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Case Index
Title
Date
A I G I EMP ASSN Vs. G I C OF INDIA
July 2, 1999
AGGARWAL AND COMPANY Vs. STATE OF HIMACHAL PRADESH
June 21, 1999
AJAY KUMAR JARIAL Vs. STATE OF HIMACHAL PRADESH
December 8, 1999
AJIT SINGH Vs. STATE OF HIMACHAL PRADESH
December 7, 1999
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
June 24, 1999
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
July 13, 1999
AMAR SINGH Vs. CEMENT CORPORATION OF INDIA
January 6, 1999
AMARJEET SINGH Vs. STATE OF H.P.
November 2, 1999
AMIT J BHALLA Vs. RAJNEESH AGGARWAL
August 13, 1999
ANIL KUMAR Vs. HARBANS LALL
November 24, 1999
ANSAL PROPERTIES AND INDUSTRIES LIMITED Vs. H P STATE ELECTRICITY BOARD
June 3, 1999
ANSAL PROPERTIES AND INDUSTRIES LTD. Vs. HIMACHAL PRADESH ELECTRICITY BOARD
June 3, 1999
ANUJ ALIAS ANU Vs. STATE OF HIMACHAL PRADESH
October 29, 1999
ASSOCIATED CEMENT COS LTD Vs. STATE OF HIMACHAL PRADESH
November 3, 1999
AYUNA RANA Vs. SUBHADRA DEVI
August 17, 1999
BADRI PRASAD SOOD Vs. JAI DEV
August 13, 1999
BAHADUR SINGH Vs. BHAGI RATH
August 17, 1999
BALBIR SINGH Vs. KAUSHALAYA DEVI
November 5, 1999
BALKISH Vs. TALIB HUSSAIN
June 28, 1999
BALWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
March 23, 1999
BALWINDER SINGH Vs. STATE OF HP
April 22, 1999
BANGALU Vs. GANGA RAM
October 8, 1999
BANSI LAL Vs. STATE OF HIMACHAL PRADESH
October 15, 1999
BHAG SINGH Vs. STATE OF H.P.
December 9, 1999
BHAGAT RAM Vs. ATMA RAM
September 14, 1999
BHAGAT RAM Vs. STATE OF H.P.
October 13, 1999
BHAGWAN DASS Vs. JAGDISH CHAND
June 24, 1999
BHAJAN LAL Vs. UNION OF INDIA
May 21, 1999
BHARTI GUPTA Vs. STATE OF H.P.
December 13, 1999
BIHARI LAL Vs. PURAN
July 8, 1999
BILASPUR DISTRICT TRUCK OPERATORS CO-OP.SOCIETY LTD Vs. STATE OF HIMACHAL PRADESH
November 2, 1999
BIPAN LAL SOOD Vs. STATE OF HIMACHAL PRADESH
January 1, 1999
BODHU RAM Vs. DHARMI DEVI
January 8, 1999
BRAHAM DATT Vs. PREM CHAND AND OTHERS
September 28, 1999
BUDHI SINGH Vs. STATE OF HIMACHAL PRADESH
October 6, 1999
CENTRAL BANK OF INDIA Vs. ELEENA FASTENERS P LIMITED
March 3, 1999
CHANANA STEEL TUBES PRIVATE LIMITED Vs. JAITU STEEL TUBES PRIVATE LIMITED
July 2, 1999
CHANANA STEEL TUBES PVT. LTD. Vs. STATE OF H.P.
