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Title
Date
A AMARENDER RAO Vs. A P S E B HYDERABAD
January 22, 1999
A ANAND RAO Vs. UNION OF INDIA
September 10, 1999
A BALAJI AGARWAL Vs. DISTRICT MAGISTRATE AND COLLECTOR ADILABAD
June 21, 1999
A BAPU REDDY Vs. ANDHRA PRADESH FOREST DEVELOPMENT CORPORATION LIMITED
July 30, 1999
A C ALEXANDER Vs. DIRECTOR OF SCHOOL EDUCATION
November 2, 1999
A DURGA Vs. COMMISSIONER OF COLLEGIATE EDUCATION ANDHRA PRADESH HYDERABAD
September 21, 1999
A H FARUQUI Vs. CHAIRMAN MANAGING DIRECTOR SINGARENI COLLERIES LTD
December 28, 1999
A K HARI GOPAL Vs. BALAJI SINGH
November 4, 1999
A KRISHNA CHAITHANYA Vs. NTR UNIVERSITY OF HEALTH SCIENCES ANDHRA PRADESH
November 12, 1999
A KRISHNA REDDY Vs. STATE
September 21, 1999
A M FARUQUI Vs. CHAIRMAN AND M D SINGARENI COLLIERIES LTD
December 28, 1999
A N PARAMKUSHA BAI Vs. K KRISHNA
December 9, 1999
A P DALIT MAHA SABHA Vs. GOVERNMENT OF ANDHRA PRADESH
March 4, 1999
A P DALIT MAHASABHA Vs. GOVT OF ANDHRA PRADESH
September 15, 1999
A P S R T C Vs. JAWEED FAROOQUI
September 21, 1999
A P S R T C Vs. ESWARA DASS
July 1, 1999
A P T V CHAMBER OF COMMERCE WELFARE SOCIETY Vs. DIRECTOR DOORDARSHAN KENDRA HYD
July 2, 1999
A PRATNYUSHA Vs. N T R UNIVERSITY OF HEALTH SCIENCES
December 1, 1999
A RAMANAMMA Vs. M RAMAKRISHNAIAH
August 4, 1999
A RAMLOO Vs. G SREERAMACHANDRA MURTHY
February 24, 1999
A SESHAGIRI Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPN DIVISION OFFICE MACHILIPATNAM
June 18, 1999
A SIDHARTA Vs. N T R UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
October 1, 1999
A SREE RAMA MURTHY Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY HYDERABAD
March 24, 1999
A SRINIVASULU NAIDU DIED Vs. P RAJASEKHARAPPA
July 9, 1999
A SUBBA RAO Vs. REVENUE DIVISIONAL OFFICER KOWUR W G DIST
December 3, 1999
A SUDARSHAN Vs. STATE OF ANDHRA PRADESH
April 30, 1999
A SURYANARAYANA RAO Vs. C RADHAKRISHNAIAH
June 25, 1999
A V G MARKETING AGENCIES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GUNTUR
July 27, 1999
A V JANARDHANA RAO Vs. M ARUNA KUMARI
November 5, 1999
A V V SATYANARAYANA Vs. SYNDICATE BANK HYDERABAD
July 19, 1999
A VASUDEVAIAH Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAMS
February 22, 1999
A VENKATESHAM Vs. APSRTC MUSHEERABAD HYD
August 13, 1999
A VENKATESHAM Vs. A P STATE ROAD TRANSPORT CORPN
August 30, 1999
A VINAYANANDA REDDY Vs. T GURUNATHA REDDY
April 19, 1999
A. BAPU REDDY Vs. ANDHRA PRADESH FOREST DEVELOPMENT CORPORATION LTD.
July 13, 1999
AARE CHINA KONDAIAH Vs. AARE KONDAMMA
October 6, 1999
ABDUL JABBAR Vs. S N A NAZARATH
December 31, 1999
ABDUL SATTAR Vs. DISTRICT COLLECTOR NIZAMABAD
March 22, 1999
ADAPALA VENKATA RANGA RAO Vs. RAVELLE SATYAVATHI
July 16, 1999
ADDURU DASARADARAMI REDDY Vs. INDIAN BANK MADRAS BODY CORPORATE
October 5, 1999
ADILAKSHMI CONSTRUCTION KAKINADA Vs. CHIEF ENGINEER RANDB BUILDINGS HYD
July 13, 1999
ADINARAYANA MURTHY B Vs. COLLECTOR ANANTAPUR DT
October 30, 1999
AFZAL AGMED KAHAN Vs. ESTATE OFFICER MUNICIPAL CORPORATION OF HYDERABAD
June 18, 1999
AGASTI KARUNA Vs. CHERUKURI KRISHNAIAH
July 9, 1999
AGASTI KARUNA Vs. CHERUKURI KRISHNAIAH
July 29, 1999
AGNIGUNDALA VENKATA RANGA RAO Vs. INDUKURI RAMACHANDRA REDDY
November 24, 1999
AGRICULTURAL MARKET COMMITTEE Vs. MANDAL REVENUE OFFICER CHITTOOR
August 5, 1999
AHMED MOOSA Vs. INSPECTOR OF POLICE JAGTIAL
August 27, 1999
AHMED NAWAJ ALLADIN Vs. STATION HOUSE OFFICER HYDERABAD
February 3, 1999
AKASH Vs. STATE OF ANDHRA PRADESH
December 21, 1999
AKASIM BI Vs. T G LAKSHMAYYA THIMMAYYA SETTY
August 26, 1999
AKKALA SAMBAIAH Vs. BANK OF INDIA
February 26, 1999
AKULA SRIKANYA JYOTHSNA Vs. COMMISSIONER OF GOVERNMENT EXAMINATIONS
April 16, 1999
ALLA SAMBI REDDY Vs. SEETHARAMA CHANDRASWAMY VAN DEVASTHANAM
September 20, 1999
AMARNATH UMAKANTH Vs. STATE OF ANDHRA PRADESH
June 10, 1999
AMBEDKAR EDUCATIONAL SOCIETY Vs. KAMAKSHI BUILDINGS
December 31, 1999
AMBICA CHEMICALS PRODUCTS ELURU Vs. COMMERCIAL TAX OFFICER ELURU
March 15, 1999
AMEI POWER LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION NEW DELHI
April 26, 1999
ANAGALLA PADMALATHA Vs. A SUDERSHAN RAO
November 12, 1999
ANAKALA MADDILETI Vs. GOVT A P HOME DEPARTMENT HYDERABAD
August 6, 1999
ANAND AGROS LIMITED Vs. COMMERCIAL TAX OFFICER BHONGIR
March 23, 1999
ANAND SAMRAT AND COMPANY Vs. INCOME TAX OFFICER HYDERABAD
August 16, 1999
ANDHAVARAPU KAMARAJU Vs. THAMMINENI SEEATHARAM
November 26, 1999
ANDHRA BANK Vs. A SESHARAO
September 1, 1999
ANDHRA BANK Vs. CHALASANI NAGESWARA RAO
June 9, 1999
ANDHRA BANK EMPLOYEES CO OP BANK LTD Vs. K RAM BABU
November 22, 1999
ANDHRA BANK NUZVID Vs. ATLURI SESHARAO
September 1, 1999
ANDHRA ENGINEERING CORPORATION SECUNDERABAD Vs. TCI FINANCE LTD
April 13, 1999
ANDHRA PRADESH CHEMICALS AND MINERALS PUBLIC LIMITED COMPANY Vs. STATE BANK OF INDIA
September 1, 1999
ANDHRA PRADESH PAPER MILLS LTD Vs. UNION OF INDIA
November 29, 1999
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. VENUS HOTEL
June 14, 1999
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. PATASN SHAMSHAD BEGUM
October 11, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S SATYANARAYAN RAO
October 14, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 21, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SECRETARY TO GOVT TRANSPORT DEPT
September 27, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. CHANDRAMOULI
November 25, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P BALA TRIPURA SUNDARI
November 16, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M RAMULU
November 9, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
August 24, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BURRI SULOCHANA
September 7, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ESWARA DASS
July 3, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. T VENKATAPATHI
February 4, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE
January 22, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ABIDHA KHANAM
December 8, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. PRESIDING OFFICER ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYDERABAD
July 22, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 24, 1999
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION HYD Vs. MANAGEMENT OF ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 16, 1999
ANIMA PRAVA ROY Vs. STATE OF ANDHRA PRADESH
March 12, 1999
ANITHA MARY JOHN Vs. GOVT OF ANDHRA PRADESH
August 9, 1999
ANJEMMA K Vs. A P WOMENS CO OPERATIVE FINANCE CORPORATION
July 23, 1999
ANNANGI VENKATARATHNAM Vs. JOINT COLLECTOR NELLORE
July 23, 1999
ANNAPUREDDY CHINNA VENKATAMMA Vs. ANNAPUREDDY KRISHNA REDDY
March 16, 1999
ANNAVARAPU NARAYANA Vs. DIST MANAGER FOOD CORPORATION OF INDIA KHAMMAMA
August 3, 1999
ANTYAKULA ESWARA RAO Vs. GUDLA KUMARASWAMY
October 5, 1999
APARNA AGENCIES HYDERABAD Vs. P SUDHAKAR RAO
July 19, 1999
APDDC STAFF AND WORKERS UNION Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 1999
APPANA SURIBABU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
November 1, 1999
APSE BOARD HYDERABAD Vs. B SUBBA REDDY
April 20, 1999
APSFC HYD Vs. EMGEE RUBBER P LIMITED A P
October 5, 1999
ARE GANGADHAR Vs. ZILLA PRAJA PARISHAD KARIMANGAR
August 11, 1999
ARIF ABDUL GHANI Vs. S MAHESHWAR RAO
July 21, 1999
ARIGALA VENKATARATNAM Vs. SUNDARANEEDI SARVESWARA RAO
November 17, 1999
ARJUNA RAO G Vs. PRL SECRETARY TO GOVERNMENT
November 2, 1999
ARMOUR PHARMACEUTICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 12, 1999
ARMUGAM RAMAMMA AND THIRUVANNAMALAI RANI Vs. STATE OF A P
February 8, 1999
ASIAN COFFEE LIMITED Vs. STATE
September 7, 1999
ASSISTANT COMMERCIAL TAX OFFICER HYD Vs. KRISHNA PICTURE PALACE
December 28, 1999
ASWANI DESAI Vs. VISAKHAPATNAM MUNICIPAL CORPORATION VISAKHAPATNAM
December 20, 1999
AVULA CONTRACTIONS PRIVATE LIMITED SECUNDERABAD Vs. SENIOR DIVISIONAL ELECTRICAL ENGINEER TRACTION DISTRIBUTION SOUTH CENTRAL RAILWAY VIJAYAWADA
February 2, 1999
AVULA SUBRAHMANYAM Vs. AVULA RAMA DEVI
December 14, 1999
AYYALA REDDY P C Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 14, 1999
AZGAR HUSSAIN M D Vs. BRANCH MANAGER LLC
December 29, 1999
B BABURAO Vs. ASSISTANT WORKS MANAGER II ZONAL WORKSHOP ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIZIANAGARAM
June 17, 1999
B BHULAKSHMI Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
August 13, 1999
B CHENNAKESAVA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 30, 1999
B CHENNAKRISHNA REDDY Vs. KARNATI RAMAKRISHNAIAH
August 4, 1999
B DAYASAGAR Vs. DIST ELECTION AUTHORITY AND COLLECTOR PT WING R R DIST
July 16, 1999
B G SUNANDA RAO Vs. KHEMANI DISTILLERIES PRIVATE LIMITED MUMBAI
June 15, 1999
B GANESH Vs. MANDAL REVENUE OFFICER WARANGAL
December 9, 1999
B GURAMMA Vs. MANAGING DIRECTOR A P STATE ROAD TRANS
August 5, 1999
B H K RAO Vs. INDUSTRIAL TRIBUNAL
November 18, 1999
B K PARTHASARATHI Vs. GOVERNMENT OF ANDHRA PRADESH
September 14, 1999
B KISHAN LAL Vs. S B H
August 27, 1999
B MANIPAL REDDY Vs. STATE OF ANDHRA PRADESH
September 8, 1999
B NAGESWAR REDDY Vs. DIST COLLECTOR
February 23, 1999
B NAGESWAR REDDY Vs. DIST COLLECTOR CUDDAPAH
March 23, 1999
B PRATHAP REDDY Vs. R T O
October 29, 1999
B RAMALAKSHMA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 18, 1999
B RATNAMALA Vs. G RUDRAMMA
August 20, 1999
B S JOHN Vs. PRL SECRETARY HOUSING AND MUNICIPAL ADMN GOVT OF ANDHRA PRADESH
March 3, 1999
B SAILESH Vs. OSMANIA UNIVERSITY
February 19, 1999
B SANJEEV KUMAR Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
October 13, 1999
B SHIVAKUMAR Vs. GOVT OF ANDHRA PRADESH LAW DEPARTMENT HYDERABAD
April 13, 1999
B SIVA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
July 8, 1999
B SURESH BABU Vs. KAKATHIYA GRAMEENA BANK HANAMKONDA
June 25, 1999
B VENKATA GOVINDA RAJU Vs. COMMISSIONER OF PROHIBITION and EXCISE
October 4, 1999
B.R. MOULI Vs. COMMANDING OFFICER, ANDHRA PRADESH AND OTHERS
July 8, 1999
BABJI Y Vs. T KHADGADERA RAO
August 10, 1999
BADAVATH LACHU Vs. STATE OF ANDHRA PRADESH
April 26, 1999
BADDAM PRABHAVATHI Vs. GOVERNMENT OF ANDHRA PRADESH
December 30, 1999
BALA TRIPURA SUNDARI P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 30, 1999
BAMMIDI JAGANNAYAKULU Vs. DISTRICT COLLECTOR SRIKAKULAM
June 23, 1999
BANTU GURAVAIAH Vs. STATE OF A P
December 24, 1999
BAPU RAJA P Vs. R D O
November 5, 1999
BAR ASSOCIATION RAZOLE Vs. GOVERNMENT OF ANDHRA PRADESH
December 27, 1999
BARNALA LAKSHMANA RAO Vs. SARNALA CHINA JAMALAYYA
July 9, 1999
BASAVAIAH G Vs. L KAMALA DEVI
January 29, 1999
BASVANI BHOGESWARA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES CHILAKALAPUDI KRISHNA DISTRICT
August 10, 1999
BATCHIGARI SUBBA RAO Vs. A AMARNATH
July 15, 1999
BATHINA KOTESWARA RAO Vs. GOLLAPUDI MASTHAN RAO
December 13, 1999
BATHULA PULLA REDDY Vs. STATE OF ANDHRA PRADESH
September 28, 1999
BAY SHIPPING COMPANY PRIVATE LIMITED VISAKHAPATNAM Vs. BOARD OF TRUSTEES VISAKHAPATNAM PORT TRUST
February 23, 1999
BAYYA JANAKI Vs. SPECIAL DEPUTY COLLECTOR ANAKAPALLI VISAKHAPATNAM
April 15, 1999
BH MUSILI Vs. R APPALANAIDU
January 18, 1999
BHAGIRATHI BAI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS A P SAIFABAD HYDERABAD
July 20, 1999
BHAGYANAGAR GOSEVA SADAN Vs. PUBLIC PROSECUTOR STATE OF ANDHRA PRADESH
November 5, 1999
BHANGAY M N Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
December 28, 1999
BHARAT HEAVY ELECTRICALS LTD Vs. COMMERCIAL TAX OFFICER SANGAREDDY MEDAK
February 18, 1999
BHARAT KUMAR MODI Vs. PENNAR PETERSON SECURITIES LIMITED
April 12, 1999
BHEEMAIAH CH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 17, 1999
BHIMAVARAPU VENKAIAH Vs. REVENUE DIVISIONAL OFFICER KOTHAGUDEM
July 9, 1999
BHIMESWARA SWAMI TEMPLE BHEEMAVARAM W G DIST Vs. M CHALAPATHI RAO
June 28, 1999
BHIMIREDDY MUSILI DIED Vs. RONGALI APPALANAIDU
January 18, 1999
BHUPENDRA N PATEL Vs. HARSHAVARDHAN CHOKKANI
July 19, 1999
BIJILI ODAMMA Vs. A DHARMAPURI
September 22, 1999
BIJJUR NARASA REDDY Vs. RAMULU
August 26, 1999
BIKKINA GOPALAKRISHNA RAO Vs. SEAVALLEY RESORTS PVT LTD
December 16, 1999
BIOLOGICAL E LIMITED Vs. STATE OF ANDHRA PRADESH
July 12, 1999
BOARD OF INDUSTRIAL FINANCIAL RECONSTRUCTION NEW DELHI Vs. CHAIRMAN AND M D ADIVASI PAPER MILLS LLIMITED VIJAYAWADA
April 15, 1999
BODAPATI KANAKA RATNABAI Vs. GENERAL MANAGER APSRTC HYDERABAD
September 16, 1999
BOMMISETTY PRASADA RAO Vs. SAS MINES AND MINERALS LTD
April 28, 1999
BOPPANNA ARJUNA RAO Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATI
December 3, 1999
