI Vs. STATE OF BIHAR
July 23, 1999
BACHCHA PRASAD Vs. STATE OF BIHAR
April 7, 1999
BACHI DEVI Vs. KAMLA DEVI
March 23, 1999
BACHI DEVI Vs. RAGHAWENDRA SHAHI
July 1, 1999
BACHU PRASAD GUPTA Vs. STATE OF BIHAR
December 13, 1999
BADARI MURMU Vs. STATE OF BIHAR
September 7, 1999
BADRI RAI Vs. STATE OF BIHAR
October 6, 1999
BADRI SINGH Vs. STATE OF BIHAR
November 18, 1999
BAHERA PANCHAYAT FISHERMAN CO-OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
September 21, 1999
BAHURI MUKHIA Vs. STATE OF BIHAR
September 6, 1999
BAIDYANATH DHAM PRASADI Vs. STATE OF BIHAR
November 18, 1999
BAIDYANATH DHAM PRASADI CHURA PERA ELAICHIDANA BIKRETA SANGH Vs. STATE OF BIHAR
November 10, 1999
BAIJNATH MANDAL Vs. STATE OF BIHAR
August 3, 1999
BAIJNATH SINGH Vs. BIHAR STATE ELECTRICITY BOARD
May 20, 1999
BAJRANG DEO NARAIN SINHA Vs. STATE OF BIHAR
August 26, 1999
BAL BAHADUR RAM ALIAS KARAK RAM Vs. STATE OF BIHAR
August 3, 1999
BALDEO MANDAL & SHANKER MANDAL Vs. STATE OF BIHAR
November 27, 1999
BALESHWAR PRASAD SINHA Vs. STATE
July 2, 1999
BALESHWAR YADAV Vs. UNION OF INDIA
April 28, 1999
BALMIKI PRASAD SHARMA Vs. STATE OF BIHAR
May 10, 1999
BALRAM PRASAD SAH Vs. STATE OF BIHAR
April 22, 1999
BANARASI PRASAD Vs. STATE OF BIHAR
April 30, 1999
BANDHU YADAV Vs. STATE OF BIHAR
April 9, 1999
BANK OF RAJASTHAN LIMITED Vs. STATE OF BIHAR
August 26, 1999
BANSAL FOOD PRODUCTS PVT LTD Vs. STATE OF BIHAR
March 11, 1999
BANSRAJI DEVI Vs. STATE OF BIHAR
March 12, 1999
BANSRAJI DEVI Vs. STATE OF BIHAR
May 18, 1999
BANWARI CHAUDHARY Vs. STATE OF BIHAR
July 2, 1999
BARHU RAM Vs. BUTAI RAM
June 24, 1999
BASANT GUPTA @ BASANT PRASAD GUPTA Vs. STATE
October 7, 1999
BASO YADAV Vs. STATE OF BIHAR
March 12, 1999
BASO YADAV Vs. STATE OF BIHAR
October 27, 1999
BASUDEO AHIR ALIAS BASUDEO RAUT Vs. STATE OF BIHAR
December 8, 1999
BASUDEO MANDAL Vs. STATE OF BIHAR
April 15, 1999
BASUDEO PRASAD JHA Vs. STATE OF BIHAR
April 6, 1999
BASUDEO PRASAD SINGH @ BASUDEO SINGH AND ORS Vs. STATE OF BIHAR AND ORS
July 20, 1999
Basudeo Sahus Vs. State of Bihar
August 19, 1999
BAUKI RAM Vs. STATE OF BIHAR
August 18, 1999
BETAL HUSSAIN Vs. STATE OF BIHAR
July 27, 1999
BHAGWAN DAS Vs. HIRA LAL
September 10, 1999
BHAGWAN SAO Vs. STATE OF BIHAR
June 24, 1999
BHAGWAN SINGH Vs. STATE OF BIHAR
July 29, 1999
BHAGWAN SINGH Vs. HEAVY ENGINEERING CORPORATION LTD
October 6, 1999
BHANU SINGH Vs. STATE OF BIHAR
October 28, 1999
BHARAT COKING COAL LIMITED Vs. MITHILA COAL SUPPLIES
June 29, 1999
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
May 18, 1999
BHARAT PRASAD GUPTA Vs. STATE OF BIHAR
March 26, 1999
BHARAT SINGH ALIAS BHARAT RAO Vs. STATE OF BIHAR
October 7, 1999
BHARAT SUGAR MILLS Vs. STATE OF BIHAR
September 6, 1999
BHARIGUDEO SINGH Vs. STATE
October 7, 1999
BHATTU MANJHI Vs. STATE OF BIHAR
September 24, 1999
BHELNA MALLAH Vs. STATE OF BIHAR
December 10, 1999
BHIKHI LAI MIXED COLD STORAGE PVT LTD Vs. STATE OF BIHAR
January 4, 1999
BHIM SINGH Vs. STATE OF BIHAR
December 8, 1999
BHIMSEN KUMAR Vs. STATE OF BIHAR
February 4, 1999
BHOGI MEHRA Vs. STATE OF BIHAR
November 30, 1999
BHOLA MUKHIYA Vs. STATE OF BIHAR
September 13, 1999
BHOLA RAM SAH Vs. FUDO SAH
September 1, 1999
BHOLA SAH Vs. STATE OF BIHAR
July 16, 1999
BHOLAN CHOUDHARY Vs. STATE OF BIHAR
September 10, 1999
BHUNESHWAR SINGH Vs. STATE OF BIHAR
October 23, 1999
BHUPENDRA NATH BARIAR Vs. STATE OF BIHAR
August 19, 1999
BHUSHAN KRISHNA Vs. UNION OF INDIA
April 22, 1999
BHUSHAN MANJHI Vs. STATE OF BIHAR
August 18, 1999
BIBHA KUMARI Vs. STATE OF BIHAR
February 5, 1999
BIBHA KUMARI Vs. STATE OF BIHAR
December 5, 1999
BIBHAS MUKHERJEE Vs. STATE OF BIHAR
August 5, 1999
BIBI AMRUNNISAN Vs. STATE OF BIHAR
September 23, 1999
BICHA ORAON Vs. STATE OF BIHAR
September 29, 1999
BIDESHI BHUIAN Vs. STATE OF BIHAR
February 23, 1999
BIDESHI RAM Vs. NATHUNI RAM
September 8, 1999
BIHAR AIR PRODUCTS LTD Vs. BIHAR STATE ELECTRICTITY BOARD
February 18, 1999
BIHAR CO-OPERATIVE BANK EMPLOYEES UNION Vs. RANCHI-KHUNTI CENTRAL COOPERATIVE BANK LIMITED
September 30, 1999
BIHAR ELECTRICITY BOARD Vs. BIHAR POWERS WORKERS UNION
December 14, 1999
BIHAR EXTRUSION COMPANY LIMITED Vs. STATE OF BIHAR
April 23, 1999
BIHAR GASES LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
March 15, 1999
BIHAR HAND-PUMP MANUFACTURERS ASSOCIATION Vs. STATE OF BIHAR
November 1, 1999
BIHAR POLICE MEN S Vs. STATE OF BIHAR
September 10, 1999
BIHAR RAJYA SAHKARITA PRABAN-DHAK SANGH Vs. STATE OF BIHAR
July 12, 1999
BIHAR STATE ELECTRICITY BOARD Vs. HEMANT KUMAR
February 3, 1999
BIHAR STATE SUBORDINATE SERVICE SELECTION BOARD EXAMINEES ONFEDERATION Vs. STATE OF BIHAR
March 30, 1999
BIHAR YUVA ADHIVAKTA KALYAN SAMITI Vs. STATE OF BIHAR
May 20, 1999
BIHAR YUVA ADHIVAKTA KALYAN SAMITI Vs. STATE OF BIHAR
December 13, 1999
Bihari Prasad Vs. State of Bihar
April 20, 1999
BIHARI RAM Vs. STATE OF BIHAR
December 16, 1999
BIJAY KAPRI Vs. KANISHTA DEVI
December 15, 1999
BIJAY KUMAR SINGH Vs. HEAVY ENGINEERING CORPORATION LTD
August 16, 1999
BIJENDRA YADAV Vs. STATE OF BIHAR
August 3, 1999
BIKANER ASSAM ROAD LINES INDIA LTD Vs. UNION OF INDIA
September 28, 1999
BIMAL KUMAR NIYOGI Vs. STATE OF BIHAR
September 22, 1999
BIMAL KUMAR VERMA ALIAS B K VERMA Vs. BIHAR STATE ELECTRICITY BOARD
December 7, 1999
BINAY KUMAR JAYASWAL Vs. BISHWANATH PRASAD JAYASWAL
September 23, 1999
BINAY KUMAR MAHESHWARI Vs. FANINDRA PRASAD MISHRA
October 4, 1999
BINDESHWARI DEVI Vs. STATE OF BIHAR
November 19, 1999
BINOD JHA Vs. STATE OF BIHAR
April 29, 1999
BINOD KRISHNA JHA Vs. UNION OF INDIA
November 22, 1999
BINOD KUMAR PANDEY Vs. STATE OF BIHAR
October 11, 1999
BINOD KUMAR SINGH Vs. STATE OF BIHAR
February 23, 1999
BINOY CHANDRA GORAIN Vs. STATE OF BIHAR
July 19, 1999
Binoy Kumar Mukherjee Vs. State of Bihar
October 11, 1999
BIPIN KUMAR PRASAD Vs. STATE OF BIHAR
December 17, 1999
Bipin Kumar Rat Vs. State of Bihar
December 14, 1999
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
September 16, 1999
BIRENDRA KUMAR MEHTA Vs. STATE OF BIHAR
January 11, 1999
BIRENDRA KUMAR SHARMA ALIAS BIRENDRA KUER Vs. STATE OF BIHAR
July 27, 1999
BIRENDRA KUMAR SINGH Vs. JAYANT KUMAR DUTTA
September 15, 1999
BIRENDRA KUMAR SINGH Vs. JAYANT KUMAR DUTTA
December 15, 1999
BIRENDRA KUMAR SINGH ALIAS RAM SINGAR SINGH Vs. MOST KALYANI BHANJO
April 23, 1999
BIRENDRA MISHRA Vs. MANOJ KUMAR SINGH
September 15, 1999
BIRENDRA NATH THAKUR Vs. STATE OF BIHAR
August 26, 1999
BIRENDRA PRASAD GUPTA Vs. STATE OF BIHAR
December 1, 1999
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
October 14, 1999
BIRENDRA PRASAD SINGHQ Vs. STATE OF BIHAR
August 20, 1999
BIRENDRA PRASAD SINHA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
February 19, 1999
BIRENDRA YADAV Vs. MANGI DEVI
September 6, 1999
BIRJU PASWAN Vs. STATE OF BIHAR
September 23, 1999
BIRJU SAO Vs. STATE OF BIHAR
September 7, 1999
BISHESHWAR PD YADAV Vs. STATE
July 14, 1999
BISHNU KUMAR AGRAWAL Vs. GANESH PRASAD GUPTA
September 29, 1999
BISHUN DUTTA JHA Vs. B P S C
April 15, 1999
BISHWADEVA Vs. STATE
July 2, 1999
BISHWANATH PANDEY Vs. STATE OF BIHAR
March 10, 1999
BISHWANATH SINGH Vs. STATE OF BIHAR
January 18, 1999
BISHWANATH SINGH Vs. ADHOC MANAGING COMMITTEE
July 7, 1999
BISWADEV ROY ALIAS BISWADEV MAHADEV PRASAD ROY Vs. SUCHARITA ROY ALIAS SUCHARITA BISWADEV ROY ALIAS SUCHARITA
August 20, 1999
BIVASH KUMAR Vs. STATE OF BIHAR
December 6, 1999
BOKARO STEEL PLANT OF STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
March 23, 1999
BOKARO STEEL WORKERS UNION Vs. STATE OF BIHAR
January 10, 1999
BOMBAY MOTOR STORES Vs. UNION OF INDIA
August 9, 1999
BOMBAY MOTOR STORES Vs. UNION OF INDIA
September 9, 1999
BOUKU RAM ALIASKI RAM Vs. STATE OF BIHAR
January 7, 1999
BRAHMA TIWARI Vs. STATE OF BIHAR
November 18, 1999
BRAHMDEO RAI Vs. STATE OF BIHAR
September 10, 1999
BRAJ BHUSHAN PRASAD Vs. STATE OF BIHAR
October 14, 1999
BRAJ BIHAR KAUR Vs. STATE OF BIHAR
May 21, 1999
BRAJ KISHORE TIWARY Vs. STATE OF BIHAR
July 27, 1999
BRAJESH KUMAR Vs. BHUPENDRA SINGH ALIAS UPENDRA
June 30, 1999
BRIJ KISHORE PRASAD Vs. STATE OF BIHAR
March 28, 1999
BRIJENDRA NARAIN PD SINGH Vs. KARAMCHAND SAH
December 16, 1999
BRIJMOHAN LAL BARNAWAL Vs. STATE OF BIHAR
August 4, 1999
BUDHU MAHTO Vs. STATE OF BIHAR
January 8, 1999
BUDHU MAHTO Vs. STATE OF BIHAR
November 4, 1999
BULLA SHUKLA Vs. STATE OF BIHAR
February 16, 1999
Bunnilal Das Vs. State of Bihar
June 23, 1999
CAIRO IMPEX PVT LTD Vs. BHARAT COKING COALLTD
July 22, 1999
CAIRO IMPEX PVT LTD Vs. BROAD-SON COMMODITIES PVT LTD
September 10, 1999
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
March 24, 1999
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
March 22, 1999
CERAMIC MALLEABLE MAZDOOR SANGH OF HIGH TESION INSULATOR FACTORY Vs. BIHAR STATE INDUTRIAL DEVELOPMENT CORPN. LTD
September 23, 1999
CHANDA DEVI Vs. STATE
June 28, 1999
CHANDA DEVI Vs. STATE OF BIHAR
October 13, 1999
Chandan Kumar Vs. State of Bihar
