Case Index

Title
Date
BARINDRANATH CHOWDHURY Vs. COMMERCIAL TAX OFFICER, HOWRAH RAILWAY AND ORS.
July 21, 1999
DIAMOND ELECTRICALS Vs. STATE OF TAMIL NADU
September 24, 1999
KESHAR CHAND PADIA AND ANR. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
October 7, 1999
MAHINDER SARUP BANSAL Vs. DY. C.C.T. AND ORS.
July 9, 1999
NALVAR PROVISION STORES Vs. STATE OF TAMIL NADU
December 22, 1999
NOBLE WATCH COMPANY AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
May 19, 1999
RAZACK TRADING CO. Vs. STATE OF TAMIL NADU
February 2, 1999
SHAW WALLACE GELATINES LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
December 15, 1999
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD. AND ANR. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES AND ORS.
June 23, 1999
STATE OF TAMIL NADU Vs. MADRAS PACK MARINE
December 20, 1999
SUNDARAM INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
November 12, 1999
V. GUARD INDUSTRIES LTD. Vs. SALES TAX APPELLATE TRIBUNAL (ADDL. BENCH)
December 20, 1999