Case Index

Title
Date
A D SHELAR Vs. PACKAGE GASKET PRODUCTS
January 15, 1999
A H GHASWALA Vs. RAJENDRA J SHAH
December 4, 1999
A V MODY Vs. S R SALUNKE
September 3, 1999
AAMSIDHA JABANNA WADARE Vs. STATE OF MAHARASHTRA
July 6, 1999
ABAN LOYD CHILES OFFSHORE LTD Vs. UNION OF INDIA
August 25, 1999
ABBAS HAKIM Vs. CONTRACT ADVERTISING INDIA LIMITED
October 7, 1999
ABDUL AJIJ LAL MOHAMMAD Vs. STATE OF MAHARASHTRA
June 14, 1999
ABDUL ATTAR MOHAMMAD KATLARIWALLA Vs. LAL BAHADUR FULCHAND GUPTA
January 14, 1999
ABDUL BASHEER Vs. STATE OF MAHARASHTRA
January 13, 1999
ABDUL GAFFAR RAMJAN MALISHWALA Vs. STATE OF MAHARASHTRA
October 21, 1999
ABDUL HAMED ABDUL GAFOOR Vs. STATE OF MAHARASHTRA
January 13, 1999
ABDUL KARIM MOHAMMAD SHABAN KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE
August 19, 1999
Abdul Rashid Vs. State of Maharashtra
January 27, 1999
ABDUL RAUF MOHAMMAD HARUN LAKHANI Vs. STATE OF MAHARASHTRA
January 19, 1999
ABDUL RAUF MOHD JAMAL Vs. NARAYAN SONAJI PATIL GUJRE SINCE
October 14, 1999
ABDUL REHMAN MOHD SHABAN KHAN Vs. R H MENDONCA
August 19, 1999
ABDUL REHMAN SAIYAD HUSSAIN Vs. H R AMARNANI
July 15, 1999
ABDUL SAMAD ANGAN Vs. SUPADABAI NARAYAN PATIL
February 10, 1999
ABDULRAHEMAN ALIAS IQBAL FALJUKHAN PATHAN Vs. KAMALABEN MOHANLAL SHAH
March 3, 1999
ABHAY FIRODIA Vs. DEVJI SHAH
August 27, 1999
ABHAY R SINHA Vs. STATE OF MAHARASHTRA
March 9, 1999
ABHIMANYU RAMCHANDRA HAREL Vs. STATE OF MAHARASHTRA
October 14, 1999
ABHIMANYU VISHWANATH Vs. STATE OF MAHARASHTRA
October 21, 1999
ADARSH EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
July 23, 1999
AFTARI BEGUM GANI SHAIKH Vs. R D TYAGI
March 26, 1999
AFZALALLI KARIMULLA ANSARI Vs. STATE OF MAHARASHTRA
September 7, 1999
AGARWAL INDUSTRIES LIMITED Vs. GOLDEN OIL INDUSTRIES PRIVATE LIMITED
April 8, 1999
AGENCIA CAETANO F F FIGUEREDO Vs. BANK OF INDIA
February 22, 1999
AHMEDNAGAR MERCHANTS CO OP BANK LIMITED Vs. STATE OF MAHARASHTRA
April 21, 1999
AIR INDIA LIMITED Vs. P K UPADHAYA
June 29, 1999
AJAY PRAKASH ALIAS AJU KARUA VALMIKI Vs. SUDHAKAR AMBEDKAR
July 5, 1999
AJAY RAMPRASAD RUIA Vs. MAJITHIA CONSTRUCTIONS CO
April 13, 1999
AJAY UMAKANT TINGORIAAJAY UMAKANT TINGORIA Vs. STATE OF MAHARASHTRA
August 26, 1999
AKHTAR HUSSAIN S O KHURSHID HUSSAIN Vs. STATE OF MAHARASHTRA
June 7, 1999
ALEX GREGORIO DSILVA Vs. CHIEF SECRETARY GOVT OF GOA
March 24, 1999
ALI JAWAD AMEERHASAN RIZVI Vs. INDO FRENCH BIOTECH ENTERPRISES LIMITED
August 5, 1999
ALKA Vs. VARDHAMAN alias PUSHKARAJ alias NARENDRA S O NEMICHAND BAMB
January 28, 1999
ALL INDIA METAL CORPORATION Vs. MISTRY PRABHUDAS MANJI
April 19, 1999
ALL INDIA TRADE UNION CONGRESS Vs. RAVI FISHERIES LIMITED
October 15, 1999
ALVARO DE NORONHA FERREIRA Vs. GENERAL MANAGER TELECOM DEPARTMENT OF TELECOMMUNICATION
October 7, 1999
AMABI W/O SAYED JAHIRUDDIN PATIL Vs. DONAPPA BALU CHAMBHAR
April 20, 1999
AMASIDHA JABANNA WADARE Vs. STATE OF MAHARASHTRA
July 7, 1999
AMBADAS RAJAYYA JINDAM Vs. STATE OF MAHARASHTRA
December 10, 1999
AMIN AHMEDALI LALANI Vs. UNION OF INDIA
March 24, 1999
AMMUNITION FACTORY CO OPERATIVE CREDIT SOCIETY LIMITED Vs. BALASAHEB RAMCHANDRA GHULE
October 28, 1999
AMOGSHIDH ANNAPPA SHENDGE Vs. STATE OF MAHARASHTRA
August 19, 1999
AMOLAKCHAND S O SWARUPCHAND MAGDIYA Vs. STATE OF MAHARASHTRA
May 7, 1999
AMOLAKCHAND SWARUPCHAND MAGDIYA Vs. STATE OF MAHARASHTRA
July 5, 1999