June 1, 1999
COLLECTOR L.A.C.MANDI Vs. KARAM SINGH
December 30, 1999
DEEP RAM Vs. LAXMI NAND
October 13, 1999
DHONDUP TESERING Vs. STATE OF HIMACHAL PRADESH
September 9, 1999
DILA RAM VERMA Vs. PUREWAL ASSOCIATES LIMITED
April 13, 1999
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 6, 1999
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH
December 13, 1999
DOMEBELL INVESTMENT PVT LTD Vs. THAKUR ENTERPRISES
June 1, 1999
DURGA DEVI Vs. GANGA DEVI
September 29, 1999
DURGI DEVI Vs. STATE OF HIMACHAL PRADESH
December 21, 1999
DWARKA DASS Vs. BACHITTAR SINGH
March 24, 1999
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHIVALIK AGRO POLY PRODUCT (P) LTD.PARWANOO
August 25, 1999
EX. CAPT. LAKHPAL SINGH DHAULTA Vs. UNION OF INDIA AND OTHERS
March 24, 1999
EXECUTIVE ENGINEER, TOWER LINE SURVEY CONSTRUCTION DIVISION Vs. VIDYA DEVI
April 16, 1999
GIAN SINGH NEGI Vs. STATE BANK OF INDIA
June 10, 1999
GIRJA DEVI ALIAS GITA DEVI Vs. STATE OF HIMACHAL PRADESH
October 15, 1999
GOKAL CHAND Vs. INDER SINGH
April 8, 1999
GUJARAT AMBUJA CEMENT LTD Vs. ASSESSING AUTHORITY-CUM-ASSISTANT EXCISE AND TAXATION COMMISSIONER
August 17, 1999
GULZAR MOHAMMAD Vs. BIKKA
July 16, 1999
H HMaharani Padmani Devi Vs. State of H P
October 29, 1999
H P HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
May 25, 1999
H P STATE FOREST CORPORATION LTD Vs. SHEESH RAM
September 30, 1999
H.P.HOUSING BOARD Vs. SAVITRI DEVI (DEAD) THROUGH L.RS.
June 7, 1999
H.P.STATE ELECTRONIC DEVELOPMENT CORPORATION Vs. WESTON ELECTRONIC LTD.
November 30, 1999
H.P.TOURISM DEVELOPMENT CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD.
July 7, 1999
H.R.T.C. Vs. SAT PAL
July 20, 1999
H.R.T.C. Vs. SARLA DEVI
August 10, 1999
HARI SINGH Vs. MILAP CHAND
August 12, 1999
HARNAM SINGH Vs. PURBI DEVI
September 7, 1999
HEM RAJ NEHRTU Vs. UNION OF INDIA
November 19, 1999
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. CONTINENTAL CONSTRUCTION LTD.
August 31, 1999
HIMACHAL ROAD TRANS CORPN Vs. PRESIDING OFFICER
May 20, 1999
HIMACHAL ROAD TRANS CORPN Vs. SAT PAL
July 20, 1999
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SNEH DUTT
January 6, 1999
HOSHIAR SINGH Vs. RAJ MAL
December 6, 1999
HP STATE FOREST CORPORATION LTD. Vs. VIMLA DEVI
September 30, 1999
HYDEL CONSTRUCTION LIMITED Vs. H P STATE ELECTRICITY BOARD
June 7, 1999
HYDEL CONSTRUCTION LTD. Vs. H.P. STATE ELECTRICITY BOARD
June 7, 1999
ICHHIYA RAM (THROUGH L.RS.) Vs. DAYA KISHAN DHAM
August 27, 1999
INDRAJIT BORAL Vs. UNION OF INDIA UOI
March 26, 1999
ISHWAR DASS Vs. STATE OF HIMACHAL PRADESH
June 7, 1999
JAGJIVAN PAL Vs. BIPIN SINGH PARMAR
January 5, 1999
JAGJIWAN PAUL Vs. BIPIN SINGH PARMAR
July 29, 1999
JAI RAM Vs. EXECUTIVE ENGINEER
May 18, 1999
JAI SINGH Vs. GAFOORA
September 1, 1999
Jaipati Vs. Gian Chand
December 16, 1999
JANKAN DEVI Vs. LEELAN DEVI
December 8, 1999
JARAM SINGH Vs. STATE OF HIMACHAL PRADESH
December 23, 1999
JASWANT RAI Vs. STATE OF HIMACHAL PRADESH
September 15, 1999
JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH
May 31, 1999
JEEWAN SINGH JOGINDER SINGH Vs. STATE BANK OF INDIA
January 5, 1999
JODH SINGH Vs. UNION OF INDIA
October 26, 1999
KAMAL DEV Vs. HANS RAJ
October 5, 1999
KARTAR SINGH Vs. STATE OF HIMACHAL PRADESH
May 14, 1999
KASTURILAL VED MITTER Vs. GENERAL MANAGER, NATIONAL INSURANCE CO.LTD.
