Case Index

Title
Date
B.B.POULTRY LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
January 8, 1999
BAJAJ CAPITALS & INVESTMENT CENTRE LTD. Vs. PEEYUSH SHARMA
February 3, 1999
BIR INDER SINGH Vs. CHANDIGARH ADMINISTRATION
February 9, 1999
CAN BANK MUTUAL FUND (TRUSTEE CANARA BANK) Vs. RAJNI
January 25, 1999
CHANDIGARH HOUSING BOARD Vs. KAPUR SINGH GREWAL, DEPUTY DIRECTOR
December 15, 1999
CHANDIGARH HOUSING BOARD, CHANDIGARH Vs. INDIAN EXPRESS EMPLOYEES CO
December 17, 1999
DCM FINANCIAL SERVICES LTD. Vs. RAMAN MITTAL
February 9, 1999
DISTRICT MANAGER, TELEPHONES Vs. S.K.LAMBA
March 5, 1999
KAMALJIT KAUR AHLUWALIA & ANR. Vs. THE CHAIRMAN, UNIT TRUST OF INDIA & ANOTHER
October 8, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. MT. SHARBATI DEVI
December 8, 1999
M/S. ASHIANA CONSTRUCTIONS (P) LTD. Vs. MALIKA DASS
November 1, 1999
NEW INDIA ASSURANCE COMPANY LTD. Vs. SH. R.S. BANSAL & ANOTHER
October 5, 1999
PRESIDENT, THE ROADWAYS DIRECTORATE, PUNJAB EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. BAIJ NATH GHAI
January 18, 1999
RAJ KUMAR TREHAN Vs. CHANDIGARH HOUSING BOARD
October 4, 1999
REHAL CARRIER (TRANSPORT CONTRACTORS) Vs. ASHOK LEYLAND LTD.
January 8, 1999
RENUKA SEKHON Vs. AIR FRANCE
February 10, 1999
SATNAM REFREGERATION & ELECTRICALS Vs. RAJESH KUMAR
January 18, 1999
SIMRAN MACKER Vs. DCM FINANCIAL SERVICES LTD.
February 9, 1999
SUBEDAR (RETD.) KANSHI RAM Vs. THE CHAIRMAN, PUNJAB URBAN DEVELOPMENT AUTHORITY & ANOTHER
October 6, 1999
THE GENERAL MANAGER TELECOM & OTHERS Vs. D.P. JINDAL
October 6, 1999