ANAND KERABA KESAKAR Vs. STATE OF MAHARASHTRA
September 23, 1999
ANAND NARAYAN MALLAV Vs. STATE OF MAHARASHTRA
March 24, 1999
ANAND VITHOBA LOHKARE Vs. STATE OF MAHARASHTRA
February 9, 1999
ANANDA @ ANNASAHEB DNYANU SHINDE Vs. AKKATAI W/O BHAGWAN PATIL
September 18, 1999
ANANDI LAXMAN PATIL Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY
July 26, 1999
ANANT BALU BATAWALE Vs. V L KAMBALE
July 20, 1999
ANANT DAGADU BHALERAO Vs. STATE OF MAHARASHTRA
August 3, 1999
ANANT KESHAV DESAI Vs. STATE OF MAHARASHTRA
October 12, 1999
ANANT MAHADEO GODBOLE Vs. ACHUT GANESH GODBOLE
October 5, 1999
ANANT SADASHIV GHANGURDE Vs. STATE OF MAHARASHTRA
August 24, 1999
ANANT TATOBA UPADHYE Vs. SUMAN ANANT UPADHYE
May 7, 1999
ANIL CONSTRUCTIONS AURANGABAD Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION AMRAVATI
August 6, 1999
ANIL DATTATRAYA LAD Vs. SUMITRA ANIL LAD
October 1, 1999
ANIL PRABHAKAR KOSHTI Vs. UNION OF INDIA
August 16, 1999
ANIL S O DAMODHAR PAUNIPAGAR Vs. STATE OF MAHARASHTRA
October 21, 1999
ANIL S O DNYANDEORAO BARBUDE Vs. STATE OF MAHARASHTRA
August 27, 1999
ANIL SHRIPAD VAIDYA Vs. RAMCHANDRA HOTCHANDRA HARIYANI
May 3, 1999
ANIL SHRIPATRAO BADGE Vs. SUNDRABAI MAHADA MALI
April 28, 1999
ANIL TATYARAO SOLUNKE Vs. STATE OF MAHARASHTRA
October 8, 1999
ANNA GANPATI VIREKAR Vs. STATE OF MAHARASHTRA
December 16, 1999
ANNA KRISHNA KHOT Vs. STATE OF MAHARASHTRA
December 10, 1999
ANSARI MOHAMMAD RIYAZ ABDUL LATIF Vs. STATE OF MAHARASHTRA
January 22, 1999
ANTONIO SALVADOR FRANCISCO JOAQUIM CELEMENTE MESQUITA Vs. PEDRO CARVALHO
July 9, 1999
ANUP R KANTAK Vs. STATE OF MAHARASHTRA
July 9, 1999
ANUPAR CHEMICAL INDIA PRIVATE LIMITED Vs. DIPAK G MEHTA
May 7, 1999
ANUPTECH EQUIPMENTS PRIVATE LIMITED Vs. GANPATI CO OP HOUSING SOCIETY LIMITED
January 30, 1999
ANUSAYABAI NARAYANRAO GHATE Vs. MAKTUMBI S NADAF
February 17, 1999
APOLLO SEAFOODS Vs. UNION OF INDIA
April 1, 1999
APPAJI BABAJI SONALE Vs. SUBHASHNAGAR SAHAKARI HOUSING SOCIETY LIMITED
February 12, 1999
APPALAL ALIAS ISMAIL IBRAHIM PATHARWAL Vs. SHABASHIRAJ MULLA
July 7, 1999
APPASAHEB SHESHRAO CHAVAN Vs. STATE OF MAHARASHTRA
February 4, 1999
APPOINTMENT OF PERSON OF A MALE MINOR VARAD Vs. HARALD HAMRE AND ELIN AASLAND HAMRE NORWEGIAN NATIONALS
May 5, 1999
ARCHAN MARIAN DMELLO Vs. DEAN GOA CENTRAL COLLEGE BAMBOLIM
March 23, 1999
ARJUN SHAHEBRAO WAVARE Vs. DISTRICT CENTRAL CO OPERATIVE BANK LTD
March 15, 1999
ARJUN SHAMRAO ANDALKAR Vs. STATE OF MAHARASHTRA
August 26, 1999
ARMANDO PEREIRA Vs. KRISHNANATH V MALVANCAR
January 22, 1999
ART WOOD SHOP Vs. J B PANDIT DECD
February 11, 1999
ARTE INDIANA Vs. P MITTULAUL LALAH AND SONS
March 22, 1999
ARTE INDIANA Vs. P MITTULAUL LALAH AND SONS
June 14, 1999
ARTE INDIANA Vs. P. MITTULAUL LALAH AND SONS
March 22, 1999
ARUN B VAIDYA Vs. STATE OF MAHARASHTRA
September 18, 1999
ARUN CONSTRUCTION CO Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD AREA DEVELOPMENT BOARD
December 4, 1999
ARUN DAMODAR VEER Vs. STATE OF MAHARASHTRA
March 22, 1999
ARUN GULAB GAVLI Vs. STATE OF MAHARASHTRA
October 6, 1999
ARUN GULAB GAVLI Vs. STATE OF MAHARASHTRA
September 29, 1999
ARUN HARISH DOIPHODE Vs. STATE OF MAHARASHTRA
September 27, 1999
ARUN JAYSINGH KHANDAGALE Vs. STATE OF MAHARASHTRA
March 20, 1999
ARUN KAMBLI Vs. STATE OF GOA AS
September 18, 1999
ARUN KUMAR AGRAWAL Vs. CHAIRMAN STATE BANK OF INDIA
