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Case Index
Title
Date
A.K. Mukherjee Vs. State of M.P.
October 26, 1999
A.K. SINGH, SPECIAL RAILWAY MAGISTRATE, JABALPUR Vs. VIRENDRA KUMAR JAIN, ADVOCATE
November 26, 1999
AADIVASI MACHHUARA SAMITI Vs. STATE OF M.P. AND ORS.
August 19, 1999
Abdul Jabbar Khan Vs. State of M.P.
September 30, 1999
ADARWATI Vs. MOHANLAL
October 5, 1999
ADIM JATI SEWA SAHKARI SAMITI Vs. STATE OF M P
November 24, 1999
Ahmad Hussain Vs. State of M.P.
January 7, 1999
Ajab Bai Vs. Karan Singh
March 22, 1999
Ajad Singh Vs. State of M.P.
January 7, 1999
AJAY CHANDRAKAR Vs. USHABAI
December 8, 1999
AKHIL CHANDRA MISTRI Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, KANKAR
January 29, 1999
AKHLAK Vs. STATE OF MADHYA PRADESH
August 4, 1999
Akram Vs. State of Madhya Pradesh
December 9, 1999
ALKA GREWAL Vs. STATE OF MADHYA PRADESH
July 30, 1999
ALLADIN KHAN AND ETC., Vs. MORENA MANDAL SAHAKARI SHAKKAR KARKHANA, KAILARAS AND OTHERS
January 12, 1999
ALPANA THEATRE Vs. NAGAR PALIKA PARISHAD
February 2, 1999
Amar Parwani Vs. State of M.P.
September 14, 1999
AMAR SINGH Vs. STATE OF MADHYA PRADESH
January 13, 1999
AMAR SINGH Vs. RAJESH
May 14, 1999
Amir Ullah Khan Vs. Anand Chandra Mishra
June 24, 1999
AMITA Vs. A K RATHORE
February 25, 1999
Amresh Shrivastava Vs. State of M.P.
March 9, 1999
Amrita @ Amritlal Vs. State of M. P.
November 24, 1999
ANAND KUMAR Vs. STATE OF MADHYA PRADESH
April 12, 1999
Anand Singh Vs. State of M.P.
July 28, 1999
Anandilal Vs. State of M.P.
February 26, 1999
ANIL KUMAR SHARMA Vs. STATE OF M P
October 29, 1999
ANIL TIWARI Vs. SAHEB SINGH
September 15, 1999
Anjan Kumar Vs. Union of India
January 22, 1999
ANNAPURNABAI ALIAS BHOORI Vs. STATE OF MADHYA PRADESH
February 11, 1999
ANWAR HUSSAIN Vs. KHALIF MOHD
July 22, 1999
ARCHANA SINGH Vs. DHARAMPAL SINGH
February 18, 1999
ARJUN KUSHWAH Vs. STATE OF MADHYA PRADESH
February 11, 1999
ARJUN SINGH Vs. STATE OF M P
November 2, 1999
Arti Bhatnagar Vs. State of M.P.
December 22, 1999
ARUN CHAUHAN Vs. SAKHARAM
March 8, 1999
ARUN KUMAR Vs. STATE OF MADHYA PRADESH
October 15, 1999
ARUNADEVI BAHETI Vs. COMMISSIONER OF WEALTH TAX
July 20, 1999
ARVIND IRON AND STEEL COMPANY Vs. STEEL AUTHORITY OF INDIALIMITED BHILAI
April 22, 1999
ASFAK MOHAMMAD Vs. STATE OF M P
December 9, 1999
ASGARI BEGAM SMT Vs. UNION OF INDIA UOI
July 23, 1999
ASHASAKIYA SHASTRI UCHCHTAR MADHYAMIK VIDYALAYA Vs. STATE OF M P
July 30, 1999
ASHISH KUMAR SHARMA Vs. SECRETARY MADHYAMIK SHIKSHA MANDAL BHOPAL
September 8, 1999
ASHOK Vs. STATE OF M.P.
September 10, 1999
ASHOK COAL DEPOT Vs. SOUTH EASTERN COAL FIELDS LTD
April 20, 1999
ASHOK KUMAR KAURAV Vs. STATE OF M P
February 2, 1999
ASHOK KUMAR TRIPATHI Vs. UNION OF INDIA
December 17, 1999
ASHOK SINGH RATHORE Vs. STATE OF MADHYA PRADESH
August 3, 1999
ASHUTOSH KUMAR MISHRA Vs. M P BOARD OF SECONDARY EDUCATION BHOPAL
October 14, 1999
ASHWANI TRIVEDI Vs. BHUMI VIKAS BANK JABALPUR
January 14, 1999
AWADHESH SINGH KUSHWAH Vs. M.P.POLICE HOUSING CORPORATION
August 30, 1999
AYODHYA PRASAD Vs. CHHEDILAL
November 5, 1999
AZAD SINGH S O LOKMAN SINGH Vs. STATE OF MADHYA PRADESH
January 7, 1999
B.R. NIKUNJ Vs. VIPIN BANSRAJ TIWARI
September 1, 1999
BABBU ALIAS BABULAL Vs. STATE OF MADHYA PRADESH
October 14, 1999
BABU RAM Vs. OM PRAKASH
August 30, 1999
BABULAL Vs. BOARD OF REVENUE
July 29, 1999
BABULAL Vs. BHURELAL
September 18, 1999
BABULAL AGRAWAL Vs. JYOTI SHRIVASTAVA
September 20, 1999
BABULAL TANTUWAY Vs. STATE OF M P
August 10, 1999
BADAN SINGH RAGHUVANSHI Vs. B RAJGOPAL NAIDU
August 18, 1999
BADRI PRASAD SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
September 10, 1999
BAHOR SINGH Vs. DEVI
August 5, 1999
BALAJI MINERAL GRINDING INDUSTRIES Vs. STATE OF MADHYA PRADESH
July 13, 1999
BALAKRISHNA SAHU Vs. SHASKIYA SAHAKARI KARMACHARI GRIH NIRMAN SAMITI
December 31, 1999
Baldeo Vs. State of M.P.
January 8, 1999
BALDEV Vs. RAMNIWAS
September 24, 1999
BALKRISHAN Vs. MOHSIN BHAI
January 6, 1999
Balkrishna Vs. State of M.P.
March 31, 1999
BALMUKUND SINGHAL Vs. BIHARILAL
March 11, 1999
BALRAM Vs. STATE OF MADHYA PRADESH
April 28, 1999
BALRAM Vs. STATE OF M.P.
February 16, 1999
BALRAM Vs. STATE OF M P
August 23, 1999
BALRAM LAWANI Vs. JAHID KHAN
September 22, 1999
BANWARI LAL Vs. SATISH KUMAR
May 14, 1999
BAPU Vs. KARAN SINGH
August 27, 1999
Barji Vs. State of M P
August 10, 1999
BARJI AND Vs. STATE OF MADHYA PRADESH
August 10, 1999
BASANT Vs. STATE OF M P
January 14, 1999
BASANTA Vs. STATE OF MADHYA PRADESH
May 14, 1999
BASANTI BAI Vs. ABHAY KUMAR
July 2, 1999
BATESHI BAI Vs. UDAYRAJ SINGH BAGHEL
March 4, 1999
BECHAN SINGH S/O LAL SAI Vs. STATE OF M.P.
August 28, 1999
BENI PRASAD Vs. MEERA BAI
November 2, 1999
BHAGONI SINGH Vs. GHASITIBAI
September 29, 1999
Bhagwan Shri Ram Vs. Lilabai
February 12, 1999
BHAGWANTI Vs. LAXMANDAS PANJWANI
February 9, 1999
BHAGWATI Vs. ASHOK TILWANI
May 13, 1999
BHAGWATIDEVI ACHARYA Vs. STATE BANK OF INDORE
May 13, 1999
Bhaiyalal Vs. M.P. Khadi and Village Industries Board
July 30, 1999
BHAIYALAL SHUKLA Vs. STATE OF M P
March 12, 1999
BHAN BAI Vs. SURJIT SINGH BHATIYA
March 19, 1999
BHARAT BHUSHAN VYAS Vs. STATE OF M.P. AND ORS.
July 14, 1999
Bharat Commerce and Industries Ltd. Vs. State of M.P.
September 9, 1999
BHARAT GRIHA NIRMAN SAHAKARI Vs. BOARD OF REVENUE
February 17, 1999
BHARTI CHANDWANI Vs. JASSUMAL
March 15, 1999
BHAYLA Vs. ABDUL KAYUM
January 12, 1999
Bhikam Chandra Vs. Ghichi Bai
February 10, 1999
BHOJRAM AND ANR. Vs. STATE OF MADHYA PRADESH
July 27, 1999
BHOLU Vs. STATE OF M.P.
October 8, 1999
BHULIN DEWANGAN Vs. STATE OF M P
November 2, 1999
Bhuralal Vs. State of M.P.
May 11, 1999
BHUWANLAL & ONE ANR. Vs. BOARD OF REVENUE AND ORS.
July 12, 1999
BIHARI PRASAD CHANDRIKA PRASAD TIWARI Vs. STATE OF M P AND OTHERS
December 16, 1999
BIHARILAL THAWAIT Vs. STATE OF M P
December 13, 1999
BILASPUR SPINNING MILLS AND INDUSTRIES LTD Vs. DEPUTY LABOUR COMMISSIONER
August 4, 1999
Billu alias Indrapal Vs. State of M.P.
January 21, 1999
BINA POWER SUPPLY CO. LTD Vs. STATE OF M.P.
June 25, 1999
Bishan Vs. State of M.P.
