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Case Index
Title
Date
AKAI BARON INTERNATIONAL LIMITED Vs. RAJINDER PAL SOOD
April 19, 1999
ASSISTANT COMMISSIONER, CENTRAL EXCISE Vs. RAJESH BHATTI
November 3, 1999
ASSISTANT COMMISSIONER, MUNICIPAL CORPORATION, NOTIFIED AREA COMMITTEE, MANIMAJRA Vs. G.S.CHAWLA
September 6, 1999
BASSAN & BASSAN GARMENTS Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 10, 1999
BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. PATANJALI GUHA THAKURTA
July 16, 1999
BRANCH MANAGER, UNIT TRUST OF INDIA Vs. JAGDISH RAI MITTAL
September 10, 1999
CLASSY MOBIKE PVT.LTD. Vs. ANIL KUMAR VISHWAKARMA
July 14, 1999
COMMISSIONER, PUDA Vs. RAMESH RANI
January 27, 1999
CONCEPT MARKETING Vs. HARVINDER SINGH SAINI
July 21, 1999
D.S.AHLUWALIA Vs. UNITED INDIA INSURANCE COMPANY
April 6, 1999
DASHMESH DRY CLEANERS AND DYERS Vs. GEETHANJALI NAIR
November 2, 1999
DATA MANAGEMENT SERVICES Vs. 16 PUNJAB (PATIALA) C/O 56 A.P.O.THROUGH COMMANDING OFFICER
March 24, 1999
DISTRICT MANAGER, TELEPHONES Vs. DIVYA PUBLIC SCHOOL
March 1, 1999
DISTT. MANAGER TELEPHONES, CHANDIGARH Vs. PADAM SH.PROF.SHER SINGH SHER
April 19, 1999
EAST WEST COURIERS PVT.LTD. Vs. AJAY KUMAR VERMA
February 1, 1999
GENERAL MANAGER, TELECOM Vs. PARDEEP CHAWLA
March 26, 1999
GOLDEN FORESTS (I) LIMITED Vs. UNION BANK OF INDIA
May 5, 1999
GREESH GOYAL Vs. CITI BANK
December 24, 1999
GREESH GOYAL Vs. CITI BANK
December 23, 1999
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 8, 1999
GURMEET SINGH SODHI Vs. DISTRICT MANAGER, TELEPHONES
April 16, 1999
HARYANA TOURISM CORPORATION LTD. Vs. HINDUSTAN GARAGE
September 10, 1999
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ANITA AGGARWAL
July 5, 1999
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SNEH GUPTA
July 12, 1999
HERMAN MIT SINGH Vs. SPEEDMAN EXPRESS
April 7, 1999
INDFUND MANAGEMENT LIMITED Vs. SHAKUNTALA BRIJ MOHAN
September 8, 1999
INDIVER CHADHA Vs. TARSEM THAKUR
October 22, 1999
ISH KAPOOR Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 16, 1999
J.M.CHAWLA Vs. S.L.KAPOOR
September 1, 1999
JAGJIT SINGH Vs. MAHAJAN AND COMPANY
April 1, 1999
JASWINDER SINGH Vs. J.S.SAINI
October 18, 1999
K.S.KUMAR Vs. D.S.CHEEMA
September 9, 1999
KIRANJEET Vs. NIRLEP KAUR
April 20, 1999
L.S.MAKAN Vs. MODERN AUTOMOBILES
July 30, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. S.P.LAMBA
May 12, 1999
LILY BAWA Vs. CHANDIGARH HOUSING BOARD
March 8, 1999
MADHU GOYAL Vs. ASHIANA CONSTRUCTIONS (P) LTD.
October 22, 1999
MAHESH GUPTA Vs. UNION TERRITORY, CHANDIGARH
March 8, 1999
MANMOHAN KRISHAN SOOD Vs. SUNIL DUTT SHARMA
September 10, 1999
MOHAN SINGH Vs. CHANDIGARH ADMINISTRATION
May 28, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. APEX INDUSTRIES
April 28, 1999
NATIONAL INSURANCE COMPANY LTD. Vs. OM PARKASH GOEL
November 5, 1999
NEW INDIA ASSURANCE CO.LTD. Vs. CARGO CARRIERS
January 4, 1999
NIRMAL MITTAL Vs. STATE OF HARYANA
May 10, 1999
NOTIFIED AREA COMMITTEE Vs. S.S.DADWAL
May 25, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUCHA SINGH
April 5, 1999
ORIENTAL INSURANCE COMPANY LTD. Vs. GULAB ROAD LINES
July 29, 1999
P.VASUDEVA Vs. HINDUSTAN MOTORS LTD.