November 3, 1999
CHANDESHWAR SINGH Vs. STATE OF BIHAR
April 23, 1999
CHANDI CHARAN GHOSH Vs. GOVT OF INDIA
September 15, 1999
CHANDRA BHUSHAN SINHA Vs. STATE OF BIHAR
December 21, 1999
CHANDRA KALA DEVI Vs. DEOPARI DEVI
August 19, 1999
CHANDRA KANT JHA Vs. STATE OF BIHAR
August 18, 1999
CHANDRA MOHAN RAUT Vs. STATE OF BIHAR
February 16, 1999
CHANDRA MOHAN RAUT, RATNESHWAR RAUT, BASUDEO RAUT @ BASUDEO YADAV Vs. STATE OF BIHAR
April 16, 1999
CHANDRA NATH THAKUR Vs. BIHAR SANSKRIT SHIKSHA BOARD
January 29, 1999
CHANDRA SHAKHAR PD Vs. STATE OF BIHAR
May 6, 1999
CHANDRA SHEKHAR BHATTACHARYA Vs. STATE OF BIHAR
August 6, 1999
CHANDRADIP SINHA Vs. STATE OF BIHAR
December 14, 1999
CHANDRAMA COAL PRODUCTS Vs. STATE OF BIHAR
August 26, 1999
CHANDRAMA SINGH Vs. STATE OF BIHAR
September 8, 1999
CHANDRI DEVI Vs. STATE OF BIHAR
April 7, 1999
CHANI MUNDAIN Vs. STATE OF BIHAR
November 1, 1999
CHATURBHUJ SINGH Vs. STATE OF BIHAR
July 2, 1999
CHEN S CARPENTRY WORKS PVT LTD Vs. HOTEL SATKAR PVT LTD
September 27, 1999
CHHABILA CHOUDHARY Vs. STATE OF BIHAR
July 20, 1999
CHHABINATH RAI Vs. STATE OF BIHAR
July 7, 1999
CHHATHU SAHANI Vs. STATE OF BIHAR
July 1, 1999
CHIRANJIV LOHIA Vs. STATE OF BIHAR
April 21, 1999
CHITTA RANJAN ROY Vs. UNION OF INDIA
November 25, 1999
CHUNCHUN PRASAD YADAV ALIAS CHUNCHUN YADAV Vs. STATE OF BIHAR
April 28, 1999
CHUNI ALIAS CHUNU HEMBRAM Vs. STATE OF BIHAR
December 21, 1999
CHUNNU SAHNI Vs. STATE OF BIHAR
July 7, 1999
CHURGUN PAHAN Vs. STATE OF BIHAR
May 18, 1999
COAL MINES OFFICERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
August 17, 1999
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MALLEABLE AND FORGINGS LIMITED
January 28, 1999
D A V COLLEGE MANAGEMENT COMMITTEE Vs. STATE OF BIHAR
August 24, 1999
D A V COLLEGE TRUST AND MANAGEMENT SOCIETY Vs. STATE OF BIHAR
May 18, 1999
D N KAMANI Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 6, 1999
D.M., NATIONAL INSURANCE CO. LTD., RANCHI Vs. BALKAR SINGH AND OTHERS
August 31, 1999
DADAN SINGH ALIAS GIRJA SARAN SINGH Vs. STATE OF BIHAR
January 7, 1999
DAMODAR PRASAD Vs. STATE OF BIHAR
July 20, 1999
DAROGI MANDAL Vs. STATE OF BIHAR
January 7, 1999
DASMAT TUDU Vs. STATE OF BIHAR
February 5, 1999
DASRATH PD SINGH Vs. STATE OF BIHAR
July 29, 1999
Daya Shankar Dubey Vs. State of Bihar
February 5, 1999
DAYANAND BHAGAT Vs. STATE OF BIHAR
July 23, 1999
DEEN BANDHU GHOSE Vs. STATE OF BIHAR
August 5, 1999
DEO NARAIN SINGH Vs. STATE OF BIHAR
June 29, 1999
DEO NATH RAI ALIAS DEONATH AHIR Vs. STATE
December 7, 1999
DEVENDRA DAS Vs. STATE OF BIHAR
September 1, 1999
DEVENDRA KUMAR MISHRA Vs. STATE OF BIHAR
September 15, 1999
DEVENDRA KUMAR SINGH Vs. STATE OF BIHAR
May 19, 1999
DEVENDRA KUMAR SINHA Vs. HAR NARAIN SINGH
August 17, 1999
DEVENDRA NATH TRIPATHI Vs. STATE OF BIHAR
July 9, 1999
DEVENDRA THAKUR Vs. BIGU THAKUR
February 15, 1999
DEVENDRA YADAV Vs. STATE OF BIHAR
February 4, 1999
DHAN BAHADUR LAMBA Vs. STATE OF BIHAR
October 6, 1999
DHANESHWAR BHAGAT Vs. STATE OF BIHAR
May 18, 1999
DHARAMDEO SINGH Vs. STATE OF BIHAR
December 20, 1999
DHARMENDRA KUMAR SINHA YADAV Vs. STATE OF BIHAR
March 30, 1999
DHARMENDRA TEWARY Vs. STATE OF BIHAR
April 15, 1999
DHARNA ORAON @ LULHA AND INDER ORAON Vs. STATE OF BIHAR
March 23, 1999
DHENA MURMU Vs. STATE OF BIHAR
May 6, 1999
DHENA TUDDU Vs. STATE OF BIHAR
August 12, 1999
DHOCHE ORAON, MAHESH ORAON Vs. STATE OF BIHAR
April 12, 1999
DHORA RAM Vs. STATE OF BIHAR
September 30, 1999
DHRUB LOCHAN PRADHAN Vs. STATE OF BIHAR
November 2, 1999
DHRUVA PRASAD OJHA Vs. STATE OF BIHAR
November 2, 1999
DILIP KUMAR DAS Vs. STATE OF BIHAR
September 22, 1999
DILIP KUMAR DEY Vs. PUNJAB NATIONAL BANK
April 2, 1999
DILIP KUMAR SINGH Vs. STATE OF BIHAR
June 21, 1999
Din Bandhu Mandal Vs. State of Bihar
April 9, 1999
DINA NATH SINGH Vs. STATE OF BIHAR
May 19, 1999
DINA NATH SINGH Vs. STATE OF BIHAR
September 21, 1999
DINA SINGH Vs. STATE OF BIHAR
February 18, 1999
DINANATH RAI Vs. STATE OF BIHAR
April 1, 1999
DINESH KUMAR Vs. STATE OF BIHAR
March 10, 1999
Dinesh Kumar Vs. State of Bihar & Ors.
May 10, 1999
DINESH KUMAR YADAV Vs. STATE OF BIHAR
July 27, 1999
DINESH PANDEY Vs. STATE OF BIHAR
May 7, 1999
DINESH PRASAD Vs. REGIONAL INSTITUTE
June 21, 1999
DINESHWAR KUMAR Vs. STATE OF BIHAR
June 29, 1999
DINESHWAR PANDEY Vs. STATE OF BIHAR
April 12, 1999
DIP NARAIN GIRI Vs. STATE OF BIHAR
May 14, 1999
DIPALI KUNDU Vs. STATE OF BIHAR
February 8, 1999
DIPALI KUNDU Vs. STATE OF BIHAR
January 29, 1999
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GULZARI KUER
February 19, 1999
DIVISIONAL MANAGER THE NATIONAL INSURANCE COMPANY LTD Vs. HARENDRA SINGH
March 23, 1999
DOMCO SMOKELESS FUELS (P LTD Vs. COAL INDIA LIMITED
July 9, 1999
DONA KUMHAR Vs. STATE OF BIHAR
December 6, 1999
DUBRAJ ALDA Vs. STATE OF BIHAR
September 16, 1999
DUKHU MAHTO ALIAS DUKHAN SAH Vs. STATE OF BIHAR
September 8, 1999
DULARI DEVI Vs. STATE OF BIHAR
November 1, 1999
DULHIN SUNDARPATI DEVI Vs. RAM SURAT KOERI
August 5, 1999
DURGAWATI DEVI Vs. STATE OF BIHAR
April 12, 1999
DURGESH NANDANI Vs. STATE OF BIHAR
December 3, 1999
DURGESH NANDINI Vs. STATE OF BIHAR
October 14, 1999
DWARIKA GIRI Vs. BHARMDEO GIRI
September 7, 1999
DWARIKA NATH PRASAD MUNNA Vs. STATE OF BIHAR
October 5, 1999
EASTERN COALFIELDS LIMITED Vs. STATE OF BIHAR
September 10, 1999
EASTERN SUGAR AND INDUSTRIES LIMITED Vs. STATE OF BIHAR
December 22, 1999
EKBALI DEVI Vs. COLLECTOR CHAMPARAN
July 15, 1999
EMP IN REL TO MGMT OF SUDAMDIH COLLIERY Vs. P O C G I T
May 17, 1999
EMPLOYER IN RELATION Vs. UNION OF INDIA
April 26, 1999
EMPLOYERS IN RELATION Vs. PRESIDING OFFICER CENTRAL
April 29, 1999
EMPLOYERS IN RELATION TO THE MANAGEMENT OF B C C L Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL NO 1
April 16, 1999
EQBAL ALAM Vs. STATE OF BIHAR
September 17, 1999
FAHIM KHAN Vs. STATE OF BIHAR
July 7, 1999
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF BIHAR
August 9, 1999
FAKHRUDDIN ANSARI Vs. STATE OF BIHAR
July 23, 1999
FARDIUS KUJUR Vs. STATE OF BIHAR
April 13, 1999
FARZAN AHMAD Vs. STATE OF BIHAR
September 9, 1999
FEBIYANUS KUJUR AND ORS Vs. STATE OF BIHAR AND ORS
December 16, 1999
FERRO ALLOYS CORPORATION LTD Vs. RAJHANS STEEL LTD
April 1, 1999
FERTILIZER CORPORATION OF INDIA LTD Vs. COLLECTOR OF C EX
January 18, 1999
FREE LEGAL AID COMMITTEE Vs. STATE OF BIHAR
February 26, 1999
G C BAHUGUNA Vs. STATE OF BIHAR
July 27, 1999
GAHENDRA NARAIN SINGH Vs. STATE OF BIHAR
March 26, 1999
GAJADHAR SINGH Vs. STATE OF BIHAR
February 26, 1999
GAJENDRA NARAIN DAS Vs. STATE OF BIHAR
March 11, 1999
GAJENDRA PD SINHA Vs. MAN MOHAN PD SINHA
November 19, 1999
GAJENDRA PRASAD SINHA Vs. MAN MOHAN PRASAD SINHA
February 23, 1999
GAMA SHARMA Vs. STATE OF BIHAR
May 19, 1999
GANAURI SONAR Vs. STATE OF BIHAR
October 26, 1999
GANDHI SHARMIK SWALAMBI SAMITTEE LIMITED Vs. STATE OF BIHAR
March 19, 1999
GANESH PRASAD Vs. STATE OF BIHAR
November 2, 1999
GANESH RAM DOKANIA Vs. STATE OF BIHAR
October 6, 1999
GANESH TRADING CO Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
April 8, 1999
GANESHI SHARMA Vs. STATE
July 28, 1999
GANGA KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
June 7, 1999
GANGA PAHARIA Vs. STATE OF BIHAR
May 4, 1999
GANGA PASWAN Vs. STATE OF BIHAR
August 12, 1999
GANI MIAN Vs. STATE OF BIHAR
September 10, 1999
GAURI SHANKAR DIXIT Vs. STATE OF BIHAR
October 29, 1999
GAURI SHANKAR DUBEY Vs. STATE OF BIHAR
September 28, 1999
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR
May 19, 1999
GAURI SHANKAR VERMA Vs. STATE OF BIHAR
September 20, 1999
GAURI YADAV Vs. STATE OF BIHAR
January 14, 1999
GAUTAM BANERJEE Vs. STATE OF BIHAR
April 12, 1999
GAUTAM SIL Vs. MITA SIL
April 1, 1999
GAYA SINGH Vs. STATE OF BIHAR
November 12, 1999
GHANSHYAM SINGH Vs. STATE OF BIHAR
July 28, 1999
GHOSHAN BIND Vs. STATE OF BIHAR
August 2, 1999
GHULAM MOHSIN JAFRI Vs. STATE OF BIHAR
March 10, 1999
GIRDHARI PRASAD SHARMA Vs. UNION OF INDIA
August 23, 1999
GIRIDHAR PRASAD SINGH Vs. STATE OF BIHAR
September 23, 1999
GIRIJA NANDAN ROY Vs. CHANCELLOR UNIVERSITIES OF BIHAR
March 22, 1999
GIRISH KUMAR KHARIA Vs. INDUSTRIAL FORGE AND ENGINEERING CO LTD
March 30, 1999
GITA DEVI Vs. STATE OF BIHAR
May 10, 1999
Gobardhan Mandal Vs. State of Bihar
February 10, 1999
GOKUL PRASAD SINGH Vs. STATE OF BIHAR
April 16, 1999
GONAUR PASWAN Vs. STATE OF BIHAR
June 23, 1999
GOPAL CHANDRA DAS @ GOPAL CHANDRA AND ANOTHER Vs. STATE OF BIHAR
March 16, 1999
GOPAL JHA Vs. STATE OF BIHAR
July 22, 1999
GOPAL PANDIT Vs. STATE OF BIHAR
November 19, 1999
GOPAL PRASAD Vs. BAUSHIDHAR SINGH
November 3, 1999
GOPAL PRASAD Vs. STATE OF BIHAR
October 13, 1999
GOPAL PRASAD SAH Vs. LALITA SAH
December 17, 1999
GOPAL PRASAD SINGH Vs. STATE OF BIHAR
December 22, 1999
GOPAL SINGH Vs. STATE OF BIHAR
April 2, 1999
GOPI NATH MISHRA Vs. BANK OF INDIA
July 29, 1999
GOPINATH KARWA Vs. STATE OF BIHAR
September 10, 1999
GORA SINGH Vs. STATE OF BIHAR