July 28, 1999
Bodhan Singh Gautam Vs. Central Bank of India
February 15, 1999
BRIJ BHAL SINGH Vs. UNION OF INDIA
October 14, 1999
BRIJ KISHORE Vs. NARAYAN
April 26, 1999
BRIJBASUA Vs. VISHNUDEV SINGH
December 16, 1999
BRIJENDRA MISHRA Vs. STATE OF MADHYA PRADESH
July 20, 1999
C P TRIPATHI Vs. STATE OF MADHYA PRADESH
May 14, 1999
CANCER HOSPITAL AND RESEARCH INSTITUTE Vs. RAJVEER SINGH
April 27, 1999
CAPITAL ROADWAYS and FINANCE P LTD Vs. MOHAN BAI
July 8, 1999
CATHERINE TERESA RAJ PILLAI Vs. AWTAR SINGH
July 13, 1999
CENTRAL BANK OF INDIA Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND
September 21, 1999
CHAMPABAI Vs. STATE OF M P
September 14, 1999
CHAUDHARY BUILDERS PVT LTD Vs. SANGHI BROTHERS INDORE LTD
February 18, 1999
Chaudhary Builders Pvt. Ltd. Vs. Sanghi Brothers Ltd.
February 16, 1999
CHAUDHARY KANHAIYALAL HUKUMCHAND Vs. UNION OF INDIA
April 1, 1999
CHEENA ALIAS RAJJAB Vs. STATE OF M P
August 23, 1999
CHHAGAN SINGH Vs. STATE OF M P
November 29, 1999
CHHAMADHAR Vs. STATE OF MADHYA PRADESH
August 30, 1999
CHHATARSINGH Vs. GAJENDRA SINGH
August 2, 1999
CHHHOTE KHAN Vs. RAJESH KUMAR AGRAWAL
January 6, 1999
CHHOTE LAL Vs. STATE OF M P
July 22, 1999
CHIEF MUNICIPAL OFFICER NAGAR PANCHAYAT KYMORE MP Vs. ETERNIT EVERESTLIMITED
September 10, 1999
CHINTARAM Vs. PUSHIBAI
December 6, 1999
CHUIYYA S/O JHADI Vs. MANGARI BAI
December 8, 1999
CHUNNILAL Vs. VINOD KUMAR
September 23, 1999
COMMISSIONER OF COMMERCIAL TAX Vs. DABAR INDIA LTD
October 4, 1999
COMMISSIONER OF COMMERCIAL TAX Vs. STANDARD PAINT HOUSE
May 1, 1999
COMMISSIONER OF COMMERCIAL TAX Vs. PATIDAR TRADING CORPORATION
November 22, 1999
COMMISSIONER OF INCOME TAX Vs. AWAA RAO SUGAR COMPANY LTD
February 5, 1999
COMMISSIONER OF INCOME TAX Vs. PADMA DEVI JAIN
February 10, 1999
COMMISSIONER OF INCOME TAX Vs. TIRUPATI CONSTRUCTION CO
April 16, 1999
COMMISSIONER OF INCOME TAX Vs. ABHISHEK CINECO PRVATE LIMITED
April 17, 1999
COMMISSIONER OF INCOME TAX Vs. PANAMA CHEMICAL WORKS
June 30, 1999
COMMISSIONER OF INCOME TAX Vs. LADHARAM LAKHIMAL
July 29, 1999
COMMISSIONER OF INCOME TAX Vs. PITHAMPUR CONZIMA PRVATE LIMITED
July 28, 1999
COMMISSIONER OF INCOME TAX Vs. KESHIPRA AND COMPANY
July 29, 1999
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA MITTAL
July 20, 1999
COMMISSIONER OF INCOME TAX Vs. JIWAJI RAO SUGAR COMPANY LIMITED
January 25, 1999
COMMISSIONER OF INCOME TAX Vs. MAHAVEER DRILLING COMPANY
January 27, 1999
COMMISSIONER OF INCOME TAX Vs. PADMA DEVI JAIN
February 12, 1999
COMMISSIONER OF INCOME TAX Vs. NATIONAL TEXTILE CORPORATION
February 11, 1999
COMMISSIONER OF INCOME TAX Vs. JAKKO POYRY ENGINGEERING
February 9, 1999
COMMISSIONER OF INCOME TAX Vs. DOONGAJI AND CO
February 5, 1999
COMMISSIONER OF INCOME TAX Vs. LABHSINGH AND COMPANY
February 5, 1999
COMMISSIONER OF INCOME TAX Vs. S R RATHI
April 5, 1999
COMMISSIONER OF INCOME TAX Vs. REGIONAL SOYABEAN PRODUCTS CO OPERATIVE UNION LIMITED
February 26, 1999
COMMISSIONER OF INCOME TAX Vs. METACHEM INDUSTRIES
September 1, 1999
COX DISTILLERY Vs. MCDOWELL AND COMPANY LIMITED
January 8, 1999
D R LEKHERA Vs. STATE OF MADHYA PRADESH
September 9, 1999
D.V. Paul Vs. Manisha Lalwani
March 30, 1999
DAMOO ALIAS DAMODAR Vs. STATE OF M P
July 22, 1999
DAMROOLAL GAGANNATH PRASAD PATHAK Vs. KRISHI UPAJ MANDI SAMITI JABALPUR
March 10, 1999
DATTATRAYA Vs. STATE OF M.P. AND ORS.
September 15, 1999
DAYARAM Vs. MANPAL
September 29, 1999
DEENANATH SHARMA Vs. TARUN PRASAD CHATTERJEE
October 9, 1999
Deep Shikha Bilaiya Vs. State of M.P.
July 29, 1999
DEEPAK DAWAR Vs. STATE OF MADHYA PRADESH
September 1, 1999
Delhi Development Authority Vs. Ravindra Mohan Agarwal
March 19, 1999
Devendra Kumar Bakshi Vs. State of M.P.
January 6, 1999
DEVILAL LALCHAND VYAS Vs. NARMADABAI D/O BADRILAL
January 8, 1999
Devisingh Vs. State of M.P.
January 18, 1999
DEVKARAN MEVARA Vs. STATE OF M P
September 21, 1999
DHAMTARI ELECTRO-HOMOEOPATHIC MEDICAL INSTITUTE AND HOSPITAL, DHAMTARI Vs. STATE OF M.P.
September 10, 1999
DHAN SINGH Vs. STATE OF M.P.
November 15, 1999
DHANI RAM NATHOO RAM KUSHWHA Vs. STATE OF M.P.
July 27, 1999
DHANIRAM Vs. STATE OF MADHYA PRADESH
January 30, 1999
DHANNA Vs. CHAMPALAL
November 2, 1999
DHANROOP Vs. PURUSHOTTAMDAS PUROHIT
October 14, 1999
DHANYA KUMAR DHARAMDAS AGARWAL Vs. STATE OF M P
March 12, 1999
DHAR CEMENT LIMITED Vs. CEGAT
September 7, 1999
DHARAMPAL SINGH PALL Vs. CENTRAL BOARD OF DIRECT TAXES
October 6, 1999
DILIP KUMAR KHANDALKAR Vs. STATE OF M P
July 15, 1999
DINESH GURJAR Vs. UNION OF INDIA
May 5, 1999
Dinesh Kumar Mishra Vs. State of M.P.
February 3, 1999
DOLATRAM DEVAJI Vs. KISHAN GANGARAM
September 24, 1999
DURGABAI Vs. BHAGATRAM
December 2, 1999
DUSHYANT SINGH Vs. STATE OF M P
September 14, 1999
EMPLOYEES UNION ORDNANCE FACTORY Vs. STATE OF M P
November 16, 1999
EX SEPOY RAJESH KUMAR UPADHYAY Vs. UNION OF INDIA
October 27, 1999
GAJANAND Vs. STATE OF MADHYA PRADESH
July 23, 1999
Gaje Singh Vs. Union of India
February 16, 1999
Gajendra Singh Arya Vs. State of M.P.
July 30, 1999
Gajendra Singh s/o Ramsingh Vs. Mansingh
December 7, 1999
GAMBHIR SINGH Vs. KALYAN
July 8, 1999
GANESHRAM Vs. ROOPNARAYAN
September 14, 1999
GANGADHAR RAI JADHAV Vs. ASHA LATA GHATGE
March 4, 1999
Ganganagar Zila Dugdh Utpadak Sahkari Sangh Vs. Priyanka Joshi
July 19, 1999
GATTU S O GULAB SINGH Vs. STATE OF MADHYA PRADESH
January 19, 1999
Gayatribai Vs. Narendra
July 13, 1999
GEORGE JOSEPH Vs. R P F COMMR
September 27, 1999
Ghanshyam Vs. State of M.P.
January 6, 1999
Ghanshyam Vs. State of M P
November 22, 1999
GIGIRAJ PRIMARY WEAVERS CO OP SOCIETY LTD Vs. DY REGISTRAR
November 22, 1999
Gitabai Vs. Karya Palan Yantri
May 1, 1999
GOKUL SINGH Vs. STATE OF MADHYA PRADESH
July 2, 1999
GOPAL KRISHNA PANDEY Vs. RAMA NAND SINGH
April 23, 1999
GOPAL TIWARI Vs. STATE OF MADHYA PRADESH
March 30, 1999
GOVERDHAN LAL CHOUDA Vs. M.P. STATE WAREHOUSING CORPORATION AND ANOTHER
December 14, 1999
GOVIND RAMLAL MARAR Vs. STATE OF M.P.
August 16, 1999
GUJARAT AMBUJA CEMENT Vs. UNION OF INDIA
May 4, 1999
GULAB SINGH THAKUR Vs. STATE OF M.P.
July 5, 1999
GUNWANTBHAI S. SHAH Vs. STATE OF M.P.
December 13, 1999
GURUBACHAN SINGH Vs. FOOD CORPORATION OF INDIA
September 20, 1999
GURUMUKH DAS Vs. STATE OF MADHYA PRADESH
October 28, 1999
GURUVACHAN SINGH Vs. MANJIT SINGH
November 22, 1999
Gyan Chand Jain Vs. Collector, Dist. Jabalpur
November 27, 1999
H.G. CHOUBEY Vs. REGIONAL PROVIDENT FUND COMMISSIONER, JABALPUR AND OTHERS
September 27, 1999
HABIB Vs. STATE OF M.P.
