Home
Case Index
Title
Date
20TH CENTURY FINANCE CORPORATION LTD Vs. RFB LATEX LTD
June 29, 1999
ADOR SAMIA LTD Vs. INDOCAN ENGINEERING SYSTEMS LTD
September 17, 1999
ANIL R CHHABRIA Vs. FINOLEX INDUSTRIES LTD AND FINOLEX CABLES LTD
September 14, 1999
ATMARAM MODI Vs. ECL AGROTECH LTD
July 15, 1999
AZZILFI FINLEASE AND INVESTMENTS PVT LTD Vs. AMBALAL SARABHAI ENTERPRISES LTD
July 2, 1999
BAKHTAWAR CONSTRUCTION COMPANY P LTD Vs. BLOSSOM BREWERIES LTD
June 1, 1999
BAKHTAWAR CONSTRUCTION COMPANY PVT LTD Vs. BLOSSOM INDUSTRIES LTD
February 2, 1999
BANK OF MADURA Vs. KHSL INDUSTRIES LTD
March 24, 1999
BERTRAND FAURE SITZTECHNIK GMBH AND CO Vs. IFB AUTOMOTIVE AND SEATING SYSTEMS LTD
May 17, 1999
BHADRESH KANTILAL SHAH Vs. MAGOTTEAUX INTERNATIONAL
December 16, 1999
CANARA LAND INVESTMENTS LTD Vs. SEA ROCK INVESTMENTS LTD AND CHITRAKALA INVESTMENTS TRADE AND BUSINESS FINANCE LTD
July 5, 1999
D RAMAKRISHNA RAO Vs. L R R HATCHERIES PVT LTD
April 26, 1999
DIPAK G MEHTA Vs. ANUPAR CHEMICALS INDIA PVT LTD
March 22, 1999
DUNLOP INDIA LIMITED Vs. STATE
February 12, 1999
ESCORTS FINANCE LTD Vs. G R SOLVENTS AND ALLIED INDUSTRIES LTD
January 12, 1999
ESWAR USHA CORPORATION Vs. RICHIMEN SILKS LTD
May 3, 1999
GATES CORPORATION Vs. ANAND GATES INDIA PVT LTD
July 14, 1999
GLOBAL PORTFOLIO ENTERPRISES LIMITED Vs. CHANCELLOR CAPITAL FINANCE LTD
June 28, 1999
GULJARILAL KANORIA Vs. LOPTCHU TEA COMPANY LTD
October 28, 1999
HERBERTSONS LTD Vs. KISHORE RAJARAM CHHABRIA
March 9, 1999
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD Vs. OFFICIAL LIQUIDATOR USHA AUTOMOBILES AND ENGINEERING COMPANY LIMITED IN LIQUIDATION
November 19, 1999
J P SRIVASTAVA AND SONS RAMPUR PVT LTD Vs. GWALIOR SUGAR COMPANY
January 18, 1999
JANAKI PRINTING PRIVATE LIMITED Vs. NADAR PRESS LTD
December 16, 1999
K N BHARGAVA Vs. TRACKPARTS OF INDIA LTD
November 30, 1999
KAMAL K DUTTA Vs. RUBY GENERAL HOSPITAL LTD
October 29, 1999
KAREDLA SURYANARAYANA Vs. RAMADAS MOTOR TRANSPORT LIMITED
June 18, 1999
KHANDWALA SECURITIES LTD Vs. KOWA SPINNING LTD
June 28, 1999
KSHOUNISH CHOWDHURY Vs. KERO RAJENDRA MONOLITHICS LTD
June 23, 1999
KUBER MUTUAL BENEFITS LTD Vs. STATE
December 31, 1999
M M T C LIMITED Vs. INDO FRENCH BIO TECH ENTERPRISE LTD
September 21, 1999
MASTER GAUTAM R PADIVAL MINOR Vs. KARNATAKA THEATRES LIMITED
December 16, 1999
METAL BOX INDIA LIMITED Vs. STATE
December 3, 1999
NAGARJUNA FINANCE LIMITED Vs. STATE
February 12, 1999
NAMITA GUPTA AND AJIT KUMAR GOSWAMI Vs. CACHAR NATIVE JOINT STOCK CO LTD
June 1, 1999
NARESH TREHAN Vs. HYMATIC AGRO EQUIPMENTS PRIVATE LTD
May 3, 1999
NARESH TREHAN Vs. HYMATIC AGRO EQUIPMENTS PRIVATE LTD
April 12, 1999
OM PRAKASH GUPTA Vs. HICKS THERMOMETERS INDIA LTD
April 5, 1999
PAWAN GUPTA Vs. HICKS THERMOMETERS INDIA LTD
April 5, 1999
PRABHU DAYAL CHITLANGIA Vs. TRINITY COMBINE ASSOCIATES PVT LTD
April 7, 1999
PUSHPA PRABHUDAS VORA Vs. VORAS EXCLUSIVE TOOLS PVT LTD
December 23, 1999
RAJIV KHANDELWAL Vs. AMIGO MULTIFILM P LTD
February 8, 1999
RAMESH BHAJANLAL THAKUR Vs. SEA SIDE HOTEL P LTD
November 17, 1999
RAVI CONSTRUCTIONS Vs. REGISTRAR OF COMPANIES
August 18, 1999
S JAMES FREDRICK Vs. MRS MINNIE R FREDRICK
December 16, 1999
SPML INDIA LTD Vs. STATE
December 22, 1999
T V PRASADACHANDRAN NAIR Vs. ANANDAMANDIRAM HOTELS PVT LTD
September 25, 1999
V K GUPTA Vs. AUTO LAMPS LTD
February 12, 1999
VINOD KUMAR MITTAL Vs. KAVERI LIME INDUSTRIES LTD
October 11, 1999