BPL LIMITED HYDERABAD Vs. STATE OF ANDHRA PRADESH
April 1, 1999
BUDDANA SUBBA RAO Vs. MARING TATALU
November 15, 1999
BUPINDER LIMA Vs. STATE OF ANDHRA PRADESH
September 8, 1999
BURHANUDDIN QUADRI Vs. MOHAMMAD SHAFI QUZZAMAN
August 23, 1999
BUTTA LAXMAN Vs. STATE OF A P
October 6, 1999
BYRLUTI VANASAMRAKSHANA SAMITHI ATMAKUR MANDAL KURNOOL Vs. GOVT OF A P
June 21, 1999
C H PATEL AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 28, 1999
C N SETTY Vs. HILLOCK HOTELS PVT LTD
November 5, 1999
C NARSIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 22, 1999
C P ROY Vs. SPECIAL COURT UNDER A P LAND GRABBING ACT
November 17, 1999
C PANDURANGA RAO Vs. V SHYAMALA RAO
June 14, 1999
C PUSHPALATHA Vs. EXECUTIVE OFFICER TTD TRIUPATHI
September 7, 1999
C RAMACHANDRA NAIDU Vs. M RAJAMMA
February 17, 1999
C RAMESH CHANDER Vs. STATE OF A P
April 12, 1999
C S H N MURTHY HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
December 17, 1999
C VENUGOPAL REDDY Vs. INDIAN OIL CORPORATION
December 24, 1999
C. VENKATESWARLU Vs. A.P. WOMENS CO
September 6, 1999
CAPT KM SAXENA Vs. UNION OF INDIA
November 10, 1999
CEMENT CORPORATION OF INDIA LTD Vs. B B V KRISHNAM RAJU
November 2, 1999
CENTRAL BANK OF INDIA Vs. N VENKATESWARARAO
November 30, 1999
CENTRAL WAREHOUSING CORPN Vs. ANDHRA ROLLER FLOUR MILLS
October 15, 1999
CENTRAL WAREHOUSING CORPN NEW DELHI Vs. GOWTHAMI ENGINEERING CORPN
June 14, 1999
CH BHASKARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH IRRIGATION AND CAD DEPT HYDERABAD
July 1, 1999
CH CHINNAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
July 27, 1999
CH CHINNAIAH Vs. GOVT OF ANDHRA PRADESH DEPT OF EDUCATION HYDERABAD
March 23, 1999
CH JYOTHI SRINIVAS Vs. COMMISSIONER OF PROHIBITION AND EXCISE
November 12, 1999
CH KANKAIAH Vs. REGIONAL TRANSPORT OFFICER WARANGAL
March 15, 1999
CH MANGAYAMMA Vs. UNION OF INDIA
August 2, 1999
CH NAGENDER Vs. REGISTRAR MANAGEMENT HIGH COURT OF ANDHRA PRADESH
July 30, 1999
CH NAGESHWARA RAO Vs. B V SUBBAIAH
December 8, 1999
CH POSHAM Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
February 11, 1999
CH RACHAJYOTHI Vs. DIRECTOR GENERALL GEOLOGICAL SURVEY OF INDIA CALCUTTA
July 20, 1999
CH S HANUMANTHA RAO Vs. R SAINATH
August 31, 1999
CH SRIHARI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 1, 1999
CH SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 29, 1999
CHADALAVADA GOPALA KRISHNA MURTHY Vs. UNION OF INDIA
October 15, 1999
CHAIRMAN CUM MD METALLURGICAL AND ENGG CONSULTANTS INDIA LIMITED Vs. GENERAL SECRETARY MECON NON EXECUTIVE EMPLOYEES UNION VISAKHAPATNAM
February 23, 1999
CHALAMALASETTY SRINIVASA RAO Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P HYD
June 2, 1999
CHALLA RAJENDRA PRASAD Vs. ASIAN COFFEE LIMITED SECUNDERABAD
March 1, 1999
CHALLA RAMAKRISHNA REDDY Vs. RETURNING OFFICER BANAGANAPALLI
September 1, 1999
CHAMATLA NARASIMHA ALIAS YADAGIRI NARASIMHA Vs. STATE OF ANDHRA PRADESH
August 4, 1999
CHAMPALAL BHANDARI Vs. STATE OF ANDHRA PRADESH
June 15, 1999
CHAND BASHA Vs. STATE OF ANDHRA PRADESH
April 8, 1999
CHANDRA MOULI REDDY Vs. MEMBER SECRETARY A P S E B
March 18, 1999
CHANDRASEKHARAM K Vs. VIJAY BHARGAV CHIT FUND P LTD
December 22, 1999
CHENNAWAR AND COMPANY Vs. R MADHUSUDAN RAO
July 5, 1999
CHERUKU EKAMBARAM Vs. CH KALPANA
August 13, 1999
CHERUKURI VENKATESWARLU Vs. PAMIDI KOTAIAH
December 20, 1999
CHIEF ENGINEER ELECTRICITY APSEB HYDERABAD Vs. SRINIVASA MODERN RICE MILL RAMAGIRI VILLAGE NALGONDA
June 29, 1999
CHILAKAPATI SRINIVASA RAO Vs. TANETI NALLAYYA
July 5, 1999
CHINNAPATTUNAGAN Vs. STATE OF ANDHRA PRADESH
September 28, 1999
CHINTA LAVA KUMAR Vs. G VISWESWARA RAO
July 19, 1999
CHINTHALA AJAY REDDY Vs. CHINTHALA VENKATA KRISHNA REDDY
August 9, 1999
CHIRANJEEVI Vs. LAVANYA SUJATHA
February 19, 1999
CHITTI SIMHACHALAM NAIDU Vs. BOARD OF GOVERNORS A P R E I SOCIETY
November 11, 1999
CHIVUKULA RANJITH KUMAR Vs. SANTHILAL NEMICHAND
September 14, 1999
CHOPPADANDI NARSUBAI Vs. CHIEF SECRETARY GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT HYD
September 15, 1999
CHOTE MIYAN Vs. IQBAL BEGUM
July 2, 1999
CHOUTUPPAL HANDLOOM WEAVER S CO OP SOCIETY LTD Vs. COMMISSIONER OF HANDLOOMS AND DIRECTOR OF HANDLOOMS AND TEXTILES A P
July 29, 1999
CHUNDRU HARI RAO Vs. VIJAYA ENGINE VALVES KAKINADA
January 19, 1999
CHUNDURU PADMAVATHI Vs. CHUNDURU NARASIMNA RAO
December 20, 1999
CIL SECURITIES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 17, 1999
CITY DRY FISH COMPANY VIJAYAWADA Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM A P
January 19, 1999
COL D S RAJU Vs. R V NARASIMHA RAJU
October 6, 1999
COMMISSIONER AND DIRECTOR OF AGRICULTURE GOVERNMENT OF ANDHRA PRADESH Vs. TROPICAL AGRO SYSTEMS INDIA LTD
August 6, 1999
COMMISSIONER FOR SURVEY Vs. V APPANACHARYULU
August 6, 1999
COMMISSIONER OF CIVIL SUPPLIES Vs. GOVERNMENT OF INDIA
June 30, 1999
COMMISSIONER OF GIFT TAX Vs. MOHAMMED KHAN
January 19, 1999
COMMISSIONER OF GIFT TAX BANGALORE Vs. K SARADHI
April 1, 1999
COMMISSIONER OF INCOME TAX Vs. INDIA FRUITS P LTD
March 30, 1999
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT FERRO ALLOYS LIMITED
January 16, 1999
COMMISSIONER OF INCOME TAX Vs. ORBIT TRAVEL AND TOURS PVT LIMITED
February 26, 1999
COMMISSIONER OF INCOME TAX Vs. REPUBLIC FORGE CO
June 23, 1999
COMMISSIONER OF INCOME TAX Vs. SANGHAM ENTERPRISES
June 15, 1999
COMMISSIONER OF INCOME TAX Vs. VEERABHADRA INDUSTRIES
June 15, 1999
COMMISSIONER OF INCOME TAX Vs. S SURENDER REDDY
June 7, 1999
COMMISSIONER OF INCOME TAX Vs. KRISHNA PULVERISING MILLS
June 7, 1999
COMMISSIONER OF INCOME TAX Vs. PARKE DAVIS INDIA LIMITED
June 8, 1999
COMMISSIONER OF INCOME TAX Vs. KRISHNA OIL COMPLEX LIMITED
July 26, 1999
COMMISSIONER OF INCOME TAX Vs. HYDERABAD BOTTLING COMPANY PRIVATE LIMITED
September 21, 1999
COMMISSIONER OF INCOME TAX Vs. LOHIYA TRADING CO
November 3, 1999
COMMISSIONER OF INCOME TAX Vs. LANCO INDUSTRIES LIMITED
December 8, 1999
COMMISSIONER OF INCOME TAX A P HYDERABAD Vs. SAMANTHA INVESTMENTS LTD
November 24, 1999
COMMISSIONER OF INCOME TAX A P III HYDERABAD Vs. TIRUMALAI TRADERS SECUNDERABAD
March 12, 1999
COMMISSIONER OF INCOME TAX AP I HYDERABAD Vs. ORBIT TRAVEL AND TOURS PRIVATE LIMITED HYDERABAD
February 6, 1999
COMMISSIONER OF PROHIBITION AND EXCISE Vs. WHITE HORSE DISTILLERIES
December 31, 1999
COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS GOVT OF ANDHRA PRADESH Vs. G PADMAVATHI
June 18, 1999
COMMISSIONER OF WEALTH TAX Vs. B CHANDRASEKHARA RAO
December 3, 1999
COMMISSIONER ONGOLE MUNICIPALITY Vs. K SREENU
November 9, 1999
CONVENOR LAWCET 98 SHRI PADMAVATI MAHILA VISHWA VIDYALAYAM Vs. T VENKATA REDDY
February 1, 1999
CRANE BETEL NUT POWDER WORKS GUNTUR Vs. STATE OF ANDHRA PRADESH
August 6, 1999
D AARATI DEENDAYAL Vs. CONVENOR EAMCET EXAMINATION HYD
February 16, 1999
D CHANDRA REDDY Vs. GOWRISETTY PRABHAKAR RAO
September 23, 1999
D CHANDRAMOWLESWARA REDDY Vs. DISTRICT COLLECTOR CUDDAPAH
September 17, 1999
D JANARDHANA REDDY Vs. REGIONAL TRANSPORT AUTHORITY NELLORE
April 12, 1999
D KRISHNA REDDY Vs. S SATHAIAH
February 22, 1999
D L F CEMENT LIMITED Vs. INSPECTOR OF POLICE HYDERABAD
February 2, 1999
D L PRASUNA Vs. ANDHRA PRADESH STATE COOP BANK LTD
March 23, 1999
D LAXMI Vs. PROF SRI SANDEEP
March 8, 1999
D MADHAVA REDDY Vs. COLLECTOR CO OPERATION
December 22, 1999
D MANGA Vs. D VENKATA RAMANA
September 9, 1999
D NARASIMHULU Vs. N V NAGARAJAN
April 19, 1999
D NARASING RAO Vs. D SHRAVAN KUMAR P KRISHNA RAO
July 26, 1999
D R ADISON Vs. D RAJESWARI JOHN
September 21, 1999
D RAJA REDDY Vs. DIRECTOR GENERAL NATIONAL INSTITUTE OF AGRICULTURAL EXTENSION MANAGEMENT HYDERABAD
February 26, 1999
D RAJESWARA RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYD
June 17, 1999
D RAMALINGA REDDY ALIAS D BABU Vs. STATE
February 26, 1999
D RAMASWAMY Vs. P MOHAN BABU
March 4, 1999
D RANGA RAO Vs. DT COLLECTOR GUNTUR
March 1, 1999
D SAMBAIAH Vs. STATE OF ANDHRA PRADESH
November 23, 1999
D SATHI REDDY Vs. COMMISSIONER PANCHAYAT RAJ A P HYD
August 30, 1999
D V DATTATREYULU Vs. STATE
January 22, 1999
D V K RAO Vs. REGIONAL MANAGER APSRTC
August 9, 1999
D V MAHESH Vs. SUPERINTENDING ENGINEER
November 10, 1999
D V V SATYANARAYANA Vs. COLLECTOR RANGAREDDY DISTRICT
February 16, 1999
D VENKATA REDDY Vs. PRINCIPAL P B SIDHARDHA LAW COLLEGE VIJAYAWADA
February 1, 1999
D VIJAYALAKSHMI Vs. DIST COLLECTOR KRISHNA
March 24, 1999
DADE SHARIEF Vs. D G AND L G OF PRISONS
July 16, 1999
DADI NARSI REDDY Vs. STATE OF ANDHRA PRADESH
January 29, 1999
DANDEKAR V J Vs. MEERA CO OPERATIVE HOUSING SOCIETY LTD
November 1, 1999
DANTHAM CHINNA CHENGACHARI Vs. DANTHAM PEDDA CHENGACHARI
September 10, 1999
DARLA SRINIVAS Vs. DARLA SRI DEVI
October 8, 1999
DAVID MEMORIAL EDUCATION SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
February 15, 1999
DECCAN ENTERPRISES P LTD Vs. DECCAN SYNTEX LTD
September 3, 1999
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K VENKATESWARLU
November 22, 1999
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ADILABAD Vs. G BADAIAH
September 8, 1999
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HANAMAKONDA DEPOT WARANGAI DIST Vs. G RAJAIAH
September 9, 1999
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR Vs. GURRAPU ANJAMMA
July 6, 1999
DEPUTY REGISTRAR Vs. ABDUL RAHEEM
July 23, 1999
DEVALLA VENKATESHWARLU Vs. STATE OF ANDHRA PRADESH
July 6, 1999
DEVERNENI LINGA RAO Vs. SUB REGISTRAR PEDDAPALLI KARIMNAGAR DIST
August 19, 1999
DEWAN BAHADUR RAMGOPAL MILLS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
August 3, 1999
DHAMA BOJJAIAH Vs. TIRUMALA TIRUPATHI DEVASTHANAM
July 26, 1999
DHARMA REDDY P Vs. B VIJAYALAXMI
November 15, 1999
DHIRENDRA KUMAR SINGH Vs. STATE OF ANDHRA PRADESH
July 15, 1999
DILLI KRISHNA REDDY Vs. RAMULA SATHAIAH
February 22, 1999
DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH NEW DELHI Vs. A UMA
June 28, 1999
DIRECTOR OF SETTLEMENTS Vs. N RAMA KRISHNA
March 24, 1999
DIRECTOR OF SETTLEMENTS GOVT OF ANDHRA PRADESH HYDERABAD Vs. V V V R K YACHENDRA
March 16, 1999
DISTRICT AND SESSIONS JUDGE GUNTUR Vs. STATE OF A P HYDERABAD
June 30, 1999
DISTRICT AND SESSIONS JUDGE GUNTUR Vs. STATE OF ANDHRA PRADESH
June 13, 1999
DISTRICT COLLECTOR HYDERABAD Vs. AYESHA SULTANA
February 16, 1999
DIVISIONAL FOREST OFFICER JANNARAM ADILABAD DIST Vs. AILAL SATHAIAH alias SATYANARAYANA
September 3, 1999
DIVISIONAL FOREST OFFICER NALGONDA Vs. DEPUTY COMMISSIONER OF LABOUR RR ZONE CHIKKADPALLY
February 24, 1999
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. E RAJA REDDY
October 4, 1999
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KHAMMAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYD
July 16, 1999
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION RAJAHMUNDRY Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD
March 10, 1999
DIVISIONAL MANAGER APSRTC RAJAHMUNDRY Vs. CH NAGAMANI
August 20, 1999
DIVISIONAL MANAGER APSRTC ELURU W G DIST Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
September 6, 1999
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. TUMU GURAVA REDDY
July 30, 1999
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. TUMU GURAVA REDDY
July 13, 1999
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. K PAPAIAH
September 22, 1999
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED GUNUTUR Vs. KOTTA PAPAIAH
September 22, 1999
DODDA RANGA RAO Vs. DISTRICT COLLECTOR GUNTUR
March 1, 1999
DODDI APPA RAO Vs. GENERAL MANAGER TELECOM
December 1, 1999
DOMA VARALAKSHMI Vs. MOMIDISETTI MALLESWARA RAO
August 25, 1999
DONTHI NARASIMHA REDDY Vs. DISTRICT COLLECTOR
October 26, 1999
DUBE R P Vs. GOVERNMENT OF ANDHRA PRADESH
December 7, 1999
DUCINIA RODRIGUES Vs. STATE GOVT PRL SECRETARY TO REVENUE HYDERABAD
February 26, 1999
DUDAM BHARATHI Vs. GAJULA SUJATHA
August 25, 1999
DURGA PHARMA DISTRIBUTORS HYDERABAD Vs. GEOFFREY MANNERS AND COMPANY LIMITED
November 29, 1999
DUVVU TATA RAO Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
January 22, 1999
DY SECRETARY HOME Vs. A NARASIMHA RAO
August 11, 1999
E MURALI MOHAN Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY HYDERABAD
July 16, 1999
E R BADIRI NARAYANA Vs. K NAGAPPA
January 18, 1999
E S I CORPORATION Vs. J D ELECTRONICS
November 1, 1999
E VEERA RAJU Vs. PRESIDING OFFICER LABOUR COURT
September 7, 1999
EDIGA VENKATANARAYANA Vs. STATE OF A P
January 19, 1999
ELURI MARTHAMMA Vs. DIVISIONAL RAILWAY MANAGER S C RAILWAY
September 6, 1999
EMERALD BUILDINGS Vs. ASST COMMISSIONER OF INCOME TAX HYDERABAD
February 3, 1999