December 31, 1999
Har Prasad Vs. Rajrani
November 15, 1999
HARI SINHA Vs. DISTRICT AUTHORITY-CUM-DISTT. MAGISTRATE, RAIGARH
August 10, 1999
HARISH KUMAR SHIVHARE Vs. STATE OF M P
November 1, 1999
HARISINGH SIDAR Vs. STATE OF M P
November 5, 1999
Harnamsingh Vs. Vijaysingh
July 8, 1999
Harsh Pratap Sisodia Vs. Union of India
February 5, 1999
Harshwood Products Vs. State of M.P.
January 12, 1999
HARWANSH KUMAR PATEL Vs. SUB DIVISIONAL OFFICER MANDLA
September 7, 1999
HEMANT MITTAL Vs. STATE OF M P
July 22, 1999
HEMLATA SAHU Vs. RAMADHAR
March 19, 1999
HIMALAYA DRUG CO PVT LIMITED BANGALORE Vs. ARYA AUSHADHI PHARMACEUTICAL WORKS INDORE
February 19, 1999
Hina Vs. State of Madhya Pradesh AND Three Ors
September 29, 1999
HUKUM SINGH Vs. STATE OF M P
August 5, 1999
HUKUMSINGH HAZARASINGH Vs. ASSISTANT SALES TAX OFFICER
July 28, 1999
I.B.P. Co. Ltd. Vs. Praveen Kumar
February 11, 1999
INCOME TAX COMMISSIONER Vs. ANUPCHAND AND COMPANY
June 25, 1999
INDER KUMAR PANCHAL Vs. STATE OF MADHYA PRADESH
July 21, 1999
INDIAN RAILWAY CONSTRUCTION COMPANY LTD Vs. SINGH CONSTRUCTION COMPANY, BILASPUR
July 27, 1999
INDORE DEVELOPMENT AUTHORITY INDORE Vs. SATYAPAL ANAND
September 9, 1999
INDRA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
February 26, 1999
INDRA RAJ SINGH Vs. STATE OF M P
August 16, 1999
Iqbal Vs. State of M.P.
April 1, 1999
ISARUL HAQUE Vs. STATE OF M P
September 1, 1999
ISHWAR SINGH Vs. ASHOK KUMAR
July 29, 1999
ISHWAR SINGH Vs. STATE OF M P
June 22, 1999
ISMAIL KHAN Vs. RAM PRAKASH VERMA
November 1, 1999
ITARSI OILS AND FLOURS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 31, 1999
J N FULORIA Vs. BENIBAI
July 30, 1999
JABALPUR CABLE NETWORK PVT LIMITED Vs. E S P N SOFTWARE INDIA PVT LIMITED
March 13, 1999
JAFAR AHMED Vs. STATE OF M P
October 11, 1999
JAGAT SINGH Vs. GEHIMAL
March 9, 1999
JAGDISH Vs. SILOCHNABAI
December 31, 1999
JAGDISH Vs. STATE OF MADHYA PRADESH
January 22, 1999
JAGDISH PRASAD SHIVHARE Vs. MUNICIPAL CORPORATION
June 24, 1999
Jagdish Prasad Soni Vs. State of M.P.
January 28, 1999
JAGDISH TIWARI Vs. STATE OF MADHYA PRADESH
April 22, 1999
JAGESHWAR RAMSAHAY AHIR Vs. PARMESHWAR RAMPRASAD YADAV
December 1, 1999
JAI BHANSINGH PAWAIYA Vs. MADHAVRAO
August 18, 1999
JAI BHAWANI POHA UDYOG, WARASEONI, DIST. BALAGHAT Vs. STATE OF M.P.
August 27, 1999
JAI DINESH VERMA Vs. STATE OF M P
July 9, 1999
Jamuna Prasad Jaisani Vs. Shikha Dubey Collector
July 14, 1999
JANGGU ALIAS SHOBHIT Vs. STATE OF MADHYA PRADESH
July 27, 1999
JANKI Vs. AFRAZ KHAN
October 7, 1999
Javed Ahmad Vs. Abdul Alim
January 25, 1999
JAYANT PRAKASH GIRI Vs. SOBHA TAHANGURIA JOGE
February 23, 1999
JEETU Vs. NAGAR PALIKA PARISHAD
September 9, 1999
JHINGA RAI Vs. STEEL AUTHORITY OF INDIA AND ANOTHER
September 14, 1999
JILA SAHKARI KENDRIYA BANK Vs. P O LABOUR COURT
February 1, 1999
JINDA RAM Vs. UNION OF INDIA
March 19, 1999
JINDAL STRIPS LTD Vs. UNION OF INDIA
July 22, 1999
Jitendra Singh Vs. State of M.P.
May 17, 1999
JITENDRA SINGH THAKUR Vs. MEERA PRASAD
December 1, 1999
JOGILAL Vs. MANSHARAM
November 26, 1999
JOKHU ALIAS SHIVNARAYAN Vs. DISTRICT MAGISTRATE
December 22, 1999
JUGLA ALIAS RAMDAS Vs. STATE OF M P
November 29, 1999
JULEKHA BI Vs. MOHAMMAD FAZAL
February 15, 1999
K L KHANDELWAL Vs. STATE OF M P
February 25, 1999
K P AGNIHOTRI Vs. STATE OF MADHYA PRADESH
January 5, 1999
K. Durga Ratnam Vs. State of M.P.
July 7, 1999
Kadti Papaiya Vs. State of M.P.
January 5, 1999
Kailash Vs. State of M.P.
March 17, 1999
KAILASH Vs. NATIONAL INSURANCE CO LTD
November 15, 1999
KAILASH KUMAR PARMANAND DANGI Vs. STATE OF M P
August 3, 1999
KAILASHCHANDRA Vs. STATE OF M P
November 17, 1999
KALABAI Vs. PUSHPABAI
November 5, 1999
Kalla Vs. State of M.P.
May 17, 1999
Kallu s/o Dehru Vs. Jabalpur Development Authority
October 1, 1999
Kaloo Vs. State of M.P.
October 28, 1999
Kalpana Salunke Vs. Jabalpur Development Authority
October 26, 1999
KALYAN SINGH Vs. SADARANI
March 23, 1999
KAMAL Vs. STATE OF M P
June 22, 1999
KAMAL KISHORE Vs. JANPAD PANCHAYAT NALKHEDA
August 18, 1999
KAMAL SINGH THAKUR Vs. STATE OF M P
August 24, 1999
Kamalrani Rajaram Guru Vs. Kumari Pinki d/o Hari Shankar Guru
November 26, 1999
KAMLA BAI Vs. BHANWAR SINGH
September 14, 1999
KANDHILAL PATEL Vs. STATE OF MADHYA PRADESH
January 7, 1999
KANDRA Vs. State of Madhya Pradesh
August 16, 1999
KANHAIYA LAL Vs. MUSTAKIM KHAN
October 8, 1999
KANHAIYALAL DEEPCHAND JAIN Vs. UNION OF INDIA
May 4, 1999
KANKER ROADWAYS Vs. STATE OF M P
February 24, 1999
KAPIL KUMAR BRAHMAN Vs. STATE OF M P
September 10, 1999
KARAMCHAND THAPAR AND BROTHERS (C.S.) LTD., NAGPUR Vs. M.P. ELECTRICITY BOARD
October 7, 1999
KARUMU BICHHIARAW Vs. RAFEL BICHHIARAW
April 15, 1999
KASHI PRASAD TIWARI Vs. DISTRICT CO OPERATIVE BANK
March 23, 1999
KASIYA Vs. SUKKHI BAI
April 22, 1999
KAUSHAL PRASAD Vs. MOOLCHAND ALIAS MULA AGRAWAL
February 15, 1999
KEDIA DISTILLERIES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
July 26, 1999
Kerla State Electricity Board Vs. Valsala K.
September 16, 1999
KESHRIMAL BAPULAL Vs. COMMISSIONER OF INCOME TAX
February 12, 1999
KESHURAM Vs. STATE OF M P
December 3, 1999
KEVEYAM AND COMPANY Vs. G S BAGHEL ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
December 16, 1999
KHAGESHWAR PRASAD Vs. STATE OF MADHYA PRADESH
August 19, 1999
KHAMBATA ENTERPRISES Vs. BANK OF MAHARASHTRA
February 1, 1999
KHOM BAI Vs. FIRST ADDITIONAL DISTRICT JUDGE
January 13, 1999
KHUMNA Vs. GOVIND DAS
November 4, 1999
Kini Dixit Vs. State of M.P.
January 14, 1999
Kishan Chand Vs. Manisha Lalwani
March 31, 1999
Kishna Das Mahar Vs. State of M.P.
May 14, 1999
Kishor Vs. State of M.P.
July 20, 1999
KOMAL PRASAD SONI Vs. AARTI BAI
February 4, 1999
KOUSHALBAI Vs. AABIDALI
April 12, 1999
KOWA SPINNING LIMITED Vs. KHANDWALA SECURITIES LTD
April 8, 1999
Krishna Devi Vs. Praveenchand
July 14, 1999
Krishna Kumar Gupta Vs. UCO Bank
March 15, 1999
KRISHNA KUMAR NARAYAN PRASAD JAISWAL Vs. STATE OF M.P.
November 2, 1999
KRISHNA SAHU Vs. MUNNA LAL
October 5, 1999
Ku. Gurmeet Kaur Vs. Sardar Amrik Singh
October 4, 1999
KUMARI KINI DIXIT Vs. STATE OF MADHYA PRADESH
January 14, 1999
Kumudi Lal Vs. State of U.P.
March 31, 1999
KUNJLAL DAS CHHABIL DAS Vs. PREETAM CHAND SUKLAL
February 5, 1999
KUSUM GUPTA Vs. AGRAWAL COAL CORPORATION
March 23, 1999
Lachhindar Mahra Vs. State of M P
February 18, 1999
LAKHAN SINGH Vs. M P ELECTRICITY BOARD
August 27, 1999
LAKHAN SINGH KUSHWAH Vs. STATE OF M P
December 9, 1999
LAKHANSINGH KAURAV Vs. HIMMATSINGH KAURAV
August 31, 1999
LAL SAHIB Vs. INDRA SEN
September 18, 1999
Lal Singh Vs. State of M.P.