November 26, 1999
ARUN KUMAR RAGHVANSHI Vs. UNION OF INDIA
June 30, 1999
ARUN S O TUKARAM PATIL Vs. STATE OF MAHARASHTRA
September 7, 1999
ARUN SHANKAR SALUNKE Vs. STATE OF MAHARASHTRA
May 3, 1999
ASHA RAMESHKUMAR KANODIA Vs. KRISHNADEVI M KANODIA
August 13, 1999
ASHOK M SHRIMALI Vs. STATE BANK OF INDIA
June 16, 1999
ASHOK MANIKRAO KHOPADE Vs. STATE OF MAHARASHTRA
December 15, 1999
ASHOK PANDURANG PATIL Vs. STATE OF MAHARASHTRA
October 28, 1999
ASHOK S O HATIMJI KUTARMARE Vs. STATE OF MAHARASHTRA
September 1, 1999
ASHOK SHANKARRAO FOKMARE Vs. SAU SUJATA NITINRAO TIDKE
July 8, 1999
ASHOK YASHWANT AWARE Vs. STATE OF MAHARASHTRA
March 24, 1999
ASHRAF AHMED S O AZIZ AHMED SIDDIQUI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 21, 1999
ASHWINI SATISH BHAT Vs. JEEVAN DIVAKAR
February 5, 1999
ASIATIC OXYGEN AND ACETYLENE CO LTD Vs. INDUSTRIAL COURT OF MAHARASHTRA BENCH
January 11, 1999
ASLAM MOHAMMAD MERCHANT Vs. STATE OF MAHARASHTRA
April 28, 1999
ASRA SHAKEEL Vs. SHAKEEL SULEMAN
May 5, 1999
ASSOCIATION OF ENGINEER WORKERS Vs. EMPIRE INDUSTRIES LTD
October 4, 1999
ASSOCIATION OF ENGINEERING WORKERS Vs. S A PATIL
September 28, 1999
ASSOCIATION OF ENGINEERING WORKERS Vs. PERMANENT MAGNETS LIMITED
July 9, 1999
ASSTT. COMMISSIONER OF INCOME TAX Vs. JETRON LABORATORIES (P) LTD.
September 21, 1999
ATMARAM SHIVLING DUPLE Vs. STATE OF MAHARASHTRA
August 17, 1999
ATMARAM SHIVLING DUPLE Vs. STATE OF MAHARASHTRA
August 16, 1999
ATUL B MUNIM Vs. REGISTRAR OF COMPANIES
December 22, 1999
ATUL RAMRAO KOTHARE Vs. UPENDRA K MAJITHIA
October 21, 1999
AVADESH PALEPRASAD MALLA ALIAS SAHANI Vs. STATE OF MAHARASHTRA
April 28, 1999
AVINASH ANANDA BHOSALE Vs. STATE OF MAHARASHTRA
October 4, 1999
AVINASH RAMESH MANDAPE Vs. STATE OF MAHARASHTRA
November 19, 1999
AVINASH TAMBE Vs. MUNICIPAL COMMISSIONER OF GREATER MUMBAI
April 20, 1999
AZEEZ USMAN SHAIKH Vs. STATE OF MAHARASHTRA
April 12, 1999
AZMY PESI BHARUCHA Vs. STATE OF MAHARASHTRA
April 19, 1999
AZZILFI FINLEASE AND INVESTMENTS PVT LTD Vs. AMBALAL SARABHAI ENTERPRISES LTD
March 19, 1999
B C L FINANCIAL SERVICES LIMITED Vs. STATE OF MAHARASHTRA
January 14, 1999
B E S T WORKERS UNION Vs. BOMBAY ELECTRIC WORKERS UNION
July 7, 1999
B J SHETTY Vs. AIR INDIA LIMITED
September 14, 1999
B O C INDIA LTD Vs. INDIAN OXYGEN EMPLOYEES UNION
July 28, 1999
B R STEEL PRODUCTS LIMITED BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. N R
March 19, 1999
B S I LIMITED Vs. M V CRISTIAN C
March 23, 1999
B U BHANDARI TEMPO LIMITED Vs. UTTAMCHAND BHAGCHAND LUNKAD
June 29, 1999
BABA ALIAS GULAM RAZA HUSSAIN HADI TAPTI Vs. STATE OF MAHARASHTRA
June 22, 1999
BABAN Vs. STATE OF MAHARASHTRA
August 12, 1999
BABAN Vs. STATE OF MAHARASHTRA
August 11, 1999
BABAN RAMAJI CHAUDHARI Vs. STATE OF MAHARASHTRA
March 31, 1999
BABASAHEB MANIK GUNJAL Vs. STATE OF MAHARASHTRA
February 24, 1999
BABASAHEB SHANKAR SHEDAGE Vs. STATE OF MAHARASHTRA
December 1, 1999
BABINANDA Vs. VIJAYKUMAR
August 17, 1999
BABU DHAKU KHARAT Vs. STATE OF MAHARASHTRA
June 17, 1999
BABURAO ANANT DHAGE Vs. JAGANNATH GOPALA KARALE
February 17, 1999
BABURAO NANCHAND GANDHI Vs. STATE OF MAHARASHTRA
April 6, 1999
BABURAO S O MANAJI Vs. GANGUBAI
January 28, 1999
BABURAO SOMA BHOI Vs. ABDUL RAHEMAN ABDUL RAJJAK KHATIK
February 22, 1999
BACHARAM KRISHNA POWAR Vs. STATE OF MAHARASHTRA
February 24, 1999