EMPLOYEES STATE INSURANCE CORPORATION Vs. RASU TOOLS LIMITED
July 23, 1999
EMPLOYEES STATE INSURANCE CORPORATION Vs. GARDEN CAFE TIKKA NANDYAL
August 16, 1999
ENGINEERING PROJECTS INDIA LTD Vs. K P R REDDY
February 19, 1999
ENUBARALA MOSES Vs. STATE OF ANDHRA PRADESH
November 13, 1999
ENUBARALA MOSES Vs. STATE OF A P
November 30, 1999
ERADALA TAYARAMMA Vs. ERADALA RAMAKRISHNAYYA
August 17, 1999
ETIKOPPAKA CO OPERATIVE AGRL INDUSTRIAL SOCIETY LIMITED Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE NARSIPATNAM
January 22, 1999
ETIKOPPAKA CO-OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD Vs. COMMERCIAL TAX OFFICER
July 29, 1999
EXECUTIVE ENGINEER I B DIVN Vs. C SHANKAR
April 30, 1999
EXECUTIVE OFFICER GRAM PANCHAYAT T KOTHAPALLI Vs. DADDA SATVAVATH
January 21, 1999
EXECUTIVE OFFICER GROUP TEMPLES GUNTUR Vs. DASARATHA RAMA RAO
April 28, 1999
FATHIMUNISSA BEGUM Vs. HYMAVATHI
July 20, 1999
FERRO ALLOYS CORPORATION LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 27, 1999
FISHERMEN CO OP SOCIETY Vs. REGIONAL DY DIRECTOR OF FISHERIES
July 8, 1999
FISHERMEN CO OPERATIVE SOCIETY LTD Vs. DISTRICT COLLECTOR EAST GODAVARI
June 25, 1999
FISHERMEN COOPERATIVE SOCIETY RAIDURG Vs. DIST COLLECTOR R R DIST HYDERABAD
June 29, 1999
FLAG OFFICER COMMANDING IN CHIEF EASTERN NAVAL COMMAND Vs. VIJAY VISAKHA CO OP MILK DAIRY VISAKHAPATNAM
April 13, 1999
FLAG OFFICER COMMANDING IN CHIEF EASTERN NAVAL COMMAND VISAKHAPATNAM Vs. VIJAYA VISAKHA CO OP MILK DAIRY VISAKHAPATNAM
April 30, 1999
FOOD INSPECTOR ANANTAPUR Vs. G NARASIMHA MURTHY
August 13, 1999
G A SARMA Vs. SYNDICATE BANK MANIPAL
June 1, 1999
G ANITA Vs. COMMISSIONER OF INCOME TAX
August 19, 1999
G E PETER PAUL Vs. T CHANDRAMOULI
September 28, 1999
G GIRL RAJU Vs. UNION OF INDIA
August 19, 1999
G GRUHALAKSHMI Vs. DIRECTOR OF SUGAR
September 10, 1999
G K NAIK Vs. SUSHEELA NAIK
December 14, 1999
G MEENA Vs. CONTROLLER OF EXAMINATIONS O U
September 17, 1999
G PADMINI Vs. G SIVANANDA BABU
November 11, 1999
G PITCHAIAH NAIDU Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
November 12, 1999
G POCHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 1999
G RAMESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
February 10, 1999
G RAMESHWAR RAO Vs. GOVERNMENT OF INDIA
November 9, 1999
G S H REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
February 3, 1999
G SATISH KUMAR Vs. CONVENOR ECET
October 30, 1999
G SATTAIAH Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
July 5, 1999
G SATYANARAYANAMMA Vs. CANARA BANK BANGALORE
August 21, 1999
G SESHAIAH Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER ADONI KURNOOL
August 6, 1999
G SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
December 27, 1999
G SUDHAKAR Vs. LIFE INSURANCE CORPORATION OF INDIA, DIVISIONAL OFFICE
August 16, 1999
G V P R ENGINEERS LTD Vs. BHARAT HEAVY ELECTRICALS LTD
November 12, 1999
GADDAM RAJAIAH Vs. M R O AND MANDAL EXECUTIVE MAGISTRATE
September 15, 1999
GADDAM VIJAYA BHSKARA REDDY Vs. STATE OF ANDHRA PRADESH
March 15, 1999
GADE LAKSHMI MANGARAJU ALIAS RAJESH Vs. STATE OF ANDHRA PRADESH
April 12, 1999
GADI KOPPULA RAJAMAULI Vs. ELECTION TRIBUNAL
April 30, 1999
GAJJALA SAMUEL Vs. GAJJALA LALAMMA
April 7, 1999
GALAVELI VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
January 29, 1999
GALI KRISHNA MURTHY Vs. GENERAL MANAGER A P STATE ROAD TRANS
October 15, 1999
GANDIKOTA NARASAIAH Vs. SUPERINTENDENT CENTRAL PRISON WARANGAL
June 9, 1999
GANESH PATWARI Vs. T V RAMANA REDDY
December 3, 1999
GANESHRAM SATYANARAYANA PANDYA Vs. AYANESHWAR BIJORIA
November 12, 1999
GANGADARAYYA N B Vs. EXECUTIVE OFFICER SRISAILAM DEVASTHANAM
December 23, 1999
GANGARAJU VENKATA RAMA RAJU Vs. COMMISSIONER OF SURVEY
September 3, 1999
GANGAVATH SAMYA Vs. MANDAL REVENUE OFFICER KHAMMAM
August 23, 1999
GANJI CHANDRAIAH Vs. F E DINSHAW P LTD
November 16, 1999
GANNAMANI ANASUYA Vs. PARVATINI AMARENDRA CHOWDRY
October 29, 1999
GARLA SUDHAKAR Vs. GOVERNMENT OF ANDHRA PRADESH
January 22, 1999
GATTI UMAMAHESWARA RAO Vs. JARAJANA SIMHACHALAM
March 19, 1999
GAVI MATT SAMSTHANAM Vs. DANDA NARAYANA SWAMY
August 17, 1999
GEETHA GEN MERCHANTS VIKARABAD Vs. INSPECTOR OF POLICE
November 17, 1999
GENERAL MANAGER A P STATE ROAD TRANS CORPN Vs. BODAPATI KANAKA RATNABAI
September 16, 1999
GENERAL MANAGER BHEL RESEARCH AND DEVELOPMENT VIKASNAGAR HYD Vs. K RAJITA SURYAKANTA
February 18, 1999
GENERAL MANAGER SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL HYDERABAD
August 17, 1999
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. K NARAYANA RAO
August 18, 1999
GENERAL MANAGER STATE BANK OF HYDERABAD HYD Vs. V RAMULU
July 8, 1999
GERA PULLAIAH Vs. STATE INSPECTOR OF POLICE NARASARAOPET
February 19, 1999
GIRISH K BHANDARI Vs. LAKSHMI FINANCE and INDUSTRIAL CROPN LTD
February 5, 1999
GMR VASAVI INDUSTRIES LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
September 23, 1999
GNYANA SARASWATI INTEGRATED EDUCATIONAL INSTITUTIONS SOCIETY Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
April 20, 1999
GOGINENI KOTESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 30, 1999
GOLDSTONE SOFTECH LTD Vs. STATE
July 22, 1999
GOLLA POCHAIAH ALIAS JANGAIAH Vs. STATE OF ANDHRA PRADESH
August 23, 1999
GOLLA THIRUPATHAIAH Vs. KARNAM RAMASUBBAIAH
April 5, 1999
GOLLU BHAVANI SANKAR Vs. BHOGAVALLI RAJESWARA RAO
October 29, 1999
GOPURAM GRAM MILL COMPANY Vs. STATE OF ANDHRA PRADESH
June 16, 1999
GORIPARTHI RANGA RAO Vs. STATE OF ANDHRA PRADESH
February 17, 1999
GOTTIPATI MURALI MOHAN Vs. JALAGAM VENGALA RAO
December 17, 1999
GOURIPALA MANEMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPN
August 26, 1999
GOVERNMENT OF ANDHRA PRADESH Vs. SYED AKBAR
August 11, 1999
GOVERNMENT OF ANDHRA PRADESH Vs. M KRISHNAVENI
November 18, 1999
GOVERNMENT OF ANDHRA PRADESH Vs. E SUDHA RANI
November 5, 1999
GOVERNMENT OF ANDHRA PRADESH Vs. K VENKATESWARA RAO
February 11, 1999
GOVT OF ANDHRA PRADESH Vs. SANGAIAH
July 23, 1999
GOVT OF ANDHRA PRADESH Vs. G RAJENDRANATH GOUND
September 30, 1999
GOVT OF ANDHRA PRADESH HOME COURTS C HYDERABAD Vs. GOVT OF ANDHRA PRADESH HOME COURTS C HYDERABAD
July 6, 1999
GOVT OF INDIA MINISTRY OF DEFENCE PUNE Vs. NITIN GUMBHEER
April 23, 1999
GOVT. OF A.P. Vs. G. RAJENDRANATH GOUD AND OTHERS
September 3, 1999
GOWTHAMI CO OPERATIVE JUNIOR COLLEGE Vs. COMMISSIONER AND SECRETARY BOARD OF INTERMEDIATE EDUCATION HYDERABAD
July 5, 1999
GRAG MARTIN DISTILLERY PRIVATE LTD Vs. STATE OF ANDHRA PRADESH
March 15, 1999
GUDIBANDI MAHALAKSHMI Vs. CENTRAL BANK OF INDIA
December 29, 1999
GUDIVADA KASI RATNAM Vs. GUDIVADA RAMA RAO
November 3, 1999
GUDULA SITARATNAM Vs. ANDHAVARAPU GOVINDA RAJULU
December 31, 1999
GUDURU SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH
November 12, 1999
GUMMIDI CHINA PEDDAPURAM MANNIYYA Vs. STATE
September 6, 1999
GUNDA JAGAN MOHAN RAO Vs. KANNETI KRISHNAIAH
October 8, 1999
GUNDA PRABHAKAR Vs. GUNDA PADMA ALIAS PADMAVATHI
July 16, 1999
GUNTHA RADHAKRISHNA MURTHY Vs. N VENKOBA SETTY
June 23, 1999
GURRAM POLISETTI Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 1999
GURRAM RAMI REDDY Vs. STATE OF ANDHRA PRADESH
April 30, 1999
HABEEB SULTANA Vs. MOHAMMAD SHARFUDDIN KHAN
July 16, 1999
HABEEBA BEGUM Vs. GULAM RASOOL
July 28, 1999
HAFEEZ CONSTRUCTION ENGINEERS AND CONTRACTORS Vs. MUNICIPAL COMMISSIONER KHAMMAM MUNICIPALITY
July 7, 1999
HAMID BINESA Vs. STATE OF ANDHRA PRADESH
July 14, 1999
HAN PRASAD BAARUKA Vs. T LAXMI
December 10, 1999
HARI OM STEELS PVT LTD Vs. TRANSCO LTD
December 30, 1999
HARIJANA MUDDAVARAM PEDDA MADDULETI Vs. STATE OF ANDHRA PRADESH
July 2, 1999
HASMUKH CHAMPAKLAL MEHTA Vs. ADDITIONAL CHIEF JUDGE CITY CIVIL COURT HYDERABAD
January 19, 1999
HINDUSTAN AERONAUTICS WORKERS UNION HAL HYD Vs. G M HINDUSTAN AERONAUTICS LTD
July 20, 1999
HINDUSTAN METAL INDUSTRIES Vs. COMMERCIAL TAX OFFICER M K STREET CIRCLE SECUNDERABAD
July 26, 1999
HINDUSTAN PETROLEUM CORPORATION LTD Vs. VANKINENI RATNA KUMAR
June 22, 1999
HINDUSTAN POWER CONTROLS Vs. SWARNA SYSTEMS
February 24, 1999
Hindustan Power Controls Tamaka Vs. Swarna Systems Ameerpet
February 22, 1999
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
September 6, 1999
HITAKARINI SAMAJ RAJAHMUNDRY Vs. STATE OF ANDHRA PRADESH
July 27, 1999
HUSSAIN BEGUM Vs. M RANGA RAO
August 31, 1999
HYDERABAD INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
November 11, 1999
I CHANDRA RAO Vs. EXECUTIVE OFFICER SREE SEETHARAMA CHANDRASWAMIVARI DEVASTHANAM BHADRACHALAM
April 20, 1999
I VENKAT RAO Vs. MUNICIPAL CORPORATION OF WARANGAL
November 17, 1999
IC 3423K LT COL SWAIN SHASHANKA SHEKHAR Vs. UNION OF INDIA
August 23, 1999
INDER SINGH Vs. SYED HUSSAIN
March 15, 1999
INDIA STEAMSHIP CO LTD Vs. HINDUSTAN SHIPYARD LTD
January 29, 1999
INDIA STEAMSHIP CO. LT Vs. HINDUSTAN SHIPYARD LTD
January 19, 1999
INDIAN BANK MADRAS Vs. N MUNISANKAR
October 11, 1999
INDIAN BANK SECUNDERABAD Vs. BOORUGU NAGAIAH RAJANNA
October 29, 1999
INDIAN IMMUNOLOGICALS EMPLOYEES UNION Vs. GOVERNMENT OF INDIA MINISTRY OF LABOUR NEW DELHI
July 6, 1999
INDIAN NATIONAL CONGRESS PARTY HYD Vs. CENTRAL ELECTION COMMISSION
September 17, 1999
INSTITUTE OF C F A OF INDIA Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
April 29, 1999
IQBAL BEGUM Vs. CHOTE MIYAN
August 31, 1999
ISLAMIA GIRLS JUNIOR COLLEGE Vs. STATE OF ANDHRA PRADESH
September 15, 1999
ITC BHADRACHALAM PAPERBOARDS LIMITED Vs. APSEB HYDERABAD
September 21, 1999
ITC LIMITED CALCUTTA Vs. COROMANDAL CASHEWS LTD
April 7, 1999
ITC LIMITED CALCUTTA Vs. COROMANDAL CASHEWS LIMITED MADRAS
April 17, 1999
ITW SIGNODE INDIA LIMITED Vs. P SITARAMARAJU
August 19, 1999
J BALAKRISHNA Vs. UNITED BANK OF INDIA
June 8, 1999
J PULLAIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 19, 1999
J S RAVICHANDRA Vs. STATISTICAL ANALYSIS AND RESEARCH BUREAU
November 22, 1999
J VENKATESWARA RAO Vs. A P S E B VIDYUT SOUDHA SOMAJIGUDA HYDERABAD
July 1, 1999
JABBAR M A Vs. L I C HOUSE BUILDING EMPLOYEES SOCIETY
December 30, 1999
JAGANA LAKSHMI NAIDU Vs. STATE OF ANDHRA PRADESH
August 18, 1999
JAGANATHAM P Vs. DISTRICT COLLECTOR
November 15, 1999
JAINCO PACKAGE INDUSTRIES Vs. COMMERCIAL OF INDUSTRIES A P HYDERABAD
June 25, 1999
JAKKAMUDI MADHUSUDHANA RAO Vs. ASST COMMERCIAL TAX OFFICER GANAPAVARAM GUNTUR DIST
September 3, 1999
JAKOTIA PLASTICS P LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 5, 1999
JALA RAJAGOPAL Vs. A P TRANSMISSION CORPN LTD
November 3, 1999
JALABA Vs. GOVT OF A P
November 15, 1999
JALANDHAR S N Vs. K SANDHYA
November 16, 1999
JANAPAREDDY VENKATESWARA RAO Vs. DISTRICT COLLECTOR ELURU
March 24, 1999
JAYA SATYA MARINE EXPORTS PRIVATE LIMITED BHIMAVARAM Vs. UNION OF INDIA
February 26, 1999
JIDDU SATYANARAYANA MURTHY Vs. ANDHRA PRADESH WOMENS CO OPERATIVE FINANCE CORPORATION HYDERABAD
June 17, 1999
JITTEBOINA GURAVAIAH Vs. OFFICER ON SPECIAL DUTY ANTI NAXALITE SQUAD KOTHAGUDEM
June 10, 1999
JYOTHI AUTOMOBILES HYDERABAD Vs. KHET BAI
October 30, 1999
JYOTHI AUTOMOBILES HYDERABAD Vs. KHET BAI
October 13, 1999
JYOTHI JUNIOR COLLEGE Vs. STATE OF ANDHRA PRADESH
November 26, 1999
JYOTHI VENKATARAMAIAH AND SWAMY AYYAPPA COLONY RESIDENTS WELFARE Vs. CANTONMENT BOARD SECUNDERABAD
June 14, 1999
JYOTHIRMAYI V Vs. SECRETARY BOARD OF INTERMEDIATE
August 5, 1999
K BABU RAO Vs. STATE OF A P
August 3, 1999
K C P LTD Vs. STATE OF ANDHRA PRADESH
October 1, 1999
K C REDDY Vs. BATCHA VASUDEVARAO NAIDU
August 6, 1999
K CHANDRA SHEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
March 9, 1999
K CHANDRAMOULI Vs. KATTA SATYANARAYANA REDDY
September 8, 1999
K CHENNAIAH Vs. GOVT OF ANDHRA PRADESH HIGHER EDUCATION DEPARTMENT HYDERABAD
April 2, 1999
K DIGAMBER Vs. COMMERCIAL TAX OFFICER
August 5, 1999
K H M V PRAKASHA RAO Vs. L A O
March 3, 1999
K KADIRAMMA Vs. K DASAPPA
February 23, 1999
K L VARADARAJAN Vs. OFFICIAL LIQUIDATOR
August 31, 1999
K M L N MOHANA RAO Vs. A P S E B
August 30, 1999
K M L N MOHANA RAO Vs. APSEB HYDERABAD
August 13, 1999
K MALLIKARJUNA RAO Vs. PRINCIPAL A P RESIDENTIAL SCHOOL ST BOYS RAMPACHODAVARAM E G DIST
February 19, 1999
K N V RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 27, 1999
K NAGAMUNI Vs. MANAGING DIRECTOR A P VIKALANGULA CO OP CORPN HYDERABAD
April 12, 1999
K NARASIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH FOREST DEPARTMENT HYDERABAD
February 19, 1999
K NIRISHA Vs. CONVENOR NEHRU TECHNOLOGICAL UNIVERSITY HYD
August 19, 1999
K P LEELA Vs. SECRETARY LAW GOVT OF ANDHRA PRADESH
April 15, 1999
K PADMAVATHI Vs. R SATYANARAYANA
January 22, 1999
K PALINIYAPPAN Vs. STATE OF ANDHRA PRADESH