September 15, 1999
LALCHAND JAISWAL Vs. MUNICIPAL CORPORATION, MURWARA (KATNI) AND ORS.
September 7, 1999
LALIT GURUBAXANI Vs. USHA GURUBAXANI
June 30, 1999
LALITA Vs. MOTILAL
December 15, 1999
LALITABAI AND OTHERS Vs. AMIN KHAN AND OTHERS
December 14, 1999
Lallu Vs. State of M.P.
July 16, 1999
LAMBU ALIAS SHANKAR YADAV Vs. STATE OF M.P.
February 2, 1999
LAVKUSH PRASAD GAUTUM Vs. FOOD CORPORATION OF INDIA
July 23, 1999
LAXMAN SINGH Vs. JAGANNATH
September 15, 1999
LAXMINARAIN DEOHARE Vs. UNION OF INDIA
November 4, 1999
LEELABAI Vs. SURAJSINGH
October 8, 1999
LEELAWATI Vs. GENERAL MANAGER M P STATE ROAD TRANS CORPN
January 19, 1999
LUKEHWAR S/O BHOPALSINGH Vs. DHEBAR SINGH S/O ATMARAM
October 27, 1999
M P ELECTRICITY BOARD Vs. ANIL NARENDRA
August 10, 1999
M P ELECTRICITY BOARD Vs. PRESIDING OFFICER
August 27, 1999
M P FINANCIAL CORPORATION Vs. R R FLOUR MILLS PVT LTD
August 16, 1999
M P S R T C Vs. SATISH SURYAVANSHI
November 1, 1999
M P SATE CO-OPERATIVE MARKETING FEDERATION Vs. COMMISSIONER AND REGISTRAR CO-OPERATIVE SOCIETIES
August 9, 1999
M P STATE ROAD TRANS CORPN Vs. PRATAP
April 26, 1999
M P WAKF BOARD Vs. STATE OF M P
April 8, 1999
M.A. Khan Vs. N.S. Sethi
September 7, 1999
M.B. Gharpuray Engineers, Builders Vs. State of M.P.
November 30, 1999
M.C. SHARMA Vs. THE CHAIRMAN, COAL INDIA LTD. AND ANOTHER
September 29, 1999
M.K.S. Engineering Pvt. Ltd. Vs. State of M.P.
September 2, 1999
M.P. GRIH NIRMAN MANDAL, SIDHI Vs. MIRA ANIL PRATAP SINGH
August 5, 1999
M.P. Lime Manufacturer Association Vs. State of M.P.
July 9, 1999
M.P. State Co-op. Marketing Federation Vs. Director, Krishi Upaj Mandi Samiti
July 8, 1999
M.P. STATE ROAD TRANSPORT CORPORATION Vs. PRESIDENT, STATE INDUSTRIAL COURT, INDORE AND ORS.
August 20, 1999
M.P.S.R.T.C. Vs. Sageer Ahmad
February 24, 1999
M.P.S.R.T.C. Vs. KALPANA BAI
August 17, 1999
M.R.F. Ltd. Vs. Jagdish Lal
May 5, 1999
M/S SALUJA CONSTRUCTION CO Vs. STATE OF M.P.
September 7, 1999
M/S. BEER PRODUCTS PVT. LTD. Vs. UNION BANK OF INDIA AND TWO OTHERS
September 21, 1999
M/S. JYOTI DAIRY FARM Vs. INDIAN OVERSEAS BANK
November 26, 1999
M/S. PAWAN DAL MILL, BHOPAL Vs. KARMACHARI RAJYA BIMA NIGAM, INDORE
May 6, 1999
MADAK CHAND JAIN Vs. FATMA BAI
June 23, 1999
Madan @ Madhu Vs. State of M.P.
April 28, 1999
Madan Lal AND Two Ors Vs. State of Madhya Pradesh
October 14, 1999
MADAN PAL SINGH Vs. UNION OF INDIA
June 29, 1999
Madanlal Sharma Vs. Meenabai
March 9, 1999
MADHU ALIAS SANJEEV KUMAR Vs. LALITA BAI
August 17, 1999
MADHUKAR RAO Vs. STATE OF M P
October 28, 1999
MADHUSUDAN Vs. PREMKUNWAR
December 14, 1999
MADHYA PRADESH ELECTRICITY BOARD Vs. DAL CHAND RATHORE
February 17, 1999
MADHYA PRADESH STATE ROAD Vs. BALKISHAN CHORASIA
January 13, 1999
MADHYA PRADESH STATE ROAD TRANS. CORPN. Vs. PRIYANK
January 13, 1999
MADHYA PRADESH VIDHYUT MANDAL Vs. UNION OF INDIA
July 12, 1999
MAHADEV PRASAD UMADUTT Vs. MUNNIBAI
March 16, 1999
MAHAVIR PRASAD HRIVASTAVA Vs. STATE OF MADHYA PRADESH
August 19, 1999
MAHENDRA KUMAR JAIN Vs. BRJWASI UPADHYAYA
November 17, 1999
Mahendra Singh Vs. State of M.P.
March 4, 1999
Mahendra Singh Vs. State of M.P.
February 17, 1999
MAHENDRA SINGH Vs. KALIPAT MANDAL
July 6, 1999
MAHESH CHANDRA ALIAS MAHESH KUMAR GOYAL Vs. STATE OF M P
August 30, 1999
Mahesh Chandra Gupta Vs. A.K. Mishra
July 20, 1999
MAHESH KUMAR Vs. MUNNALAL
October 5, 1999
MAHESH KUMAR Vs. HARI SHANKER PATEL
October 2, 1999
Mahesh Kumar Nigam Vs. Raghunath Singh
January 15, 1999
Mahesh Narayan Vs. Radharani Bhargava
January 28, 1999
MAHESH SINGH BHADAURIA Vs. STATE OF MP
August 11, 1999
Mahila Griha Udyog Lijjat Papad Vs. Union of India
March 18, 1999
MAHILA RAMKALI Vs. RAGHURAJ SINGH
September 30, 1999
Majid Bhai Vs. State of M.P.
January 23, 1999
MAKHAN LAL SONKER Vs. DWARKA PRASAD
February 21, 1999
Makhanlal Tamrakar Vs. South Eastern Coal Fields Ltd.
February 17, 1999
MAMTA JAIN Vs. PARAS JAIN
May 13, 1999
MAN SINGH Vs. STATE OF M.P.
December 22, 1999
Manda Ade Vs. Indian Council of Forestry Research Education
May 12, 1999
Mangalia Vs. Prabhu
February 11, 1999
MANGANESE ORE (INDIA) LTD. NAGPUR Vs. P.O.C. G.I.T. TRIBUNAL, JABALPUR AND OTHERS
February 2, 1999
MANGILAL GOSAI Vs. PRAHLAD KEER
October 27, 1999
MANGILAL PUROHIT Vs. STATE OF MP
May 5, 1999
MANI JAIN Vs. SUB DIV FOREST OFFICER
February 18, 1999
MANJU RAMTAKE Vs. MANDA VAIDYA
August 31, 1999
Manjulata Vs. State of M.P.
December 22, 1999
Mankubai Vs. Veer Abhimanyu Gautam
January 14, 1999
MANKURADEVI Vs. RAKESH
November 17, 1999
Manohar Vs. State of M P
January 25, 1999
MANOJ KUMAR Vs. STATE OF MADHYA PRADESH
November 19, 1999
MANORAMA PATEL Vs. SUBHASH KHOOBCHAND SONI
April 7, 1999
MANORAMA PATEL Vs. SUBHASH SONI
April 7, 1999
Mansingh Vs. State of M.P.
May 4, 1999
MARAL OVERSEAS LIMITED Vs. ABC
May 14, 1999
MARIYAMBAI Vs. KISHAN LAL
November 17, 1999
Marshall Sons & Co. (I) Ltd. Vs. Sahi Oretrans (P) Ltd.
January 29, 1999
MATI BAI Vs. SOUTH EASTERN COAL FIELDS LTD
September 2, 1999
MAYA JAIN Vs. SANJAY KUMAR JAIN
May 13, 1999
Meena Singh Vs. S.D.O. Gopad banas
February 18, 1999
MEHARBAN SINGH Vs. STATE OF M P
February 9, 1999
MEHBOOB KHAN Vs. STATE OF M P
December 13, 1999
MILUWA LODHI Vs. STATE OF M.P.
July 1, 1999
MINERAL EXPLORATION CORPORATION LTD Vs. MINERAL EXPLORATION CORPORATION EMPLOYEES UNION
February 26, 1999
MISHRA R P Vs. R P F COMMISSIONER
September 27, 1999
Miyan Lal Vs. State of M.P.
January 27, 1999
MIYANLAL S O GOLAN DAS Vs. STATE OF MADHYA PRADESH
January 27, 1999
MODERN AGRICO INDUSTRIES Vs. UNION OF INDIA
April 3, 1999
MOHAMMAD AKHTAR Vs. STATE OF MADHYA PRADESH
May 14, 1999
MOHAMMAD AKIL KHAN Vs. M P FILM DEVELOPMENT CORPORATIONLIMITED
April 1, 1999
MOHAMMAD HUSSAIN Vs. IQUBAL HUSSAIN
October 6, 1999
Mohammad Iqbal Sheikh Vs. State of M.P.
November 30, 1999
MOHAMMAD ISMIL Vs. MEHMOODA KHANAM
September 24, 1999
MOHAMMAD SHARIF ABDUL SATTAR Vs. KESHARSINGH HIRASINGH THAKUR
February 25, 1999
MOHAN JUTE MILLS LTD Vs. STATE OF M P
September 1, 1999
MOHAN RAIKWAR Vs. STATE OF M P
April 19, 1999
MOHANLAL AND TWO OTHERS Vs. BHARTIYA STATE BANK, KRISHI VIKAS SHAKHA, PIPARIA
November 17, 1999
MOHANLAL S/O BALDEO PRASAD PRAJAPATI Vs. STATE OF M.P.
