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Case Index
Title
Date
ABDUL VARI TANAI SRI SHEKH ABDUL Vs. STATE OF UTTAR PRADESH
November 19, 1999
ADHISHASHI ABHIYANTA Vs. RAJ NATH SINGH
October 5, 1999
ADHISHASI ABHIYANTA, SHARDA NAGAR KHAND Vs. GAYA PRASAD
December 14, 1999
AGRA DEVELOPMENT AUTHORITY Vs. LAKSHMI NARAYAN GUPTA
November 25, 1999
AMRITA SINGH Vs. JAIPRAKASH SINGH
September 16, 1999
ANJANA MOHAN Vs. RAJARSHI SAHKARI AWAS SAMITI LIMITED
July 1, 1999
AROHI CONSTRUCTION PVT.LTD. Vs. ANIL KUMAR GUPTA
July 1, 1999
ATMA STEELS LIMITED Vs. U.P.STATE ELECTRICITY BOARD
May 6, 1999
AVADH BEHARI LAL Vs. NATIONAL INSURANCE COMPANY LTD.
October 20, 1999
AVADH WOOD PRODUCTS Vs. DEENA NATH
September 28, 1999
AYODHYA NARAIN TEWARI AND ORS. Vs. MANAGER, STATE BANK OF INDIA
September 23, 1999
BAJAJ AUTO LIMITED Vs. HARISH CHANDRA TRIVEDI
March 31, 1999
BANK OF BARODA Vs. SHATRUHAN LAL
July 1, 1999
BASANT LAL Vs. GENERAL MANAGER, DOOR SANCHAR
July 2, 1999
BELTEK INDIA LIMITED Vs. H.C.SEHGAL
July 2, 1999
BHAGIRATHI PLASTIC INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY
April 21, 1999
BLUEMOON AGENCIES Vs. GENERAL MANAGER
January 4, 1999
BRANCH MANAGER, L.I.C.OF INDIA Vs. ALKA GUPTA
May 17, 1999
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. RAJ KUMAR MISHRA
September 10, 1999
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. SATYENDRA KUMAR SRIVASTAVA
November 18, 1999
BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. NIHAL CHAND KHATRI
October 28, 1999
BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD Vs. VAKIL SINGH
July 2, 1999
CHIEF MEDICAL OFFICER Vs. ZARINA KHANAM
September 28, 1999
CHIEF MEDICAL OFFICER; DISTRICT HOSPITAL Vs. KASHIRAM GAUR
October 27, 1999
DAYA Vs. ROHIT GOEL
December 1, 1999
DEEPAK MUKHERJEE Vs. AVAS EVAM VIKAS PARISHAD
December 14, 1999
DYNAVOX ELECTRONIC LTD. Vs. MUNNI JAISWAL
March 22, 1999
DYNAVOX ELECTRONICS LIMITED Vs. RAJIV GUPTA
September 6, 1999
ELDECO HOUSING AND INDUSTRIES LTD., LUCKNOW Vs. SUBHASHISH CHATTERJEE
January 21, 1999
ESCORT LIMITED Vs. JWALI SINGH
March 12, 1999
EXECUTIVE ENGINEER, U.P.S.E.B. Vs. PRESIDENT, NAGAR PANCHAYAT
September 12, 1999
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD. Vs. MOHD.ASLAM
April 12, 1999
G.D.A. Vs. SHREESH CHANDRA
April 7, 1999
G.D.A. Vs. RATAN SINGH
November 5, 1999
G.D.A. Vs. B.D.SINGHAL
March 8, 1999
G.D.A. Vs. SHEO RAJ YADAV
February 2, 1999
G.D.A. Vs. UMRAO LAL
February 3, 1999
G.D.A. Vs. UMRAO LAL
March 2, 1999
G.D.A. Vs. NEELAM
May 20, 1999
GANGESHWAR PANDEY Vs. STATE BANK OF INDIA
February 4, 1999
GAURAV STEELS Vs. PUNJAB NATIONAL BANK
April 22, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SURENDRA SINGH
May 11, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ONKAR NATH
March 30, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. R.U.AHMAD
September 23, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. V.D.DIMIRI
September 16, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PAWAN KUMAR VERMA
April 23, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MOHINI SINGH
April 28, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SHASHI SHEKHAR NATH MISHRA
September 23, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUSHIL KUMAR
November 11, 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs. NEETA
December 14, 1999
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. BHUPINDER KUMAR
December 3, 1999
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. PARAMJEET GAIND
February 3, 1999
H.C.L.LIMITED Vs. KAMIL BHAI
April 21, 1999
HARJEET SINGH BEDI Vs. NEW INDIA ASSURANCE COMPANY
July 2, 1999
HOUSING COMMISSIONER Vs. SANTOSH RANI SACHCHAR
March 2, 1999
HOUSING COMMISSIONER, U.P.AVAS ARUM VIKAS PARISHAD Vs. NARAIN MISRA
December 15, 1999
JAGRITI SAHKARI AVAS SAMITI LIMITED Vs. ARUN KUMAR BHARGAVA
March 12, 1999
K.R.PULP AND PAPERS LIMITED Vs. JAI AMBE TRANSPORT COMPANY
July 2, 1999
KAMLESH TIWARI Vs. NEW INDIA INSURANCE COMPANY
December 21, 1999
KEDIA APPLIANCES LIMITED Vs. NIHARIKA DISTRIBUTORS
July 5, 1999
KRISHAN DAS Vs. M.S.TRADERS
April 28, 1999
KULDEEP SAXENA Vs. KRISHNA PAL
April 19, 1999
L.D.A. Vs. RAKESH KUMAR
January 19, 1999
LUCKNOW DEVELOPMENT AUTHORITY Vs. GYAN CHAND JAIN
December 14, 1999
M.S.AUTO SERVICE CENTRE Vs. BHARAT JYOTI TECHANICALS
August 4, 1999
MADHUKANT PREMI Vs. DISTRICT SUPPLY OFFICER
October 21, 1999
MADHUKANT PREMI Vs. DISTRICT SUPPLY OFFICER
October 8, 1999
MAL SHREE MISRA Vs. NEW INDIA ASSURANCE COMPANY LTD.