December 15, 1999
GOURI SHANKAR JAIN Vs. RAJ KUMAR JAIN
September 27, 1999
GOUTAM SINGH Vs. CENTRAL COALFIELDSLTD
August 19, 1999
GOVIND PRASAD SINHA Vs. BAIJNATH SAH
November 17, 1999
GULAB SINGH Vs. STATE OF BIHAR
September 17, 1999
GULABO DEVI ALIAS GULABI DEVI Vs. STATE OF BIHAR
August 5, 1999
GULJARI LAL NANDA Vs. STATE OF BIHAR
April 26, 1999
GULZAR RAM Vs. MAHESHWAR RAM
July 8, 1999
GUNJAN MUKHERJEE Vs. UNION OF INDIA
October 4, 1999
GUPTESHWAR PRASAD Vs. STATE OF BIHAR
August 12, 1999
Guru Sabar Vs. State of Bihar
April 13, 1999
GURUDEO GUPTA Vs. STATE OF BIHAR
January 14, 1999
H K TRIPATHI Vs. STATE OF BIHAR
March 31, 1999
H M P SUGARS LTD Vs. STATE OF BIHAR
September 13, 1999
HAJI MOIDUR RAHMAN ALIAS MOIDUR RAHMAN Vs. STATE
June 30, 1999
HALIMA KHATOON Vs. STATE OF BIHAR AND OTHERS
April 9, 1999
HARDEO CHOUDHARY Vs. STATE OF BIHAR
July 28, 1999
HARENDRA KUMAR Vs. STATE OF BIHAR
July 19, 1999
HARI ALIAS HARIHAR SINGH Vs. STATE OF BIHAR
September 24, 1999
HARI KISHORE MANDAL Vs. STATE OF BIHAR
March 15, 1999
HARI NARAIN OJHA Vs. STATE OF BIHAR
October 8, 1999
HARI NARAYAN GUPTA Vs. HEAVY ENGINEERING CORPORATION
July 28, 1999
HARI OM PRASAD Vs. STATE OF BIHAR
March 23, 1999
HARI RAM Vs. STATE OF BIHAR
February 11, 1999
HARI SHANKAR JHA Vs. STATE OF BIHAR
October 10, 1999
HARI SHANKAR PANDEY Vs. RANCHI UNIVERSITY
September 24, 1999
HARI SINGH Vs. STATE OF BIHAR
February 12, 1999
HARIBANSH NARAYAN Vs. STATE OF BIHAR
March 22, 1999
HARIDWAR CHOUBEY Vs. MANAGING DIRECTOR B S R T C
June 25, 1999
HARIDWAR CHOUBEY Vs. MANAGING DIRECTOR BIHAR STATE FINANCIAL CORPORATION
October 14, 1999
HARIDWAR PAADEY Vs. STATE OF BIHAR
March 12, 1999
HARIHAR CHAMAR Vs. STATE OF BIHAR
January 1, 1999
HARIHAR CHAMAR AND KANTA CHAMAR Vs. STATE OF BIHAR
January 29, 1999
HARIHAR PRASAD BHAGAT Vs. STATE OF BIHAR
July 23, 1999
HARISH CHANDRA PANDEY Vs. STATE OF BIHAR
February 4, 1999
Haroon Mian Vs. State of Bihar
May 13, 1999
HASIBUL Vs. STATE OF BIHAR
December 7, 1999
HASNAIN Vs. MURTAZA
October 4, 1999
HELIOS FINANCE AND INVESTMENT LTD Vs. UNION OF INDIA
December 10, 1999
HENRY TIRKEY Vs. BASU ORAIN
May 4, 1999
HIRA PODDAR Vs. PARWATI DEVI
November 1, 1999
HIRDYASINGH @ HIRDYA AHIR Vs. STATE OF BIHAR
April 7, 1999
HIT NARAYAN CHAUDHURY Vs. STATE OF BIHAR
March 10, 1999
HOTEL V I P PRIVATE LIMITED DHANBAD Vs. STATE OF BIHAR
May 17, 1999
HRIDAYANAND YADAV ALIAS HRIDAYANAND SINGH Vs. STATE OF BIHAR
April 26, 1999
HRIDYAL KUMAR Vs. STATE OF BIHAR
March 31, 1999
HURKUKUMHAR Vs. STATE OF BIHAR
October 14, 1999
IBRAR ALAM Vs. STATE OF BIHAR
July 2, 1999
IDRIS Vs. STATE OF BIHAR
November 24, 1999
IMTIAZ ANSARI Vs. STATE OF BIHAR
October 14, 1999
INCOME TAX OFFICER Vs. MANGALAM CHEMICALS
October 20, 1999
INDRA NATH SAHU Vs. STATE OF BIHAR
May 6, 1999
INDRADEO SHARMA Vs. STATE OF BIHAR
October 7, 1999
INDU KUMARI ALIAS INDU DEVI Vs. STATE OF BIHAR
January 7, 1999
INDU SHEKHAR SINGH Vs. STATE OF BIHAR
October 5, 1999
Indumauli Tripathi Vs. State of Bihar
July 8, 1999
IRKUSH TOPPO Vs. STATE OF BIHAR
May 21, 1999
ISHWAR MAHTO Vs. STATE OF BIHAR
March 23, 1999
ISRAIL ANSARI Vs. STATE OF BIHAR
December 14, 1999
ISRAIL KHAN Vs. HEAVY ENGINEERING CORPORATION LTD
December 10, 1999
IZHAR AHMAD Vs. STATE OF BIHAR
June 23, 1999
JAG NARAIN SINGH Vs. MATHURA PRASAD SINGH
July 7, 1999
JAG NARAIN SINGH Vs. STATE OF BIHAR
March 24, 1999
JAGANNATH RAUT Vs. STATE OF BIHAR
November 19, 1999
JAGARNATH BIND Vs. STATE OF BIHAR
October 29, 1999
JAGARNATH MAHARANA Vs. STATE OF BIHAR
August 27, 1999
JAGARNATH PRASAD Vs. STATE OF BIHAR
May 20, 1999
JAGARNATH SINGH Vs. KRISHNA MANGAL SINGH
January 29, 1999
JAGARNATH SINGH Vs. STATE OF BIHAR
August 3, 1999
JAGARNATHI DEVI Vs. STATE OF BIHAR
April 5, 1999
JAGAT PRASAD Vs. STATE OF BIHAR
October 27, 1999
JAGAT SINGH Vs. BIKRAM SINGH
September 27, 1999
JAGDEO SINHA Vs. STATE OF BIHAR
August 17, 1999
JAGDEO TURI Vs. STATE OF BIHAR
July 9, 1999
JAGDEO TURI Vs. STATE OF BIHAR AND OTHERS
July 6, 1999
JAGDISH CHOUDHARY Vs. STATE OF BIHAR
January 29, 1999
JAGDISH MAHTO Vs. STATE OF BIHAR
September 10, 1999
JAGDISH PRASAD MISHRA Vs. STATE OF BIHAR
February 26, 1999
JAGDISH SAHNI Vs. STATE OF BIHAR
November 30, 1999
JAGDISH SINGH Vs. STATE OF BIHAR
August 20, 1999
JAGDISH THAKUR Vs. SITA RAM MISHRA
February 18, 1999
JAGDISH YADAV Vs. STATE OF BIHAR
December 14, 1999
JAGDISHPUR ZAMINDARI CO.LTD Vs. STATE
March 26, 1999
JAGESHWARI DEVI Vs. BINDESHWARI DEVI
November 26, 1999
JAGWA MANJHI Vs. STATE OF BIHAR
September 29, 1999
JAI NANDAN SINGH Vs. SHANKAR DAYAL SINGH
February 9, 1999
JAI PRAKASH PARDIA Vs. PRABHU LAL CHOWRA
August 10, 1999
JAIMAL SAO Vs. STATE OF BIHAR
June 29, 1999
JAINARAYAN LAL Vs. LAXMI DEVI
July 21, 1999
JAINATH PRASAD Vs. STATE OF BIHAR
August 4, 1999
JALWA RAM Vs. STATE OF BIHAR
January 28, 1999
JAMSHEDPUR ROLLER FLOUR MILLS P LTD Vs. BIHAR STATE ELECTRICITY BOARD
July 9, 1999
JAMUNA MEHTA Vs. STATE OF BIHAR
September 29, 1999
JANAK RAI Vs. BAHURIA LAI MUNA DEVI
September 7, 1999
JANARDAN PD SHARMA Vs. STATE OF BIHAR
October 12, 1999
JANARDAN PRASAD Vs. STATE OF BIHAR
June 22, 1999
JANARDAN PRASAD SINGH Vs. BHARAT COKING COAL LTD
May 21, 1999
JANKI PRASAD Vs. STATE OF BIHAR
November 3, 1999
JANKI PRASAD GUPTA Vs. STATE OF BIHAR
September 17, 1999
JANNU ROY Vs. STATE OF BIHAR
January 13, 1999
JANTA DAL Vs. UNION OF INDIA
October 6, 1999
JAVED SHOUKAT Vs. STATE OF BIHAR
December 23, 1999
JAY SINGH Vs. LAL MUNI DEVI
June 21, 1999
JAYANTI KUER Vs. LAXMICHAND UPADHYAY
November 25, 1999
JAYDEYAL BANKA Vs. STATE OF BIHAR
November 11, 1999
JAYESH THAKUR Vs. ANJU BHATTA
July 27, 1999
JHAGARU PANDIT Vs. STATE OF BIHAR
June 30, 1999
JHAPSA KABARI Vs. STATE OF BIHAR
November 19, 1999
JHULAN YADAV Vs. STATE OF BIHAR
May 19, 1999
JIBACHHI DEVI Vs. VINOD KUMAR THAKUR
March 12, 1999
JITENDRA KUMAR Vs. STATE OF BIHAR
January 18, 1999
JITENDRA SINGH Vs. STATE OF BIHAR
January 28, 1999
JMD ALLOYS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
September 27, 1999
JMD ALLOYS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
December 13, 1999
JOGENDRA PANDIT ALIAS YOGENDRA PANDIT Vs. STATE OF BIHAR
July 23, 1999
JOSEPH KHARIA Vs. STATE OF BIHAR
September 23, 1999
JUGAL DUSADH @ JUGAL RAM Vs. STATE OF BIHAR
June 29, 1999
JUGAL GOWALA Vs. STATE OF BIHAR
July 1, 1999
JUGAL MISTRY Vs. BIHAR STATE ELECTRICITY BOARD
May 20, 1999
JUNUL BHENGRAJ Vs. STATE OF BIHAR
March 29, 1999
JUPITAR COKE INDUSTRIES Vs. CENTRAL COALFIELDS LTD
September 9, 1999
JYOTSNA MISHRA Vs. UNION OF INDIA
May 20, 1999
K TARAKANT PATHAK Vs. STATE OF BIHAR
November 24, 1999
KAILASH CHANDRA MANDAL Vs. STATE OF BIHAR
October 4, 1999
KAILASH PRASAD SAH Vs. GOVIND DAS SHASTRI
February 16, 1999
KAILU MANDAL Vs. STATE OF BIHAR
June 30, 1999
KALABATI KUMARI DEVI Vs. KISHAN MAHTO
May 11, 1999
KALAWATI DEVI Vs. AMBIKA BHAGAT
January 25, 1999
KALAWATI DEVI Vs. AMBIKA BHAGAT
February 25, 1999
KALAWATI KUER Vs. BIHAR STATE ELECTRICITY BOARD
October 7, 1999
KALI CHARAN RAI Vs. STATE OF BIHAR
September 14, 1999
KALIKA PRASAD Vs. STATE OF BIHAR
October 5, 1999
KALLU RAM YADAV Vs. SAKUNTI DEVI
February 9, 1999
KALPNA SINHA Vs. STATE OF BIHAR
March 11, 1999
KALPNATH SINGH Vs. STATE OF BIHAR
February 11, 1999
KAMAL OIL AND DAL MILLS Vs. MANAGING DIRECTOR BIHAR STATE MARKETING BOARD
April 5, 1999
KAMAL SINGH JAIN Vs. ZAHIDUR RAHMAN
October 7, 1999
KAMESHWAR JHA Vs. STATE OF BIHAR
September 8, 1999
KAMESHWAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
August 16, 1999
KAMESHWAR UPADHYAY Vs. STATE OF BIHAR
May 17, 1999
KAMLA DEVI Vs. KAULESHWARI DEVI
September 8, 1999
KAMLA SHARAN SINGH Vs. STATE OF BIHAR
April 7, 1999
KAMLESH PANDEY Vs. STATE OF BIHAR
May 6, 1999
KAMLESHWAR PRASAD VARJANG SOLANKI Vs. D C SOLANKI
September 6, 1999
KAMPER CONCAST LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
September 20, 1999
KAMTA PRASAD Vs. STATE OF BIHAR
December 6, 1999
KAMTA PRASAD MISHRA Vs. BIHAR STATE HOUSING BOARD
July 9, 1999
KAMTA PRASAD SINHA Vs. STATE OF BIHAR
September 7, 1999
KANHAI SINGH Vs. STATE OF BIHAR
March 19, 1999
KANHAI YADAV Vs. STATE
July 29, 1999
KANHAIYA LAL GANDHI ALIAS K L GANDHI Vs. STEEL AUTHORITY OF INDIALTD
July 28, 1999
KANHAIYA LAL SAH Vs. STATE OF BIHAR
July 13, 1999
KANHAIYA MAHTO Vs. STATE OF BIHAR
September 28, 1999
KANT CHOUBEY Vs. STATE OF BIHAR
May 13, 1999
KAPIL PRAJAPAT Vs. STATE OF BIHAR
July 22, 1999
KAPILDEO SINGH Vs. RAM NANDAN SINGH
August 6, 1999
KAPILDEO YADAV ALIAS KAPIL YADAV Vs. STATE OF BIHAR
December 13, 1999
KAPOOR BARLA Vs. STATE OF BIHAR
March 24, 1999
KAROO PASWAN Vs. STATE OF BIHAR
April 15, 1999
KARTIK CHANDRA Vs. HAREN MAHATHA
September 16, 1999
KARTIK KUMAR Vs. STATE OF BIHAR
October 7, 1999
KARTIK MAHTO Vs. STATE OF BIHAR
August 27, 1999
KARTIK PRASAD Vs. STATE OF BIHAR
December 23, 1999
KARUNA KUMARI Vs. RAJENDRA AGRICULTURAL UNIVERSITY BIHAR
June 21, 1999
KASHI NATH TIWARY Vs. UNION OF INDIA
June 29, 1999