BAHADUR SINGH ALIAS AMAR BAHADUR SINGH Vs. UMARKADI CO-OP. HOUSING SOCIETY LTD
September 8, 1999
BAIJNATH MELARAM Vs. NAVINCHANDRA P. PATIL
November 26, 1999
BAJAJ AUTO LIMIED Vs. R P SAWANT
December 24, 1999
BAJAJ AUTO LIMITED Vs. KALIDAS DEVRAM PATIL
September 21, 1999
BAJIRAO ANNA CHAUDHARI Vs. LAXMIBAI KESHAV THITE
June 29, 1999
BAJIRAO BHIMAJI DAFAL Vs. STATE OF MAHARASHTRA
August 18, 1999
BALA PANDURANG KESARKAR Vs. STATE OF MAHARASHTRA
June 8, 1999
BALASAHEB KESHAV THAKRE Vs. KUSUMBAI MANIKRAO DESHMUKH
April 7, 1999
BALESHWAR ALIAS BAPU SHRAVAN SHEVALE Vs. STATE OF MAHARASHTRA
April 20, 1999
BALIRAM RAMCHANDRA BOBHATE Vs. DATTARAM RAMCHANDRA BOBHATE
May 3, 1999
BALKRISHNA ALIAS BALUBHAI KANJIBHAI MISTRY Vs. DEV CHHAYA CO OPERATIVE HOUSING SOCIETY LIMITED
August 31, 1999
BALKRISHNA BHAGWAN PARAB Vs. R M MENDONCA
August 20, 1999
BALKRISHNA HARISCHANDRA PATIL Vs. MADHUKAR MADHAVRAO DESHPANDE
February 23, 1999
BALU BANSI MOKAL Vs. STATE OF MAHARASHTRA
December 3, 1999
BAMNI PROTEINS LTD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
August 23, 1999
BANK OF BARODA Vs. MANUBHAI JETHABHAI PATEL
May 5, 1999
BANK OF INDIA Vs. KALIDAS HARIBHAU MORE
April 5, 1999
BANK OF INDIA Vs. RADHAKRISHNAN IYER
June 16, 1999
BANK OF INDIA Vs. DEWAN RUBBER INDUSTRIES LTD
August 9, 1999
BANK OF MAHARASHTRA Vs. KOKAN CHEMICALS PRIVATE LIMITED
June 25, 1999
BANK OF MAHARASHTRA Vs. KONKAN CHEMICALS PRIVATE LIMITED
October 25, 1999
BANK OF MAHARASHTRA Vs. BALRAJ SUD
February 26, 1999
BANKAY BIHARI G AGRAWAL Vs. BHAGWANJJ MEGHJI
December 23, 1999
BANKERS TRUST COMPANY Vs. GARWARE WALL ROPES LTD
February 24, 1999
BANQUE NATIONALE DE PARIS Vs. COMMISSIONER OF INCOME TAX
February 18, 1999
BANWARILAL H KHAITAN Vs. P L A EXPORTS PRIVATE LIMITED
February 12, 1999
BAPURAO SHANKAR ROKADE Vs. TUKARAM DEVAPPA GADE
December 9, 1999
BASHIR ALI DAFEDAR Vs. STATE OF MAHARASHTRA
June 9, 1999
BAWNE IGNATIUS JOHN REGO Vs. STATE OF MAHARASHTRA
April 8, 1999
BEGUM BEE Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY
July 26, 1999
BEJJAN H BHARUCHA Vs. STATE OF MAHARASHTRA
October 5, 1999
BHAGIRATHIBAI @ BHAGWATI Vs. ASHOK
February 22, 1999
BHAIRAVANATH DEVASTHAN TRUST Vs. BAJABA NATHU PATHARE
February 16, 1999
BHAIRU SHANKAR KHOMANE Vs. STATE OF MAHARASHTRA
April 26, 1999
BHANDARA DIST CENTRAL CO OP BANK LTD Vs. COMMISSIONER/REGISTRAR FOR COOPERATION MAH STATE
June 29, 1999
BHARAT FORGE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX PUNE
August 4, 1999
BHARAT KUMAR JANGONDA PATIL Vs. ANNASO SURGONDA PATIL
March 26, 1999
BHARAT PANDURANG DHOKANE Vs. YESHWANTRAO KANKARRAO GADAKH
August 18, 1999
BHARATI N WADHWANA Vs. ARJUN KISHANDAS JAISING
August 12, 1999
BHARATIYA KAMGAR KARMACHARI MAHASANGH Vs. G K W LTD
September 18, 1999
BHARATLAL R HALWAI Vs. STATE OF GOA
January 28, 1999
BHASHKAR KANU SARANG Vs. SHANKA TUKARAM BANDHAKAR
April 16, 1999
BHAU KRISHNA SHINDE Vs. VATSALA BHAU DHAMALE
January 27, 1999
BHAUSAHEB SAVALGONDA PATIL Vs. SHAMIM SULTAN FAKIR
November 15, 1999
BHAVARILAL JAVARILAL MODI Vs. NASIK MERCHANTS CO OPERATIVE BANK LIMITED
October 11, 1999
BHIKABAI Vs. MAMTABAI
August 30, 1999
BHIMABAI EKNATH SHEJWAL Vs. SURESH DAYANAND KASAB
April 16, 1999
BHIMABAI TUKARAM BALKAWADE Vs. BHIKU PANDURANG BALKAWADE
June 21, 1999
BHIMRAM LACHAJI MEGHAWAL Vs. STATE OF MAHARASHTRA
October 6, 1999
BHIVA S O TUKARAM TARKASE Vs. STATE OF MAHARASHTRA