October 29, 1999
KHANNA WATCHES LIMITED Vs. STATE OF HIMACHAL PRADESH
May 25, 1999
KIMTU Vs. LACHHI DEVI, OM PRAKASH
April 1, 1999
KISHAN CHAND Vs. BIHARI LAL
May 4, 1999
KRISHAN BANON Vs. STATE OF HIMACHAL PRADESH
April 26, 1999
KRISHAN LAL Vs. JOGINDRA CENTRAL CO-OP. BANK
March 3, 1999
KRISHAN SWARUP BHATNAGAR Vs. CHANDER MOHAN REWAL
August 18, 1999
LAIQ RAM Vs. VIJAY AGGARWAL
September 3, 1999
LAND ACQUISITION COLLECTOR Vs. SATYA BHUSHAN
December 20, 1999
LAND ACQUISITION COLLECTOR, HPSEB Vs. RANI RAJINDERA KUMARI
August 11, 1999
LIAK RAM Vs. STATE OF HIMACHAL PRADESH
August 27, 1999
MANAGING DIRECTOR, H.R.T.C. Vs. PRATAP SINGH
December 7, 1999
MANGAT RAM Vs. MUNICIPAL COMMITTEE
June 1, 1999
MANJEET Vs. STATE OF HIMACHAL PRADESH
January 29, 1999
MANWAR DANIAL Vs. CHURCH OF SCOTLAND
May 3, 1999
MASJID THROUGH SH.ASHRAF KURESHI, ESTATE OFFICER PB.WAKF BOARD, SHIMLA Vs. DAULOO
October 1, 1999
MATHURA DEVI Vs. SUKHDEV SINGH
December 3, 1999
MEENAKSHI MEHTA Vs. MAJOR ATUL MEHTA
July 16, 1999
MEHAR SINGH ALIAS MOHAN LAL Vs. STAE OF H.P.
November 15, 1999
MOHAN SINGH Vs. UNION OF INDIA
February 23, 1999
MOHINDER NATH SOFAT Vs. KRISHNA MOHINI
May 12, 1999
NAIN SINGH Vs. STATE
July 26, 1999
NAND LAL Vs. STATE OF HIMACHAL PRADESH
October 11, 1999
NAND PARKASH VOHRA Vs. STATE OF HIMACHAL PRADESH
July 26, 1999
NARAIN SINGH Vs. HANUMAN PRASHAD
November 30, 1999
NARESH SHARMA Vs. RAMESH CHAND
May 7, 1999
NARINDER KUMAR Vs. HARNAM SINGH
June 25, 1999
NATHU RAM Vs. ATAM PARKASH
June 10, 1999
NATIONAL INSURANCE CO LTD Vs. PYARE LAL
May 26, 1999
NATIONAL INSURANCE CO LTD Vs. ANJANA SHYAM
December 28, 1999
NEW INDIA ASSURANCE CO LTD Vs. ANIL KUMAR
August 10, 1999
NEW INDIA ASSURANCE CO LTD Vs. RAM PIARI
April 19, 1999
NEW INDIA ASSURANCE CO LTD Vs. RAMA DEVI
July 8, 1999
NEW INDIA ASSURANCE COMPANY Vs. KAMLA DEVI
November 18, 1999
NEW INDIA INSURANCE CO LTD Vs. SANDHYA JAIN
August 23, 1999
NIRANJAN SINGH SAINI Vs. STATE OF H.P.