November 27, 1999
MOHANLAL SHARMA Vs. STATE OF M. P. AND ANOTHER
October 28, 1999
MOHD AKHTAR MOHD IKBAL Vs. STATE OF M P
May 14, 1999
MOHD ARIF MOHD ISHAQUE Vs. STATE OF M P
August 20, 1999
Mohd. Amirullah Khan Vs. Mohd. Hakumullah Khan
March 23, 1999
MOHD. SHARIF Vs. NATTHA RAM
September 30, 1999
MOHD. ZAMEEL HUSSAIN Vs. ASST. LABOUR COMMISSIONER, JABALPUR AND OTHERS
March 31, 1999
MOHNI BAI GURDASMAL HIRWANI Vs. KUNDANLAL CHOTELAL JAIN
December 2, 1999
MOOLJI BHAI Vs. STATE OF MADHYA PRADESH
August 18, 1999
MORENA MANDAL SAHAKARI SHAKKAR KARKHANA Vs. MEWARAM PURSHOTTAMLAL SHARMA
January 12, 1999
MOTILAL Vs. STATE OF M P
September 29, 1999
Motilal s/o Baldeo Prasad Vs. State of M.P.
December 9, 1999
MOTUMAL Vs. STATE OF MADHYA PRADESH
March 19, 1999
MPSRTC Vs. CHANDRAKANTA ALIAS CHANDRAKALA
July 31, 1999
MUJAHID FARIDI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
October 26, 1999
MUKESH D RAMTEK Vs. KESHAR SINGH
April 12, 1999
MUKESH KUMAR AGRAWAL Vs. RAJ KUMAR AGARWAL
April 7, 1999
Mukesh Kumar Bajpai Vs. State of M.P.
December 22, 1999
Mukesh Kumar Jain Vs. State of M.P.
May 14, 1999
MUKESH KUMAR PATEL Vs. STATE OF MADHYA PRADESH
August 5, 1999
MUKUL Vs. STATE BANK OF INDIA
June 24, 1999
MUKUND @ SURYA KUMAR SATNAMI Vs. STATE OF M.P.
October 15, 1999
MUNICIPAL CORPORATION INDORE Vs. PARIJAT CINEMATIC
June 25, 1999
MUNICIPAL CORPORATION MURWARA-KATNI, KATNI Vs. LALCHAND JAISWAL
July 6, 1999
Municipal Council, Neemuch Vs. Bhagwati Prasad
February 16, 1999
MUNNA KHAN Vs. KAMLA BAI
August 19, 1999
MUNNI BAI Vs. RAJ BAHADUR
July 13, 1999
MUNNI BEGAM Vs. ABDUL SATAR
January 6, 1999
MURLI SHRI DEO RADHA MADHAWLAL JEE GEDA TRUST Vs. PARDEEP KUMAR NAYAK
October 8, 1999
Mushtaq Qureshi Vs. State of M.P.
July 16, 1999
MUSTAKEEM Vs. STATE OF M P
November 17, 1999
Mysore Cement Ltd. Vs. State of M.P.
October 6, 1999
N G E F LIMITED TRANSFORMER DIVISION Vs. RAIPUR ALLOYS AND STEEL LIMITED
January 12, 1999
N.T.C. LTD. INDORE Vs. MOHAN SINGH SISODIA
December 13, 1999
NAGAR PANCHAYAT RATANPUR Vs. SUNIL KUMAR RAWAT
March 19, 1999
NAGRIK GRIH NIRMAN SAHKARI SAMITI JAGDALPUR Vs. ANIL KUMAR MANE
October 7, 1999
NAGRIK UPBHOKTA MARGDARSHAK MANCH, JABALPUR Vs. STATE OF M.P.
September 1, 1999
NANAK RAM Vs. SANTOSHIBAI
March 17, 1999
NANDLAL Vs. STATE OF MADHYA PRADESH
July 29, 1999
NANDLAL KHATRI Vs. STATE OF MADHYA PRADESH
June 22, 1999
Nanhebhai Vs. Khatunbi
April 6, 1999
Narendra Kumar Jain Vs. State of M.P.
August 3, 1999
NARENDRA PRASAD Vs. SUKHRANI
January 22, 1999
Nasir Khan Vs. Municipal Corporation, Gwalior
April 3, 1999
NATIONAL COUNCIL FOR TEACHERS EDUCATION Vs. CHOUHAN EDUCATION SOCIETY
March 16, 1999
NATIONAL INSURANCE CO LTD Vs. MAINABAI
April 7, 1999
NATIONAL INSURANCE CO LTD Vs. PRAKASH JAIN
January 7, 1999
NATIONAL INSURANCE CO LTD Vs. MOHAMMED AYUB
April 17, 1999
NATIONAL INSURANCE CO LTD Vs. KAMAL
July 30, 1999
NATIONAL INSURANCE CO LTD Vs. RAM MURTI
September 28, 1999
NATIONAL INSURANCE CO LTD Vs. KANS RAM
October 14, 1999
NATIONAL INSURANCE CO LTD Vs. BINIYA BAI
November 17, 1999
NATIONAL INSURANCE CO. LTD. Vs. ANIL KUMAR AND OTHERS
July 19, 1999
NATIONAL MINERAL DEVELOPMENT CORPORATIONLIMITED HYDERABAD Vs. STATE OF MADHYA PRADESH
February 25, 1999
NATIONAL THERMAL POWER CORPORATION LTD. Vs. ADDITIONAL COMMISSIONER OF SALES TAX.
March 24, 1999
NAVEEN KUMAR DULHANI Vs. STATE OF M.P.
July 20, 1999
Nawab Singh Vs. Inderjeet Kaur
May 6, 1999
NAYANKUMAR Vs. KARUNA
July 12, 1999
NEELU GUPTA Vs. J N KRISHI VISHWA VIDYALAYA JABALPUR
March 11, 1999
NEK PARVEEN Vs. CHAMAKLAL
December 3, 1999
NETRAM KISHANLAL Vs. STATE OF M P
May 1, 1999
NEW INDIA ASSURANCE CO LTD Vs. KAMLA BAI
May 11, 1999
NEW INDIA ASSURANCE CO LTD Vs. BHUVNESH PATHAK
February 16, 1999
NEW INDIA ASSURANCE CO LTD Vs. SIYA DEVI
October 28, 1999
NEW INDIA ASSURANCE CO LTD Vs. DHAPUBAI
November 17, 1999
NEW INDIA ASSURANCE CO LTD Vs. SHAMBHU NATH GUPTA
November 24, 1999
NEW INDIA ASSURANCE CO. LTD Vs. DEVRAM
November 27, 1999
New India Assurance Co. Ltd. Vs. Surendra Kumar
May 11, 1999
NEW INDIA ASSURANCE COMPANY LTD., KORBA Vs. PRABHADEVI VERMA
April 5, 1999
NIRMALA DHARSINGH BAGHELA Vs. RANJIT SINGH AMARSINGH DHUMAN
November 1, 1999
Nirmala Wd/o Nana Vs. Navratan
May 10, 1999
NISHA MALVIYA Vs. STATE OF MADHYA PRADESH
August 5, 1999
NORTHERN COALFIELDS LTD. Vs. STATE OF M.P. AND ANR.
August 23, 1999
NOSHIR S. JALL Vs. PUNJAB NATIONAL BANK
September 29, 1999
Nusoor Sheikh Vs. State of M.P.
March 10, 1999
NYAJU NIYAJ MOHD Vs. STATE OF MADHYA PRADESH
September 15, 1999
ONKAR PRASAD VISHWAKARMA Vs. M P STATE ROAD TRANSPORT CORPORATION
February 16, 1999
ORIENT PAPER MILS Vs. MUNICIPAL COUNCIL, DONGARGARH
August 18, 1999
ORIENTAL INSURANCE CO Vs. MUKESH AND CO
August 23, 1999
ORIENTAL INSURANCE CO LTD Vs. GOPAL SINGH
September 6, 1999
ORIENTAL INSURANCE CO LTD Vs. SANTI BAI
January 21, 1999
ORIENTAL INSURANCE CO LTD Vs. BALWANT SINGH
June 28, 1999
ORIENTAL INSURANCE CO LTD Vs. KUNTI
May 1, 1999
Oriental Insurance Co. Vs. Satya Devi
July 27, 1999
ORINTAL INSURANCE CO LTD Vs. KALAWATI GUPTA
February 11, 1999
ORISSA AND ALLIED INDUSTRIES LTD Vs. STATE OF M P
April 15, 1999
P K PANDE Vs. STATE OF M P
September 7, 1999
P P L FACTORY Vs. MANGI LAL
June 29, 1999
P.L. DHINGRA Vs. H.S. SINGH
January 11, 1999
P.M. Bapna Vs. Mangilal Kaluram Sharma
April 28, 1999
PADMABAI Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
May 4, 1999
PANDIT RAM PRASAD PUROHIT Vs. STATE TRANSPORT APPELLATE TRIBUNAL
May 27, 1999
PANKAJ C PATEL AND COMPANY Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE-CUM-MEMBER SECRETARY STATE LEVEL
August 31, 1999
PAPPOO Vs. OM PRAKASH
August 30, 1999
Pappu Vs. State of M.P.
July 27, 1999
Paramjeet Singh Vs. Union of India
January 18, 1999
PARWATIBEN Vs. STATE OF M P
February 17, 1999
PATRAKAR BHAWAN SAMITI, BHOPAL Vs. STATE OF M.P.
July 13, 1999
PAWAN KUMAR Vs. STATE OF MADHYA PRADESH
January 22, 1999
PERFECT INDUSTRIAL AGENCIES PVT LTD Vs. COMMERCIAL TAX OFFICER
August 31, 1999
PERMANAND JHA Vs. STATE OF M P
May 13, 1999
PHOOL BAI Vs. SOUTH EASTERN COALFIELDS LTD
August 23, 1999
PINKY AGENCIES Vs. COMMISSIONER OF INCOME TAX
April 12, 1999
PIRANIYA Vs. MAKHAN ALIAS MAKHAN LAL KACHHI
April 23, 1999
Pooja Marketing Agencies, Jabalpur Vs. Excise Commissioner, Gwalior
November 18, 1999
PRABHARANI VISHWAKARMA Vs. STATE OF MADHYA PRADESH
February 23, 1999
Pradeep Kumar Vs. State of M.P.