July 6, 1999
BHOLA WAJARESHWAR SETHI Vs. HOTEL NANDANVAN PRIVATE LIMITED
February 16, 1999
BHUDEVI RAJANNA RESHAM Vs. STATE OF MAHARASHTRA
July 16, 1999
BHULABAI WD O BARKAJI MATRE Vs. SHANKAR BARKAJI MATRE
June 7, 1999
BHUPEN CHAMPAKLAL DALAL Vs. SANDEEP KAPOOR
April 29, 1999
BHUPENDRA VILLA PREMISES CO OPERATIVE SOCIETY LIMITED Vs. CHANDRAKANT G SHAH
September 9, 1999
BIHARILAL MINATILAL YADAO Vs. STATE OF MAHARASHTRA
June 7, 1999
BIJAL PARAG DAVE Vs. PARAG LABHASHANKAR DAVE
March 8, 1999
BIJAYSINGH MANSINGH BAID Vs. MANSINGH H BAID
December 15, 1999
BLIND RELIEF ASSOCIATION Vs. STATE OF MAHARASHTRA
November 29, 1999
BLUE STAR LIMITED Vs. BLUE STAR INFOTECH LIMITED
December 7, 1999
BLUE STAR LIMITED Vs. ALL INDIA BLUE STAT EMPLOYEES'FEDERATION
April 20, 1999
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. B R STEEL PRODUCTS LIMITED
March 19, 1999
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. TRANSPORT AND DOCK WORKERS UNION
January 13, 1999
BOARD OF TRUSTEES OF THE PORT OF BOMBAYS Vs. VIJAY RATANRAO SURVE
December 6, 1999
BOI FINANCE LIMITED Vs. PADMA ALLOY CASTING PRIVATE LIMITED
March 26, 1999
BOMBAY CATHOLIC CO OPERATIVE HOUSING SOCIETY LIMITED Vs. V B MATHANKAR
October 21, 1999
BOMBAY CATHOLIC CO-OP HOUSING SOCIETY Vs. V B MATHANKAR
October 22, 1999
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. A R BHARATI
July 16, 1999
BOMBAY FORGINGS LTD Vs. PREM SINGH K SONAR
June 10, 1999
BONITACE CHUKWUDIZLE AKUAG BAOGU Vs. STATE OF MAHARASHTRA
December 10, 1999
BRITISH BANK OF THE MIDDLE EAST Vs. MARCUS S LOBO
July 8, 1999
BRUNO JOSE DIAS Vs. LAXMIKANT SUBRAY KUNDAIKAR
August 23, 1999
BUILDARCH Vs. UNION OF INDIA
December 8, 1999
BUNNY REUBEN Vs. B J PANCHAL
September 18, 1999
BURONDI KARJGAON LODGHAR PANCHKROSHI SHIKSHAN SANSTHA Vs. VILASRAO MARUTI DESAI
March 11, 1999
C AND M FARMING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 14, 1999
C JOHN A R DEANS I N Vs. ANIL KUMAR MITRA
March 8, 1999
C T DHINDALE ASST COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. BHIKUSA YAMSA KSHATRIYA PVT LTD
April 26, 1999
CANARA BANK Vs. FEROSAN FRICTION MATERIALS
April 13, 1999
CANARA BANK BOMBAY Vs. YUSUF ABDULHUSSEIN ARSIWALA
August 2, 1999
CANTHUS FINVEST PVT.LTD Vs. MANSOOR ABDUL SATAR BEG
July 6, 1999
CAPT KAILASH NATH HARSH Vs. D C PATEL
February 2, 1999
CAPT LAVJI J MISTRY Vs. MAZDA PROPERTIES LIMITED
June 17, 1999
CAPTAIN SHANKAR ROY Vs. SEVERINA KUMAR
August 5, 1999
CEAT LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
January 28, 1999
CEAT LIMITED Vs. UNION OF INDIA
April 19, 1999
CEAT LTD Vs. S D SAWANT
February 16, 1999
CENTRAL BANK OF INDIA Vs. MANIPUR VASANT KINI
July 27, 1999
CENTRAL BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
July 16, 1999
CENTRAL BANK OF INDIA Vs. RATNAM GEMS IMPEX LTD
June 11, 1999
CENTRAL BUREAU OF INVESTIGATION Vs. PRAVINCHANDRA DUNGARSHAI LALAN
July 16, 1999
CENTRAL BUREAU OF INVESTIGATION Vs. MULANGI KRISHNASWAMY ASHOK KUMAR
February 26, 1999
CENTURION BANK LIMITED Vs. INDIAN LEAD LIMITED
August 28, 1999
CENTURION BANK TD Vs. INDIAN LEAD LTD
August 20, 1999
CENTURY PLYBOARDS INDIA LIMITED Vs. ADVERTISING STANDARDS COUNCIL OF INDIA
July 26, 1999
CENTURY RAYON Vs. UNITED COMMERCIAL BANK
February 15, 1999
CETACO SA Vs. BOMBAY EXPORT INTERNATIONAL
December 14, 1999
