Case Index

Title
Date
ASSOCIATED INTERNATIONAL CORPORATION Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 9, 1999
BIJOLI BHATTACHARJEE Vs. GODREJ AND BOYCEE MANUFACTURING COMPANY (P) LTD.
May 24, 1999
BRAJENDRA KR.SHARMA Vs. MANAGER, L.I.C.I.
June 16, 1999
BRANCH MANAGER, UNIT TRUST OF INDIA Vs. TAPAS RANU
April 28, 1999
DILIP KUMAR BISWAS Vs. MOTHARI MEDICAL CENTRE
June 18, 1999
DIPAK DE Vs. SANATAN HAZRA
June 16, 1999
GLAXO INDIA LIMITED Vs. KANA BOSE
May 24, 1999
HOWRAH DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. PANCHANAN DAWAN
June 25, 1999
MONGILAL KOTHARI Vs. HINDUSTAN LEVER LIMITED
June 25, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. AMAR NATH GHOSH
May 4, 1999
NICHIPUR COAL CO.PVT.LTD. Vs. C.E.S.C.LTD.
July 29, 1999
PRASANTA KUMAR DATTA Vs. PARTHA KUMAR MUKHERJEE
June 23, 1999
SQUAREM TECHNICAL SYSTEM PRIVATE LIMITED Vs. BIRESWAR SARKAR
June 23, 1999
SUBHASIS NANDY Vs. W.B.S.E.B., SALT LAKE
June 28, 1999
SUBIR KUMAR BASU Vs. LIFE INSURANCE CORPORATION OF INDIA
June 22, 1999
SUNIL KUMAR KEDIA Vs. GENERAL MANAGER, M/S.GREATER CALCUTTA GAS SUPPLY CORPORATION LTD.
August 26, 1999
SUPERINTENDENT OF POST OFFICE, SOUTH CALCUTTA Vs. SIPRA PAL
June 18, 1999
UCO BANK Vs. SISIR KUMAR KAR
July 30, 1999
UMAPROSANNA PUNDIT Vs. PUNJAB TRACTORS LIMITED
May 24, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. NEMAI CHANDRA SAMANTA
April 9, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. MD.RAFIQUL HASSAN
May 3, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. CHAMPA BAG
June 16, 1999