Case Index

Title
Date
ABDOS OIL PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES SPECIAL CELL
January 29, 1999
ABDUL REHMAN CASTING WORKS Vs. STATE OF ANDHRA PRADESH
September 29, 1999
AJIT R MEHTA Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES SPECIAL CELL
November 17, 1999
ALAKAPURI DELUX RESTAURANT Vs. STATE OF ANDHRA PRADESH
January 4, 1999
ALOK KUMAR GOENKA Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
August 11, 1999
ANAND AGROS (PVT.) LTD. Vs. STATE OF ANDHRA PRADESH
June 20, 1999
APPOLLO SALINE PHARMACEUTICALS P LIMITED Vs. STATE OF TAMIL NADU
September 8, 1999
ARUNA STRAW BOARDS PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
February 26, 1999
ARUNACHALAM AND COMPANY Vs. STATE OF TAMIL NADU
March 25, 1999
ASHOK TRACOM PRIVATE LIMITED Vs. COMMISSIONER COMMERCIAL TAXES
April 29, 1999
AVINASH MEDICALS Vs. STATE OF ANDHRA PRADESH
June 30, 1999
BADARINADH RICE MILL Vs. STATE OF ANDHRA PRADESH
July 27, 1999
BHARATH DYNAMICS LIMITED Vs. STATE OF ANDHRA PRADESH
January 18, 1999
BISWAJIT ROY Vs. COMMERCIAL TAX OFFICER
February 3, 1999
BLUE DART AVIATION LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
April 1, 1999
BOMBAY TYRES INTERNATIONAL LTD Vs. STATE OF TAMIL NADU
December 22, 1999
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION Vs. KERALA TRANSPORT COMPANY
November 16, 1999
FLURYS SWISS CONFECTIONERY PVT LTD Vs. STATE OF WEST BENGAL
March 17, 1999
GAYATRI METAL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
September 29, 1999
HARADHAN DHARA Vs. C T O ALIPORE CHARGE
December 8, 1999
HAROON M ADAM Vs. STATE OF WEST BENGAL
October 8, 1999
HESANADHI JAY INDUSTRIES Vs. COMMERCIAL TAX OFFICER
March 24, 1999
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
January 13, 1999
HUGS ADVERTISING INDUSTRIES Vs. COMMERCIAL TAX OFFICER
November 22, 1999
INDIAN OXYGEN LTD Vs. STATE OF TAMIL NADU
August 20, 1999
ITC LIMITED (ILTD DIVISION) Vs. STATE OF ANDHRA PRADESH
April 6, 1999
JAMBAI K N M TEXTILES P LIMITED Vs. STATE OF TAMIL NADU
November 1, 1999
KANPUR DELHI TRANSPORT (P) LTD. AND ANR. Vs. COMMERCIAL TAX OFFICER AND ORS.
March 24, 1999
KASTURI DEVI JAIN TRUST Vs. COMMERCIAL TAX OFFICER NAREN DUTTA SARANI CHARGE
March 24, 1999
LAKSHMI RICE WORKING CO. Vs. STATE OF ANDHRA PRADESH
September 27, 1999
LAKSHMI TRADERS Vs. STATE OF TAMIL NADU
March 4, 1999
LAXMI ENTERPRISES Vs. STATE OF ANDHRA PRADESH
July 23, 1999
LAXMI SAW MILL Vs. STATE OF ANDHRA PRADESH
September 1, 1999
MACKINTOSH BURN LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES
September 22, 1999
MADRAS CEMENTS LTD Vs. STATE OF TAMIL NADU
November 5, 1999
MANJIRA RUBBER INDUSTRIES (P) LIMITED Vs. STATE OF ANDHRA PRADESH
June 16, 1999
MERCHANTILE CREDIT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
February 12, 1999
MUNSHI BHAI BEEDI WORKS Vs. STATE OF ANDHRA PRADESH
August 10, 1999
N SHANMUGASUNDARAM Vs. SALES TAX APPELLATE TRIBUNAL AB
March 9, 1999
OIL COUNTRY TUBULAR LIMITED Vs. STATE OF ANDHRA PRADESH
August 9, 1999
PERTECH COMPUTERS LIMITED Vs. STATE OF ANDHRA PRADESH
June 28, 1999
PRAGA TOOLS LIMITED Vs. STATE OF ANDHRA PRADESH
February 2, 1999
PRASAD INDUSTRIES Vs. STATE OF ANDHRA PRADESH
June 22, 1999
PREMIER AUTO ELECTRIC CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
April 30, 1999
R.K. FOAM PRODUCTS Vs. STATE OF ANDHRA PRADESH
January 12, 1999
RAASI CEMENT LIMITED Vs. STATE OF ANDHRA PRADESH
August 11, 1999
RAJAPALAYAM COTTON PRESSING FACTORY Vs. STATE OF TAMIL NADU
August 2, 1999
RAMAKRISHNA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
July 23, 1999
RAMAKRISHNA MARBLES Vs. STATE OF ANDHRA PRADESH
March 23, 1999
RANI ARTS AND CRAFTS Vs. STATE OF TAMIL NADU
November 24, 1999
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
April 7, 1999
RUBBERFLEX P LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
June 21, 1999
SAI TRADERS Vs. STATE OF ANDHRA PRADESH
September 27, 1999
SHAKTI SUPER GRIPPERS (P.) LIMITED Vs. STATE OF ANDHRA PRADESH
January 4, 1999
SHARMA WORKS Vs. STATE OF ANDHRA PRADESH
June 22, 1999
SHREE LAKSHMI SREENIVASA DECORTICATING AND OIL MILL Vs. STATE OF ANDHRA PRADESH
February 8, 1999
SIVAM TRADING COMPANY Vs. STATE OF TAMIL NADU
February 5, 1999
SOMNATH DEY Vs. C T O
February 3, 1999
SOUTH INDIA CORPORATION P LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
February 2, 1999
SRI JAYAJOTHI AND CO LTD Vs. COMMERCIAL TAX OFFICER
March 17, 1999
SRI VEERANJANEYA TRADERS Vs. STATE OF ANDHRA PRADESH
July 27, 1999
SRI VENKATA PADMAVATI RICE MILL Vs. STATE OF ANDHRA PRADESH
December 21, 1999
STATE OF TAMIL NADU Vs. PREMIER POLYTRONICS LTD
March 26, 1999
STATE OF TAMIL NADU Vs. MONTECH HYDRAULICS
August 20, 1999
STATE OF TAMIL NADU Vs. N KRISHNASWAMY NAIDU
March 26, 1999
STATE OF TAMIL NADU Vs. POPULAR THREAD FACTORY
December 20, 1999
STONE INDIA LIMITED Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
March 17, 1999
SURYA TOOLING & EQUIPMENT PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
September 27, 1999
TATA COMMUNICATIONS LIMITED Vs. STATE OF ANDHRA PRADESH
April 16, 1999
TEXMACO LIMITED Vs. STATE OF ANDHRA PRADESH
June 4, 1999
UNITED DISTRIBUTORS Vs. COMMERCIAL TAX OFFICER SALT LAKE CHARGE
August 6, 1999
VEENA ORGANICS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
February 19, 1999
VIKRAMA ENGINEERING COMPANY Vs. STATE OF TAMIL NADU
July 8, 1999
VINAYAGA SPINNING MILLS Vs. COMMERCIAL TAX OFFICER
June 15, 1999
WESTERN COMMERCIAL CORPORATION Vs. STATE OF WEST BENGAL
February 3, 1999
YEGNAIAH AND SONS Vs. STATE OF ANDHRA PRADESH
March 8, 1999