CHANDBI HUSEN MHALDAR Vs. MANSUR AMIN MHALDAR
July 8, 1999
CHANDER SHEKHAR MALHOTRA Vs. NIRLON LIMITED
August 19, 1999
CHANDRAKALABAI Vs. BALAJI S O SHAHAJI DHOKE
February 4, 1999
CHANDRAKANT BHAGWAN AWARE Vs. STATE OF MAHARASHTRA
September 29, 1999
CHANDRAKANT BHOGILAL GOHIL Vs. PARUSHOTTAM MOHANLAL MAKWANA
April 26, 1999
CHANDRAKANT CHINTAMAN BHISE Vs. STATE OF MAHARASHTRA
May 3, 1999
CHANDRAKANT PINAYAMAL MOTWANI Vs. STATE OF MAHARASHTRA
December 8, 1999
CHANDRAKANT TARACHAND BADANI Vs. KARNATAKA CHEMICAL INDUSTRIES CORPORATION PVT LTD
June 7, 1999
CHANDRAKANTA Vs. STATE OF MAHARASHTRA
September 28, 1999
CHANDRASHEKHAR ALIAS BALASAHEB MARUTI BAROTE Vs. AHMEDNAGAR MUNICIPAL COUNCIL
January 29, 1999
CHANDRASHEKHAR NARAYAN KARANDIKAR Vs. VASANT DADA SUGAR INSTITUTE
October 28, 1999
CHANDRASHEKHAR SHAMBHURAO GADGIL Vs. RAMRAO GANPATRAO SIRASAO
January 28, 1999
CHARLES CHIDI NWOKORIE Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL
September 27, 1999
CHAUDHARY & CHAUDHARY INDIA LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF THANE
June 25, 1999
CHEMOX CHEMICAL INDUSTRIES LIMITED Vs. TATA FINANCE LIMITED
January 19, 1999
CHEMOX CHEMICAL INDUSTRIES LIMITED MUMBAI TATA FINANCE LIMITED Vs. STATE OF MAHARASHTRA
January 19, 1999
CHHAGANLAL KASTURCHAND AND CO LTD Vs. PRATIBHUTI VINIHIT PVT LTD
June 15, 1999
CHIEF EXECUTIVE OFFICER SANGLI ZILLA PARISHAD Vs. PANCHAXARI SIDLINGAPPA MOGALI
January 18, 1999
CHILVAYYA MENNU SHETTY Vs. BHAUSAHEB SALALARAM KEVATE
February 17, 1999
CHIMAN NARAYAN TARAS Vs. STATE OF MAHARASHTRA
October 22, 1999
CHINNUPASHABI Vs. FATESINGH SHIKSHAN SANSTHA
July 12, 1999
CHUDAMAN SHRAWANJI GULABE Vs. INDIRA EDUCATION SOCIETY NAGPUR
December 23, 1999
CIAN DSOUZA Vs. STATE OF MAHARASHTRA
September 1, 1999
CIPLA LTD Vs. CIPLA EMPLOYEES UNION
August 20, 1999
CIPLA LTD Vs. CIPLA EMPLOYEES UNION
July 19, 1999
COLFAX LABORATORIES Vs. STATE OF GOA
April 1, 1999
COLOUR CHEM LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY BOMBAY CITY II BOMBAY
March 10, 1999
COMMISSIONER OF INCOME TAX Vs. MERCANTILE BANK LIMITED
March 9, 1999
COMMISSIONER OF INCOME TAX Vs. BANQUE NATIONAL DE PARIS
March 8, 1999
COMMISSIONER OF INCOME TAX Vs. PIROJA C PATEL
March 8, 1999
COMMISSIONER OF INCOME TAX Vs. TARAPORVALA SONS CO PVT LIMITED
March 6, 1999
COMMISSIONER OF INCOME TAX Vs. ROCHE PRODUCTS LIMITED
March 22, 1999
COMMISSIONER OF INCOME TAX Vs. ARVIND H DALAL
February 4, 1999
COMMISSIONER OF INCOME TAX Vs. PAVRI N J
February 4, 1999
COMMISSIONER OF INCOME TAX Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED
February 2, 1999
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF THE TRUST FOR RELATIVES OF MRS SUNEETI RAJE A APTE TRUST
February 10, 1999
COMMISSIONER OF INCOME TAX Vs. ESTIENNE ANDRE
January 28, 1999
COMMISSIONER OF INCOME TAX Vs. CEMENT ALLOCATION AND CO ORDINATING ORGANIZATION
January 25, 1999
COMMISSIONER OF INCOME TAX Vs. SIGMA PAINTS LIMITED
April 5, 1999
COMMISSIONER OF INCOME TAX Vs. D M GHIA
April 5, 1999
COMMISSIONER OF INCOME TAX Vs. I A AND I C PVT LIMITED
April 6, 1999
COMMISSIONER OF INCOME TAX Vs. RADIO TALKIES
March 26, 1999
COMMISSIONER OF INCOME TAX Vs. JOHN FOWLER INDIA LIMITED
March 31, 1999
COMMISSIONER OF INCOME TAX Vs. AMRITABEN R SHAH
April 20, 1999
COMMISSIONER OF INCOME TAX Vs. R SHROFF CONSULTANTS PRIVATE LIMITED
April 21, 1999