October 25, 1999
PINKY RADIOS Vs. RAJ RANI
April 26, 1999
PRAKASH ROADLINES LIMITED Vs. MICRON INSTRUMENTS PRIVATE LIMITED
April 21, 1999
PRANAM GAS SERVICE Vs. VEENA
May 6, 1999
PREM CHAND AGGARWAL Vs. PUNJAB NATIONAL BANK
March 31, 1999
PREM LATA BOURI Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA)
September 9, 1999
R.C.ARORA Vs. MANAGING DIRECTOR, THE PREMIER AUTOMOBILES LTD.
July 19, 1999
RAVI INDER SINGH BHALLA Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 10, 1999
RISHABH REFRACTORIES PRIVATE LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 8, 1999
S.C.NAGPAL Vs. UNITED AIRLINES
December 20, 1999
S.K. LAMBHA Vs. ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
May 17, 1999
S.M.FINANCE LIMITED Vs. VEENA SAWANNI
May 6, 1999
S.S.DHILLON Vs. DISTRICT MANAGER TELEPHONES
October 7, 1999
SANTOSH BANSAL Vs. UNIT TRUST OF INDIA, BOMBAY
March 5, 1999
SANTOSH KUMARI Vs. BANK OF RAJASTHAN
July 12, 1999
SAROJ JAISWAL Vs. ESTATE OFFICER-I, PSIEC LTD.
March 30, 1999
SATLEJ ENTERPRISES Vs. S.NATHA SINGH
March 8, 1999
SEHGAL KNITWEARS Vs. UNITED INDIA INSURANCE CO.LTD.
September 21, 1999
SHOBHA GUPTA Vs. MICKY MALHOTRA
May 13, 1999
SIMLA MOHINDER Vs. DLF UNIVERSAL LTD.
October 25, 1999
SONA PAPER BOARDS LIMITED Vs. WEIGH MASTERS
June 15, 1999
SUDHAKSHAR KUMAR Vs. REGISTRAR, PUNJAB STATE BOARD TECHNICAL EDUCATION
April 7, 1999
SUDHIR KUMAR Vs. STATE OF HARYANA
September 1, 1999
SUN POLY INDUSTRY Vs. RAMADOSS MOTOR TRANSPORT LTD.
July 16, 1999
SUNITA KHULLAR Vs. BANGALORE SILK AND SAREES
July 15, 1999
SUNSHINE GAS AGENCY Vs. SURJIT SINGH
December 9, 1999
SURESH KUMAR Vs. G.S.CHAWLA
November 10, 1999
SURINDER MOHAN SHARMA Vs. MANAGING DIRECTOR, HERO HONDA MOTORS LTD.C
December 20, 1999
SUSHILA KAUL Vs. ORIENTAL INSURANCE COMPANY
May 27, 1999
SWARN KANTA JAIN Vs. NATIONAL INSURANCE COMPANY LIMITED
November 5, 1999
TEJA SINGH SANDHU Vs. NAVJIT SINGH BRAR
April 9, 1999
TELECOM DISTRICT MANAGER Vs. N.LAKSHMI NARAYANA SHARMA
August 7, 1999
TELECOM DISTRICT MANAGER Vs. VELAYUTHAM
August 21, 1999
TILAK RAJ BAKSHI Vs. POST MASTER
May 14, 1999
TRANSPORT CORPORATION OF INDIA LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 3, 1999
UNIT TRUST OF INDIA Vs. GUDDIE MADANJIT
June 2, 1999
UNIT TRUST OF INDIA Vs. SUDESH RANA
July 29, 1999
UNITED INDIA INSURANCE CO.LTD. Vs. J.B.TYRES
February 1, 1999
VARINDER SINGH Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
May 3, 1999
VIJAY KUMAR Vs. DISTRICT MANAGER, TELEPHONES
July 30, 1999
VIR BHAN KHANNA Vs. REGIONAL MANAGER, ALLAHABAD BANK
May 5, 1999
VIRINDER SHARMA Vs. MANAGING DIRECTOR, MARUTI UDYOG LIMITED
April 16, 1999
WERNER POHLE Vs. ARAVIND V.MISTRY
July 16, 1999