KAUSHAL KUMAR Vs. B P S C
November 19, 1999
KAUSHAL KUMAR PASI Vs. STATE OF BIHAR
July 1, 1999
KAUSHALYA Vs. STATE OF BIHAR
September 2, 1999
KAVITA PIGMENTS AND CHEMICALS PRIVATE LIMITED Vs. ALLAHABAD BANK
August 26, 1999
KEDAR CHOUDHARY Vs. STATE OF BIHAR
April 13, 1999
KEDAR NATH SINGH Vs. STATE OF BIHAR
July 30, 1999
KESH KUMAR PANDEYA Vs. STATE OF BIHAR
January 29, 1999
KEWAL KRISHNA WADHWA Vs. STATE OF BIHAR
November 2, 1999
KHALIL Vs. HAMIDA
November 17, 1999
KHIROD MAHTO Vs. STATE OF BIHAR
October 28, 1999
Khoshi Yadav Vs. State of Bihar
June 30, 1999
KHOSHILAL MISTRY Vs. RAM RATAN VISHWAKARMA
June 22, 1999
KHURDENI MISTRI Vs. SATENDRA PRASAD
February 17, 1999
KHURSHID ALAM ANSARI Vs. STATE OF BIHAR
September 14, 1999
KISHORE KUMAR Vs. RITU KUMARI
July 21, 1999
KISHORI DEVI Vs. STATE OF BIHAR
June 22, 1999
KISHUN PASWAN ALIAS KISHUNI PASWAN Vs. STATE OF BIHAR
December 10, 1999
KRISHNA DAS Vs. STATE OF BIHAR
November 30, 1999
KRISHNA KUMAR Vs. RAGHUBIR PRASAD YADAV
July 1, 1999
KRISHNA KUMAR Vs. RAGHUBIR PRASAD YADAV AND ANOTHER
September 1, 1999
KRISHNA KUMAR AGRAWAL Vs. MOSTT KOMIYA DEVI
February 17, 1999
KRISHNA KUMAR GIRI Vs. VICE CHAIRMAN PATNA
October 29, 1999
KRISHNA KUMAR KANTH Vs. INDULAL DEVI
November 3, 1999
KRISHNA KUMAR YADAV Vs. STATE OF BIHAR
June 25, 1999
KRISHNA KUMARI VERMA Vs. STATE OF BIHAR
October 5, 1999
KRISHNA MOHAN SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT PATNA
December 17, 1999
KRISHNA MOHAN THAKUR ALIAS B D O Vs. STATE OF BIHAR
November 19, 1999
KRISHNA MURARI SHARAN Vs. STATE OF BIHAR
January 29, 1999
KRISHNA PRASAD SINGH Vs. UNION OF INDIA
July 6, 1999
KRISHNA RAI Vs. STATE OF BIHAR
February 5, 1999
KRISHNA RAM Vs. STATE OF BIHAR
May 10, 1999
KRISHNA YADAV Vs. GOVERNMENT OF INDIA
May 10, 1999
KRISHNADEO SINGH Vs. STATE OF BIHAR
February 18, 1999
KRISHNAMBER JHA Vs. UNION OF INDIA
November 5, 1999
Krit Bhuian Vs. State of Bihar
September 10, 1999
KUMAR ARUN CHANDRA SINGH Vs. STATE OF BIHAR
March 13, 1999
KUMAR UPENDRA SINGH PARIMAR Vs. B S CO-OPT LAND DEV BANK LTD
December 17, 1999
KUMAR VARUN Vs. STATE OF BIHAR
February 2, 1999
KUMARI KUMUD Vs. UNION OF INDIA
August 4, 1999
KUMARI PRAMILA Vs. STATE OF BIHAR
April 16, 1999
KUMUD RANJAN TIWARI Vs. STATE OF BIHAR
October 4, 1999
KUNJ BIHARI SINGH Vs. STATE OF BIHAR
March 15, 1999
KWALITY REFRACTORIESLTD Vs. STATE OF BIHAR
May 5, 1999
LABBU MANDAL Vs. SHANKAR PRASAD SINGH
April 30, 1999
LAGANDEO PRASAD Vs. NAWAL KISHORE PRASAD
March 18, 1999
LAKESHWAR YADAV Vs. STATE OF BIHAR
February 9, 1999
LAKHAN LAL MODAK Vs. STATE OF BIHAR
December 16, 1999
LAKHAN PASWAN Vs. SHIWNANDAN PD
November 19, 1999
LAKSHMI NARAYAN SINGH Vs. UNION OF INDIA
August 17, 1999
LAKSHMI SHANKAR PRASAD Vs. STATE
July 5, 1999
LAL BABU RAI Vs. STATE OF BIHAR
November 18, 1999
LAL BAHADUR MUSAHAR Vs. STATE OF BIHAR
June 22, 1999
LAL DAS SINGH Vs. STATE OF BIHAR
December 15, 1999
LAL MOHAN MANJHI Vs. STATE OF BIHAR
May 10, 1999
LAL MUNI DEVI Vs. STATE OF BIHAR
April 12, 1999
LALA DEVENDRA PRASAD Vs. STATE OF BIHAR
October 11, 1999
LALA MAHTO Vs. STATE OF BIHAR
September 22, 1999
LALA YADAV Vs. NATHUNI YADAV
November 22, 1999
LALAN PRASAD SINGH Vs. STATE OF BIHAR
August 18, 1999
LALIT KUMAR Vs. BIHAR STATE FINANCIAL CORPORATION
September 28, 1999
LALITA DEVI Vs. BIHAR STATE ELECTRICITY BOARD
October 1, 1999
LALITA DEVI Vs. STATE OF BIHAR
August 16, 1999
LALJEET PRASAD RAY Vs. STATE OF BIHAR
November 19, 1999
LALJI PRASAD RAI Vs. STATE OF BIHAR
July 27, 1999
LALMUNI DEVI Vs. STATE OF BIHAR
June 29, 1999
LANGRA SOREN Vs. STATE OF BIHAR
July 21, 1999
LARO HELARIUS MUKUR ALIAS HELARIUS KUJUR Vs. STATE OF BIHAR
September 14, 1999
LARSEN AND TOUBRO LTD Vs. STATE OF BIHAR
July 19, 1999
LAWYERS ASSOCIATION PATNA HIGH COURT AND ORS Vs. STATE OF BIHAR
April 6, 1999
LAXMI DEVI Vs. KAUSHAL KUMAR AND OTHERS
July 28, 1999
LAXMI NARAYAN AGRAWAL Vs. STATE OF BIHAR
November 11, 1999
LAXMI NARAYAN JHA Vs. KISHUN RAM
October 11, 1999
LAXMI PASI Vs. STATE OF BIHAR
December 9, 1999
LAXMI SINGH Vs. STATE OF BIHAR
January 12, 1999
M K MURALEEDHARAN NAIR ALIAS M K M NAIR Vs. STATE OF BIHAR
August 20, 1999
M K REFRACTORIES KALIMATI DIST DHANBAD Vs. BIHAR STATE ELECTRICITY BOARD
August 6, 1999
M S CHHABRA Vs. INDIAN SCHOOL OF MINES
July 16, 1999
MADAN KISHORE PANDEY Vs. RAGHUBANSH SINGH
December 6, 1999
MADAN MISHRA Vs. TRILOKI NATH PANDEY
October 11, 1999
MADAN SINGH Vs. STATE OF BIHAR
November 19, 1999
MADHUSUDAN MANDAL Vs. STATE OF BIHAR
August 18, 1999
MAGINA KOERI Vs. STATE OF BIHAR
July 28, 1999
MAHADEO SAHNI Vs. STATE OF BIHAR
September 22, 1999
MAHANTH AWADH DAS Vs. BIHAR STATE HINDU RELIGIOUS TRUST BOARD
August 23, 1999
MAHANTH RAMAUTAR BARHAMCHARI Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
September 6, 1999
MAHARANI ADHIRANI KAMSUNDARI Vs. DISTRICT JUDGE DARBHANGA
January 14, 1999
MAHARANI ADHIRANI KAMSUNDARI Vs. DISTRICT JUDGE
January 1, 1999
MAHAVIR PANDEY Vs. STATE OF BIHAR
October 13, 1999
MAHENDRA NARAIN CHOUDHARY Vs. STATE OF BIHAR
September 6, 1999
MAHENDRA RAI Vs. RAJENDRA PASWAN
August 3, 1999
MAHENDRA SINGH Vs. STATE OF BIHAR
May 12, 1999
MAHESH JHA Vs. STATE OF BIHAR
July 9, 1999
MAHESH KARMALI ALIAS RAMESH KARMALI Vs. STATE OF BIHAR
October 6, 1999
MAHESH PASWAN Vs. STATE OF BIHAR
May 11, 1999
MAHESH PRASAD MANJHI Vs. STATE OF BIHAR
March 23, 1999
MAHESHI ANCHAL FISHERMEN Vs. STATE OF BIHAR
September 13, 1999
MAHESHWAR SINGH @ MAHESH SINGH Vs. STATE OF BIHAR
April 5, 1999
MAITHILI SHARAN Vs. STATE OF BIHAR
May 25, 1999
MAITHON TOPPO Vs. HEAVY ENGINEERING CORPORATION LTD
January 1, 1999
MAJOR KRIPAL SINGH Vs. BIHAR STATE ELECTRICITY BOARD
November 2, 1999
MALAR ORAON Vs. STATE OF BIHAR
February 22, 1999
MAN BAHADUR MAHTO Vs. STATE OF BIHAR
July 26, 1999
MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
May 18, 1999
MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
April 23, 1999
MANAGEMENT OF I T C LIMITED Vs. PRESIDING OFFICER LABOUR COURT
September 29, 1999
MANAGEMENT OF TATA IRON AND STEEL COMPANY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 27, 1999
MANAGER SINGH Vs. RADHIKA DEVI
April 8, 1999
Mangra Uraon Mangru Vs. State of Bihar
August 5, 1999
MANI BHUSHAN KUMAR Vs. STATE OF BIHAR
February 2, 1999
MANI RAM YADAV Vs. UNION OF INDIA
November 29, 1999
MANINDRA NATH SHYAMAL Vs. STATE OF BIHAR
April 16, 1999
MANISHA KAMENDU Vs. STATE OF BIHAR
June 30, 1999
MANJOOR AHMED Vs. STATE OF BIHAR
September 2, 1999
MANJU DEVI Vs. STATE OF BIHAR
April 6, 1999
MANJU KUMARI SRIVASTAVA Vs. STATE OF BIHAR
September 27, 1999
MANNA LAL KEDIA Vs. STATE OF BIHAR
October 4, 1999
MANOHAR SINGH Vs. MUNNI LAL SINGH
June 22, 1999
MANOJ KUMAR Vs. STATE OF BIHAR
October 1, 1999
MANOJ KUMAR GAUTAM ALIAS MANOJ SINGH Vs. STATE OF BIHAR
May 7, 1999
MANORAMA DEVI Vs. STATE OF BIHAR
September 6, 1999
MANORANJAN PRASAD CHOUDHARY Vs. STATE OF BIHAR
August 10, 1999
Mansa Hembram Vs. State of Bihar
September 7, 1999
MANSOOR ANSARI Vs. STATE OF BIHAR
September 17, 1999
MANU NAG Vs. STATE OF BIHAR
April 13, 1999
MARTAM SINKU Vs. STATE OF BIHAR
February 25, 1999
MASHI DAS MINZ Vs. STATE OF BIHAR
August 3, 1999
MATTER OF M/S JAGDISHPUR ZAMINDARI CO LTD (IN LIQUIDATION) Vs. STATE
March 26, 1999
MAZISTER RAI Vs. STATE OF BIHAR
September 24, 1999
MAZLISH-E-SHOORA Vs. QUASS SIDDIKKI
March 8, 1999
MD ABBAS Vs. STATE OF BIHAR
December 23, 1999
MD ABDUL SATTAR Vs. STATE OF BIHAR
February 26, 1999
MD ABULLAIS KHAN Vs. UNION OF INDIA
October 5, 1999
MD AFROZ ALAM Vs. MD PARVEZ ALAM
May 5, 1999
MD ASLAM MIAN Vs. STATE OF BIHAR
July 30, 1999
MD ATAUR RAHMAN Vs. STATE OF BIHAR
July 27, 1999
MD EHSAN Vs. STATE OF BIHAR
May 12, 1999
MD FASEEH AHMAD ALIAS MANTU Vs. STATE OF BIAHR
June 7, 1999
MD ISLAM MIAN Vs. STATE OF BIHAR
June 24, 1999
MD KAMRUDDIN Vs. BRIJNANDAN PRASAD ALAIS MOTI
November 25, 1999
MD KARI ALIAS MD SHAHID Vs. STATE OF BIHAR
December 22, 1999
MD KHURSID ANWAR Vs. STATE OF BIHAR
August 6, 1999
MD LDRIS Vs. OM PRAKASH FITKARIBAL
October 12, 1999
MD QUAMRUDDIN Vs. STATE OF BIHAR
May 18, 1999
MD QUDUS Vs. STATE OF BIHAR
August 13, 1999
MD RAHMAN Vs. STATE OF BIHAR
September 10, 1999
MD SAHID ALAM Vs. CHAIRMAN OF BIHAR STATE MADARSA EDUCATION BOARD
November 24, 1999
Md Shafique Vs. State of Bihar
June 30, 1999
MD YUNUS Vs. STATE OF BIHAR
August 20, 1999
MEDO MANJHI Vs. STATE OF BIHAR
August 23, 1999
MEENA DEVI Vs. STATE OF BIHAR
November 12, 1999
MEERA DEVI Vs. STATE OF BIHAR
October 8, 1999
MEGHNATH MAHTO Vs. STATE OF BIHAR
February 23, 1999
MEGHRAJ PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
May 7, 1999
MEHERSON M MADAN Vs. BANK OF INDIA
March 23, 1999
MET IRSHAD ALI KHAN Vs. STATE OF BIHAR
September 16, 1999
MINA VERMA Vs. KIRIT VERMA
August 17, 1999
MINORITY HIGH SCHOOLS Vs. STATE OF BIHAR
January 4, 1999
MINOTI MONDAL Vs. STATE OF BIHAR AND ANOTHER
September 6, 1999
MIRZA IBRAR BEG Vs. STATE OF BIHAR
April 28, 1999