COMMISSIONER OF INCOME TAX Vs. DAWN MILLS COMPANY LIMITED
April 15, 1999
COMMISSIONER OF INCOME TAX Vs. JAYPEE DYEING HOUSE
June 29, 1999
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LIMITED
June 28, 1999
COMMISSIONER OF INCOME TAX Vs. S R KIRLOSKAR IND
June 9, 1999
COMMISSIONER OF INCOME TAX Vs. SHARDA SUGAR INDUSTRIES LIMITED
June 15, 1999
COMMISSIONER OF INCOME TAX Vs. KESAR SUGAR WORKS LIMITED
June 15, 1999
COMMISSIONER OF INCOME TAX Vs. J R LALWANI
June 9, 1999
COMMISSIONER OF INCOME TAX Vs. J N VAS
July 20, 1999
COMMISSIONER OF INCOME TAX Vs. CHEMET
July 26, 1999
COMMISSIONER OF INCOME TAX Vs. MELAUTO INDUSTRIES PRIVATE LIMITED
July 26, 1999
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CONDUCTORS PRIVATE LIMITED
July 13, 1999
COMMISSIONER OF INCOME TAX Vs. INDIAN ORGANIC CHEMICALS LTD
July 14, 1999
COMMISSIONER OF INCOME TAX Vs. JAM MANUFACTURING COMPANY LIMITED
July 14, 1999
COMMISSIONER OF INCOME TAX Vs. MANDAKINI M JOG
August 3, 1999
COMMISSIONER OF INCOME TAX Vs. UNITED COMPUTERS SERVICES PRIVATE LIMITED
August 9, 1999
COMMISSIONER OF INCOME TAX Vs. DATTA V GAITONDE
August 17, 1999
COMMISSIONER OF INCOME TAX BANGALORE Vs. GOVIND POY OXYGEN LTD
July 14, 1999
COMMISSIONER OF INCOME TAX BANGALORE Vs. HADE NAVIGATION P LIMITED GOA
June 22, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. BECK AND CO IND LIMITED
June 15, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. HOECHST DYES AND CHEMICALS PRIVATE LIMITED
June 29, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. K BALASUBRAMANIAM
March 26, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. SAVAILAL MANEKLAL
July 14, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. GOPALDAS H HANSRAJANI
July 14, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. HENLY FARM
July 26, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 26, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. PRABHAVATI D MEHTA
July 20, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. RUIA STUD AND AGRICULTURAL FARMS PRIVATE LIMITED
July 20, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. BOROSIL GLASS WORKS LIMITED
July 20, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. INDIAN PLASTICS LIMITED BOMBAY
August 2, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. MORARJI GOCULDAS SPINNING AND WEAVING CO LTD
November 26, 1999
COMMISSIONER OF INCOME TAX BOMBAY CITY III BOMBAY Vs. TRADE WINGS LTD
August 17, 1999
COMMISSIONER OF INCOME TAX KOLHAPUR Vs. SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED SANGLI
March 20, 1999
COMMISSIONER OF INCOME-TAX Vs. BONDUCT PROCESSORS PVT LTD
March 24, 1999
COMMISSIONER OF INCOME-TAX Vs. SIGMA PAINTS LTD
April 5, 1999
COSMO FILMS LIMITED Vs. UNION OF INDIA
December 23, 1999
COTTON CORPORATION OF INDIA LIMITED Vs. SHARAD SHETKARI SOOT GIRNI NIYAMIT
December 23, 1999
CRESCENT PETROLEUM LIMITED Vs. M V MONCHEGORSK
September 23, 1999
CREST COMMUNICATIONS LIMITED Vs. STATE BANK OF INDIA
December 13, 1999
D.G. KANHERE Vs. REGISTRAR, UNIVERSITY OF PUNE
May 3, 1999
DADA MACHINDRA CHAUDHAR Vs. STATE OF MAHARASHTRA
March 23, 1999
DADA SHANKAR PAWAR Vs. STATE OF MAHARASHTRA
May 3, 1999
DALLAH ALBARAKA INVESTMENT COMPANY LIMITED Vs. AJITABH BACHCHAN
July 29, 1999
DAMODAR APPU MUDLIAR Vs. STATE OF MAHARASHTRA
June 14, 1999
DAMU SRIPATI WAGHMODE Vs. NAGAR DAMU WAGHMODE
November 26, 1999