November 9, 1999
NISHANT SINGH SIPEHIA Vs. REGIONAL ENGINEERING COLLEGE HAMIRPUR
August 16, 1999
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
December 21, 1999
OM PARKASH Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE
June 7, 1999
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
July 30, 1999
ORIENTAL INSURANCE CO Vs. SUKH PAL
June 21, 1999
ORIENTAL INSURANCE CO LTD Vs. HARI SINGH
March 31, 1999
ORIENTAL INSURANCE COMPANY Vs. OM PRAKASH
April 28, 1999
PADAM SHARMA Vs. VIDYA DEVI
June 3, 1999
PANTH STONE Vs. STATE OF H.P.
March 26, 1999
PARTAP CHAND Vs. GIRDHARI LAL
June 10, 1999
PRAKASH CHAND Vs. DIVISIONAL MANAGER
June 23, 1999
PREM Vs. BUDH RAM
September 23, 1999
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
April 8, 1999
PREM LAL SHARMA Vs. STATE BANK OF INDIA AND ANOTHER
November 25, 1999
PREM LATA Vs. STATE OF HP
October 13, 1999
PREM SINGH Vs. PADAM SINGH
October 13, 1999
PRIKSHAT MEHDUDIA Vs. D.D.BHARDWAJ
June 10, 1999
PUNI CHAND Vs. GIAN NATH
April 22, 1999
PUREWAL AND ASSOCIATES LIMITED Vs. STATE OF HIMACHAL PRADESH
April 13, 1999
PURSHOTAM SINGH Vs. STATE OF H.P.
July 9, 1999
R.D. DHIMAN Vs. TILAK RAJ BATRA
April 9, 1999
R.K.SOOD Vs. Y.S.PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
April 13, 1999
R.S.TEGTA Vs. HP STATE FOREST CORPORATION
December 6, 1999
RACHHPAL SINGH Vs. CHANDER MOHAN
May 13, 1999
RAGHUNATH Vs. SHASHI PAL CHAUDHARY
May 4, 1999
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
August 13, 1999
RAJEEV SHARDA Vs. EXECUTIVE ENGINEER, HP PWD, THEOG
December 9, 1999
RAJENDER KUMAR ALIAS MUNNA Vs. STATE OF HIMACHAL PRADESH
September 1, 1999
RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH
July 22, 1999
RAJINDER KUMAR SUD Vs. UNION OF INDIA
September 13, 1999
RAJIV MOUDGIL Vs. H P HOUSING BOARD
May 26, 1999
RAKESH CHAND SOOD Vs. AMAR NATH
December 2, 1999
Rakesh Kumar Vs. State of Himachal Pradesh
January 8, 1999
RAM LAL Vs. ONKAR SINGH
June 2, 1999
RAM PARTAP Vs. RAJ KUMARI
February 26, 1999
RAMCHANDRA DASHARATH & CO. Vs. JIA LAL NEGI
November 24, 1999
RAMESH KUMAR Vs. Y.C.FACHEY
September 30, 1999
RANI CONSTRUCTION PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
November 1, 1999
RANJHU RAM Vs. PARKASH CHAND
May 21, 1999
RATTANI Vs. DHARAM CHAND ALIAS DHARMAN
May 19, 1999
RATTANJIT KAUR Vs. H.P.UNIVERSITY
December 15, 1999
ROSHAN LAL Vs. NAND DEVA TEMPLE
April 29, 1999
RUCHIKA VERMA Vs. H.P.UNIVERSITY
October 1, 1999
SANGH DASS SUNDER SINGH AND DILA RAM Vs. N.J.P.C.
July 21, 1999
SANSAR CHAND Vs. STATE OF HIMACHAL PRADESH
April 26, 1999
SANT RAM Vs. STATE OF H.P.