MISHRILAL SINGH Vs. STATE OF BIHAR
September 10, 1999
MITHELESH KUMAR SINGH Vs. STATE OF BIHAR
May 14, 1999
MITHILESH KUMAR ALIAS KAMALA MAHTO Vs. STATE OF BIHAR
October 10, 1999
MITHILESH KUMAR SHARMA Vs. STATE OF BIHAR
February 26, 1999
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
July 1, 1999
MITHILESH SINGH @ KARMA Vs. STATE OF BIHAR
July 5, 1999
MITHILESHWAR KUMAR Vs. STATE OF BIHAR
April 8, 1999
MOHAMMAD MOHIUDDIN Vs. STATE OF BIHAR
April 1, 1999
MOHAMMAD RABANI Vs. STATE OF BIHAR
August 13, 1999
MOHAMMAD REYAZUDDIN KHAN Vs. SHAMA ASHRAFI
December 6, 1999
MOHAN CHAUDHARY Vs. STATE OF BIHAR
November 16, 1999
MOHAN CHOUDHARY Vs. STATE OF BIHAR
November 24, 1999
MOHAN KUMAR SINHA Vs. STATE OF BIHAR
December 3, 1999
MOHAN LAL KUER Vs. STATE OF BIHAR
June 15, 1999
MOHAN LAL MANJHI Vs. BALDEO RAJ KHANNA
August 24, 1999
MOHAN MISHRA Vs. STATE OF BIHAR
January 5, 1999
MOHAN PRASAD SINGH Vs. STATE OF BIHAR
August 13, 1999
MOHD ALI KHAN 2 SARSWATI STORES Vs. CIT
December 15, 1999
MOHD MAUSAM Vs. STATE OF BIHAR
July 30, 1999
MOHD QAMRUZAMA FIRDAUSI Vs. MOHD YASIN
August 4, 1999
MOHD QAMRUZZAMMA QUAMAR Vs. STATE
June 23, 1999
MOHD QUASIM ANSARI Vs. STATE OF BIHAR
March 19, 1999
MOHD RAZA Vs. STATE OF BIHAR
January 12, 1999
MOHD SALAUDDIN Vs. ANIL KUMAR SINHA
September 30, 1999
MOHD SHAFIQUE Vs. STATE OF BIHAR
June 30, 1999
MOHD YUNUS Vs. STATE OF BIHAR
November 4, 1999
MOSAMAT MANORAMA SRIVASTAVA Vs. STATE OF BIHAR
December 3, 1999
MOST RAM DULARI SINHA Vs. STATE OF BIHAR
May 21, 1999
MOST SURYA PATI DEVI Vs. STATE OF BIHAR
August 24, 1999
MOST TILYA DEVI Vs. CHANDRAMA SINGH
September 15, 1999
MOTI SHAH Vs. BULAKI SAH
December 16, 1999
MOTILAL SINGH Vs. STATE OF BIHAR
June 28, 1999
MRITUNJAY SHARMA Vs. STATE OF BIHAR
September 28, 1999
MUCHHU SAO Vs. STATE OF BIHAR
August 2, 1999
MUKESH KHANDELWAL Vs. STATE OF BIHAR
July 20, 1999
MUKESH KUMAR SINGH Vs. STATE OF BIHAR
April 2, 1999
Mukhana Yadav Vs. State of Bihar
November 12, 1999
MUKHLAL MAHTO Vs. STATE OF BIHAR
March 8, 1999
MUNDRIKA CHAMAR Vs. STATE OF BIHAR
July 23, 1999
MUNESHWAR YADAV Vs. STATE OF BIHAR
November 2, 1999
MUNI LAL KUMHAR Vs. STATE OF BIHAR
July 7, 1999
MUNI YADAV ALIAS MUNI AHIR Vs. STATE OF BIHAR
April 8, 1999
MUNNA KUMAR Vs. STATE OF BIHAR
November 3, 1999
MUNNA MAHTO Vs. STATE OF BIHAR
November 29, 1999
MUNNA TIWARI Vs. STATE OF BIHAR
March 11, 1999
MUNU MOHANTA Vs. STATE OF BIHAR
September 16, 1999
MURAHU SINGH Vs. STATE OF BIHAR
April 13, 1999
MURAT YADAV Vs. STATE OF BIHAR
June 25, 1999
MUSHAR DUSADH Vs. RADHA KRISHNA MAHTO UMESH NARAIN MEHTA
February 2, 1999
NABA KUMAR SARKAR Vs. RAJ DEVI
July 28, 1999
NABHAY KUMAR SINGH Vs. STATE OF BIHAR
July 21, 1999
NABIJAN MIAN Vs. STATE OF BIHAR
February 11, 1999
NADEBASI MAJI Vs. STATE OF BIHAR
February 2, 1999
NAGENDRA MISTRY Vs. STATE OF BIHAR
September 10, 1999
NAGENDRA NATH TANTI ALIAS NAGENDRA TANTI Vs. STATE OF BIHAR
August 23, 1999
NAGENDRA OJHA Vs. STATE OF BIHAR
March 23, 1999
NAGENDRA RAI Vs. STATE OF BIHAR
May 3, 1999
NAGESHWAR SAO Vs. STATE OF BIHAR
September 16, 1999
NAGINA KOERI Vs. STATE OF BIHAR
July 28, 1999
NAINI GOPEL KUMAR Vs. STATE OF BIHAR
October 14, 1999
NAKUL SINGH Vs. ALI HUSSAIN
November 29, 1999
NAKULESH SURENDRA SHAHI Vs. MITHILESHWARI DEVI
July 12, 1999
NALIN KUMAR JHA Vs. STATE OF BIHAR
May 14, 1999
NAMRATA SRIVASTAVA ALIAS NAMRATA NATH Vs. STATE OF BIHAR
February 23, 1999
NANAK SINGH ALIAS DEVENDRA SINGH Vs. STATE OF BIHAR
April 26, 1999
NAND KISHOR SHARMA Vs. STATE OF BIHAR
July 12, 1999
NAND KISHORE JHA Vs. STATE OF BIHAR
February 19, 1999
NAND KISHORE PRASAD Vs. STATE OF BIHAR
November 3, 1999
NAND KISHORE SINGH Vs. STATE OF BIHAR
February 5, 1999
NAND KISHORE THAKUR Vs. STATE OF BIHAR
April 8, 1999
NAND KUMAR SINHA Vs. STATE OF BIHAR
September 6, 1999
NAND LAI PRASAD Vs. AJAY PRASAD
September 6, 1999
NAND LAL ORAON Vs. SURESH JHA
December 1, 1999
NAND LAL PRASAD JAISWAL ALIAS NAND LAI PRASAD Vs. STATE OF BIHAR
January 29, 1999
NANDA BHAT Vs. STATE OF BIHAR
October 26, 1999
NANDJI PRASAD Vs. STATE OF BIHAR
February 24, 1999
NANHU MISTRI Vs. STATE OF BIHAR
August 26, 1999
NANI GOPAI MAJI Vs. STEEL AUTHORITY OF INDIA
April 29, 1999
NANI GOPAL MAJI Vs. STEEL AUTHORITY OF INDIA
May 5, 1999
NARAD DUBEY Vs. STATE OF BIHAR
April 9, 1999
NARAIN MAHTO Vs. RUPCHAND MAHTO
May 21, 1999
NARAYAN CHAUDHARY Vs. CHANDRA KIRAN
February 25, 1999
NARAYAN LAL Vs. NAND LAL JAISWAL
November 24, 1999
NARAYAN MAHTO Vs. STATE OF BIHAR
November 12, 1999
NARAYAN PRASAD KATARUKA Vs. JUTHARAM JANKIDAS
September 2, 1999
NARAYAN PRASAD KATARUKA Vs. JUTHARAM JANKIDAS
August 2, 1999
NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
July 7, 1999
NARENDRA PRASAD SAHA Vs. ANAND KUMAR SHROFF
September 27, 1999
NARENDRA SINGH Vs. STATE OF BIHAR
August 27, 1999
NARESH BHUIYAN Vs. STATE OF BIHAR
September 8, 1999
NARESH BHUIYAN Vs. STATE OF BIHAR
August 4, 1999
NARESH MOHAN PRASAD Vs. STATE OF BIHAR
September 28, 1999
NARESH RAM Vs. STATE OF BIHAR
November 12, 1999
NARESH SINGH Vs. STATE OF BIHAR
August 13, 1999
NARSINGH PRASAD SAH Vs. MAHENDRA SAH
November 18, 1999
NASIMUL HAQUE Vs. STATE OF BIHAR
May 5, 1999
NATH MAHTO Vs. STATE OF BIHAR
October 27, 1999
NATHMAL GOENKA Vs. AJAY KUMAR GOENKA
February 26, 1999
NATHUNI CHAUDHARY Vs. STATE OF BIHAR
December 6, 1999
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. STATE OF BIHAR
September 30, 1999
NATIONAL INSURANCE CO LTD Vs. KUMARI ANUPMA
February 19, 1999
NATIONAL INSURANCE COMPANY LTD Vs. PRESIDING OFFICER LABOUR COURT BOKARO STEEL CITY
March 16, 1999
NATIONAL INSURANCE COMPANY LTD Vs. BIBI GULSAN
May 13, 1999
NATIONAL INSURANCE COMPANY LTD Vs. CHANDRAWATI KUAR
November 18, 1999
NATIONAL INSURANCE COMPANY LTD Vs. HANIF SAI
July 19, 1999
NAUSHAD QURESHI Vs. STATE OF BIHAR
May 7, 1999
NAZMA BANO Vs. INDIAN LAC RESEARCH INSTITUTE
May 14, 1999
NEELMANI KUMAR Vs. STATE OF BIHAR
December 3, 1999
NEENA GIRISH Vs. BIHAR STATE HOUSING BOARD
November 1, 1999
NEHA PARASHAR Vs. UNION OF INDIA
January 19, 1999
NEHALI PANJIYARA Vs. SHYAMA DEVI
May 10, 1999
NEM CHAND JAIN Vs. STATE OF BIHAR
October 4, 1999
NEW INDIA ASSURANCE CO LTD Vs. ASHA DEVI
September 29, 1999
NEW INDIA ASSURANCE CO LTD Vs. SHANTI DEVI
September 24, 1999
NEW INDIA ASSURANCE CO LTD Vs. JAI NATH SINGH
November 27, 1999
NEW INDIA ASSURANCE CO LTD Vs. RENU DEVI
April 20, 1999
NEW INDIA ASSURANCE CO LTD Vs. JANKI DEVI
January 28, 1999
NEW INDIA ASSURANCE CO LTD Vs. KEDAR PRASAD RAI
March 24, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
September 14, 1999
NEW SWADESHI SUGAR MILLS LIMITED Vs. UNION OF INDIA
April 12, 1999
NEYAZ AHMAD Vs. STATE OF BIHAR
February 5, 1999
NILAMBER MISHRA Vs. UNION OF INDIA
July 5, 1999
NIMAH CHANDRA SAHA AND ORS Vs. STATE OF BIHAR AND ORS
October 14, 1999
NIRANJAN LAL TODI Vs. STATE OF BIHAR
August 4, 1999
NIRMAL KUMAR KEDIA Vs. STATE OF BIHAR
January 28, 1999
NIRMAL KUMAR KEDIA Vs. STATE OF BIHAR
April 28, 1999
NIRMAL MAHATO Vs. STATE OF BIHAR
April 24, 1999
NIRMAL PRASAD YADAV Vs. KAPILDEO PRASAD
April 28, 1999
NIRMAL PRASAD YADAV Vs. KAPILDEO PRASAD
April 25, 1999
ONKAR NATH YADAV Vs. STATE OF BIHAR
November 12, 1999
ORIENTAL INSURANCE CO LTD Vs. SANJARI DEVI
August 31, 1999
ORIENTAL INSURANCE CO LTD Vs. MALTI DEVI
September 20, 1999
ORIENTAL INSURANCE CO LTD Vs. CHULCHUL DEVI
February 18, 1999
ORIENTAL INSURANCE CO LTD Vs. SHAKUNTALA DEVI
April 9, 1999
ORIENTAL INSURANCE CO LTD Vs. HEMA DUTTA
June 25, 1999
ORIENTAL INSURANCE CO. LTD. Vs. NIMI DANGWAR AND ANOTHER
August 26, 1999
ORIENTAL INSURANCE CO. LTD. Vs. CHANDANPAL SINGH ALIAS JAGGI AND ANOTHER
August 25, 1999
ORIENTAL INSURANCE CO.LTD Vs. SAMUNDRA DEVI
September 15, 1999
ORIENTAL INSURANCE COMPANY LTD Vs. SAVITRI DEVI
December 6, 1999
ORIENTAL INSURANCE COMPANY LTD Vs. SHAJI DEVI
February 1, 1999
OSWAL CHEMICALS AND FERTILIZERS LIMITED Vs. STATE OF BIHAR
June 22, 1999
P R KANTHER Vs. STATE OF BIHAR
April 28, 1999
PAHLU Vs. PATNA MUNICIPAL CORPORATION
June 25, 1999
PAIRU MIAN Vs. STATE OF BIHAR
January 5, 1999
PANCHDEO SINGH Vs. STATE OF BIHAR
September 14, 1999
PANKAJ KUMAR Vs. STATE OF BIHAR
December 16, 1999
PANKAJ KUMAR SINGH Vs. NISHA MISHRA
September 17, 1999
PARAS AWADHIYA Vs. STATE
August 5, 1999
PARAS KUMHAR Vs. STATE OF BIHAR
July 29, 1999
PARASHURAM SINGH Vs. STATE OF BIHAR
January 1, 1999
PARGANA MURMU Vs. STATE OF BIHAR
October 28, 1999
PARIMAL KUMAR DE Vs. STATE OF BIHAR
July 20, 1999
PARMA RAI @ PERMA RAI Vs. STATE OF BIHAR
August 4, 1999
PARMANAND THAKUR Vs. MAHENDRA HAZARI
March 22, 1999
PARMESHWAR MAHTO Vs. STATE OF BIHAR
November 4, 1999
PARMESHWAR SINGH Vs. STATE OF BIHAR
April 12, 1999
PARMOTTAM PRASAD SINGH Vs. STATE OF BIHAR
February 3, 1999
PARNA MUNDA Vs. STATE OF BIHAR
February 15, 1999
PARO CHAMAR Vs. STATE OF BIHAR
December 8, 1999
PARSHURAM SINGH Vs. STATE OF BIHAR
June 30, 1999
PARVATI DEVI Vs. STATE OF BIHAR
October 12, 1999
PARWEJ ALAM Vs. STATE OF BIHAR