April 20, 1999
PRAHALAD SINGH PATEL Vs. STATE OF M P
July 14, 1999
PRAHLAD Vs. MUSHTAQUE
September 29, 1999
Prakash Chand Gupta Vs. K.S. Gupta
May 7, 1999
Prakash Tolani Vs. Commissioner of Sales Tax
October 12, 1999
PRAKASHCHAND BASANTKUMAR Vs. ADDITIONAL COMMISSIONER OF SALES TAX
October 27, 1999
PRAMILA BAI Vs. SUB-DIVISIONAL OFFICER
March 8, 1999
PRAMILA DATTATRAYA DEHANKAR Vs. KESHAVRAO LAXMANRAO DIGHIRESKAR
May 13, 1999
PRAMOD KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
February 10, 1999
Pran Singh Vs. Bankelal
August 30, 1999
PRATYUSH CHATTERJEE Vs. SUPER AUTO FORGE PVT LTD
November 17, 1999
PREETAM Vs. STATE OF M P
March 8, 1999
PREMA BAI Vs. KANCHHEDILAL
July 8, 1999
Prembai Vs. Meerabai
February 24, 1999
PRESTIGE METALS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
April 29, 1999
PRIME SOLVENT EXTRACTION LTD Vs. STATE OF M P
August 25, 1999
PRITHVI RAJ SINGH Vs. STATE OF M P
September 17, 1999
PROF NARENDRA KUMAR GOURAHA Vs. STATE OF MADHYA PRADESH
October 7, 1999
Purohit Gayajit Gyasodevi Shiksha Prasar Samiti Vs. Shiksha Prasar Samiti, Galetha
January 30, 1999
Purushottamlal Vs. Nagar Palika Parishad, Mandla
July 1, 1999
PUSHPAVATI Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
August 31, 1999
PYARELAL KARAN SINGH Vs. RATAN CHAND S/O HASMAT MAL SINDHI
November 5, 1999
R P TIWARI Vs. SOLUCHNA CHOUDHARY
October 28, 1999
R. Janardhana Rao Vs. G. Lingappa
January 12, 1999
R.D. DEWANGAN Vs. FOOD CORPORATION OF INDIA AND OTHERS
October 25, 1999
R.S. Silk Agency Vs. State of M.P.
March 16, 1999
R.S. SISODIYA Vs. STATE OF M.P. AND ORS.
January 11, 1999
Radheshyam Vs. Mangilal
February 10, 1999
RADHESHYAM Vs. SARDAR PREETAM SINGH
December 2, 1999
RADHESHYAM DEWANGAN Vs. SOUTH EASTERN COALFIELDS LTD
September 2, 1999
Radheshyam Sharma Vs. Madan Mohan
July 27, 1999
Radhey Shyam Soni Vs. Kamta Prasad Shukla
October 28, 1999
Radhu Vs. State of M.P.
June 22, 1999
Raj Kumar Vs. Collector
April 23, 1999
RAJA RAJ SINGH Vs. STATE OF M P
December 1, 1999
Raja Ram Yadav Vs. State of M.P.
July 12, 1999
RAJAN ALIAS RAJENDRA BRAHMAN Vs. STATE OF MADHYA PRADESH
October 27, 1999
RAJASTHAN COACH BUILDERS (P) LTD Vs. UNION OF INDIA
January 1, 1999
RAJENDRA DUBEY Vs. MADANLAL
August 30, 1999
Rajendra Gupta Vs. Kishorilal
February 17, 1999
RAJENDRA KUMAR RATHORE Vs. SUNDERLAL
June 30, 1999
RAJENDRA KUMAR SHARMA Vs. JIWAJI UNIVERSITY
January 6, 1999
RAJENDRA KUMAR SINGH AND Vs. STATE OF MADHYA PRADESH
January 30, 1999
Rajendra Prasad Mangal Vs. The Cantonment Board
September 16, 1999
RAJENDRA RATHOR Vs. MADHYA PRADESH STOCK EXCHANGE
September 14, 1999
RAJENDRA SINGH Vs. KISHAN SINGH
February 23, 1999
RAJESH Vs. RUKMANI
March 14, 1999
RAJESH Vs. RUKMANI
May 14, 1999
RAJESH KUMAR TRIPATHI Vs. BOARD OF SECONDARY EDUCATION
November 27, 1999
Rajesh Trading Co. Vs. State Bank of India
February 9, 1999
Rajjulal Jain Vs. Vijay Kumar Mahavar
August 3, 1999
RAJMAL (DEAD) THROUGH L.R. ARJUN KUMAR Vs. SANTOKBAI AND ORS.
January 5, 1999
Rajneesh Kumar Jain Vs. State of M. P.
August 28, 1999
RAJNI Vs. SHANKAR LAL
February 18, 1999
Raju Vs. State of M.P.
September 30, 1999
Rajwendra Pratap Singh Vs. State of M.P.
May 4, 1999
RAKESH FAUZDAR Vs. COLLECTOR, HOSHANGABAD
September 30, 1999
Rakshawati Burman Vs. Jasumati w/o Akhai Bhai
October 28, 1999
RAM BABU SINGH Vs. STATE OF M P
August 10, 1999
Ram Krishna Magharia Vs. Jila Panchyat, Durg
March 24, 1999
Ram Lakhan Rawat Vs. State of M.P.
October 15, 1999
Ram Lal Vs. State of J&K
January 25, 1999
RAM NARAYAN BANSAL Vs. KEDAR NATH MITTAL
October 7, 1999
RAM RATAN Vs. JANPAD PANCHAYAT
February 17, 1999
RAM SEWAK Vs. STATE OF M P
July 23, 1999
RAM SINGH CHAUHAN Vs. DINESH AMBEDKAR
January 14, 1999
RAM SUMAN HIRALAL PANDEY Vs. CHANCELLOR OF UNIVERSITIES, BHOPAL
March 10, 1999
RAM SWAROOP RATHORE Vs. STATE OF MADHYA PRADESH
September 16, 1999
RAM SWAROOP SHAKYA Vs. MORENA MANDAL SAHAKARI SHAKKAR KARKHANA LTD
January 12, 1999
RAM VISHNU GUPTA Vs. STATE OF MADHYA PRADESH
February 5, 1999
RAMA SHANKAR MISHRA Vs. KULADHIPATI A P S UNIVERSITY
July 25, 1999
Rambali Ram Vs. Union of India
September 29, 1999
RAMBHA BAI Vs. UNION OF INDIA
December 2, 1999
Rambharos Vs. Deo Prasad @ Nanki
May 11, 1999
RAMBILAS Vs. JAGATRAM
December 7, 1999
RAMCHANDRA Vs. PREM BAI
August 12, 1999
Ramchandra Swami Temple Vs. State of M.P.
January 14, 1999
Ramchandra Thawani Vs. State of M.P.
March 19, 1999
RAMCHANDRA TIWARI Vs. STATE OF M P
September 16, 1999
RAMESH Vs. COMMISSIONER FOR WORKMEN COMPENSATION INDORE
October 27, 1999
RAMESH CHAND GUPTA Vs. STATE OF M P
September 24, 1999
RAMESH KATEHA Vs. STATE OF MADHYA PRADESH
February 19, 1999
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
March 4, 1999
RAMESH KUMAR SHRIVASTAVA Vs. VIJAY KUMAR SHRIVASTAVA
July 8, 1999
Rameshchandra Vs. State of M.P.
January 6, 1999
Rameshwar Vs. Union of India
December 13, 1999
RAMFUL Vs. MUKHTYAR SINGH
October 4, 1999
RAMJAN ALIAS RAMJOO Vs. MADHYA PRADEASH STATE ROAD TRANSPORT
May 14, 1999
RAMJILAL JAGANNATH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 21, 1999
RAMKISHORE Vs. BATTOBAI
October 27, 1999
RAMLAKHAN RAI Vs. CHAIRMAN COAL INDIA LTD
August 9, 1999
RAMLAL Vs. MANGAL SINGH
April 16, 1999
Ramprasad Vs. State of M.P.
January 5, 1999
RANJIT NARAYAN HAKSAR Vs. SURENDRA VERMA
August 11, 1999
Ranjit Singh Vs. State of M.P.
January 5, 1999
RASHEED MOHD. AND OTHERS Vs. BANK OF INDIA
March 31, 1999
Rashidabi Vs. Second Additional Judge to the Court of District Judge, Raigarh
September 9, 1999
Ratanlal Vs. Prakashchand Gupta
February 17, 1999
RATI RAM PANDEY Vs. LALIT KUMAR
January 21, 1999
RATILAL KHOOBCHAND Vs. COMMISSIONER FOR WORKMEN COMPENASATION
July 22, 1999
RATNA KANTHALE Vs. RAJENDRA KANTHALE
November 16, 1999
RAVI ALIAS RAVINDRA Vs. STATE OF M P
March 5, 1999
Ravi Madanlal Paliwal Vs. State of M.P.
November 5, 1999
RAVI NARAYAN Vs. STATE OF M P
February 4, 1999
RAVI SHANKER KAUSHAL Vs. LIFE INSURANCE CORPORATION OF INDIA
October 29, 1999
RAVI SHANKER LAKHANLAL MISHRA Vs. RAJINDER KUMAR DUBEY
February 8, 1999
Ravindra Prasad Verma Vs. State of M.P.
November 27, 1999
RAVINDRA SINGH SANDO Vs. BHARAT PETROLEUM CORPORATIONLIMITED
February 25, 1999
Ravindranath Shrivastava Vs. Union of India
July 23, 1999
RAYMOND CEMENT WORKS BILASPUR Vs. STATE OF MADHYA PRADESH
June 22, 1999
REGL DIRECTOR E S I C Vs. LALUKHAN
December 14, 1999
REHANA PARVEEN Vs. NAIMUDDIN OPPOSITE PARTY
May 11, 1999
Rehmat Bai Vs. Munnabai
February 15, 1999
Resources Development Institute, Bhopal Vs. State of M.P.