July 30, 1999
Santa Devi Vs. State of Himachal Pradesh
July 20, 1999
SANTO DEVI Vs. GURU NANAK LIME and MARBLE INDUSTRY
July 21, 1999
SANTOSH Vs. BHAGAT CHAND
November 30, 1999
SANYAT MISRA Vs. Y S PARMAR
April 19, 1999
SAROJ SHARMA Vs. STATE OF HIMACHAL PRADESH
January 1, 1999
SARWAN KUMAR Vs. RAVINDER KUMAR
August 27, 1999
SATINDER SINGH Vs. SUKHDEV
May 7, 1999
SATISH CHHIBBER Vs. SAVITRI DEVI
June 10, 1999
SATISH KATOCH Vs. STATE OF HIMACHAL PRADESH
February 26, 1999
SATNAM SINGH Vs. R K DUTTA
September 9, 1999
SATPAL SINGH Vs. UNION OF INDIA
November 10, 1999
Satya Prakash Vs. Anand Sarup Sharma
January 7, 1999
SAVITA THAKUR Vs. STATE BANK OF INDIA
May 11, 1999
SEWA NAND Vs. SURAT RAM
May 21, 1999
SHAKUNTLA DEVI Vs. BHOTTO DEVI
November 29, 1999
SHASHI SHARMA Vs. H.P.NAGAR VIKAS PRADHIKARAN
May 26, 1999
SHER SINGH Vs. STATE OF H.P.
January 6, 1999
SHER SINGH Vs. STATE OF H.P.
July 12, 1999
SHIVALIK STEEL AND ALLOYS P LTD Vs. WORKMENS COMPENSATION COMMISSIONER
August 30, 1999
SITA DEVI Vs. JARMO
July 1, 1999
SIYA RAM Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE
June 7, 1999
SMT. DOLMA DEVI AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 13, 1999
SMT. SAVITRI DEVI AND OTHERS Vs. GAURI DUTT AND OTHERS
August 6, 1999
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
December 22, 1999
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
May 27, 1999
STATE BANK OF INDIA Vs. OHRI LIME AND CHEMICAL INDUSTRIES
November 25, 1999
STATE BANK OF INDIA Vs. MANDAV UDYOG
June 9, 1999
STATE BANK OF INDIA Vs. MANDAV UDYOG
July 9, 1999
State of H P Vs. Chuni Lal
September 14, 1999
STATE OF H.P Vs. KARIM BAKSH AND ANR.
September 22, 1999
STATE OF H.P. Vs. CHAMAN SINGH
November 3, 1999
STATE OF H.P. Vs. HARI MOHAN SINGH
November 19, 1999
STATE OF H.P. Vs. NAROTAM RAM
September 13, 1999
STATE OF H.P. Vs. OM DUTT
November 17, 1999
STATE OF H.P. Vs. LEKH RAM
November 9, 1999
STATE OF H.P. Vs. JANAK
September 17, 1999
STATE OF H.P. Vs. JAISHI RAM
June 2, 1999
STATE OF H.P. Vs. JAGTAR SINGH
June 10, 1999
STATE OF H.P. Vs. KISHORI LAL
June 1, 1999
STATE OF H.P. Vs. SITA RAM
June 23, 1999
STATE OF H.P. Vs. ASHOK KUMAR
January 1, 1999
STATE OF H.P. Vs. VIPAN KUMAR
November 2, 1999
STATE OF HIMACHAL PRADESH Vs. D.P.COMMUNICATIONS SYSTEMS (P) LTD.