April 7, 1999
K PANNIR SELVAM Vs. MMTC LIMITED
September 7, 1999
K POTHURAJU ALIAS KALYANAM Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE DEPARTMENT
April 30, 1999
K PRATAPA REDDY Vs. CHIEF ELECTION COMMISSIONER NEW DELHI
September 17, 1999
K PREMALATHA Vs. DISTRICT COLLECTOR HYDERABAD
August 20, 1999
K RAGHUNATHA REDDY Vs. GOVT OF INDIA
July 26, 1999
K RAJARAM MOHAN Vs. STATE OF A P
October 28, 1999
K RAMA MOHAN RAO Vs. COMMISSIONER OF INCOME TAX
June 8, 1999
K RAVI Vs. CHAIRMAN A P SOCIAL WELFARE RESIDENTIAL EDUCATION INSTITUTIONS SOCIETY
November 5, 1999
K S R PRASADA RAO Vs. GADEY MURALI KRISHNA
July 1, 1999
K S RAMA RAO Vs. COMMISSIONER OF WORKMEN COMPENSATION AND DY COMMISSIONER OF LABOUR HYD
June 22, 1999
K S S N SARMA Vs. STATE BANK OF INDIA BOMBAY
August 6, 1999
K SATYANARAYANA Vs. SECRETARY TO GOVERNMENT ENDOWMENTS DEPARTMENT GOVERNMENT A P
July 28, 1999
K SEETHARAMA DASS Vs. SIKILE MOSES
April 6, 1999
K SHANKAR Vs. FLT LT SAJI THOMAS
February 23, 1999
K SIDDIAH NAIDU Vs. DISTRICT COLLECTOR
September 8, 1999
K SITA Vs. CORPORATION BANK EAST GODAVARI DISTRICT
April 9, 1999
K SITARAM Vs. VICE CHANCELLOR S V UNIVERSITY TIRUPATI
September 28, 1999
K SIVANARAYANA Vs. G DURGA SESHARATNAM
November 11, 1999
K SREENIVASACHARI Vs. CUSTODIAN OF EVACUEE PROPERTY AND SECY TO COMMISSIONER SURVEY SETTLEMENTS AND LAND RECORDS HYD
July 27, 1999
K SRINIVASAN Vs. CANTONMENT BOARA
November 16, 1999
K SRINIVASULU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
October 30, 1999
K SUBBA RAO Vs. A P S R T C
September 20, 1999
K SUBHASH CHANDRA GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION HYD
July 22, 1999
K SUBRAMANIAM Vs. KAMAKASHI EXTRACTIONS
April 22, 1999
K T SAMPATH KUMAR Vs. STATE OF ANDHRA PRADESH
January 21, 1999
K V LAKSHMANA RAO Vs. REGIONAL CENSOR BOARD
April 6, 1999
K V RAMAKANTH RAO Vs. AKULA SRIHARI RAO
August 2, 1999
K V SUBRAMANYAM Vs. K MADHAVI
September 1, 1999
K VENKATA RAJU Vs. GOVT OF ANDHRA PRADESH REVENUE ENDTS I DEPT HYDERABAD
April 13, 1999
K VENKATASUBBA REDDY Vs. BAIRAGI RAMAIAH
January 18, 1999
K VISHNUVARDHAN REDDY Vs. DISTRICT COLLECTOR AND ELECTION AUTHORITY
October 7, 1999
K. PANNIR SELVAM Vs. M.M.T.C. LTD, NEW DELHI AND ANOTHER
April 9, 1999
K. SITARAMULU Vs. INDUSTRIAL TRIBUNAL
September 1, 1999
KADAMBALA GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
September 6, 1999
KADIYALA BALA GANGADHAR JOSHI Vs. STATE OF A P
November 5, 1999
KAKATIYA CEMENT SUGAR AND INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
November 11, 1999
KAKKARLA VIJAYA Vs. KAKKARLA VENKATAIAH
August 30, 1999
KALLA VENU Vs. STATE
August 16, 1999
KALLAM SUBBA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
November 19, 1999
KALYANI REFINERIES LIMITED Vs. BANARAS STATE BANK LIMITED
October 1, 1999
KAMAL NAGAR WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
August 6, 1999
KAMARAPU VEERA LAXMI Vs. VEMULA KRISHNA MURTHY
January 18, 1999
KAMARAPU VEERA LAXMI Vs. VEMULA KRISHNA MURTHY
February 18, 1999
KANADAPUDI BHARATHY GUDIVADA Vs. AUTHORITY UNDER SECTION OF ANDHRA PRADESH S E ACT CUM LABOUR OFFICER MACHILIPATNAM
April 28, 1999
KANAKADURGA EDUCATION SOCIETY VIJAYAWADA Vs. COMMISSIONER OF POLICE VIJAYAWADA
November 5, 1999
KANDI BUCHI REDDY Vs. STATE OF ANDHRA PRADESH
February 15, 1999
KANDIKONDA HANUMANTHA MITHRA VISWA PRAKASHA RAO Vs. LAND ACQUISITION OFFICER ELURU
March 3, 1999
KANIGIRI VADDERA STONE QUARRYING LABOUR CONTRACT CO OP SOCIETY Vs. STATE OF ANDHRA PRADESH
February 19, 1999
KANTIPUDI JAYASEELA Vs. STATE INSPECTOR OF POLICE VIJAYAWADA
December 28, 1999
KANURU BASAVA PUNNARAO Vs. PUTTAGUNTA NAGESWARA RAO
October 8, 1999
KAPA VEERABHADRUDU Vs. SPECIAL DY COLLECTOR T W
December 21, 1999
KAPARAPU SIMHACHALAM Vs. DIST COLLECTOR AND DIST MAGISTRATE VIZIANAGARAM DIST
March 8, 1999
KARNI ADIVAMMA Vs. KARADA CHENCHU NAIDU
August 31, 1999
KARRI BHASKARA REDDY Vs. STATE
September 30, 1999
KARRI SURI BABU Vs. STATE OF A P
April 19, 1999
KARUMILLI BHARATHI Vs. PRICHIKALA VENKATACHALAM
April 28, 1999
KARUNA SAGAR, RESIDING AT KUWAIT, REP. BY G.P.A. Vs. UNION OF INDIA, REP. BY REGIONAL PASSPORT OFFICER, HYDERABAD
August 13, 1999
KASARANENI ADINARAYANA MURTHY Vs. ALAPATI VENKATA SUBBA RAO
August 31, 1999
KASIREDDY RAMAYAMMA Vs. KASIREDDY RAMA RAO
July 5, 1999
KASU KRISHNA REDDY Vs. ELECTION COMMISSION OF INDIA
October 1, 1999
KASU KRISHNA REDDY Vs. CENTRAL ELECTION COMMISSION
September 29, 1999
KATHALA YELLAIAH Vs. KATHALA CHANDRAIAH
July 1, 1999
KAVALI HANUMANNA Vs. HUZURAPPA
September 27, 1999
KCP LTD Vs. APSEB VIDYUT SOUDHA HYDERABAD
November 1, 1999
KESARAPU MANIKYALU Vs. VENNA PERUMALLAYYA DIED
September 9, 1999
KESAVA CHANDRA GUPTA T Vs. GOVERNMENT OF ANDHRA PRADESH
September 27, 1999
KESHAV MEMORIAL EDUCATIONAL SOCIETY HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
July 13, 1999
KETHINEEDI JAINENDRA KUMAR Vs. DISTRICT REGISTRAR ELURU
December 23, 1999
KHAIRUDDIN ALI Vs. STATE OF ANDHRA PRADESH
February 24, 1999
KHAIRUNISA REHAMA Vs. DASTAGIR AHMED
September 16, 1999
KHAJA FIAUDDIN Vs. JOINT COLLECTOR
August 12, 1999
KHAJA MASIUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 7, 1999
KHAJA MOINUDDIN KHAN Vs. S P RANGA RAO
October 1, 1999
KHAJA RAZUDDIN Vs. JOINT COLLECTOR AND LICENSING AUTHORITY
August 12, 1999
KISTAIAH P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 15, 1999
KODALI SIVA KUMAR Vs. NAVATHA AGRO PRODUCTS P LTD
August 17, 1999
KODAVANDLA IMAM SAHEB Vs. SHAIK NAYAB RASOOL
July 15, 1999
KOJJARAPU VENKATA RAO Vs. RAJAPUDI NAGESWARA RAO
July 15, 1999
KOLA MAHALAXMI Vs. AGENT TO GOVERNMENT KHAMMAM
September 27, 1999
KOLAKALURU RAMA SESHA SHANNA Vs. STATE OF A P
October 12, 1999
KOLASANI SIVAKUMARI Vs. KOLASANI SAMBASIVA RAO
September 30, 1999
KOLLAM BRAHMANANDA REDDY Vs. STATE OF ANDHRA PRADESH
February 11, 1999
KOLLI NARASIMHA RAO Vs. MUNICIPAL COUNCIL NARASARAOPET GUNTUR DIST
June 30, 1999
KOLLURI SUSEELAMMA Vs. YERRAMILLI NAGESWARA RAO
April 26, 1999
KONALA MANIYYA Vs. K SAMBASIVARAO
September 21, 1999
KONDUR RAJ KUMAR Vs. B SEKHAR
July 27, 1999
KOPPALA ESHWAR Vs. CHIEF ELECTORAL OFFICER
September 7, 1999
KORRA BHEEMA NAIK Vs. DEVAKATASHAM GIDEON
March 11, 1999
KOSURU KALINGA MAHARAJU Vs. KOSURU KAIKAMMA
October 30, 1999
KOTA PEDA NAGESH Vs. STATE OF ANDHRA PRADESH
February 9, 1999
KOTAKADI LAKSHMI DEVI Vs. BADAM NAGESWARA REDDY
April 15, 1999
KOTAM ABBAI DORA Vs. ELECTION COMMISSION OF INDIA
August 27, 1999
KOTHA BADRINATH Vs. STATE OF A P
November 9, 1999
KOTHURU BABU SURENDRA KUMAR Vs. SPECIAL OFFICER URBAN LAND CEILING
December 27, 1999
KOTIPALLY MURALI MUKUNDA RAO Vs. STATE OF ANDHRA PRADESH
October 1, 1999
KOTTUR VISWANDHAM Vs. KOTTUR RAJESWAR
February 17, 1999
KOVVURI SOMI BHASKARA REDDY Vs. STATE OF A P
February 9, 1999
KOVVURU AND COMPANY Vs. SUPERINTENDING ENGINEER NANDYAL
September 20, 1999
KRISHNA INDUSTRIAL CORPORATION LIMITED Vs. SALES TAX APPELLATE TRIBUNAL
November 4, 1999
KUDUMU VEERASWAMY Vs. GUNAM VEERRAJU
July 14, 1999
KUMARI TANVEER FATIMA Vs. REGISTRAR N T R UNIVERSITY OF HEALTH SCIENCES
November 11, 1999
KURAKULA SANYASI Vs. BHAVISETTY SANKARA RAO
September 24, 1999
KURUMURTHY RAMULOO Vs. STATE
November 5, 1999
KWALITY CONSTRUCTION ENGINEERS Vs. CHIEF ENGINEER GOVERNMENT OF ANDHRA PRADESH
July 12, 1999
L A O Vs. R RAJU BABU
February 26, 1999
L A O Vs. G C RAJANNA
March 10, 1999
L H V PRASAD Vs. STATION HOUSE OFFICER
June 10, 1999
L JAYASREE Vs. CONVENOR EAMCET 98 JNTU HYDERABAD
April 9, 1999
L KANTA RAO Vs. COMMISSIONER OF ENDOWMENTS
July 9, 1999
L NAGIREDDY Vs. G M S C RLYS
December 27, 1999
L S SHANKARAIAH Vs. LEAFIN INDIA LIMITED
June 9, 1999
LANCO CONSTRUCTIONS LTD Vs. GOVT OF ANDHRA PRADESH IRRIGATION AND COMMAND AREA DEVELOPMENT DEPART HYDERABAD
June 18, 1999
LAND ACQUISITION OFFICER CUM SPECIAL DEPUTY COLLECTOR L A Vs. RAVADA RAJU BABU
February 26, 1999
LAND ACQUISITION OFFICER DY COLLECTOR POCHAMPAD Vs. GONDA CHINNA RAJANNA
March 10, 1999
LAND ACQUISITION OFFICER HUDA HYD Vs. A S KRISHNA AND COMPANY
June 11, 1999
LAND ACQUISITION OFFICER POCHAMPADU Vs. GADDAM LIMBAREDDY
January 22, 1999
LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR LA UNIT 1 POCHAMPAD Vs. CHAKALI GANGAMMA
February 23, 1999
LAVETI SURESH BABU Vs. CONVENOR MCACET 98
December 1, 1999
LAVU EDUCATIONAL SOCIETY GUNTUR Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
June 14, 1999
LAXMI CLOTH STORES VIJAYAWADA KRISHNA DIST Vs. RATNA AND CO MACHILIPATNAM
September 10, 1999
LAXMIGANAPATHI ENTERPRISES Vs. COMMERCIAL TAX OFFICER NALGONDA
September 10, 1999
LINGALA APALANARASAYYA Vs. LINGALA MALLAYYAMMA
February 24, 1999
LINGAMPALLI RAJAM Vs. COLLIERY MANAGER MORGANS PIT SINGARENI
November 17, 1999
LOYA PADMAJA ALIAS VENKATESWARAMMA Vs. LOYA VEERA VENKATA GOVINDARAJULU
September 7, 1999
LUGALAPU JAYA RAMESH Vs. CONVENOR OSMANIA UNIVERSITY HYDERABAD
July 15, 1999
M A ABOOD Vs. PRESIDING OFFICER LABOUR COURT WARANGAL
September 28, 1999
M A JABBAR Vs. LIFE INSURANCE CORPORATION HOUSE BUILDING EMPLOYEES SOCIETY HYDERABAD
November 24, 1999
M A QAYYUM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 10, 1999
M A R V S SAI BABU Vs. COMMISSIONER AND REGISTRAR OF CO OP SOCIETIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD
January 22, 1999
M A RASHEED Vs. COMMISSIONER NIRMAL MUNICIPALITY
November 11, 1999
M A RASHEED Vs. COMMISSIONER FOR CO OPERATION A P HYD
September 24, 1999
M A REHMAN Vs. SECRETARY DEPT OF MUNICIPAL ADMINISTRATION HYDERABAD
July 8, 1999
M ASANALIAR Vs. SECRETARY TO GOVT GENERAL ADMINISTRATION GOVT OF ANDHRA PRADESH HYD
July 7, 1999
M BALAKRISHNA REDDY Vs. PRINCIPAL SECRETARY TO GOVT HOME DEPT HYDERABAD
February 11, 1999
M BIKSHAPATHI Vs. GOVERNMENT OF ANDHRA PRADESH
August 2, 1999
M BUCHA REDDY Vs. V BHAGYAMMA
September 30, 1999
M C CHINNA NAGAMMA Vs. M C GIDDAMMA
September 9, 1999
M C JUNIOR COLLEGE Vs. DISTRICT EDUCATIONAL OFFICER
April 28, 1999
M CHENNA VENKATA REDDY Vs. A P HOUSING BOARD GRUHAKALPA HYD
July 8, 1999
M CHENNAIAH Vs. K JAYAMMA
June 10, 1999
M D RAHAMATULLAH Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR
June 15, 1999
M INDIRA KALA Vs. S H O P S JAGTIAL KARIMNAGAR DISTRICT
June 19, 1999
M JAGAN REDDY Vs. COMMISSIONER UPPAL KALAN MUNICIPALITY UPPAL R R DIST
November 17, 1999
M JAYANAND Vs. BOARD OF DIRECTORS A P CIVIL SUPPLIES CORPN HYD
July 28, 1999
M MALLA REDDY Vs. T VENKATRAMA REDDY
September 23, 1999
M MOHAN BABU Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA DELHI
July 2, 1999
M MOHAN REDDY Vs. UNION OF INDIA
June 15, 1999
M NARASIMHA RAO Vs. VULLI VEERRAJU
April 22, 1999
M NARAYANA Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT ANANTAPUR
July 28, 1999
M NITYANANDA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 27, 1999
M P OBANNA Vs. K B ANJANEYULU
August 4, 1999
M P RAMACHANDRA REDDY Vs. CHAIRMAN, VISAKHAPATNAM PORT TRUST, VISAKHAPATNAM
June 8, 1999
M PANDURANGA RAO Vs. CHEEMA SINGH
September 30, 1999
M R O Vs. SUKANTI GANGARAM
September 21, 1999
M R O Vs. S NARAYANA RAO
October 7, 1999
M RAJABALI SONS WARANGAL Vs. FOOD CORPORATION OF INDIA
November 12, 1999
M RAJENDER Vs. STATE OF ANDHRA PRADESH
January 27, 1999
M RAM MOHAN RAO Vs. CHAIRMAN ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
April 1, 1999
M RAMMOHAN RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 28, 1999
M S NAGESWARA RAO Vs. SECRETARY TO GOVT OF ANDHRA PRADESH IRRIGATION CDA DEPT HYDERABAD
July 14, 1999
M S RASHEED Vs. COMMISSIONER FOR CO OPERATION
September 24, 1999
M S RUKMINI Vs. DISTRICT COLLECTOR PTS CHITTOR
June 28, 1999
M SAI VENKATA RAMANA Vs. REGIONAL TRANSPORT AUTHORITY KAKINADA
December 7, 1999
M SATYANARAYANA Vs. ANDHRA PRADESH STATE TRADING CORPORATION LIMITED
July 16, 1999
M SAYAPPA Vs. DISTRICT JUDGE DISTRICT COURT KURNOOL
June 8, 1999
M SIVA RAMA MURTHY Vs. K S N BABU
November 12, 1999
M V CHALAPATHI Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
March 15, 1999
M V KRISHNAIAH Vs. GOVERNMENT OF ANDHRA PRADESH FOOD AND CIVIL SUPPLIES HYDERABAD
April 20, 1999
M V PANDURANGA RAO Vs. A SATTAR KHAN
August 13, 1999
M V RAMUDU Vs. B BAYAPA REDDY
March 3, 1999
M V SUBRAHMANYAM Vs. M V P C SASTRY
November 8, 1999
M V V SATYANARAYANA SECUNDERABAD Vs. UNION OF INDIA
March 30, 1999
M VENKATESWARA RAO Vs. SECRETARY R T A
December 16, 1999
M VISHNUVARDHANA REDDY Vs. SAYA NAGAPPA
September 27, 1999
M YELLAIAH Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
February 11, 1999
M/S. APARANA AGENCIES Vs. P. SUDHAKA RAO
July 18, 1999
MABEEBA BEGUM AND ORS. Vs. GULAM RASOOL AND ORS.