April 19, 1999
REWA GASES PVT LTD Vs. ASSISTANT COLLECTOR OF C EX SATNA
July 20, 1999
Ritwik Pandey Vs. Professional Examination Board
July 5, 1999
Riyajuddin Vs. Rajendra Vastralya
January 21, 1999
ROM INDUSTRIES LTD Vs. STATE OF M P
September 6, 1999
RUBY YADAV Vs. RAJENDRA
January 28, 1999
S P ANAND Vs. UNION OF INDIA
September 1, 1999
S P ANAND Vs. STATE OF M P
September 9, 1999
S P ANAND Vs. UNION OF INDIA
August 30, 1999
S P ANAND Vs. UNION OF INDIA
August 27, 1999
S.P. Anand Vs. State of M.P.
August 19, 1999
S.P. Sharma Vs. State of M.P.
March 19, 1999
SACHINDRA MAHAWAR Vs. STATE OF MADHYA PRADESH
August 23, 1999
Saketh India Ltd. Vs. India Securities Ltd.
March 10, 1999
SAMADKUNWAR SMT Vs. RADHESHYAM
September 29, 1999
SAMEER HARSHEY Vs. STATE OF MADHYA PRADESH
May 10, 1999
SAMTA CONSTRUCTION Vs. PAWAN KUMAR SHARMA & ORS
May 2, 1999
SAMTA CONSTRUCTION CO Vs. PAWAN KUMAR SHARMA DEPUTY DIRECTOR OF INCOME TAX INVESTIGATION
February 5, 1999
SANGAMLAL SHUKLA Vs. STATE OF M.P.
November 22, 1999
SANJAY KUMAR Vs. KU. SEVIKA
December 14, 1999
SANJAY KUMAR BHAIRAV LAL VERMA Vs. STATE OF M P
August 17, 1999
SANJAY KUMAR GIRI Vs. STATE OF MADHYA PRADESH
December 21, 1999
SANJAY SHARMA Vs. LAKHAN LAL YADAV
March 19, 1999
Santosh Vs. State of M.P.
October 12, 1999
SANTOSH Vs. SHANKAR
November 5, 1999
SANTOSH ALIAS MACCHAR Vs. STATE OF M.P.
February 25, 1999
SANTOSH AND Vs. STATE OF MADHYA PRADESH
October 12, 1999
SANTOSH S O BHAWANI SINGH Vs. STATE OF MADHYA PRADESH
October 14, 1999
Santram Vs. Uttara Kumari
March 23, 1999
SAPNA SANGEETA DISTRIBUTORS INDORE Vs. CITY CABLE INDORE
June 14, 1999
SARDA YARN AGENCY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX I
December 2, 1999
SARDAR FATEHSINGHRAO Vs. JIJABAI
May 4, 1999
SARDAR MACHHI SINGH Vs. COMMISSIONER OF INCOME TAX
December 10, 1999
SARJU PRASAD PATEL Vs. NANAKCHAND
October 29, 1999
SATISH KUMAR UPADHYAYA Vs. STATE OF MADHYA PRADESH
July 22, 1999
SATNA ZILA ASHASHKIYA AVAM ANYA KARMACHARI SANGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 27, 1999
SATRUPA Vs. BASANT KUMAR
March 4, 1999
SATYA DEO Vs. RUKMANI BAI
August 18, 1999
SATYA NARAYAN JAISWAL Vs. PREMLATA SEWAK RAM JAISWAL
August 31, 1999
SATYANARAYAN S/O MANSUKH SINGH Vs. MUNICIPALITY BARODA, SEOPURKALAN
July 5, 1999
Sayed Mansoor Jalil Vs. Goyal Builders
February 16, 1999
SECRETARY BOARD OF SECONDARY EDUCATION AND TEACHERS TRAINING Vs. SUNIL KUMARLAL
August 31, 1999
SECY BOARD OF SECONDERY EDUCATION AND TEACHERS TRAINING Vs. SUIL KUMARLAL
August 31, 1999
SEEMA SURAKSHA BAL KARMIK SAHAKARI GRIH NIRMAN SAMITI, TEKANPUR Vs. DATAR SINGH
September 21, 1999
SETH OIL MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 29, 1999
Sewakram Marar Vs. State of Madhya Pradesh
November 3, 1999
SHAHEED ANWAR Vs. BOARD OF REVENUE
December 8, 1999
Shahina Praveen Vs. State of M.P.
July 27, 1999
SHAILENDRA JAIN Vs. JOJAF AND ANOTHER
September 29, 1999
SHAKUN BAI WD/O SOMNATH KUSHRAM Vs. SIYA BAI WD/O SOMNATH
May 7, 1999
Shakuntla Devi Garg Vs. Narayan Som Kunwar
May 3, 1999
SHAKUR KHAN Vs. STATE OF M P
December 9, 1999
SHAM KUNWAR Vs. KAMAL SINGH
May 10, 1999
Shambhulal Vs. State of M.P.
August 19, 1999
SHAMINA BEGUM Vs. RAJENDRA WAGHMARE
May 14, 1999
SHANKAR PRASAD Vs. ARUN KUMAR AGARWAL
March 5, 1999
SHANKERLAL Vs. PANKUNWAR BAI
December 10, 1999
SHANTIBAI ALIAS BHATORIBAI Vs. STATE OF M P
January 29, 1999
SHASHI DEVI Vs. INCOME TAX OFFICER
February 11, 1999
SHAYAM BAI Vs. RAJ BAHADUR
July 13, 1999
SHER KHAN Vs. STATE OF MADHYA PRADESH
August 16, 1999
SHILENDRA VISHWAKARMA Vs. STATE OF M.P.
December 10, 1999
SHIV LAL Vs. BOARD OF REVENUE
August 18, 1999
SHIV NARAYAN Vs. M P ELECTRICITY BOARD
May 6, 1999
Shivcharanlal Vs. Harilal
September 24, 1999
SHIVRAJ SINGH Vs. ZILA SAHAKARI BHOOMI VIKAS BANK
September 22, 1999
Shivram Vs. Bharti Ben
March 16, 1999
SHIVRAM CHOUDHARY Vs. JOINT REGISTRAR
October 21, 1999
SHOBHANLAL Vs. STATE OF M P
April 12, 1999
Shobhna Sardesai Vs. Radhey Shyam
February 23, 1999
SHRAWAN KUMAR RAMESH CHANDRA PRASAD SINGH Vs. SOUTH EASTERN COAL FIELDS LTD
March 22, 1999
Shree Bus Service, Hata Vs. Tax-Officer, Sagar
March 19, 1999
SHREE TARAN TARAN COLD RETREADERS Vs. STATE OF M.P.
November 24, 1999
Shri Digambar Jain Atisay Kshetra Maksi Vs. Chief Municipal Officer
August 3, 1999
SHRI RAMLALA MANDIR Vs. STATE OF M.P. AND ORS.
August 6, 1999
SHYAM RAMKISHAN SHARMA Vs. STATE OF M P
September 10, 1999
SHYAM SUNDAR Vs. STATE OF M P
August 18, 1999
Shyamlal Vs. State of M.P.
July 21, 1999
SHYAMLAL CHINTA RAM Vs. DIVISIONAL RAILWAY MANAGER
December 2, 1999
Shyamsharan Dubey Vs. Additional District Judge, Rewa
May 7, 1999
Siddhu Vs. Gorelal
August 11, 1999
Sitaram Vs. Union of India
September 1, 1999
SMT. VIJAYWANTI AND ANR. Vs. JIYANLAL AND ORS.
July 22, 1999
Sneha Dutta Vs. Himachal Road Transport Corporation
April 5, 1999
SOMCHAND Vs. STATE OF M P
July 14, 1999
SOMVATI SONI Vs. GRAM PANCHAYAT, PADWAR
September 6, 1999
SOUTH EASTERN COALFIELDS LTD Vs. HORILAL
September 24, 1999
STATE BANK OF INDIA Vs. NAND RAM
March 23, 1999
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
April 16, 1999
STATE BANK OF INDORE Vs. BALUSINGH AND ANOTHER
October 29, 1999
State of Kerala Vs. V. Padmanabhan Nair
July 14, 1999
STATE OF M P Vs. R P GUPTA ADVOCATE
November 26, 1999
STATE OF M P Vs. RAJYA KARDHA
May 4, 1999
State of M P Vs. Ganesh Prasad
June 24, 1999
STATE OF M P Vs. PURUSHOTTAM DWIVEDI
July 1, 1999
STATE OF M P Vs. YOGENDRA PRASAD SHARMA
July 14, 1999
STATE OF M P Vs. R K JOSHI
July 30, 1999
STATE OF M P Vs. VIRENDRA SINGH PARIHAR ADVOCATE
January 30, 1999
STATE OF M P Vs. AHAD BROTHERS
January 22, 1999
STATE OF M P Vs. ANAND BIHARI
September 28, 1999
STATE OF M P Vs. GANESH PRASAD
September 29, 1999
STATE OF M P Vs. B L KAUL
August 16, 1999
STATE OF M P Vs. KISHANLAL
August 27, 1999
STATE OF M P Vs. RUDRA PRATAP SINGH
December 2, 1999
State of M.P. Vs. Arvind M. Patel
February 9, 1999
State of M.P. Vs. Bhagwan
August 19, 1999
State of M.P. Vs. Harishchand
September 20, 1999
STATE OF M.P. Vs. CHANDY & COMPANY
December 7, 1999
STATE OF M.P. Vs. SHIV SHANKAR
July 8, 1999
State of M.P. Vs. Vishal Madan
August 9, 1999
State of M.P. Vs. Swami Traders
July 23, 1999
State of M.P. Vs. Hanif Khan
July 2, 1999
State of M.P. Vs. Chouthmal
July 22, 1999
STATE OF M.P. Vs. M/S TRIYUG TALKIES AND ANR.