January 5, 1999
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR
May 26, 1999
STATE OF HIMACHAL PRADESH Vs. MEEN SINGH
May 20, 1999
STATE OF HIMACHAL PRADESH Vs. PIARE RAM
July 9, 1999
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
June 24, 1999
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
June 25, 1999
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
June 28, 1999
State of Himachal Pradesh Vs. Tek Chand
July 2, 1999
STATE OF HIMACHAL PRADESH Vs. REHMAT ALI
July 22, 1999
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM
July 29, 1999
STATE OF HIMACHAL PRADESH Vs. BHAYNSROO
May 6, 1999
STATE OF HIMACHAL PRADESH Vs. ISHWAR DASS
May 21, 1999
STATE OF HIMACHAL PRADESH Vs. SHAMSHER SINGH
June 11, 1999
STATE OF HIMACHAL PRADESH Vs. RAM DASS
March 19, 1999
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
April 1, 1999
STATE OF HIMACHAL PRADESH Vs. BIHARI LAL
September 21, 1999
STATE OF HIMACHAL PRADESH Vs. GULSHAN KUMAR
May 24, 1999
STATE OF HIMACHAL PRADESH Vs. MAN SINGH
July 23, 1999
STATE OF HIMACHAL PRADESH Vs. SAROJ BALA
August 18, 1999
STATE OF HIMACHAL PRADESH Vs. HAZARA SINGH
August 16, 1999
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
August 24, 1999
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
October 27, 1999
STATE OF HIMACHAL PRADESH Vs. KAMAL KISHORE
October 15, 1999
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
November 1, 1999
STATE OF HIMACHAL PRADESH Vs. SATPAL SOGA
November 30, 1999
STATE OF HIMACHAL PRADESH Vs. JAI PAL
December 9, 1999
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
December 15, 1999
STATE OF HIMACHAL PRADESH Vs. KANSHI RAM
December 16, 1999
SUB DIVISIONAL OFFICER HP PWD Vs. LALITA DEAVI
August 24, 1999
SUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
August 2, 1999
SURENDER SINGH DESHTA Vs. STATE OF H P
June 8, 1999
SURENDER SINGH DESHTA Vs. STATE OF H.P.
November 29, 1999
SURESH KUMAR Vs. URMILA
June 22, 1999
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
December 9, 1999
SURINDER KUMAR SIKAND Vs. STATE OF HIMACHAL PRADESH
December 29, 1999
SURJIT KAUR Vs. FAUJA SINGH
November 11, 1999
SURJIT SINGH Vs. KAUSHALYA DEVI
October 1, 1999
SWETA SHARMA Vs. STATE OF H.P.
March 8, 1999
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
October 13, 1999
THE NATIONAL INSURANCE CO. LTD. Vs. MULKH RAJ
October 11, 1999
TIRLOK SINGH THAKUR Vs. MADAN SINGH NIRALA
December 20, 1999
UNION OF INDIA Vs. J M BUILDERS AND ENGINEERS
March 1, 1999
UNITED INDIA INSURANCE CO LTD Vs. GANGA RAM
June 11, 1999
V.K.THUKRAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
June 7, 1999
VED KAUR CHANDEL Vs. STATE OF HIMACHAL PRADESH
April 8, 1999
VIJANDER SINGH Vs. STATE OF H.P.
January 5, 1999
VIJAY SINGH MANKOTIA Vs. NEHAR SINGH
August 13, 1999
VIMAL KISHORE Vs. D D GAUTAM
December 29, 1999
Vimal Kishore Vs. D D Gautam
August 20, 1999
VIMLA DEVI Vs. STATE OF HIMACHAL PRADESH
March 24, 1999
VINITA KUMARI Vs. STATE OF HIMACHAL PRADESH
April 6, 1999
VIR KHANNA Vs. SHORI LAL
March 5, 1999
VYAS DEV BITTU Vs. STATE OF H.P.
August 6, 1999
WARYAM SINGH Vs. INCOME TAX OFFICER
October 14, 1999
WAZIRU Vs. STATE OF H.P.
November 18, 1999
YOGESH SETHI Vs. KRISHNA MOHINI
December 16, 1999
YOSIMEIR Vs. STATE OF HIMACHAL PRADESH
June 28, 1999
YOUNG WOMEN&APOSS CHRISTIAN ASSOCIATION Vs. KISHORI LAL
April 12, 1999