September 9, 1999
PATLIPUTRA PRESTRESSED P LTD Vs. STATE BANK OF INDIA
April 6, 1999
PATLIPUTRA PRESTRESSED PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
May 25, 1999
PATNA BRANCH A G OFFICE HOUSING CO-OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
January 29, 1999
PATNA DISTRICT BAR ASSOCIATION Vs. STATE OF BIHAR
February 8, 1999
PATNA EDUCATIONAL DEVELOPMENT TRUST Vs. STATE OF BIHAR
September 30, 1999
PATNA GUINEA HOUSE Vs. COMMISSIONER OF INCOME TAX
September 15, 1999
PAWAN KEOT Vs. RANGLAL KEOT
July 28, 1999
PAWAN KUMAR GUPTA Vs. STATE OF BIHAR
December 7, 1999
PAWAN KUMAR JAISWAL Vs. STATE OF BIHAR
April 28, 1999
PEYARE LAL SINGH Vs. STATE OF BIHAR
July 1, 1999
PHULJHARI DEVI Vs. UNION OF INDIA
December 15, 1999
PITAMBAR THAKUR Vs. STATE OF BIHAR
July 20, 1999
PIYUSH KANTI DEO Vs. STATE OF BIHAR
August 26, 1999
PNADEEP KUMAR RAI Vs. STATE OF BIHAR
May 20, 1999
POOJA ENGINEERING PRIVATE LIMITED Vs. STATE OF BIHAR
May 14, 1999
POONAM SINGH Vs. STATE OF BIHAR
June 25, 1999
POONAM SINGH Vs. PURAN LAL V CHOWDA
October 6, 1999
PRABHAT KUMAR SHARMA Vs. UNION PUBLIC SERVICE COMMISSION
July 5, 1999
PRABHU NANDAN PRASAD VERMA Vs. STATE OF BIHAR
August 25, 1999
PRADIP KUMAR Vs. STATE OF BIHAR
November 18, 1999
PRADIP MAHTO Vs. STATE OF BIHAR
May 19, 1999
PRAHLAD PRASAD AGRAWAL ALIAS PRAHLAD PRASAD Vs. STATE OF BIHAR
October 20, 1999
PRAHLAD SINGH Vs. PRESIDING OFFICER CENTRAL
May 5, 1999
PRAJAPATI SHARMA Vs. COAL INDIA LIMITED
August 7, 1999
PRAKASH MISHRA Vs. STATE OF BIHAR
December 15, 1999
PRAMANAND ORAON Vs. STATE OF BIHAR
January 25, 1999
PRAMOD JHA Vs. STATE OF BIHAR
September 22, 1999
PRAMOD KUMAR AMBASHTHA Vs. ALLAHABAD BANK
August 5, 1999
PRAMOD KUMAR JHUNJHUNWALA Vs. STATE OF BIHAR
November 16, 1999
PRANAB KUMAR MAJUMDAR Vs. UNION OF INDIA
December 10, 1999
PRATIBHA SINGH Vs. SHANTI DEVI PRASAD
January 27, 1999
PRATIMA DEVI Vs. STATE OF BIHAR
April 12, 1999
PRATIMA KUMARI ALIAS PRATIRA SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD
April 23, 1999
PRAVIN KUMAR THAKUR Vs. STATE OF BIHAR
September 16, 1999
PREM CHAND RAM Vs. STATE OF BIHAR
November 29, 1999
PREM KUMAR PATHAK JYOTI Vs. STATE OF BIHAR
February 3, 1999
PREM LAL MAHTO Vs. UNION OF INDIA
June 25, 1999
PREM LATA Vs. UNION OF INDIA
February 17, 1999
PREM SHANKAR Vs. STATE OF BIHAR
June 21, 1999
PROJECT UCHCHA VIDYALAYA SHIKSHAK SANGH Vs. STATE
December 7, 1999
PURAN CHAND ALIAS PURAN CHAND SULTANIA Vs. SAJJAN KUMAR
April 21, 1999
PURNA CHANDRA GOUR Vs. KHAKA GOUR
August 31, 1999
PUSHPA DROLIA Vs. BIHAR STATE ELECTRICITY BOARD
September 16, 1999
PYRITES PHOSPHATES AND CHEMICALS LIMITED Vs. BHAR STATE ELECTRICITY BOARD
May 11, 1999
PYRITES PHOSPHATES AND CHEMICALS LTD Vs. STATE OF BIHAR
July 27, 1999
RABINDRA KUMAR WATSA ALIAS LALAN SINGH Vs. STATE OF BIHAR
March 9, 1999
Radha Chaudhary Vs. State of Bihar
June 29, 1999
RADHA DEVI Vs. BIHAR STATE ELECTRICITY BOARD
December 21, 1999
RADHA KRISHNA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
December 14, 1999
RADHAKRISHNA PASWAN Vs. STATE OF BIHAR
February 17, 1999
RADHIKA DEVI Vs. RAMDEO TIWARY
November 11, 1999
RADHIKA KUAR Vs. STATE
July 12, 1999
RAGHU RABIDAS Vs. STATS OF BIHAR
August 26, 1999
RAGHUBANSH KUMAR Vs. STATE OF BIHAR
March 10, 1999
RAGHUNATH PRASAD SHARMA Vs. STATE OF BIHAR
September 22, 1999
RAGHUNATH SINGH Vs. STATE OF BIHAR
April 21, 1999
RAGHUNATH SINGH Vs. BIHAR ELECTRICITY BOARD
February 11, 1999
RAJ KISHORE (SUBSTITUTED Vs. STATE OF BIHAR
July 27, 1999
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
July 12, 1999
Raj Kishore Prasad Vs. State of Bihar
June 21, 1999
RAJ KISHORE UPADHYAY Vs. STATE OF BIHAR
September 27, 1999
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
March 12, 1999
RAJ KUMAR RAJWAR Vs. STATE OF BIHAR
June 26, 1999
RAJ KUMAR RAM Vs. STATE OF BIHAR
October 13, 1999
RAJ KUMAR SINGH Vs. STATE OF BIHAR
February 12, 1999
RAJ LAKSHMI REFRACTORIES Vs. BIHAR STATE ELECTRICITY BOARD
February 19, 1999
RAJ NATH RAI Vs. STATE OF BIHAR
April 5, 1999
RAJA SINGH Vs. STATE OF BIHAR
October 13, 1999
RAJAN RAI Vs. STATE OF BIHAR
July 21, 1999
RAJBANSHI SINGH Vs. STATE OF BIHAR
April 5, 1999
RAJEEV RANJAN Vs. STATE OF BIHAR
November 22, 1999
RAJEEV RANJAN VERMA Vs. MANJU SRIVASTAVA
September 16, 1999
RAJEEVA RANJAN SINHA Vs. STATE OF BIHAR
April 7, 1999
RAJENDRA ORAN Vs. STATE OF BIHAR
April 20, 1999
RAJENDRA PATHAK Vs. STATE OF BIHAR
September 30, 1999
RAJENDRA PRASAD Vs. STATE OF BIHAR
November 11, 1999
RAJESH JAIN Vs. STATE OF BIHAR
November 26, 1999
RAJESH KR Vs. STATE
January 8, 1999
RAJESHWAR PRASAD Vs. STATE OF BIHAR
August 20, 1999
RAJIV RANJAN CHOUDHARY Vs. STATE OF BIHAR
February 3, 1999
RAJKUMAR @ OM PRAKASH AND RAM PRASAD Vs. STATE OF BIHAR
March 23, 1999
RAJU HADI Vs. STATE OF BIHAR
September 30, 1999
RAJU MISHRA Vs. STATE OF BIHAR
August 18, 1999
RAKESH BIHARI SHARAN Vs. STATE OF BIHAR
February 12, 1999
RAKESH RANJAN DUBEY Vs. SUNIL KURNAR
July 27, 1999
RAM AJODHYA BAITHA Vs. STATE OF BIHAR
December 7, 1999
RAM ASHRAY PRASAD SINHA Vs. UNION OF INDIA
December 14, 1999
RAM ASHRAY SINGH Vs. RAM CHANDAR PRASAD
September 1, 1999
RAM ASHREY SINGH Vs. STATE OF BIHAR
November 2, 1999
RAM AUTAR SINGH Vs. STATE OF BIHAR
November 5, 1999
RAM AWTAR YADAV Vs. STATE OF BIHAR
October 14, 1999
RAM BADAN DEVI Vs. JAMUN SAN
August 20, 1999
RAM BALAK SINGH Vs. STATE OF BIHAR
December 7, 1999
RAM BALI RAI Vs. STATE OF BIHAR
April 5, 1999
RAM BALLABH MANDAL Vs. STATE OF BIHAR
March 11, 1999
RAM BARAN THAKUR Vs. UNION OF INDIA
November 1, 1999
RAM BHAWAN RAI Vs. STATE OF BIHAR
March 19, 1999
RAM BILASH PRASAD Vs. BINDA TANTI
October 1, 1999
RAM BILASH SINGH Vs. STATE OF BIHAR
March 17, 1999
RAM BISUN SHARMA Vs. STATE OF BIHAR
January 18, 1999
RAM BRIKSH MISTRY Vs. MOSTT SAKUNATALA DEVI
June 29, 1999
RAM BRIKSHA SINGH Vs. SHANKAR MISTRY ALIAS SHANKAR SHARMA
November 11, 1999
RAM CHANDRA KEOAT Vs. STATE OF BIHAR
August 4, 1999
RAM CHAUDHARY Vs. STATE OF BIHAR
June 29, 1999
RAM DAS KAHAR Vs. STATE OF BIHAR
September 10, 1999
RAM DEO SINGH Vs. STATE OF BIHAR
February 19, 1999
RAM EKBAL SINGH Vs. STATE OF BIHAR
August 10, 1999
RAM EKBAL UPADHYA Vs. STATE OF BIHAR
December 15, 1999
RAM GOVIND OJHA Vs. KEIDAR NATH
November 29, 1999
RAM GULAM SHAH AND SONS Vs. COMMISSIONER OF INCOME TAX
July 8, 1999
RAM ISHWAR SINGH Vs. STATE OF BIHAR
April 16, 1999
RAM JAPU RAI Vs. STATE
July 9, 1999
RAM KARAN RAM Vs. STATE OF BIHAR
May 18, 1999
RAM KARAN RAM Vs. STATE OF BIHAR
May 28, 1999
RAM KHELWAN SHARMA Vs. STATE OF BIHAR
April 12, 1999
RAM KISHORE SINGH Vs. STATE OF BIHAR
July 1, 1999
RAM KISHUN SAO Vs. STATE OF BIHAR
April 1, 1999
RAM KRIT SINGH Vs. STATE OF BIHAR
June 22, 1999
RAM LAKHAN THAKUR Vs. RAGHUNANDAN THAKUR
October 7, 1999
RAM LAL TATWA Vs. STATE OF BIHAR
September 15, 1999
RAM MAHTO Vs. STATE OF BIHAR
September 14, 1999
RAM MURTI SINGH Vs. STATE OF BIHAR
September 15, 1999
RAM NANDAN RAI Vs. STATE OF BIHAR
November 17, 1999
RAM NANDAN SHARMA Vs. STATE OF BIHAR
July 20, 1999
RAM NANDAN SINGH Vs. STATE OF BIHAR
April 16, 1999
Ram Naresh Chaubey Vs. State of Bihar
September 29, 1999
RAM NATH NONIA Vs. STATE OF BIHAR
August 18, 1999
RAM NATH PRASAD Vs. STATE OF BIHAR
April 1, 1999
RAM NIWAS MAHTFF Vs. STATE OF BIHAR
November 12, 1999
RAM PRABODH YADAV Vs. STATE OF BIHAR
August 26, 1999
RAM PRASAD Vs. STATE OF BIHAR
February 1, 1999
RAM PRASAD SAO Vs. SIKANDAR ANSARI
August 18, 1999
RAM PRAVESH SINGH Vs. SUDAMA DEVI
October 8, 1999
RAM PRAVESH SINGH Vs. STATE OF BIHAR
February 8, 1999
RAM PRAVESH SINGH Vs. STATE OF BIHAR
May 5, 1999
RAM RAJ RAM Vs. STATE OF BIHAR
November 26, 1999
RAM RATAN ROY Vs. STATE OF BIHAR
May 20, 1999
RAM SEVAK RAM Vs. STATE OF BIHAR
July 29, 1999
RAM SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
September 28, 1999
RAM SINGARI DEVI Vs. LOKSHMAN PRASAD BHAGAT
February 3, 1999
RAM SWARATH KOHAR Vs. BINDHYACHAL KOHAR
December 14, 1999
RAM SWAROOP RAI Vs. STATE OF BIHAR
June 30, 1999
RAM SWARUP MAHTO Vs. STATE OF BIHAR
August 12, 1999
RAM SWARUP THAKUR Vs. STATE OF BIHAR
October 4, 1999
RAM TAWAKYA CHAUBEY Vs. STATE OF BIHAR
November 12, 1999
RAMA KANT RAI Vs. STATE OF BIHAR
August 13, 1999
RAMA KANT SHARMA Vs. PATLIPUTRA CENTRALCOOPERATIVE BANK
April 15, 1999
RAMA MISTRI Vs. STATE OF BIHAR
August 2, 1999
RAMADHAR SINGH Vs. STATE OF BIHAR
January 18, 1999
RAMAN PRASAD Vs. STATE OF BIHAR
February 1, 1999
RAMANUJ RAO Vs. STATE OF BIHAR
November 22, 1999
RAMDEO RAI Vs. STATE OF BIHAR
June 24, 1999
RAMDEO SINGH Vs. STATE OF BIHAR
January 15, 1999
RAMDHIR SINGH AND ORS Vs. STATE OF BIHAR AND ORS
April 28, 1999
RAMESH CHANDRA Vs. STATE OF BIHAR
May 17, 1999
RAMESH KHANNA Vs. STATE OF BIHAR
November 18, 1999
RAMESH KUMAR VERMA Vs. STATE OF BIHAR
July 23, 1999
RAMESH PRASAD GUPTA Vs. CHIEF MANAGER STATE BANK OF INDIA
April 19, 1999
RAMESH PRASAD GUPTA Vs. CHIEF MANAGER, STATE BANK OF INDIA AND ORS.