July 28, 1999
MACHA SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH
July 16, 1999
MACHIRAJU PEDAPROLU APARNA Vs. STAFF SELECTION COMMISSION BANGALORE
April 2, 1999
MADAN GOPAL BADARI NARAYANA FIRM Vs. ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES AND EX OFFICIO SECRETARY TO GOVT FOOD AND AGRICULTURE HYD
June 25, 1999
MADAVI RAJU Vs. ELECTION COMMISSION OF INDIA
August 18, 1999
MADE NANDA NAIK Vs. MANDAL EXECUTIVE MAGISTRATE TANAKALA MANDAL
March 4, 1999
MADGULA SATHAVVA Vs. STATE OF A P
December 14, 1999
MADIGA RESERVATION PORATA SAMITHI Vs. COMMISSIONER OF POLICE HYDERABAD
April 13, 1999
MADUGULA NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
July 27, 1999
MAHALAXMI ENGINEERING CO KARIMANAGAR DIST Vs. STATE BANK OF INDIA KARIMNAGAR
November 22, 1999
MAHANTI PENTAYYA Vs. KELLA SANYASAPPALANAIDU
January 18, 1999
MAHARANI GRANITE P LTA Vs. GOVERNMENT OF ANDHRA PRADESH
December 28, 1999
MAHESHWARI ENGINEERS AND ASSOCIATES SECUNDERABD Vs. UNION OF INDIA
August 6, 1999
MAJJI PALAWELLI Vs. SHAIK HUSSAIN
February 19, 1999
MAKINETI RAMAKRISHNA Vs. STATE OF A P
December 24, 1999
MALLA APPA RAO Vs. COMMISSIONER OF INCOME TAX
August 11, 1999
MALLA BHASKARA RAO Vs. KONCHADA ANANDA RAO
August 25, 1999
MALLELA SREENU ALIAS SRINIVASA RAO Vs. STATE
December 30, 1999
MAMIDI NAGA DAMAYANTHI ALIAS JUPUDI NAGA DAMAYANTHI Vs. JUPUDI PADMAVATHI ALIAS MAMIDI PADMAVATHI
August 3, 1999
MANAGING DIRECTOR A P S R T C Vs. LAXMI BAI
October 11, 1999
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. OM PRAKASH AGARWAL
October 12, 1999
MANCHIKA SRINIVAS Vs. COMMISSIONER OF PROHIBITION AND EXCISE HYDERABAD
July 20, 1999
MANCHINENI VENKATA RATNAM Vs. DISTRICT JUDGE KRISHNA CUM APPELLATE TENANCY TRIBUNAL
September 23, 1999
MANDAL REVENUE OFFICER METPALLI Vs. SURKANTI GANGARAM DEAD
September 21, 1999
MANDAVA LOKESWARA RAO Vs. DEVINENI VIJAYA LAKSHMI
April 13, 1999
MANDAVILLI SUJATHA Vs. BARATAM VYKUNTARAO
November 16, 1999
MANEPALLI ANJANEYULU Vs. STATE OF ANDHRA PRADESH
April 30, 1999
MANJULA VARSHENEY Vs. ANDHRA PRADESH STATE WAKF BOARD
December 9, 1999
MANTENA RAMANAMMA Vs. COMMISSIONER OF SURVEY SETTLEMENT AND LAND RECORDS
December 13, 1999
MANTHANI KITTAMMA Vs. TIPPIREDDY VEERA REDDY
September 30, 1999
MANYAM DEVIKARANI Vs. STATE OF ANDHRA PRADESH
June 10, 1999
MARGADARSI CHIT FUNT PRIVATE LIMITED HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 1999
MARISETTY RAMESH Vs. PERLA SUBBA RAO
September 6, 1999
MARYS EDUCATIONAL SOCIETY GIDDALUR Vs. GOVT OF A P
July 27, 1999
MATHEW JOSEPH Vs. ANDHRA BANK HEAD OFFICE SAIFABAD HYD
June 23, 1999
MATHEWS PETER Vs. STATE OF MAHARASHTRA
June 30, 1999
MATHEWS PETER Vs. STATE OF MAHARASHTRA
June 13, 1999
MATTI BASAWESWARA RAO Vs. ARZA VEERAIAH
July 9, 1999
MAZDA TRAVELS Vs. GOVERNMENT OF INDIA DEPARTMENT OF SPACE NEW DELHI
March 11, 1999
MEDA NARSIMHULU Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH NEW DELHI
April 30, 1999
MEDCHI CHEMICALS AND PHARMACEUTICALS PRIVATE LIMITED SECBAD Vs. MMTC LIMITED MUMBAI
September 29, 1999
MIDHANI WORKERS AND STAFF UNION Vs. MISHRADHATU NIGAM LTD
September 23, 1999
MIR SABIR ALI Vs. COMMISSIONER OF POLICE HYDERABAD
June 11, 1999
MIRAPA SUGUNA Vs. STATE OF ANDHRA PRADESH
July 22, 1999
MITTAL IRON FOUNDRY P LTD Vs. ELEKTRO FLAME LIMITED
August 13, 1999
MODI RJR LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD III
February 24, 1999
MODUGULA PANDURANGA VITTAL DIED Vs. VENKATARAYA CHIT FUNDS P LIMITED
June 30, 1999
MOGILI CHINNA BALAIAH Vs. K SAMBA MURTHY
April 6, 1999
MOHAMMAD ABDUL WAHEED Vs. A P S E B HYEDERABAD
July 26, 1999
MOHAMMAD ASHFAQ AHMED KHAN Vs. STATE OF ANDHRA PRADESH
April 13, 1999
MOHAMMAD ETHE SHAMUDDIN Vs. JOINT COLLECTOR
December 22, 1999
MOHAMMAD HASANUDDIN KHAN Vs. STATE OF ANDHRA PRADESH REVENUE DEPARTMENT HYDERABAD
February 17, 1999
MOHAMMAD IBRAHIM Vs. DEPUTY COMMISSIONER OF POLICE ADMINISTRATION CUM ESTATE OFFICER HYDERABAD
June 25, 1999
MOHAMMAD JALEEL Vs. PALAVARAPU RAMA MURTHY
April 16, 1999
MOHAMMAD KHAJA MOINUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD
July 21, 1999
MOHAMMAD KUTUBUDDIN Vs. BHAIKAR RAJA MITRAJI ANAND KUMAR
August 16, 1999
MOHAMMAD MOINUDDIN HUSSAIN Vs. INCOME TAX OFFICER
August 12, 1999
MOHAMMAD NAWAB Vs. LICENSING OFFICER AND SECRETARY REGIONAL TRANSPORT AUTHORITY VIJAYAWADA
July 22, 1999
MOHAMMAD NOUSHED Vs. SECRETARY GOVT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
April 18, 1999
MOHAMMAD QUADEER Vs. COMMISSIONER OF POLICE HYDERABAD
March 30, 1999
MOHAMMAD SABEER ALL Vs. VANDANA CHIT FUNDS
November 17, 1999
MOHAMMAD SALEEM Vs. R RAMARAO
September 1, 1999
MOHAMMAD SALEEM KHAN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 28, 1999
MOHAMMAD SHABBIR SHERIFF Vs. CENTRAL BANK OF INDIA
December 13, 1999
MOHAMMAD TAHSEEN Vs. GOVT OF ANDHRA PRADESH
April 2, 1999
MOHAMMAD ZAHEER AHMED Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 11, 1999
MOHAMMAD ZAKIUDDIN Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
August 26, 1999
MOHAMMED NOUSHAD Vs. SECY GOVT A P EDUCATION DEPT HYDERABAD
April 8, 1999
MOHANA KUMAR N Vs. B L NARASIMHAIAH
December 17, 1999
MOHD ABDUL KHADER Vs. MOHD ABDUL AZEEZ
December 2, 1999
MOHD KHAJA Vs. C NAND KUMAR
September 3, 1999
MONTARI INDUSTRIES LTD Vs. TIRUMALA VENKATESWARA AGENCIES BHIMAVARAM
October 29, 1999
MOOLA NARENDER GOUD Vs. STATE OF A P
November 4, 1999
MOTAPARTHI VASANTHA DEVI Vs. P PADMANABHA SHARMA
November 23, 1999
MUDDA RAMA JAYA NARASIMHA PHANI KUMAR Vs. MUDDA KAMESWARA SOMAYAJULU
September 23, 1999
MUDDAIAH Vs. STATE OF A P NARCOTIC DRUGS
December 30, 1999
MUDUNURI SURYANARAYANARAJU Vs. KORUKONDA APPARAO
April 28, 1999
MUMTAZ KHAMBATI Vs. SECUNDERABAD CANTONMENT BOARD
August 6, 1999
MUNDLAPATI PEDA VENKAIAH Vs. KOTHA GURAVAIAH
December 10, 1999
MUNDRU VENKATESWARLU Vs. UNITED INDIA INSURANCE COMPANY LTD
September 20, 1999
MUNUKUTLA SATYA VEERESWARA SARMA Vs. STATE OF ANDHRA PRADESH
September 29, 1999
MURALI V Vs. GOVERNMENT OF ANDHRA PRADESH
December 21, 1999
MUTHUSWAMY P Vs. JANAKIRAM
December 6, 1999
MUVVALA RAMACHANDRA RAO Vs. KURICHETI RAVI
January 27, 1999
N C PADMANABHAN Vs. BOARD OF DIRECTORS
June 23, 1999
N CHANDRASEKHAR Vs. ALLWYN A UNIT OF VOLTAS LIMITED
March 31, 1999
N MADANNA Vs. M SIVA NAGI REDDY
April 16, 1999
N MOHAN REDDY Vs. P MAHENDER REDDY
November 8, 1999
N NAGESWARA RAO Vs. CENTRAL BANK OF INDIA HYDERABAD
July 28, 1999
N NARAYANA REDDY Vs. G R SUBBA REDDY
August 6, 1999
N PANDURANGA RAO Vs. CENTRAL BANK OF LNDIA
September 28, 1999
N RAJAGOPAL REDDY Vs. DISTRICT COLLECTOR CHITTOOR
August 24, 1999
N RAMA RAJU Vs. T T D
October 13, 1999
N SANGAIAH Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT III SINGUR PROJECT MEDAK DISTRICT
July 22, 1999
N SATYANARAYANA MURTHY Vs. GENERAL MANAGER PS SYNDICATE BANK MANIPAL
June 18, 1999
N T R UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA Vs. NISHA A SHENAI
August 12, 1999
N V C P PRASADA RAO Vs. STATE BANK OF HYDERABAD
July 20, 1999
N V NARASIMHA RAO Vs. SOMEPALLI SAMBAIAH
January 29, 1999
N V S CHALAPATHI RAO Vs. PUNJAB NATIONAL BANK GOVERNMENT OF INDIA
August 17, 1999
N VANAJAKSHI Vs. PRINCIPAL UNIVERSITY COLLEGE FOR WOMEN KOTI HYDERABAD
April 17, 1999
N VENKATA RAMANA REDDY Vs. GOLLAPALLE REDDEMMA
June 17, 1999
N VENKATA REDDY Vs. M SREEDHAR REDDY
October 11, 1999
N VENKATA REDDY Vs. M SREEDHAR REDDY
November 11, 1999
NAGARAJ T NARIMELLA Vs. ST THERESAS TENDER LOVING CARE HOME
December 29, 1999
NAGARJUNA CONSTRUCTIONS CO LTD Vs. GOVT OF A P
March 3, 1999
NAGARJUNA COTTON PRESSING FACTORY Vs. STATE OF ANDHRA PRADESH
July 8, 1999
NAIDU MANGATAYARU Vs. A P S R T C MANAGING DIRECTOR
August 19, 1999
NAJWA SAAD Vs. MIRCHOWK POLICE STATION
August 25, 1999
NALIVELA KOMARAIAH Vs. GANNU NAGAMANI
July 15, 1999
NAMBURI APPALA RAJU Vs. STATE BANK OF INDIA
September 16, 1999
NARASIMHA RAO S Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 6, 1999
NARAYANA S Vs. SUPERINTENDING ENGINEER
July 7, 1999
NARENDARLAL AGARWAL Vs. S VIJAY KUMAR ALIAS S RAJ
July 23, 1999
NATARAJ THEATRE Vs. GOVT OF ANDHRA PRADESH
August 26, 1999
NATIONAL INSURANCE CO LTD Vs. ILLAPU SEETHAMMA
November 2, 1999
NATIONAL INSURANCE CO LTD Vs. M MALLAMMA
June 23, 1999
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER
December 27, 1999
NATIONAL SURGICAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
December 21, 1999
NATURE PARK WALKERS ASSOCIATION HYDERABAD Vs. STATE OF ANDHRA PRADESH HYDERABAD
March 22, 1999
NCL INDUSTRIES LTD Vs. M S RAJU
August 11, 1999
NEERUKATHU ANKAMMA DIED Vs. YADAGIMATHUM NAGARAJU
January 18, 1999
NEHRUNAGAR CO OP HOUSING SOCIETY Vs. E BHAGWANDASS
November 23, 1999
NEMATH KHATOON Vs. CONVENOR EDCET 99 TIRUPATHI
September 17, 1999
NEW INDIA ASSURANCE CO LIMITED Vs. VANAPALLI SURIBABU
September 14, 1999
NEW INDIA ASSURANCE CO LTD Vs. LAXMAMMA
August 30, 1999
NEW INDIA ASSURANCE CO LTD Vs. P RAMULU
October 6, 1999
NEW INDIA ASSURANCE CO LTD Vs. KANCHERLA SURYAVATHI
October 4, 1999
NEW INDIA ASSURANCE CO LTD Vs. GOWNERI GANULAMMA
September 29, 1999
NEW INDIA ASSURANCE CO LTD Vs. MOTOR ALEXY SRIKALULAM TOWN
February 12, 1999
NEW INDIA ASSURANCE CO. LTD. Vs. MOTOR ALEXY AND OTHERS
February 2, 1999
NEW INDIA ASSURANCE COMPANY Vs. MOTIRAM
October 15, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P SATTAIAH
December 1, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GUDE ALIAS AVULA NARASIMHULU
August 2, 1999
NEW INDIA ASSURANCE COMPANY LIMITED MAHABOOBNAGAR Vs. KISTAMMA
August 11, 1999
NEW INDIA ASSURANCE COMPANY LTD Vs. VALIPA SRINIVASA RAO
July 23, 1999
NEWANDRAM AND CO Vs. COMMISSIONER OF INCOME TAX
July 9, 1999
NIKKANTI RAMAKRISHNA Vs. ATMAKURI SASIKIRAN
April 8, 1999
NIMMAGADDA JAGAJJANANI Vs. NIMMAGADDA APPARAO
June 22, 1999
NIMMAGADDA SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH LAND REFORMS GUNTUR
June 25, 1999
NIRMAL CHANDRA SINHA Vs. UNION OF INDIA
December 14, 1999
NISHA A SHENAI Vs. NTR UNIVERSITY OF HEALTH SCIENCES
March 30, 1999
NOORJAHAN Vs. NATIONAL INSURANCE COMPANY LTD
June 14, 1999
NUTECH AGROS LIMITED Vs. MOHAN RAO
December 7, 1999
NUTRINE CONFECTIONERY CO LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 14, 1999
NYAYA VIDYA PARISHAD LAW COLLEGE Vs. STATE OF ANDHRA PRADESH
December 23, 1999
O GANGADHAR Vs. TRANSPORT COMMISSIONER ANDHRA PRADESH
December 9, 1999
O LAXMIREDDY Vs. VADLA VEERAIAH
July 7, 1999
OFFICIAL LIQUIDATOR Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE FINANCIAL CORPORATION
December 31, 1999
OMPRAKASH TIWARI Vs. GOVERNMENT OF ANDHRA PRADESH
June 16, 1999
ORIENTAL INSURANCE CO LTD Vs. KAMMIDI RAJIREDDY
June 8, 1999
ORIENTAL INSURANCE CO LTD Vs. MOHD ABDUL QUAADIR
July 14, 1999
ORIENTAL INSURANCE CO LTD Vs. JANARASUPALLI KOTIRATNAMMA
August 27, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. J KOTIRATNAMMA
August 27, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNNAPU GOVINDAMMA