January 5, 1999
STATE OF M.P. Vs. MANDIR SHRI KHANDERAO, GWALIOR
July 23, 1999
State of M.P. Vs. Mohan Sales
May 3, 1999
State of M.P. Vs. Babloo
July 29, 1999
State of M.P. Vs. Harivallabh
May 10, 1999
State of M.P. Vs. Amitabh
October 26, 1999
STATE OF MADHYA PRADESH Vs. UTTAM CHAND
November 26, 1999
State of Madhya Pradesh Vs. Ramesh
October 26, 1999
STATE OF MADHYA PRADESH Vs. RAGGI
November 16, 1999
STATE OF MADHYA PRADESH Vs. NARENDRA KUMAR
November 5, 1999
STATE OF MADHYA PRADESH Vs. VIRENDRA SINGH PARIHAR
January 30, 1999
STATE OF MADHYA PRADESH Vs. BHAGWANSINGH
May 12, 1999
State of Maharashtra Vs. Chhaya
April 9, 1999
State of Orissa Vs. B.K. Routray
January 12, 1999
STATE TEXTILE CORPN Vs. SANYUKT SANGHARSH SAMITI
August 31, 1999
State Through Supdt. Central Jail Vs. Charulata Joshi
April 13, 1999
STATE TRANSPORT AUTHORITY and THREE Vs. AMAR KUMAR CHOURASIYA
March 23, 1999
STEEL AUTHORITY OF INDIA LTD Vs. STATE INDUSTRIAL COURT
November 3, 1999
STEEL AUTHORITY OF INDIALIMITED BHILAI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES DURG
July 14, 1999
Subhan Shah Vs. Barkat Bai
February 16, 1999
SUBHASH CHAND AND ANR. Vs. GYANCHAND
April 22, 1999
SUBHASH KUMAR MANWANI Vs. STATE OF MADHYA PRADESH
July 22, 1999
SUDESH ALIAS SURESH Vs. STATE OF MADHYA PRADESH
January 5, 1999
SUJIT KUMAR BANERJEE Vs. STATE OF MADHYA PRADESH
March 11, 1999
SUKHNANDAN Vs. SOUTH EASTERN COALFIELDS LTD
August 23, 1999
SULTAN KHAN Vs. STATE OF M P
August 16, 1999
Sultan Singh Vs. State of M.P.
September 17, 1999
SUMAN SINGH Vs. TULSI RAM PATEL
February 1, 1999
SUMAN VYAS Vs. JAGJEET SINGH
January 12, 1999
SUMITRA BAI Vs. STATE OF MADHYA PRADESH
February 26, 1999
Sunderlal Vs. Kamta Prasad
November 3, 1999
SUNEEL KUMAR JAIN Vs. STATE OF M P
October 15, 1999
SUNEER SHARMA Vs. MADHURLATA SHARMA
July 29, 1999
SUNIL KUMAR CHABRA Vs. UNION OF INDIA
August 5, 1999
SURAJMAL Vs. RUKMINIBAI
March 31, 1999
SURANA DRILLERS Vs. STATE OF M P
September 9, 1999
SURBHI AGRAWAL Vs. SANJAY AGRAWAL
December 9, 1999
SURDARSHAN KUMAR Vs. GANGACHARAN DUBEY
August 20, 1999
Surendra Vs. State of M.P.
September 8, 1999
SURESH CHAND AWASTHI Vs. AJESH KUMAR CHOUBEY
November 19, 1999
SUSHILA Vs. RAJVEERSINGH
September 21, 1999
SUSHILA BAI Vs. VISHNU KUMAR
August 11, 1999
Syed Ahmed Vs. Sanjay Jain
February 16, 1999
SYED HABIB AHMAD Vs. STATE OF M.P. AND ORS.
October 4, 1999
SYED HABIB AHMAD Vs. STATE OF M P
October 9, 1999
SYNTHETICS LTD Vs. UNION OF INDIA
August 30, 1999
SYNTHETICS LTD. Vs. UNION OF INDIA
March 19, 1999
T M VARGHESE Vs. M P PUBLIC SERVICE COMMISSION
September 29, 1999
Tansukhlal Vs. Vinita
August 12, 1999
TARA CHAND TARRANI ALIAS BEBU Vs. SUNDER DAS
July 7, 1999
TAWAR SINGH Vs. RANJIT SINGH
October 12, 1999
Tej Singh Vs. State of Madhya Pradesh
January 7, 1999
TEJILAL Vs. DAYAL
November 17, 1999
Thakurdas Narang Vs. State of M.P.
April 13, 1999
TILAK SINGH Vs. HARDAS
January 6, 1999
Top Singh Vs. Sundar Singh
January 11, 1999
TULSIRAM JATAV Vs. UNION OF INDIA
December 17, 1999
Tunde Vs. State of M.P.
February 2, 1999
TURABALI Vs. STATE OF M P
July 30, 1999
UCO BANK Vs. NARENDRA NARAYAN SHRIVASTAVA
December 20, 1999
UJAGAR SINGH Vs. STATE OF M P
October 14, 1999
UMA BAI Vs. PAGAL RAJ BANSHI
January 19, 1999
UMA PRASAD Vs. PADMAWATI
April 20, 1999
Umardeen Vs. State of M.P.
August 9, 1999
UMESH FINANCY Vs. NIGAMTO
July 10, 1999
UMESH KUMAR CHAUBEY Vs. STATE OF MADHYA PRADESH
September 21, 1999
UNION BANK OF INDIA Vs. M/S. KSHIPRANJALI PLASTICS AND ORS.
September 30, 1999
UNION OF INDIA Vs. RAJU CONSTRUCTION COMPANY, BHOPAL
May 7, 1999
UNION OF INDIA Vs. SATNA STONE AND LIME CO LIMITED SATNA
July 6, 1999
UNION OF INDIA Vs. JT COLLECTOR AND LAND ACQUISITION OFFICER
July 12, 1999
United Church of Northern India Trust Asso. Vs. Shantilal
April 29, 1999
UNITED INDIA INSURANCE CO LTD Vs. RAJ KUMAR MISHRA
September 23, 1999
UNITED INDIA INSURANCE CO LTD Vs. PAREKHIA BAI
January 22, 1999
UNITED INDIA INSURANCE CO LTD Vs. SEKDIYA
February 17, 1999
UNITED INDIA INSURANCE CO LTD Vs. JAMUNA BAI
April 8, 1999
UNITED INDIA INSURANCE CO. LTD Vs. MUKESH
November 17, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMDAS PATIL
August 9, 1999
URMILA BAI Vs. BANSHIDAS
August 25, 1999
URMILA DEVI Vs. DEEPAK KUMAR VYAS
February 10, 1999
USHA Vs. M P STATE ROAD TRANS CORPN
November 17, 1999
UTTAM CHAND Vs. PURUSHOTTAMDAS JI PATEL
October 14, 1999
V N PANDEY Vs. BISESAR KUMHAR
January 19, 1999
V P SHETH Vs. STATE OF MADHYA PRADESH
September 10, 1999
V P SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
August 10, 1999
V.K. AGRAWAL Vs. MADHYA PRADESH ELECTRICITY BOARD & FOUR
August 4, 1999
VARALMAL Vs. MANOHAR CHAND CHOPDA
April 10, 1999
VIJAY KUMAR DIGHE Vs. STATE OF M P
September 22, 1999
Vijay Kumar Gupta Vs. M.P. Rajya Laghu Vanopaj (Vyapar Avam Vikas) Sahakari Sangh Maryadit
June 25, 1999
VIJAY KUMAR JAIN Vs. KALPANA JAIN
February 11, 1999
VIJAY KUMAR PATHAK Vs. DINESHCHAND BANSAL
October 1, 1999
VIJAY SINGH Vs. STATE OF MADHYA PRADESH
May 10, 1999
VIJAY SINGH @ VIJENDRA SINGH Vs. SHYAMLAL
November 2, 1999
VIJAY SINGH THAKUR Vs. STATE OF M P
February 26, 1999
VIKAS JAGDISH SHIVPURIA Vs. DEVI AHILYA VISHWAVIDYALAYA INDORE
September 14, 1999
VIMLA DEVI Vs. DAYARAM
October 14, 1999
Vinita Bai Vs. Gurmel Singh
February 1, 1999
Vinod Vs. State of M.P.
December 8, 1999
VINOD KUMAR NEMA Vs. PARSHWANATH DIGAMBER JAIN MANDIR TRUST
April 7, 1999
VINOD KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH
April 20, 1999
VISHAL MADAN Vs. STATE OF M.P.
May 14, 1999
VISHNU MAHESHWARI Vs. STATE OF MADHYA PRADESH
February 8, 1999
VISHNUNATH MOITRA Vs. M P E B
September 1, 1999
VISHNURAM AGRAWAL Vs. SOUTH EASTERN COAL FIELDS LTD
September 7, 1999
VIVEK KUMAR SHUKLA Vs. C K SHUKLA
September 9, 1999
VXL INDIA LIMITED Vs. KESHAV BRIJ BHUSHAN DAS AGGARWAL
November 24, 1999
WESTERN COALFIELDS LTD., PATHAKHERA Vs. TAHSILDAR, BETUL
September 9, 1999
WILSON SIRIL Vs. RAJENDRA SINGH CHHABRA
May 3, 1999
YADAV KUNWARJI Vs. STATE OF M P
November 17, 1999
Yashpal Singh Jat Vs. Chambal Kshetriya Gramin Bank
October 11, 1999
YASHWANT KADAM Vs. STATE OF M.P. AND ORS.
September 21, 1999
YASHWANT RAO KHOGAL Vs. JAHOORBI
October 26, 1999
YASMIN KHAN Vs. SAMIULLAH KHAN
March 10, 1999
YOGENDRA SINGH Vs. STATE OF M P
September 6, 1999
ZILA SAHAKARI KENDRIYA BANK MARYDIT SHAHDOL Vs. JAGDISH SARAF
February 17, 1999