August 13, 1999
MANAGER, ALLAHABAD BANK Vs. REETA JOSHI
May 6, 1999
MANAGER, VIVEKANANDA UCHTAR MADHYAMIK VIDHYALAYA Vs. SURENDRA NATH TEWARI
July 1, 1999
MANOHAR LAL Vs. AJAY KUMAR JAIN
March 22, 1999
MANORAMA SINGH Vs. LUCKNOW DEV.AUTHORITY
October 20, 1999
MARK INTERNATIONAL Vs. BANK OF INDIA
April 20, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. S.R.MISRA
August 2, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. NIRANKAR SWAROOP MATHUR
September 6, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. SHAKUNTALA DEVI
September 16, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. POONAM JAIN
September 6, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. SAROJ BALA
October 28, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. MANOJ KUMAR JAIN
October 20, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. ALKA GAUR
April 8, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. PREM KUMAR SARDANA
April 12, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. ASHA RANI
March 5, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. M.C.BARDIYA
April 12, 1999
MEERUT DEVELOPMENT AUTHORITY Vs. VISHNU BEER RASTOGI
August 13, 1999
MEERUT DEVELOPMENT AUTHORITY, MEERUT Vs. AJIT KUMAR KALI
October 4, 1999
MOHD. UBAID SIDDIQUI Vs. DR. RAMESH KUMAR UPADHYAYA
October 24, 1999
NAGAR PALIKA PARISHAD, BULANDSHAHR Vs. MAN MOHAN LAL SAXENA
May 17, 1999
NARENDRA PRATAP SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
September 13, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. MAYA GANDHI
October 5, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJESH TRIPATHI
March 8, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. U.P.STATE TEXTILE CORPORATION LTD.
March 9, 1999
NATIONAL INSURANCE COMPANY LTD. Vs. V.K.GUPTA
October 5, 1999
NAVED AHMED Vs. RAKESH KACKER
April 17, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRATIBHA SINGH
October 20, 1999
OM PRAKASH Vs. MILL STORES SYNDICATE
April 19, 1999
OM PRAKASH Vs. STATE OF U.P.
December 13, 1999
ORIENTAL INSURANCE COMPANY Vs. GOSIA CLOTH HOUSE
December 15, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. ASHOK KUMAR
July 23, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANIL KUMAR
April 21, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJ KUMAR GUPTA
April 16, 1999
P.C.JAIN Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
March 5, 1999
P.S.MISRA Vs. USHA GUPTA
April 16, 1999
PADAMSEN Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 2, 1999
PARMANAND SHARMA Vs. UCO BANK
October 4, 1999
PHOOL CHAND SHARMA Vs. SAMPATTIPRABANDH ADHIKARI, U.P.AVAS VIKAS PARISHAD
August 24, 1999
PRAGATI SALES CORPORATION Vs. GENERAL MANAGER, NATIONAL INSURANCE COMPANY LTD.
December 16, 1999
PRATHMIC VIDYALYA Vs. MADHURI DEVI
May 5, 1999
PREM WOOD Vs. NEW INDIA ASSURANCE COMPANY
March 22, 1999
PRINCIPAL, R.S.M.INTER COLLEGE Vs. REKHA
January 29, 1999
PUNJAB NATIONAL BANK Vs. SATYENDRA KUMAR TIWARI
October 8, 1999
R.B.PAMNANI Vs. AMARAVATI SAHAKARI GRIH NIRMAN SAMITI LTD.