August 24, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARAVATH NAJIRAM
July 29, 1999
ORIENTAL INSURANCE COMPANY LIMITED SECUNDERABAD Vs. N NIRMALA
October 8, 1999
ORISSA INDUSTRIES LIMITED Vs. HARDAYAL AND SONS HUF
May 7, 1999
P A V KRISHNA JEIAR Vs. STATE OF ANDHRA PRADESH EDUCATION
August 19, 1999
P ACHARYA NAGARJUN Vs. STATE OF ANDHRA PRADESH
March 11, 1999
P ADIMAHALAKSHMAMMA Vs. MANDAL REVENUE OFFICER KONAKANAMITLA MANDAL PRAKASAM DISTRICT
March 31, 1999
P ADINARAYANA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD
July 30, 1999
P BUCHI REDDY Vs. ANANTHULA SUDHAKAR
January 18, 1999
P C G ROY Vs. NATIONAL COMMISSION FOR SC and ST
August 3, 1999
P JAGANMOHAN REDDY Vs. STATE OF A P
October 28, 1999
P JAGANMOHAN REDDY Vs. STATE OF ANDHRA PRADESH
September 28, 1999
P JAYARAMAIAH Vs. CONVENOR EDCET 98 S V UNIVERSITY TIRUPATHI
March 26, 1999
P JEEVANANDAM C P PONNURANGAM Vs. UNION OF INDIA
December 9, 1999
P KANTI Vs. BODDU PAIDANNA RAMBABU
July 13, 1999
P KRANTHI Vs. GOVERNMENT OF ANDHRA PRADESH
December 3, 1999
P L RAJU CONSTRUCTION LIMITED Vs. CHIEF ENGINEER FY HYDERABAD
July 20, 1999
P LAXMA GOUD Vs. STATE OF A P
September 8, 1999
P NAZEER AHMED Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY
August 13, 1999
P P RAJ Vs. RAMA FINANCE CORPORATION
September 21, 1999
P PEDDA VEERAIAH Vs. K SRINIVASULU
February 26, 1999
P PRAKASH ARCHBALD Vs. GOVERNMENT OF ANDHRA PRADESH
December 24, 1999
P PURUSHOTHAM REDDY Vs. PRATAP STEELS LTD
August 19, 1999
P R NAIDU BOARD OF MANAGEMENT KRISHNA DEVARAYA UNIVERSITY Vs. D CHANDRAMOULI REDDY
July 13, 1999
P R NAIDU VICE CHANCELLOR SRI KRISHNA DEVARAYA UNIVERSITY Vs. D CHANDRAMOULI REDDY
July 30, 1999
P R SUBHASH CHANDRAN Vs. GOVERNMENT OF ANDHRA PRADESH
July 15, 1999
P RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
September 16, 1999
P RAMA APPA RAO Vs. VISAKHAPATNAM STEEL PROJECT EMPLOYEES CONSUMERS CO OPERATIVE STORES LIMITED
February 16, 1999
P RAMA RAO Vs. HIGH COURT OF ANDHRA PRADESH
December 6, 1999
P RAMACHANDER RAO Vs. K DAYANAND
June 22, 1999
P RAMACHANDRAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
November 16, 1999
P RAVINDER Vs. ETHIRAJAMMA
February 19, 1999
P REDDAPPA REDDY Vs. MANDYAM SAVITHRAMMA
June 9, 1999
P RUTH SOWSHEELA Vs. DISTRICT EDUCATIONAL OFFICER KURNOOL
April 28, 1999
P SRINIVASA RAO Vs. ENQUIRY OFFICER U B I
November 12, 1999
P SUDERSHAN Vs. COMMISSIONER OF POLICE
July 28, 1999
P THIRUMALA DEVI Vs. A P EDUCATION DEPT HYDERABAD
April 28, 1999
P THIRUMALA DEVI Vs. GOVT OF A P EDUCATION DEPT
April 12, 1999
P V RAO Vs. DIRECTOR DEPT OF INFORMATION AND PUBLIC RELATIONS HYD
August 25, 1999
P Venkat Reddy Vs. State of A P
October 28, 1999
P VENKATA REDDY Vs. STATE OF A P
September 28, 1999
P VENKATESH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 28, 1999
PADIDAM CHINA CHANCHU MUNUSWAMY Vs. DISTRICT COLLECTOR NELLORE
August 26, 1999
PADMATI SANGAMMA Vs. MANAMMA
November 25, 1999
PADMAVATHI CONSTRUCTIONS Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
August 3, 1999
PALANI INDUSTRIES Vs. DEPUTY COMMISSIONER OF (CT)
July 29, 1999
PALIKA SATHIRAJU Vs. PYDAH SOMA MALLESWARA RAO
July 20, 1999
PALLAKONDA VENKATESHWARLU Vs. CONVENOR HCACET
October 8, 1999
PANCHAYAT OF KOKANASAYANAPALEM Vs. PAGOLU RAMASWAMY
March 1, 1999
PANDURANGA TRADERS Vs. STATE BANK OF INDIA
September 16, 1999
PANTYALA ESWARA BABU Vs. STATE
June 25, 1999
PAPER CLIPPING Vs. S H O KARIMNAGAR
September 7, 1999
PAPER CLIPPING CONTAINING AN Vs. S.H.O.
October 12, 1999
PARDHA SARADHI HOTEL ENTERPRISES LTD Vs. COMMERCIAL TAX OFFICER ELURU
June 29, 1999
PAREPALLI PALLALAYYA Vs. KASAGANI RAMULU
December 29, 1999
PARESH SHAH Vs. VYJAYANTHIMALA
February 2, 1999
PARSL ZOROASTRIAN ANJUMAN Vs. DEPUTY COMMISSIONER ENDOWMENTS DEPT
June 21, 1999
PASALA PEDDA VEERAIAH Vs. KAMMANURU SRINIVASULU
February 26, 1999
PATAN NOORUN BI Vs. PANDLA CHINNA PULLAIAH
November 8, 1999
PATCHALA SEETHARAMAIAH Vs. COMMISSIONER OF INCOME TAX
September 8, 1999
PEELA POTHI NAIDU Vs. STATE OF ANDHRA PRADESH, REVENUE DEPARTMENT
June 23, 1999
PEELA POTHI NALDU Vs. UNION OF INDIA
July 23, 1999
PEELA POTHL NAIDU Vs. STATE
November 3, 1999
PEETHAL SRINIVASA RAO Vs. KUSUMA PEDDI RAJU
July 5, 1999
PENGUIN TEXTILES LTD Vs. STATE OF ANDHRA PRADESH
September 24, 1999
PENTAPATI VENKATA SATYANARAYANA MURTHY Vs. STATE
February 26, 1999
PGM SPINNING LTD Vs. APSFC HYDERABAD
April 22, 1999
PINNA N R Vs. COMMISSIONER OF POLICE
December 13, 1999
PIPPALLA SURYA BHAGAVAN Vs. MEMBER SECRETARY APSEB HYDERABAD
July 16, 1999
PISUPATI SAI KUMAR Vs. ORIENTAL INSURANCE
March 8, 1999
PITHANA NANDA KUMAR Vs. KOSTU ESWARA RAO
November 12, 1999
PITHANA NANDA KUMAR Vs. KOSTU ESWARA RAO
December 22, 1999
POGIRI JAGANNADHARAO Vs. GORLA VENKATINAIDU
September 10, 1999
POLA GOURINAIDU Vs. NATIONAL INSURANCE CO LTD
December 7, 1999
POLISETTY GURUMURTHY Vs. M V CHALAMAIAHSETTY
November 16, 1999
PONNAM CHANDRASEKHARA RAO Vs. STATE OF ANDHRA PRADESH
June 18, 1999
PONNURU KRISHNAVENAMMA Vs. BANKS TAVITESWARA RAO
January 18, 1999
PONUGUPATI SUBBA RAO Vs. SIKHAKOLLU PULLA RAO
April 20, 1999
POTUGANTI SREENIVAS Vs. PUBLIC PROSECUTOR A P HIGH COURT
December 15, 1999
PRAKASH S Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 20, 1999
PRAMOD KUMAR T V Vs. KENDRIYA VIDYALAYA SANGATHAN
March 5, 1999
PRASAD U R K Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 31, 1999
PRESIDENT TRUST BOARD AMBA BHAVANI TEMPLE AND HANUMAN TEMPLE Vs. ANANTHA PADMANABHA CHARY
February 26, 1999
PRESSTEELS AND FABRICATIONS PRIVATE LIMITED Vs. CHIEF ENGINEER ELECTRICITY PROJECTS HYD
August 3, 1999
PROF SANDEEP OSMANIA UNIVERSITY Vs. D LAXMI
October 1, 1999
PROF V N DASS Vs. VICE CHANCELLOR SRI PADMAVATHI MAHILA \ ISWAVIDYALAYAM
November 23, 1999
PROGRESSIVE CONSTRUCTIONS LTD Vs. SUPERINTENDING ENGINEER IRRIGATION TELUGU GANGA PROJECT CIRCLE CUDDAPAH
July 21, 1999
PROJECT MANAGER SINGARENI COOLIERIES CO LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 1 HYD
September 28, 1999
PSM SPINNING LTD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION HYDERABAD
April 5, 1999
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. MUKKAM MAYAM
August 20, 1999
PUCHAKAYALA VENKATESWARLU Vs. M LAXMINARASAIAH
August 12, 1999
PULIPATI RAJARAO Vs. GONDRALA SITHAMAHALAKSHMI
September 8, 1999
PULLA BHASKAR Vs. SUPERINTENDENT OF POLICE WARANGAL
August 13, 1999
PUNJAB NATIONAL BANK Vs. CH SEETHAPATHY RAO
December 10, 1999
PURUSHOTHAM DAS Vs. STATE OF ANDHRA PRADESH
August 11, 1999
PUSA RAJAMMA Vs. CHIEF ENGINEER K T P S POLANCHA
August 25, 1999
PUTUMBAKA PURNACHANDRA RAO Vs. STATE BANK OF INDIA SHAMSHEERGUNJ BRANCH
June 24, 1999
PUVVADA PUNIAHA AND SONS Vs. DEPUTY COMMERCIAL TAX OFFICER INTELLIGENCE GUNTUR
August 11, 1999
PYDAH EDUCATIONAL ACADEMY VISAKHAPATNAM Vs. GOVT OF ANDHRA PRADESH
July 23, 1999
R BABU DIED Vs. P JAI RAJ
June 11, 1999
R BABU DIED Vs. H K N AYYANGER
April 22, 1999
R ESWAR REDDY CIVIL AND ELECTRICAL CONTRACTOR Vs. CHIEF ENGINEER TRANSMISSION A P TRANSCO HYDERABAD
September 14, 1999
R SESHAIAH Vs. E RAMATHULASAMMA
December 24, 1999
R SOUBHAGYAVATHI Vs. R V LAXMANA SWAMY
November 5, 1999
R SURYA KUMARI Vs. INCOME TAX OFFICER
June 8, 1999
R VENKATACHALAM Vs. STATE OF A P
November 9, 1999
R VENKATESHWARA RAO Vs. UNION OF INDIA
April 23, 1999
R VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
July 14, 1999
RAASI CEMENT LIMITED Vs. STATE
October 7, 1999
RACHAPOTHULA CHITTABBAI Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES PEDDAPURAM E G DIST
August 27, 1999
RADIANT ELECTORNICS LTD Vs. ELECTRONICS CORPORATION OF INDIA HYD
September 9, 1999
RAGHAVA REDDY Y Vs. GOVERNMENT OF ANDHRA PRADESH
February 22, 1999
RAGHUNATH PERSHAD DIED Vs. JANAKI BAI
September 8, 1999
RAGHURAMIREDDY SETTIPALLI Vs. DUGGIREDDI LAKSHMIREDDIGAARI RAVINDRA REDDY
January 18, 1999
RAJA LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED Vs. SUPERINTENDING ENGINEER KAKINDA EAST GODAVARI DIST
July 23, 1999
RAJALANA SAMBALAXMI Vs. STATE OF ANDHRA PRADESH
March 11, 1999
RAJARAJESWARI PARBOILED RICE INDUSTRY KOMBARABANDA NALGONDA Vs. KODAD NALGONDA DIST
April 9, 1999
RAJASEKHARA REDDY Y S Vs. GOVERNOR OF ANDHRA PRADESH
November 2, 1999
RAJESH D SHAH Vs. JOINT SUB REGISTRAR HYDERABAD
December 24, 1999
RAJIVE T Vs. STATE BANK OF INDIA
December 9, 1999
RAJULAPATI SAI PRASADA RAO Vs. REGIONAL MANAGER A P S R T C
July 21, 1999
RAJULAPATI VENKATESWARA RAO Vs. DISTRICT COLLECTOR KRISHNA DIST
November 16, 1999
RAM MOHAN RAO V Vs. TRANSMISSION CORPN OF ANDHRA PRADESH
December 29, 1999
RAMA MEDICAL AND SURGICAL AGENCIES Vs. COMMISSIONER OF INCOME TAX
October 12, 1999
RAMA RAO Y V Vs. P S NAGAMANI
December 8, 1999
RAMACHARAN AGARWAL Vs. EMPLOYEES STATE INSURANCE CORPORTION HYDERABAD
March 22, 1999
RAMAN TEELS TECH AND PROCESS ENGINEERING LIMITED Vs. HOWRAH INDUSTRIES SECUNDERABAD
September 28, 1999
RAMANAMMA Vs. COMMR OF SURVEY SETTLEMENT LAND RECORDS HYD
December 13, 1999
RAMESH Vs. LAXMAMMA
February 25, 1999
RAMGOPAL COMMERCIAL CORPORATION Vs. G V RAMANA MURTHY
October 28, 1999
RAMLAL AGARWAL Vs. SHANTA DEVI
April 2, 1999
RAVI OIL MILLS KURNOOL Vs. STATE OF ANDHRA PRADESH
November 8, 1999
RAVI SRIHARI RAO Vs. COMMISSIONER OF POLICE VIJAYAWADA KRISHNA DIST
August 2, 1999
RAYALASEEMA CONCRETE SLEEPERS PVT LTD Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
June 11, 1999
RAYAVARAPU ADNARAYANA Vs. STATE OF ANDHRA PRADESH LAND REFORMS COLLECTORATE KAKINADA
June 11, 1999
REDDI NGGESWARA RAO Vs. CHIEF POST MASTER GENERAL HYDERABAD
December 15, 1999
REDDY AND COMPANY CONTRACTORS NIZAMBAD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ADMINISTRATIVE OFFICE MUSHEERABAD
July 14, 1999
REFERRED Vs. CHAIRMAN AND M D SOUTHERN TRANSFORMERS AND ELECTRICALS LTD
February 24, 1999
REFERRING OFFICER Vs. SC TO ANNEXURE I CC NO AND
April 23, 1999
REFERRING OFFICER STATE OF A P Vs. SHEKAR NAIR GURU
April 23, 1999
REGIONAL DIRECTOR E SI CORPN Vs. KOHINOOR GLASS FACTORY P LTD
October 1, 1999
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. BHARAT CEMENT PIPE INDUSTRIES
July 22, 1999
RENUKA DATLA Vs. COMMISSIONER OF INCOME TAX
August 20, 1999
RETURNING OFFICER CUM PROJECT OFFICER KHAMMAM Vs. VOOKA ABBAIAH
September 6, 1999
REVENUE DIVISIONAL OFFICER KOTHAGUDEM Vs. REVENUE DIVISIONAL OFFICER KOTHAGUDEM
July 9, 1999
RICE MILLERS ASSOCIATION Vs. GENERAL MANAGER S C RAILWAY
November 3, 1999
RIZWAN Vs. ALLEEMUNNISA BEGUM
December 1, 1999
ROBBA RAMANNA DORA Vs. STATE OF ANDHRA PRADESH
August 9, 1999
ROHINI Vs. ALL CONCERNED
December 31, 1999
S AJAY KUMAR Vs. S KRISHNA VENI
August 18, 1999
S ANJANEYULU Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIJAYAWADA
July 22, 1999
S BASHA Vs. D B INDIRAMMA
October 27, 1999
S CHARLES Vs. STATE OF A P
August 3, 1999
S CHENNAKESAVULU Vs. MANAGING DIRECTOR A P HANDLOOM WEAVERS CO OPERATIVE SOCIETIES LTD