April 9, 1999
RAMESH SAO Vs. SHIVA PRASAD GARARI
October 26, 1999
RAMESH SHARMA ALIAS RAMESH MISTRI Vs. STATE OF BIHAR
October 28, 1999
RAMESH SINGH ALIAS KATUK LAL SINGH Vs. STATE OF BIHAR
September 10, 1999
RAMESHWAR PRASAD Vs. BIHAR STATE ELECTRICITY BORD
May 6, 1999
RAMESHWAR PRASAD DUBEY Vs. STATE OF BIHAR
July 28, 1999
RAMESHWAR PRASAD RAI ALIAS RAMESHWAR Vs. STATE
October 12, 1999
RAMESHWAR SAO Vs. WIDOW OF DECEASED RESPONDENT
December 9, 1999
RAMESHWAR THAKUR ALIAS NEMI CH Vs. STATE OF BIHAR
February 17, 1999
RAMJEE MALAKAR Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
April 20, 1999
RAMJEE PRASAD SINGH Vs. STATE
July 6, 1999
RAMJEE SINGH Vs. KAPILDEO SINGH
November 4, 1999
RAMJI MOCHI Vs. CENTRAL OFFICE CENTRAL BANK OF INDIA
March 12, 1999
RAMJI SINGH Vs. STATE OF BIHAR
August 12, 1999
RAMLAL KUMHAR Vs. STATE OF BIHAR
April 6, 1999
RAMPUR CATHOLIC MISSION Vs. STATE
October 14, 1999
RAMRAJ SINGH Vs. STATE OF BIHAR
August 5, 1999
RAMSWARUP AGARWALLA Vs. BANWARI LAL AGARWALLA
March 26, 1999
RANBIR CHOUDHARY Vs. STATE OF BIHAR
November 18, 1999
RANBIR PRASAD SINGH Vs. STATE OF BIHAR
November 12, 1999
RANCHI BAR ASSOCIATION RANCHI Vs. STATE OF BIHAR
February 11, 1999
RANCHI KSHETRIYA GRAMIN BANK Vs. D P SINGH
November 4, 1999
RANI SINHA Vs. RAM RATAN PRASAD VERMA
December 21, 1999
RANJEET KR TIBREWAL Vs. STATE BANK OF INDIA
September 30, 1999
RANJIT KUMAR SINGH Vs. STATE OF BIHAR
November 27, 1999
RANJITA SINGH Vs. STATE OF BIHAR
March 22, 1999
RANJU DEVI Vs. STATE OF BIHAR
July 28, 1999
RASH BIHARI SINGH Vs. SHEA NARAYAN SHARMA
August 5, 1999
RASHID MIAN Vs. STATE OF BIHAR
September 6, 1999
RATAN SINGH Vs. STATE OF BIHAR
May 18, 1999
RATIYA KHARIA Vs. STATE OF BIHAR
November 5, 1999
RATTAN KUMAR SINHA Vs. STATE OF BIHAR
September 28, 1999
RAUDI SAH Vs. STATE
November 27, 1999
RAUSHAN RISHU Vs. STATE OF BIHAR
February 3, 1999
RAVAN MURMU Vs. STATE OF BIHAR
September 16, 1999
RAVI BHUSHAN ROY Vs. STATE OF BIHAR
September 7, 1999
RAVI SHANKAR Vs. STATE OF BIHAR
January 29, 1999
RAVINDRA NATH SHRIVASTAVA Vs. STATE OF BIHAR
August 20, 1999
REBATI RAMAN KANTH Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
September 2, 1999
REKHA GUPTA Vs. BIHAR STATE ELECTRICITY BOARD
July 30, 1999
RESERVE BANK OF INDIA Vs. PATNA MUNICIPAL CORPORATION
January 15, 1999
REV H S C NAG Vs. VIJAY CHRISTOPHAR STUART
December 1, 1999
RITA CHOUDHARY Vs. STATE OF BIHAR
October 8, 1999
RITA DEY Vs. NIKUNJ DEY
May 5, 1999
ROYAL PROJECTSLTD Vs. STATE OF BIHAR
December 1, 1999
RUCHI KUMAR ALIAS RUCHI SINHA Vs. STATE OF BIHAR
October 5, 1999
RUP CHAND MAHATO Vs. GOBINDA MAHATO
May 4, 1999
RUPENDRA KUMAR SINGH Vs. STATE OF BIHAR
February 12, 1999
S K SARKAR Vs. STATE OF BIHAR
August 10, 1999
S K VERMA Vs. STATE OF BIHAR
September 10, 1999
S M KHALIL AHMAD Vs. UNION OF INDIA
February 22, 1999
S M QAMARUZZAMA Vs. RAJENDRA AGRICULTURAL UNIVERSITY
April 16, 1999
S M ZAREEF COLLEGE OF EDUCATION Vs. CHANCELLOR L N MITHILAUNIVERSITY
July 22, 1999
S S WARAICH Vs. STATE OF BIHAR
May 18, 1999
S V LAYALL Vs. STATE OF BIHAR
July 2, 1999
SABITRI DEVI Vs. STATE OF BIHAR
October 7, 1999
SACHCHIDANAND KUMAR Vs. CENTRAL BANK OF INDIA
December 8, 1999
SACHCHIDANAND SINGH Vs. STATE OF BIHAR
September 14, 1999
SACHIDA NAND LAL Vs. STATE OF BIHAR
June 22, 1999
SADANAND CHOUDHARY Vs. STATE OF BIHAR
April 19, 1999
SADHANA SHARMA Vs. BINOD KUMAR SHARMA
March 12, 1999
SAHDEO PRASAD SAO Vs. STATE OF BIHAR
July 21, 1999
SAHDEO PRASAD YADAV Vs. STATE
April 22, 1999
SAHDEO SAHU Vs. STATE OF BIHAR
September 21, 1999
SAHEED MIAN AND Vs. STATE OF BIHAR
October 6, 1999
Sakaldeo Sah Vs. State of Bihar
June 29, 1999
SALAHUDDIN SARWAR Vs. STATE OF BIHAR
October 5, 1999
SAMBHOO PASWAN Vs. STATE OF BIHAR
October 28, 1999
SAMBHU SINGH Vs. STATE OF BIHAR
January 27, 1999
SAMIR @ JALIL @ SAMSUDDIN Vs. STATE OF BIHAR
July 21, 1999
SAMIR KUMAR MUKHERJEE Vs. STATE OF BIHAR
April 2, 1999
SAMIR MANDAL Vs. STATE OF BIHAR
December 6, 1999
SAMPATH KUMAR KARMKAR Vs. GOPAL KUMAR
December 12, 1999
SAMTA PARTY Vs. UNION OF INDIA
June 22, 1999
SANAT BESRA Vs. STATE OF BIHAR
August 3, 1999
SANAT KUMAR MANDAL ALIAS SANAT MANDALQ Vs. STATE OF BIHAR
January 28, 1999
SANDEEP KUMAR SHARMA Vs. STATE OF BIHAR
July 30, 1999
SANGITA DEVI Vs. STATE OF BIHAR
May 14, 1999
SANJAY GANDHI POLYTECHNIC Vs. STATE OF BIHAR
May 7, 1999
SANJAY KUMAR @ MUNNA Vs. STATE OF BIHAR
June 30, 1999
SANJAY KUMAR ALIAS MUNNA Vs. STATE OF BIHAR
July 1, 1999
SANJAY KUMAR CHOUDHARY Vs. RAJENDRA AGRICULTURAL
January 19, 1999
SANJAY KUMAR MANDAL ALIAS SANJAY MANDAL Vs. STATE OF BIHAR
August 31, 1999
SANJAY KUMAR SONI Vs. SRIMANT KUMAR CHOUDHARY
October 8, 1999
SANJAY KUMAR TIWARY Vs. STATE OF BIHAR
November 2, 1999
SANJEEV KUMAR Vs. STATE OF BIHAR
August 6, 1999
SANJIV KUMAR SINGH Vs. STATE OF BIHAR
August 5, 1999
SANTOSH KUMAR Vs. STATE OF BIHAR
July 13, 1999
SAPRU JAYAKAR MOTILAL C R DAS Vs. UNION OF INDIA
June 24, 1999
SARAOGI PAPER MILLS Vs. STATE OF BIHAR
December 12, 1999
SARDAR YADAV Vs. STATE OF BIHAR
December 21, 1999
SARJU MAHTO ALIAS SARJU NARAYAN MAHTO Vs. STATE OF BIHAR
April 23, 1999
SARJU PRASAD SINGH Vs. STATE OF BIHAR
June 25, 1999
SARKAR SHARAN Vs. RAM PRASAD GUPTA
October 5, 1999
SARSWATI STORES Vs. COMMISSIONER OF INCOME TAX
December 15, 1999
SARWA MANGLA Vs. STATE OF BIHAR
March 30, 1999
SARYUG THAKUR Vs. STATE OF BIHAR
January 28, 1999
SATI RANJAN JAMAIYAR Vs. STATE OF BIHAR
November 30, 1999
SATYA BRAT SINGH Vs. STATE OF BIHAR
September 6, 1999
SATYA MURMU Vs. STATE OF BIHAR
August 10, 1999
SATYA NARAIN PRASAD Vs. STATE OF BIHAR
July 8, 1999
SATYA NARAYAN PASWAN Vs. STATE OF BIHAR
August 24, 1999
SATYA NARAYAN SINGH Vs. STATE BANK OF INDIA
October 13, 1999
SATYA NARAYAN YADAV Vs. STATE OF BIHAR
September 15, 1999
SATYADEO PRAKASH SINHA Vs. STATE OF BIHAR
November 22, 1999
SATYENDRA NARAIN SINHA ALIAS DR SATYENDRA NARAIN SINHA Vs. STATE OF BIHAR
September 17, 1999
SATYENDRA NARAYAN SINGH Vs. STATE OF BIHAR
August 9, 1999
SATYENDRA SINGH Vs. STATE OF BIHAR
November 16, 1999
SAUTAN MISHRA AND 4 ORS Vs. STATE OF BIHAR
August 4, 1999
SAYEED BHAGAT Vs. STATE OF BIHAR
April 28, 1999
SERAJUDDIN ANSARI Vs. HOME SECRETARY STATE OF BIHAR
February 18, 1999
SHAILENDRA KUMAR CHAURASIA Vs. RAM NATH SAH
March 23, 1999
SHAMBHU MANDAL Vs. STATE OF BIHAR
November 18, 1999
SHAMBHU NATH JHA Vs. STATE OF BIHAR
August 31, 1999
Shamsher Au Vs. State of Bihar
August 23, 1999
SHANKAR AWADHIA Vs. STATE OF BIHAR
May 6, 1999
SHANKAR KUMAR GHOSH Vs. STATE OF BIHAR
January 15, 1999
SHANKAR YADAV Vs. STATE OF BIHAR
December 7, 1999
SHANKER SARAN PRASAD Vs. STATE OF BIHAR
September 15, 1999
SHANTI DEVI Vs. RAM MOHAN THAKUR
August 26, 1999
SHANTI DEVI Vs. STATE
July 29, 1999
SHANTI DEVI Vs. STATE OF BIHAR
July 14, 1999
SHANTI DEVI Vs. STATE OF BIHAR
July 16, 1999
SHANTI DEVI Vs. STATE OF BIHAR
December 13, 1999
SHANTI OJHA Vs. STATE OF BIHAR AND OTHERS
September 29, 1999
SHANTUNU DAS Vs. STATE OF BIHAR
October 14, 1999
SHARDA CONSTRUCTION Vs. STATE OF BIHAR
September 7, 1999
SHASHI SHEKHAR DUBEY Vs. URMILA DEVI
December 22, 1999
SHATRUGHANA LAL Vs. STATE OF BIHAR
August 10, 1999
SHAUKAT ALI Vs. STATE OF BIHAR
November 3, 1999
SHEIKH YUSUF Vs. STATE
May 31, 1999
SHEKHAR CHOUDHARY ALIAS CHANDRA SHEKAR CHOUDHARY Vs. STATE OF BIHAR
January 27, 1999
Sheo Kumar Gupta Vs. State of Bihar
April 13, 1999
SHEO KUMAR LALL Vs. BIHAR STATE HOUSING BOARD
September 10, 1999
SHEO NARAYAN SINGH Vs. BALA SINGH
February 11, 1999
SHEO NATH RAI Vs. STATE OF BIHAR
January 13, 1999
SHEO PRASAN PRASAD Vs. STATE OF BIHAR
April 16, 1999
SHEO RAM CHAUDHARY Vs. STATE OF BIHAR
May 5, 1999
SHEO SAHU Vs. LILA DEVI
February 9, 1999
SHEO SHANKAR PRASAD SINGH Vs. UNION OF INDIA
November 12, 1999
SHEO SHANKAR SINGH Vs. STATE OF BIHAR
August 31, 1999
SHEODHAR PRASAD NARAIN SINGH Vs. DURGESHWARI DEVI
February 26, 1999
SHEOJEE RAI Vs. STATE OF BIHAR
September 10, 1999
SHEOJI SINGH Vs. BRIJBANSH SINGH
December 1, 1999
SHEONANDAN PRASAD ALIAS SHEONANDAN PRASAD KASHERA Vs. BABU NANDAN PRASAD
May 5, 1999
SHESH NARAYAN JHA Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION LIMITED
February 9, 1999
SHILA DEVI Vs. STATE OF BIHAR
June 24, 1999
SHIV KANT JHA Vs. STATE OF BIHAR
September 30, 1999
SHIV KUMARI DEVI Vs. STATE OF BIHAR
October 5, 1999
SHIV NARAIN SINGH Vs. STATE OF BIHAR
August 25, 1999
SHIV SHAMBHU HARD COKE Vs. BIHAR STATE ELECTRICITY BOARD
April 20, 1999
SHIVA SHANKAR PANDEY Vs. STATE OF BIHAR
November 3, 1999
SHIVNANDAN PRASAD SINGH Vs. STATE OF BIHAR
March 30, 1999
SHOBH NATH RAM Vs. STATE OF BIHAR
November 24, 1999
SHRAVAN KUMAR Vs. ADMINISTRATIVE MEMBER C A T
June 21, 1999
SHREE JANKI COLD STORAGE Vs. BIHAR STATE ELECTRICITY BOARD
July 13, 1999
SHRIMOD SINGH Vs. SURESH SINGH
March 23, 1999
SHYAM BIHARI SINGH Vs. STATE OF BIHAR
November 19, 1999
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
May 21, 1999
SHYAM NAND SINGH Vs. STATE OF BIHAR
October 29, 1999
SHYAM SUNDER SINGH Vs. STATE OF BIHAR
August 31, 1999
SHYAMAL KISHORE YADAV Vs. STATE
July 2, 1999
SIDDHARTHA Vs. STATE OF BIHAR
March 31, 1999
SIDHARTHA Vs. STATE OF BIHAR
August 13, 1999
SIDHESHWAR PRASAD Vs. STATE OF BIHAR
September 16, 1999
SIDHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
September 30, 1999
SINGHBHUM THIKEDAR MAZDOOR SANGH Vs. STATE OF BIHAR
September 13, 1999
SIPAHI SAH Vs. STATE OF BIHAR
August 18, 1999
SISTER EULALIA FURTADO ALIAS EULALIA FURTADO Vs. STATE OF BIHAR
November 17, 1999
SITA DEVI Vs. STATE OF BIHAR
December 12, 1999
SITA DEVI Vs. STATE OF BIHAR
December 16, 1999
SITA RAM MANJHEE Vs. STATE OF BIHAR