November 1, 1999
R.K.BATRA Vs. V.P.NAUTIYAL
March 5, 1999
RAJESH SENGER Vs. SURESH KUMAR
May 17, 1999
RAJESH TANDON Vs. SUPERINTENDENT TELEGRAM TRAFFIC
October 8, 1999
RAJIV GUPTA Vs. SENIOR MANDAL PRABANDHAK
March 31, 1999
RAKESH CHANDRA SRIVASTAVA Vs. DEPARTMENT OF POST AND TELEGRAPH
April 21, 1999
RALLIS INDIA LIMITED Vs. EASTERN TRANSPORT COMPANY
July 2, 1999
RAM CHANDRA GUPTA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 18, 1999
RAM DAS MALI Vs. ADHISHASI ABHIYANTA
January 6, 1999
RAM DAYA Vs. UNION OF INDIA
May 27, 1999
RAM DEV Vs. D.N.PANDEY
December 2, 1999
RAM DHANI PRASAD Vs. PRABANDHAK, U.P.CO-OP.BANK LTD.
October 4, 1999
RAM DHARI YADAV Vs. HAROON RAHSSED
October 27, 1999
RAM KISHORE TTWARI Vs. G.D.A.
July 19, 1999
RAMA DEVI Vs. LUCKNOW DEVELOPMENT AUTHORITY
May 27, 1999
RATAN SINGH Vs. UTTAR PRADESH AVAS EVAM VIKAS PARISHAD
November 4, 1999
REGIONAL MANAGER, UPSRTC Vs. KANTI DEVI
March 5, 1999
S.C.GUPTA Vs. PANKAJ TRIPATHI
August 13, 1999
S.G.ESTATES AND PROPERTIES LIMITED Vs. NEERAJHA RANI DAS
September 9, 1999
S.GOVIND RAJAN Vs. INDIAN AIRLINES
November 1, 1999
SADANA ELECTRICALS Vs. REETA RANI GUPTA
August 13, 1999
SAKHRAM TRIPATHI Vs. U.P.STATE CO-OPERATIVE AGRICULTURE &
April 22, 1999
SANGAT SINGH CHAUHAN Vs. STATE BANK OF INDIA
March 12, 1999
SARVESH KUMAR Vs. RAHUL SEEDS
January 6, 1999
SAVITRI KHANNA Vs. U.P.S.E.B.
January 22, 1999
SHANTI DEVI SRIVASTAVA Vs. AROHI BUILDERS (P) LIMITED
February 10, 1999
SHANTI PRASAD SEMWAL Vs. NEW INDIA ASSURANCE CO.LTD.
September 28, 1999
SHANTI ROADWAYS, BAREILLY Vs. NEW INDIA ASSURANCE COMPANY
February 25, 1999
SHER KHAN Vs. CANTONMENT BOARD
January 12, 1999
SHIV CHARAN LAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
February 24, 1999
SHIV GOPAL Vs. SUDHA GUPTA
April 7, 1999
SHREE RAM STEEL UDYOG Vs. ASHOK KUMAR JAIN
March 22, 1999
SUBHASH TRACTORS Vs. ASHOK KUMAR SINGH
August 13, 1999
SUNDER VATI Vs. COMMAND OFFICER
March 9, 1999
SUNIL KUMAR SHARMA Vs. K.K.HOSPITAL
September 1, 1999
SURENDRA KUMAR SENGER Vs. LUCKNOW DEVELOPMENT AUTHORITY
February 22, 1999
U.P.AVAS EVAM VIKAS PARISHAD Vs. SATYAWATI
July 19, 1999
U.P.KHADI GRAMODHYOG BOARD Vs. NEW INDIA ASSURANCE COMPANY
July 1, 1999
U.P.STATE AGRO INDUSTRIAL CORPORATION LTD. Vs. VED PRAKASH SINGH
December 14, 1999
UDAI BEER SINGH Vs. BRANCH MANAGER, STATE BANK OF INDIA
November 4, 1999
UDAI PRATAP SINGH Vs. NEW INDIA ASSURANCE COMPANY & TWO
April 28, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GULZAR COLD STORAGE AND ICE FACTORY
August 26, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIVALI CEMENT PVT.LTD.
August 4, 1999
VIJAY SAXENA Vs. SACHIV, L.D.A.
February 8, 1999
VIPUL AUTO SERVICE Vs. AMBRISH KUMAR SRIVASTAVA
April 20, 1999
VISHNATH KESERWANI Vs. LUCKNOW ELECTRICITY SUPPLY UNDERTAKING
December 20, 1999
VISHNU KUMAR BHARGAVA Vs. CHAIRMAN, LUCKNOW DEVELOPMENT AUTHORITY
May 7, 1999
WAHID KHAN Vs. MOHD.ABDUL
January 21, 1999