November 24, 1999
S F HUSSAIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD
August 26, 1999
S K MASTHAN Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 4, 1999
S KAUSALYA Vs. M BHARATHA LAXMI
June 10, 1999
S KESIREDDY Vs. MANAGING DIRECTOR A P STATE WARE HOUSING CORPORATION HYD
August 10, 1999
S KIREETENDRANATH REDDY Vs. A P TRANSCO VIDYUT SOUDHA HYDERABAD
August 17, 1999
S L NARAYANA Vs. L SHANKAR KUMAR
July 22, 1999
S LOLAKSHI Vs. N TATAIAH
December 21, 1999
S M HANEEF Vs. TRANSPORT COMMISSIONER GOVT OF ANDHRA PRADESH
July 15, 1999
S M HANIF Vs. UNION OF INDIA
July 29, 1999
S MADHUSUDANA REDDY Vs. STATE OF ANDHRA PRADESH
February 23, 1999
S MAHIPAL REDDY Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH
July 19, 1999
S P T R M HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION HYDERABAD
August 5, 1999
S P T R M HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
August 15, 1999
S PALAKONDARAYUDU Vs. VICE CHAIRMAN CUM MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 23, 1999
S POLAYYA Vs. COMMISSIONER OF COLLEGIATE EDUCATION HYDERABAD
November 19, 1999
S PURUSHOTHAM Vs. DISTRICT COLLECTOR KARIMNAGAR
November 23, 1999
S RAJEEV, N PARAVOOR Vs. UNION OF INDIA
November 23, 1999
S RAMACHANDRA ALSE Vs. DEPUTY GENERAL MANAGER SYNDICATE BANK HYDERABAD
June 16, 1999
S SATHAIAH Vs. B RAJAMANI
August 27, 1999
S SHIVARAJ REDDY Vs. ENGINEER IN CHIEF RANDB ADMINISTRATION AND EXTERNALLY HYDERABAD
September 10, 1999
S SRIVALLI Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION
September 15, 1999
S VENKATARAMI REDDY Vs. MANCHIRAJU SUBBA RAO
June 16, 1999
SADALA BHADRIAH Vs. STATE OF ANDHRA PRADESH
November 2, 1999
SAI PIPE COMPANY Vs. ENGINEER IN CHIEF P R
November 10, 1999
SALEEMA BEE Vs. COURT OF JUDL MAGISTRATE OF FIRST CLASS AT PEDDAPALLI KARIMNAGAR DISTRICT
January 22, 1999
SANAPALA NARASAMMA Vs. MALLANA LAXMINARAYANA KAVITI MANDAL
August 27, 1999
SANDARI VANI Vs. SANDARI RAVIDRANATH
February 18, 1999
SANDIREDDY SUSEELA Vs. GOVT OF A P MINISTRY OF WOMEN AND CHILD WELFARE
December 31, 1999
SANGEETAM VENKATA REDDY Vs. GOVT OF A P
September 20, 1999
SANJAY ALLOYS P LTD Vs. GOVERNMENT OF ANDHRA PRADESH
January 29, 1999
SANJAY JAYANTILAL AND CO Vs. GOVERNMENT OF ANDHRA PRADESH HOME DEPT HYDERABAD
March 15, 1999
SANJEEVI MECHANICAL WORKS PRIVATE LIMITED Vs. BHAGYANAGAR PLOYMERS PRIVATE LIMITED
July 28, 1999
SANTHI ASHRAMAM SANKANARAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
March 23, 1999
SAPTAGIRI AUTO INVESTMENTS Vs. STATE OF ANDHRA PRADESH
September 21, 1999
SARRAN INDUSTRIES (COTTON SEED OIL INDUSTRY) Vs. GOVT. OF A.P. AND OTHERS
October 17, 1999
SARRAN INDUSTRIES COTTON SEED OIL INDUSTRY Vs. GOVT OF ANDHRA PRADESH
September 17, 1999
SARVA SANGHA SEVA ASHRAM Vs. DISTRICT COLLECTOR VISAKHAPATNAM
July 1, 1999
SATHAVAHANA STEELS AND ALLOYS P LIMITED Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE
August 2, 1999
SATYA WINERY AND DISTILLERY P LTD Vs. STATE OF ANDHRA PRADESH
September 27, 1999
SATYAM CONSTRUCTIONS LIMITED Vs. REGISTRAR JUDICIAL HIGH COURT OF ANDHRA PRADESH
October 1, 1999
SAVANI TRANSPORT LTD Vs. ALAPATI PRAMILA RANI
September 21, 1999
SECRETARY A P P S C Vs. Y V V R SRINIVASULU
December 16, 1999
SECRETARY DEPARTMENT OF FINANCE RANDI GOVT OF INDIA Vs. MURALI TOBACCO CO GUNTUR
July 1, 1999
SEELAM RAMANAMMA Vs. DIVISIONAL MANAGER LIC OF INDIA MACHILIPATNAM
November 24, 1999
SEERA SIMHACHALAM Vs. PEDIREDLA SLMHACHALAM
December 9, 1999
SERVET FEEDS AND MINERALS P LTD Vs. COMMERCIAL TAX OFFICER JEEDIMETLA HYDERABAD
March 22, 1999
SETHMAL AND COMPANY Vs. LAXMI PARADISE LEELA MAHAL
August 16, 1999
SETTY BALIJA PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH
November 30, 1999
SHA SHIVAJI MANSEY Vs. VALLABHA VYAS
November 9, 1999
SHADUL MOHD Vs. COLLECTOR AND DISTRICT MAGISTRATE MEDAK DISTRICT
August 5, 1999
SHAIK ABDUL KHADER Vs. VAKANTHAM NAGABHUSHANA RAO
November 24, 1999
SHAIK GHOUSE MOHIDEEN Vs. PUNAGANI ERIKALAMMA ALIAS SETTAMMA
August 17, 1999
SHAIK HUSSAIN SAHEB Vs. WOMEN AND CHILD WELFARE OFFICER SERVICE HOME NELORE
August 12, 1999
SHAIK KHADER HUSSAIN Vs. V T DASSDIED
April 20, 1999
SHAIK KHASIM BI Vs. PRINCIPAL MAGISTRATE ELECTION TRIBUNAL GUNTUR
April 28, 1999
SHAIK MAHABOOB SHARIFF Vs. STATE
October 5, 1999
SHAIK RASOOL Vs. RATHI MOHAN RAO
October 15, 1999
SHAIK SUBHANI ALIAS BOMBAY SUBHANI Vs. STATE OF ANDHRA PRADESH
August 11, 1999
SHALK ABDUL KHADER Vs. VAKANTHAM NAGABHUSHANA RAO
November 14, 1999
SHARMA AND SONS Vs. ENGINEER IN CHIEF ARMY HEADQUARTERS
November 17, 1999
SHIVA SHAKTHI CONSTRUCTIONS PRIVATE LIMITED Vs. ENGINEER IN CHIEF ADM WING IRRIGATION AND CAD DEPT HYD
April 20, 1999
SIDDA REDDY Y Vs. K VENKATRAMANA
February 15, 1999
SILENT VALLEY CO OP HOUSING SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
December 13, 1999
SINGARASU VENKAYAMMA Vs. STATE EXCISE INSPECTOR CHIRALA EXCISE RANGE
April 2, 1999
SIRAPU APPANNA Vs. COMMISSIONER SURVEY SETTLEMENT and LAND RECORDS HYDERABAD
July 12, 1999
SIRPUR PAPER MILLS LTD Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT GODAVARIKHANI ADILABAD DIST
November 25, 1999
SK MAHABOOB JAN Vs. STATE
April 25, 1999
SK MAHABOOB JAN Vs. STATE
April 12, 1999
SK MASTAN BEE Vs. UNION OF INDIA
July 18, 1999
SK SHAKYA Vs. DIRECTOR OF PERSONNEL AIRMEN AIR HEADQUARTERS NEW DELHI
September 1, 1999
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD Vs. ASSISTANT COMMISSIONER CT INT KAKINADA
August 5, 1999
SNEHA INDUSTRIES Vs. STATE BANK OF HYDERABAD
February 5, 1999
SOMESWARA CEMENTS AND CHEMICALS LTD Vs. POWER MAK INDUSTRIES
October 8, 1999
SONTHI BABU RAO DIED PER L RS Vs. S SIVANANDA RAO
September 9, 1999
SOUTHERN ROAD CARRIERS LTD Vs. ATUL KUMAR AGARWAL
November 4, 1999
SPECIAL DEPUTY COLLECTOR LA Vs. N SANGAIAH
November 18, 1999
SRI LAXMIGANAPATHI ENTERPRISES Vs. COMMERCIAL TAX OFFICER
September 10, 1999
SRI RAJARAJESWARI PARBOILED RICE INDUSTRY Vs. COMMERCIAL TAX OFFICER KODAD NALGONDA DIST AND OR CONNECTED CASES
April 9, 1999
SRI SATYA WINERY AND DISTILLERY PRIVATE LTD Vs. STATE OF A P
September 22, 1999
SRI VENKATESWARA PICTURE PALACE Vs. ENTERTAINMENT TAX OFFICER
December 24, 1999
SRI VENKATESWARA TILES Vs. STATE OF ANDHRA PRADESH
June 21, 1999
SRIPADA LAVANYA Vs. HEAD DEPARTMENT OF BUSINESS MANAGEMENT OSMANIA UNIVERSITY HYDERABAD
October 11, 1999
STATE Vs. K SREE RAMA MURTHY
December 30, 1999
STATE BANK OF HYDERABAD INDUSTRIAL ESTATE BRANCH SANATHNAGAR Vs. OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH
March 26, 1999
STATE BANK OF INDIA Vs. K SATYANAND
October 1, 1999
STATE BANK OF INDIA JEEDIMETLA Vs. IND BANK MERCHANT BANKING SERVICES LIMITED
September 20, 1999
STATE OF A P Vs. PRAKASH INDUSTRIES
June 15, 1999
STATE OF A P Vs. GENERAL ELECTRONIC CORPORATION
June 16, 1999
STATE OF A P Vs. KONE ELEVATORS INDIA LTD
July 2, 1999
STATE OF A P Vs. T T LTD
June 29, 1999
STATE OF A P Vs. RICHWOOD PRODUCTS P LTD
June 23, 1999
STATE OF A P Vs. MARVEL BUILDING PRODUCTS
June 23, 1999
STATE OF A P Vs. SHAW WALLACE AND CO LTD
December 10, 1999
STATE OF A P Vs. K SAIBABU
December 8, 1999
STATE OF A.P. Vs. CHITTOOR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED
July 29, 1999
STATE OF ANDHRA PPADESH REVENUE DEPT HYDERABAD Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CEILING HYDERABAD
February 3, 1999
STATE OF ANDHRA PRADESH Vs. ITC BHADRACHALAM PAPER BOARDS LTD
January 29, 1999
STATE OF ANDHRA PRADESH Vs. PIONEER BUILDERS ENGINEERS AND CONTRACTORS HYDERABAD
March 3, 1999
STATE OF ANDHRA PRADESH Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
June 15, 1999
STATE OF ANDHRA PRADESH Vs. KWALITY FEEDS P LTD
June 9, 1999
STATE OF ANDHRA PRADESH Vs. RAMAKRISHNA MARBLES
September 15, 1999
STATE OF ANDHRA PRADESH Vs. YALLA APPALANAIDU
August 12, 1999
STATE OF ANDHRA PRADESH Vs. LAMINA SUSPENSION PRODUCTS PVT LTD
November 22, 1999
STATE OF ANDHRA PRADESH Vs. SANATHNAGAR POLYNE INDUSTRIES
December 8, 1999
STATE OF ANDHRA PRADESH Vs. KAPA BABU RAO
December 22, 1999
STATE OF ANDHRA PRADESH Vs. A SWAMINAIDU
December 24, 1999
STATE OF ANDHRA PRADESH Vs. SHEEKA SYNTHETICS
March 26, 1999
STATE OF ANDHRA PRADESH Vs. SRI LAXMI SRINIVASA GROUNDNUT TRADERS
January 18, 1999
STATE OF ANDHRA PRADESH Vs. URVASI BAR & RESTAURANT
July 29, 1999
STATE OF ANDHRA PRADESH Vs. BRIGHT METAL INDUSTRIES
April 2, 1999
STATE OF ANDHRA PRADESH Vs. BOORLAGADDA VENKATASWAMY AND BROTHERS
June 18, 1999
STATE OF ANDHRA PRADESH Vs. SRI GANESH TRADERS
February 1, 1999
STATE OF ANDHRA PRADESH Vs. A.P. PAPER MILLS LIMITED
June 10, 1999
STATE OF ANDHRA PRADESH REVENUE DEPT HYDERRABAD Vs. P BHARATHI
March 5, 1999
SUB COLLECTOR LAO VIJAYAWADA Vs. KOPPISETTI APPALA NARASAMMA
June 29, 1999
SUB-COLLECTOR, L.A.O. Vs. KOPPOSETTI APPALA NARASAMMA
June 26, 1999
SUDARSANAM VENKATACHARYULU Vs. GOVERNMENT OF ANDHRA PRADESH
October 28, 1999
SUDHEER SRIVASTAVA Vs. ELECTION COMMISSIONER NEW DELHI
October 5, 1999
SUNKARA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
October 15, 1999
SUNNY LIQUORS P LIMITED Vs. COMMERCIAL TAX OFFICER NARAYANAGUDA CIRCLE HYDERABAD
April 20, 1999
SUPER SPINNING MILLS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 1, 1999
SURAM INDIRA DEVI Vs. SURAM BHOODEVI
August 17, 1999
SURAPANENI RAM PRASAD Vs. GOVT OF ANDHRA PRADESH
April 9, 1999
SURAPANENI RAM PRASAD ADVOCATE Vs. GOVT OF ANDHRA PRADESH
July 6, 1999
SURESH CHANDRA KABRA Vs. T VISHNU MURTHY
August 19, 1999
SURITI RAMULU Vs. SUPERINTENDENT OF POLICE MAHABOOBNAGAR
November 9, 1999
SURYA INDUSTRIES IDA CUDDAPAH Vs. UNION OF INDIA
April 15, 1999
SWEETY BUILDERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF HYDERABAD
June 25, 1999
SYED ABDUL KAREEM Vs. DISTRICT JUDGE GUNTUR
July 30, 1999
SYED MUNEER RAZA Vs. CHAIRMAN RAILWAY BOARD NEW DELHI
December 7, 1999
SYED RIYAZUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 11, 1999
SYED SHAMEER MAKANDAR Vs. SYED AHMED
August 26, 1999
SYNDICATE BANK Vs. NALLURI KRISHNA MOHAN RAO
July 27, 1999
T G VEERA PRASAD Vs. RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD
March 31, 1999
T GAYA PRASAD Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE HOUSING CORPORATION HYDERABAD
July 5, 1999
T JAYAKUMAR Vs. GOVERNMENT OF INDIA NEW DELHI
July 27, 1999
T NAGARAJU Vs. DISTRICT COLLECTOR AND CHAIRMAN RURAL DEVELOPMENT AGENCY WEST GODAVARI DIST
February 22, 1999
T R VINOD SINGH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
June 24, 1999
T RAJESWARI Vs. VICE CHANCELLOR CUM CHAIRMAN SREE VENKATESWARA UNIVERSITY SELECTION COMMITTEE TIRUPATHI
January 21, 1999
T RAJIVE Vs. STATE BANK OF INDIA, MUMBAI
December 9, 1999
T RANGA REDDY Vs. JOINT PROJECT CO ORDINATOR NON FERROUS MATERIAL TECHNOLOGY DEVELOPMENT CENTRE HYDERABAD
April 5, 1999
T S PRAKASH RAO Vs. VISAKAPATNAM PORT TRUST
September 17, 1999
T SHIVALINGAM Vs. A P WAKF TRIBUNAL PRESIDING OFFICER HYDERABAD