July 1, 1999
SITA RAM SINGH Vs. STATE OF BIHAR
May 19, 1999
SITA RAUT ALIAS SITA YADAV Vs. STATE OF BIHAR
September 10, 1999
SITA SINHA Vs. ACCOUNTANT GENERAL
April 7, 1999
SITARAM CHOURASIA Vs. MIRA DEVI
September 23, 1999
SIYA RAM SINGH Vs. STATE OF BIHAR
October 28, 1999
SK MANZOOR ALAM Vs. STATE OF BIHAR
July 15, 1999
Sk Saukat Au Vs. State of Bihar
October 1, 1999
SOCIAL WELFARE EMPLOYEES UNION BIHAR STATE Vs. STATE OF BIHAR
February 1, 1999
SOHAIL MIAN Vs. STATE OF BIHAR
September 29, 1999
SOMARI DEVI Vs. STATE OF BIHAR
September 10, 1999
SOMESH CHANDRA BISWAS Vs. STATE OF BIHAR
January 5, 1999
SOMESHWAR SHASTRI Vs. RAJENDRA PRASAD
October 28, 1999
SONAHULA DEVI Vs. STATE OF BIHAR
July 28, 1999
SONI Vs. STATE OF BIHAR
August 12, 1999
SONU PRAJAPATI Vs. STATE OF BIHAR
April 20, 1999
SONU SAO Vs. STATE OF BIHAR
January 13, 1999
SPIC PHI SEEDS LIMITED Vs. STATE OF BIHAR
January 29, 1999
SPIRITCO Vs. STATE OF BIHAR
July 19, 1999
SRI SRI NARSHING BLIAGWAN THAKURBARI Vs. TEJ ALIAS TEK NARAIN SINGH
September 29, 1999
SRIKRISHNA NAGAR NIWASI SANGH Vs. STATE OF BIHAR
November 1, 1999
SRIVASTAVA RAMANAND PRASAD Vs. STATE OF BIHAR
June 25, 1999
STATE BANK OF INDIA Vs. SURENDRA MISHRA
August 19, 1999
STATE OF BIHAR Vs. RANJEET KUMAR CHATTERJEE
September 20, 1999
STATE OF BIHAR Vs. DEEPAK KUMAR MANDAL
November 3, 1999
STATE OF BIHAR Vs. AKHIL BHARTIYA JAN KALYAN SANGH
October 1, 1999
STATE OF BIHAR Vs. SATYA NARAYAN MISHRA
October 1, 1999
STATE OF BIHAR Vs. HARDEO SINGH
September 22, 1999
STATE OF BIHAR Vs. RAJ KUMAR CHOUDHARY
June 25, 1999
STATE OF BIHAR Vs. RAM KRISHANA SINGH
June 29, 1999
STATE OF BIHAR Vs. KADEY MAJHI
June 22, 1999
STATE OF BIHAR Vs. JETHMULL BHOJRAJ
July 9, 1999
STATE OF BIHAR Vs. SIWADHAR SINGH
May 10, 1999
STATE OF BIHAR Vs. MOHAN MISKAR
February 18, 1999
STATE OF BIHAR Vs. KRISHNA BALLABH PANDEY
March 23, 1999
STATE OF BIHAR Vs. TRILOKI SINGH
March 10, 1999
STATE OF BIHAR Vs. MOHD IDRISH
May 19, 1999
SUBASH PRASAD YADAV Vs. STATE OF BIHAR
September 1, 1999
SUBHASH CHAND JAIN Vs. STATE OF BIHAR
October 12, 1999
SUBHRANSU BHUSHAN SINGH Vs. STATE OF BIHAR
September 27, 1999
SUBODH KUMAR PANDEY Vs. SHIVA PANDEY ALIAS SHIV KUMARI DEVI ALIAS SHIV KUMARI PANDEY
March 8, 1999
SUBODH KUMAR PANDEY Vs. SHIVA PANDEY @ SHIV KUMARI DEVI @ AND SHIV KUMARI PANDEY
August 3, 1999
SUDAMA PRASAD SINGH Vs. VICE-CHAIRMAN PATNA REGIONAL DEVELOPMENT AUTHORITY
September 7, 1999
SUDAMA SINGH Vs. RAMA SINGH
October 13, 1999
SUDHA SHARMA Vs. BIHAR STATE HOUSING BOARD
May 19, 1999
SUDHESHWAR NATH Vs. STATE OF BIHAR
December 2, 1999
SUDHIR KUMAR Vs. STATE OF BIHAR
August 3, 1999
SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
September 30, 1999
SUJASH CHANDRA TARAFDAR Vs. STATE OF BIHAR
July 8, 1999
SUKHDEO HAZARA Vs. STATE OF BIHAR
November 3, 1999
SUKHU MAHTON Vs. STATE OF BIHAR
February 26, 1999
SUKRA PURTY Vs. STATE OF BIHAR
September 15, 1999
SUMAN PRASAD SRIVASTAVA Vs. STATE OF BIHAR
November 19, 1999
SUMITRA DEVI Vs. YOGENDRA CHOUDHARY
July 28, 1999
SUNIL KHATIK ALIAS SUNIL PRASAD ALIAS SUNIL BIHARI Vs. STATE OF BIHAR
March 24, 1999
SUNIL KUMAR ALIAS AKHAURY SUNIL KUMAR Vs. KEDAR NATH AGRAWAL
April 9, 1999
SUNIL SINGH Vs. STATE OF BIHAR
July 12, 1999
SUNIRAM KISKU Vs. STATE OF BIHAR
December 1, 1999
SURAJDEO KOERI Vs. STATE OF BIHAR
February 17, 1999
SURAJDEO KOERI ALIAS SURAJDEO MAHTO Vs. STATE OF BIHAR
February 13, 1999
SURAT Vs. PATNA MUNICIPAL CORPORATION
June 25, 1999
SUREN YADAV ALIAS SURENDRA YADAV Vs. STATE OF BIHAR
December 21, 1999
SURENDRA CHAUDHARY Vs. STATE OF BIHAR
August 23, 1999
SURENDRA MOHAN SINHA Vs. STATE OF BIHAR
September 23, 1999
SURENDRA NATH AGRAWAL Vs. TOONTOON SETH
August 12, 1999
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
August 27, 1999
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
November 3, 1999
SURENDRA PRASAD VERMA Vs. STATE OF BIHAR
December 1, 1999
SURESH BHAGAT Vs. STATE OF BIHAR
October 5, 1999
SURESH CHOUDHARY Vs. STATE OF BIHAR
April 8, 1999
SURESH KUMAR SINHA Vs. CHAIRMAN BIHAR STATE HOUSING BOARD
August 20, 1999
SURESH KUMAR SINHA Vs. STATE OF BIHAR
December 8, 1999
SURESH PRASAD Vs. STATE OF BIHAR
April 5, 1999
SUSHIL KUMAR Vs. STATE OF BIHAR
January 5, 1999
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
March 12, 1999
SUSHILA SRIVASTAVA Vs. STATE OF BIHAR
December 3, 1999
SUSHMA DEVI Vs. BINOD KUMAR
October 1, 1999
SUSHMA PRASAD Vs. STATE OF BIHAR
July 29, 1999
SUSHRI SHUKLA SEN Vs. STATE OF BIHAR
September 6, 1999
SUTTA RAI ALIAS LAXMAN RAI Vs. STATE OF BIHAR
February 16, 1999
SUVUKLAL SINGH Vs. STATE OF BIHAR
December 15, 1999
SWAAD PHARMACEUTICALS PVT LTD Vs. BIHAR STATE FINANCIAL CORPORATION
August 17, 1999
SWAM LATA KANTH Vs. STATE OF BIHAR
October 29, 1999
SYED IMAM RAZA Vs. STATE OF BIHAR
November 18, 1999
SYED MAHBOOB IMAM Vs. STATE OF BIHAR
December 1, 1999
SYED SHAFIQUE MOHSIN Vs. STATE OF BIHAR
September 7, 1999
TAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
September 28, 1999
TAPESHWARI DEVI Vs. SANJAY KUMAR, DEPUTY COMMISSIONER
September 6, 1999
TARA DEVI Vs. KAMALA GUPTA
January 28, 1999
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
August 9, 1999
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
February 2, 1999
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
February 25, 1999
TATA IRON AND STEEL COMPANY LTD Vs. PRESIDING OFFICER
August 20, 1999
TEJ NARAYAN SINGH Vs. STATE OF BIHAR
March 30, 1999
TEJ PRATAP SINGH Vs. UNION OF INDIA
November 29, 1999
TEJASHWARI LAL Vs. PANCHAM LAL
November 18, 1999
TEJENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 29, 1999
TENGARI DUSADH @ TENGARI RAM Vs. STATE OF BIHAR
May 19, 1999
THOMAS HANSDA Vs. SOM MARANDI
May 6, 1999
TILESHWAR SINGH Vs. SURESH PRASAD SINGH
September 2, 1999
TISCO GENERAL OFFICE RECREATION CLUB Vs. STATE OF BIHAR
April 23, 1999
TRIBENI AHIR Vs. STATE OF BIHAR
February 25, 1999
TRIBENI PRASAD Vs. CENTRAL COALFIELD LTD
November 1, 1999
Tridip AND Co Vs. State of Bihar
January 15, 1999
TRILOKI PRASAD SINGH Vs. STATE OF BIHAR
May 20, 1999
TULSI DAS GOSHWAMI Vs. STATE
July 21, 1999
TULSI PRASAD SINGH Vs. STATE OF BIHAR
August 5, 1999
TUNI MARANDI Vs. STATE OF BIHAR
July 22, 1999
TUSHAR BASINI SAHA Vs. JAI PRAKASH CHOURASIA
August 2, 1999
U D BHARGAVA ALIAS UMESH DATT BHARGAVA Vs. HINDUSTAN COPPER LIMITED
July 28, 1999
UDAY SINGH Vs. STATE OF BIHAR
November 24, 1999
UDAY SINGH Vs. RANCHI UNIVERSITY
February 19, 1999
UJJAWAL COAL PVT LTD Vs. STATE OF BIHAR
April 19, 1999
UMA JAYASWAL Vs. CHAIRMAN P R D A
September 13, 1999
Uma Singh Vs. State of Bihar
June 30, 1999
UMA TALKIES Vs. STATE OF BIHAR
October 12, 1999
UMASHANKAR SINGH Vs. STATE OF BIHAR
April 7, 1999
UMESH CHANDRA Vs. STATE OF BIHAR
January 5, 1999
UMESH CHANDRA JHA Vs. STATE OF BIHAR
March 30, 1999
UMESH YADAV Vs. STATE OF BIHAR
August 17, 1999
UNION OF INDIA Vs. BIMAL KISHORE
December 14, 1999
UNION OF INDIA Vs. ANAMIKA SAHKARI GRIH NIRMAN SAMITI LTD
April 6, 1999
UNION OF INDIA Vs. SANICHARWA LAKRA
July 19, 1999
UNION OF INDIA Vs. RUBY INTERNATIONAL
July 16, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEENA DEVI
November 27, 1999
UNITED INDIA INSURANCE COMPANY LTD Vs. MOST NIRMALA DEVI
December 6, 1999
UPENDRA SINGH Vs. STATE OF BIHAR
February 23, 1999
UPENDRA SINGH Vs. STATE OF BIHAR
January 15, 1999
UPENDRA YADAV; DEO NANDAN YADAV Vs. STATE OF BIHAR
December 23, 1999
URMILA DEVI Vs. STATE BANK OF INDIA TUPUDANA
August 20, 1999
URMILA MISHRA Vs. STATE OF BIHAR
December 8, 1999
URNASHANKAR SINGH Vs. STATE OF BIHAR
April 7, 1999
USHA BELTRON LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1999
USHA BELTRON LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
August 26, 1999
USHA KUMARI SAHAY Vs. STATE OF BIHAR
July 30, 1999
USMAN ALI Vs. STATE OF BIHAR
December 17, 1999
UTTAM KUMAR MAZUMDAR AND OTHERS Vs. DAMODAR VALLEY CORPORATION AND OTHERS
July 7, 1999
UTTAM PANDEY Vs. STATE OF BIHAR
October 13, 1999
VEENA DEVI Vs. ASHOK KUMAR MANDAL
September 13, 1999
VEENA THEATERS PVT LIMITED Vs. STATE OF BIHAR
November 26, 1999
VENKY STEELS P LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
September 14, 1999
VENKY STEELS P LTD Vs. BIHAR STATE ELECTRICITY BOARD
December 13, 1999
VIDYA DEVI ALIAS VIDYA RAMAN Vs. KISHORE RAMAN
October 1, 1999
VIDYAPATI ROY Vs. STATE OF BIHAR
June 21, 1999
VIJAY KUMAR Vs. SHAMBHU NATH PRASAD
July 16, 1999
VIJAY KUMAR Vs. STATE OF BIHAR
February 23, 1999
VIJAY KUMAR Vs. STATE OF BIHAR
February 3, 1999
VIJAY PRASAD Vs. STATE OF BIHAR
December 14, 1999
VIJAY VIRAT PASHU MELA Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
December 6, 1999
VIJAYENDRA KUMAR Vs. STATE OF BIHAR
May 21, 1999
VIJOY KUMAR Vs. VICE-CHANCELLOR PATNA UNIVERSITY
November 24, 1999
VIJOY NARAIN JHA Vs. STATE OF BIHAR
December 14, 1999
VIJYA LAXMI Vs. STATE OF BIHAR
October 12, 1999
VINA KUMARI Vs. STATE OF BIHAR
February 2, 1999
VINOD KUMAR SRIRANJAN Vs. STATE OF BIHAR
August 9, 1999
VIREN PANDE Vs. STATE OF BIHAR
February 5, 1999
VISHNU SWAROOP RAI ALIAS BISHNU SWAROOP RAI Vs. STATE OF BIHAR
April 12, 1999
VXL INDIA LTD Vs. STATE OF BIHAR
August 6, 1999
WILLIAM ANTHONY ALIAS BABU Vs. STATE OF BIHAR
August 16, 1999
WINSOME INTERNATIONAL LTD Vs. STATE OF BIHAR
January 13, 1999
WOODMAN INDUSTRIES ARARIA Vs. STATE OF BIHAR
October 4, 1999
WORKMEN OF JOGIDIH COLLIERY OF B C C L Vs. EMPLOYERS IN REL TO MGMT OF JOGIDIH COLLIERY OF B C C L
September 8, 1999
YOGENDRA PRASAD SINGH Vs. MAHESHWAR PRASAD
April 29, 1999
YOUSUF BHAI Vs. NARAYAN PRASAD NIYARA
August 26, 1999
ZAZUL MIAN Vs. STATE OF BIHAR
October 6, 1999