June 14, 1999
T SUBBA RAO Vs. REVENUE DIVISIONAL OFFICER
July 28, 1999
T VENKATRAM REDDY Vs. M MALLA REDDY
February 4, 1999
T. VYKUNTA RAO Vs. COMMISSIONER OF ENDOWMENTS AND OTHERS
August 12, 1999
TABITA IDEAL HIGH SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH
August 10, 1999
TALLA SAVITRI Vs. STATE OF A P
June 28, 1999
TELUGU DESAM PARTY Vs. ELECTION COMMISSION OF INDIA
September 8, 1999
THADIKONDA RAMULU FIRM Vs. MALLAVARAPU KASIVISWESWARA RAO
July 13, 1999
THALLAPALLI RAJAIAH ALIAS POGULA RAJAIAH Vs. STATE OF A P
August 12, 1999
THAMMISETTY EDUKONDALU Vs. REVENUE DIVISIONAL OFFICER NARASARAOPET
August 30, 1999
THATIKONDA VENKATESWARLU Vs. INSPECTOR OF POLICE VIGILANCE CELL WARANGAL
August 23, 1999
THOMAS JOSEPH Vs. OFFICIAL LIQUIDATOR
December 22, 1999
THOTA SRINIVASA RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 30, 1999
THOTTEMPUDI AMMAJI Vs. CONVENTION OF BAPTIST CHURCHES OF NORTHERN CIRARS VISAKHAPATNAM
April 12, 1999
THUMATI VARAMMA Vs. THUMATI RAMBHOTLU
August 25, 1999
TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATHI Vs. K SUBBARAYUDU
August 27, 1999
TODDY TAPPERS CO OP SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
January 22, 1999
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. PROH AND EXCISE SUPERINTENDENT
June 8, 1999
TOTA TIRUPATHAIAH Vs. STATE OF ANDHRA PRADESH
June 29, 1999
TOTA VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
October 30, 1999
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD Vs. R VENKATARAMANA
April 23, 1999
TRANSPORT CORPN OF INDIA Vs. G RAMIREDDY
August 3, 1999
TRANSPORT CORPORATION INDIA LIMITED Vs. EMPLOYEES INSURANCE CORPN HYDERABAD
March 30, 1999
TRANSPORT CORPORATION INDIA LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 3, 1999
TTK PHARMA LTD Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT
November 16, 1999
TUMMALA SRINIVAS Vs. MUNICIPAL CORPORATION OF HYDERABAD
December 29, 1999
TYRE RETREADING SHOP COMMITTEE Vs. A P S R T C
August 20, 1999
U APPA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
April 7, 1999
U V RAMANAMURTHY RAJU Vs. GOVERNMENT OF ANDHRA PRADESH IRRIGATION DEPT HYDERABAD
June 30, 1999
UDUGULA YADAGIRI Vs. STATE OF ANDHRA PRADESH
January 19, 1999
UMMADI SUBRAMANYAM Vs. EKKA DHANAMMA
July 19, 1999
UNI ADS PRIVATE LIMITED Vs. COMMISSIONER MCH HYD
March 26, 1999
UNION BANK OF INDIA Vs. G SHIVA REDDY
June 21, 1999
UNION BANK OF INDIA ELURU Vs. KODURI VEERA RAGHAVAYYA
June 21, 1999
UNION BANK OF INDIA HYDERABAD Vs. M ANANTHA SARMA
August 24, 1999
UNION OF INDIA Vs. S B PATIL
July 5, 1999
UNION OF INDIA Vs. J BHASKARA RAO
December 27, 1999
UNION OF INDIA CHIEF POST MASTER GENERAL HYD Vs. E PURUSHOTHAM REDDY
July 19, 1999
UNION OF INDIA DEPT OF TELECOM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 15, 1999
UNION OF INDIA REP BY G M, SOUTH CENTRAL RAILWAY Vs. S B PATEL, SOLE ARBITRATOR
July 5, 1999
UNITED COMMERCIAL BANK BODY CORPORATE PER MANAGER M V RAMANA MURTHI Vs. KANDI RAMU NAIDU
July 1, 1999
UNITED INDIA ASSURANCE COMPANY LIMITED Vs. SATYANARAYANA GHEE TRADING CO
July 26, 1999
UNITED INDIA INSUANCE CO LTD Vs. GOURI RAJUBAI
July 6, 1999
UNITED INDIA INSURANCE CO LTD Vs. GALI VENKATAIAH
July 14, 1999
UNITED INDIA INSURANCE CO LTD Vs. NAMALA CHINA APPARAO
July 2, 1999
UNITED INDIA INSURANCE CO LTD Vs. S K RAHEEMUNNISA
March 30, 1999
UNITED INDIA INSURANCE CO LTD Vs. S K RAHEEMUNNISA
September 13, 1999
UNITED INDIA INSURANCE CO LTD Vs. ADEPU VENKATESWARLU
August 19, 1999
UNITED INDIA INSURANCE CO LTD Vs. ADEPU VENKATESWARLU
August 9, 1999
UNITED INDIA INSURANCE CO LTD Vs. BALAJI DENTAL LABORATORY
August 5, 1999
UNITED INDIA INSURANCE CO LTD Vs. SULOCHANA
November 24, 1999
UNITED INDIA INSURANCE CO LTD Vs. RAMULU
November 12, 1999
UNITED INDIA INSURANCE CO LTD Vs. MATTEDU MANIKYAM
November 12, 1999
UNITED INDIA INSURANCE CO LTD Vs. RAHEEMUNNISA
September 30, 1999
UNITED INDIA INSURANCE CO LTD Vs. PRIYANKA
December 8, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. T SUBRAHMANYAM REDDY
September 15, 1999
UPPAGALA SATISH KUMAR Vs. STATE OF A P
February 5, 1999
UPPAGALA SATISH KUMAR Vs. STATE OF ANDHRA PRADESH
February 15, 1999
V A NOORI Vs. UNION OF INDIA
March 8, 1999
V ADINARAYANA Vs. STATE OF ANDHRA PRADESH
October 28, 1999
V JYOTHIRMAY Vs. SECRETARY BOARD OF INTERMEDIATE HYD
August 5, 1999
V L PAHADE Vs. VINAY L DESHPANDE
June 9, 1999
V NARASIMHA CHARY Vs. P RADHA BAI
August 31, 1999
V NARSIMHA BABU Vs. GOVT OF ANDHRA PRADESH
July 5, 1999
V RAMA KRISHNA Vs. ANDHRA BANK HYD
September 27, 1999
V RAMANJANEYULU Vs. DISTRICT COLLECTOR KHAMMAM
March 30, 1999
V S N SASTRY Vs. ANDHRA PRADESH STATE WAREHOUSING CORPORATION HYDERABAD
July 8, 1999
V S NARAYANA Vs. BROOKE BOND INDIA LIMITED BANGALORE
March 17, 1999
V SABITHA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
October 7, 1999
V SATYANARAYAN Vs. STATE OF ANDHRA PRADESH
August 4, 1999
V SREEAMULU Vs. SUB REGISTRAR TIRUPATI
March 15, 1999
V SRINIVAS RAO Vs. PRINCIPAL ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION STAFF TRAINING COLLEGE WARANGAL
August 2, 1999
V SRIRAMA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH GENERAL ADMINISTRATION DEPARTMENT HYDERABAD
August 3, 1999
V SUDHEER REDDY Vs. STATE OF ANDHRA PRADESH
August 19, 1999
V SUDHEER REDDY Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY HYDERABAD
September 22, 1999
V V B SATYANARAYANA Vs. INDIAN OIL CORPORATION LTD
August 11, 1999
V V YOGANANDA RAO Vs. ADDJ INDUSTRIAL TRIBUNAL
October 7, 1999
V VENKATA RAO Vs. DEPUTY TRANSPORT COMMISSIONER
December 14, 1999
V VENKATAIAH GOUD Vs. GOVT OF A P
December 31, 1999
V VENKATESWARA RAO Vs. Y NAGESWARA RAO
October 13, 1999
V VENUGOPAL Vs. STATE OF ANDHRA PRADESH
July 21, 1999
VALLABHANENI YEDUKONDALU ALIAS KARUNAKARA RAO Vs. VALLABHANENI NAGESWARAMMA KARUNA KUMARI
July 27, 1999
VANGA SURYA RAO Vs. GUTTULA GOPALAKRISHNA
July 28, 1999
VANGARA SUBBAIAH Vs. ATTALURI NARASIMHA RAO
January 25, 1999
VANKA SIVA KUMAR ALIAS SIVA Vs. STATE OF ANDHRA PRADESH
September 22, 1999
VARADAPUREDDI SIMMANNA Vs. STATE
February 19, 1999
VARANASI MADHAVA RAO Vs. NARAYANSETTI GOVIND RAJULU
September 8, 1999
VARDHANEEDI PONDU VENKATACHALA PRABHAKAR Vs. BUNGA SANTHI KUMARI
September 25, 1999
VARUN MOTORS PRIVATE LIMITED Vs. MAHESWARI PLAZA RESORTS PRIVATE LIMITED
September 1, 1999
VASANTHA RAO Vs. L JAGANNATH SINGH
September 20, 1999
VASAVI AND COMPANY KODAKONDLA SRISAILAM Vs. NAMPALLY PADMA
February 23, 1999
VASAVI FERTILISERS DEALER Vs. NAGARJUNA FERTILISERS AND CHEMICALS LTD
October 14, 1999
VASAVI SOLVENTS GUNTAKAL Vs. DIRECTOR OF ANDHRA PRADESH AGRICULTURAL MARKET COMMITTEE HYDERABAD
August 10, 1999
VASUMATHI RAJE Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT
June 14, 1999
VAVILLAPALLI CHANDRA NAIDU Vs. BOARD OF DIRECTORS OF CHILAKALAPALLI PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LIMITED
November 30, 1999
VBC INDUSTRIES LTD Vs. UNION OF INDIA
July 30, 1999
VEDURUVARTHI VENKATA CHARI Vs. RAMALAPUDI CHINA DEMUDU
June 11, 1999
VEERAVALLI COLLEGE OF LAW Vs. BAR COUNCIL OF INDIA
November 2, 1999
VEGI JAGADESH KUMAR Vs. V RADHIKA
October 8, 1999
VEJENDLA KOTESWARA RAO Vs. MANDAL REVENUE OFFICER, ONGEL AND ANOTHER
April 5, 1999
VELLALACHERUVU FISHERMEN COOPERATIVE SOCIETY PRAKASAM DIST Vs. L KOTI REDDY
August 17, 1999
VELPULA PULLAIAH Vs. GOVT OF ANDHRA PRADESH
September 6, 1999
VEMULAPALLI RAJANIKUMARI Vs. VEMULAPALLI SARATH BABU
October 6, 1999
VENKATESHWARA FOODS AND FEEDS THIMMAPUR Vs. DIVISIONAL ENGINEER ELECTRICAL OPERATIONS A P S E B JEDCHERLA
July 15, 1999
VENKATESWARA INLAND FISHERIES CO OP SOCIETY Vs. ASSISTANT DIRECTOR OF FISHERIES
September 1, 1999
VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
July 20, 1999
VENNUPUSA KOTI REDDY Vs. STATE OF ANDHRA PRADESH
September 21, 1999
VERENDRA KUMAR Vs. AASHRAYA MAKERS HYDERABAD
April 20, 1999
VICE CHAIRMAND AND MANAGING DIRECTOR A P S I D C LTD Vs. CH R VARAPRASAD
June 15, 1999
VIJAY KUMAR PATANGAY Vs. KEDARNATH
July 16, 1999
VIJAY PACKAGING SYSTEMS LTD Vs. COMMR OF CUS AND C EX
June 24, 1999
VIJAYA BAGRODIA Vs. GLOBAL STEELS LIMITED
October 12, 1999
VIJAYA BANK CHILAKALURIPET Vs. JASTIOBAIAH
November 29, 1999
VIJAYA KUMAR PATANGAY Vs. KEDARNATH
June 16, 1999
VIJAYALAKSHMI Vs. HARI HARA GINNING AND PRESSING NANDIGAON
March 3, 1999
VISAKHAPATNAM PORT AND DOCK WORKERS UNION Vs. BOARD OF TRUSTEES VISAKHAPATNAM
March 10, 1999
VOLTAS LIMITED Vs. PRESIDING OFFICER LABOUR COURT II
June 16, 1999
VOLTAS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 14, 1999
VST INDUSTRIES LTD Vs. ARBITRATOR CUM DIVISIONAL ENGINEER ARBITRATIONS HYD
July 14, 1999
VULLIVEERARAJU Vs. M NARASIMHA RAO
April 22, 1999
WADDE JANARDHAN Vs. STATE OF ANDHRA PRADESH
October 11, 1999
WARANGAL DIST CO OPERATIVE CENTRAL BANK LIMITED Vs. DIST CONSUMER FORUM
October 11, 1999
WARANGAL MUNICIAPAL CORPORATION Vs. PENUGODU alias PENUGODA ASLESHA
April 27, 1999
WARANGAL MUNICIPAL CORPORATION WARANGAL Vs. PENUGODU alias PENUGODA ASLESHA
November 4, 1999
WHOLESALE VEGETABLE VENDORS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
July 20, 1999
WORTHINGTON PUMP INDIA LTD. Vs. AQUADEV INDIA LTD.
August 5, 1999
Y CHANDRAIAH Vs. UNION OF INDIA
September 10, 1999
Y G KRISHNA Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYDERABAD
June 29, 1999
Y KRISHNAIAH Vs. COMMISSIONER OF COLLEGIATE EDUCATION
April 8, 1999
Y NALINI KANTH Vs. CONTROLLER OF EXAMINATION NAMPALLY HYDERABAD
August 20, 1999
Y NARASIMHULU Vs. N T R UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
July 27, 1999
Y RAGHAVENDRA Vs. NRT UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
April 20, 1999
Y RAMA RAO Vs. PRINCIPAL SECRETARY TO GOVT REVENUE CT DEPT HYDERABAD
July 9, 1999
Y RAVINDRANATH VARMA Vs. MANAGING DIRECTOR APSRTC HYD
August 5, 1999
Y S RAJASEKARA REDDY Vs. NARA CHANDRABABU NAIDU
November 2, 1999
Y S RAJASEKHARA REDDY Vs. HIS EXCELLENCY THE GOVERNMENT OF ANDHRA PRADESH HYDERABAD
November 2, 1999
Y SRINIVASA REDDY Vs. A V ARUNA DEVI
April 20, 1999
Y V S R MOORTHY Vs. DISTRICT JUDGE CUM ESTATES ABOLITION TRIBUNAL
August 24, 1999
YADA ANJANEYULU Vs. STATE OF A P
December 30, 1999
YADALLA RADHA KRISHNA MURTHY Vs. MAKAM PARTHASARATHY
July 22, 1999
YADIKI NADIPI YERIKALA REDDY ALIAS BOREDDI Vs. STATE OF ANDHRA PRADESH
June 25, 1999
YANDRAPALLI KRISHNA RAO Vs. GOVT OF ANDHRA PRADESH
July 7, 1999
YATURI CONSTRUCTIONS LIMITED Vs. COMMISSIONER OF TENDERS BRKR BHAVAN HYDERABAD
September 10, 1999
YELANKURU RAMANA Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE KURNOOL
February 25, 1999
YELISETTI SITAYYA Vs. SUPERINTENDING ENGINEER PWD RANDB CIRCLE KAKINADA
August 6, 1999
YENI REDDY RAGHAVA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH SECRETARY PANCHAYAT RAJ DEPARTMENT SECRETARIAT HYDERABAD
February 22, 1999
YOUSUF JANI Vs. YOUSUFUDDIN
March 16, 1999