DAMU SRIPATI WAGHMODE Vs. SOU NAGAR DAMU WAGHMODE
November 20, 1999
DAN BUNKERING LIMITEDA AND V A J Vs. M V BERCY
January 25, 1999
DARJUS JEHANGIR Vs. LYLA MINOO GHASVALLA
December 22, 1999
DASHRATHKHASHABA JADHAV Vs. BHALCHANDRA MARUTI GAVALI
October 7, 1999
DASTAGIR S O ASHRAF SAHEB Vs. GULJARKHAN S O CHANDANKHAN SINCE DECEASED SMT HALIMABI WD O GULJARKHAN
August 30, 1999
DATTARAM DEU DESAI Vs. NIRAKAR DEVASTHAN OF PALOLEM THROUHG ITS ATTORNEY
August 13, 1999
DATTARAM PRABHU Vs. DIRECTOR OF PANCHAYATS
September 7, 1999
DATTARAM SHIVRAM SALVI Vs. STATE OF MAHARASHTRA
July 20, 1999
DATTATRAYA KUNDLIK GUND Vs. STATE OF MAHARASHTRA
April 16, 1999
DAVID RENATO BRAGANZA Vs. STATE OF GOA
August 5, 1999
DAWOOD UMAR TAJ Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 23, 1999
DAYANDEV MOHINIRAJ NIPUNAGE Vs. STATE OF MAHARASHTRA
October 27, 1999
DCI PHARMACEUTICALS PRIVATE LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE DIV
March 24, 1999
DEEPAK BEHL Vs. NARENDRA M REGE
June 1, 1999
DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LIMITED INDIAN BANK Vs. DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LIMITED
March 10, 1999
DEEPAK SANTRAM BHOI Vs. DISTRICT AND SESSIONS
June 10, 1999
DEPOT MANAGER, MADHYA PRADESH Vs. BANIPRASAD DATTU GOUR
September 7, 1999
DEPUTY REGIONAL DIRECTOR Vs. VIRGILIO VELHO
January 15, 1999
DEU RUDRESHWAR TEMPLE ARVALEM SANQUELIM BICHOLIM BARDEZ Vs. DINKAR VASSANT BUDKULE
March 22, 1999
DEUBAI TUKARAM PAKHARE Vs. MUKTABAI TUKARAM PAKHARE
January 13, 1999
DEUTSCHE BANK Vs. STATE
April 23, 1999
DEVID UKPAKA Vs. STATE OF MAHARASHTRA
December 10, 1999
DEVIDAS BHAGWANJI MULEY Vs. MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS MARKETING FEDERATION
December 9, 1999
DHANAJI @ DHANRAJ BAGWAN JAGDHANE Vs. STATE OF MAHARASHTRA
June 28, 1999
DHANANJAY R KULKARNI Vs. STATE OF MAHARASHTRA
March 23, 1999
DHANPAL BHARMAPPA GUDALE Vs. APPASAHEB BALKRISHNA MALGE
February 26, 1999
DHANRAJ MILLS LTD Vs. CUSTODIAN
October 14, 1999
DHARAMSINGH NARSING JADHAV Vs. PRESIDENT ARYAN EDUCATION SOCIETY
March 4, 1999
DHARAVI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DHANRAJ PUKHARAJ JAIN
October 4, 1999
DHONDIBA BHAUSAHEB SHITOLE Vs. VITHAL DEO MANDIR
January 11, 1999
DHONDIBA VITHALRAO JAGTAP Vs. PARUBAI MALHARI MORE
February 15, 1999
DHOOT AGENCIES PRIVATE LIMITED Vs. AURANGABAD MUNICIPAL CORPORATION
October 1, 1999
DHRUPADABAI WD O ANANDA LABADE Vs. STATE OF MAHARASHTRA
July 20, 1999
DILIP ARJUN DHAVALE Vs. STATE OF MAHARASHTRA
June 21, 1999
DILIP RAMAJI KAKDE Vs. STATE OF MAHARASHTRA
April 28, 1999
DILIP RAMCHANDRA GURAV Vs. STATE OF MAHARASHTRA
September 8, 1999
DILIP RAMKRISHNA SURYAVANSHI Vs. STATE OF MAHARASHTRA
October 14, 1999
DILIP V PARMAR Vs. STATE OF MAHARASHTRA
September 18, 1999
DILIPKUMAR GANGAKRISHNA DAMANI Vs. NEW INDIA CO OP BANK LTD
January 15, 1999
DILIPKUMAR NANJI DAWDA Vs. STATE OF MAHARASHTRA
January 21, 1999
DILLIPBHAI DOSHI Vs. RAJESH DOSHI
October 15, 1999
DINAZ ADI BHARUCHA Vs. RAJENDRA P ASHAR
March 15, 1999
DINKAR PURUSHOTTAM DANI Vs. STATE OF MAHARASHTRA
September 7, 1999
DINKAR S O SHRAWAN BARSAGADE Vs. STATE OF MAHARASHTRA
June 18, 1999
DINKAR VITHAL PADALKAR Vs. SECRETARY OF SHRI CHALAKESHWAR
September 21, 1999
DIRECTOR OF HANDLOOMS POWERLOOMS AND CO OPERATIVE TEXTILES Vs. G S RAMBHAD CHAIRMAN VIDARBHA WEAVERS CENTRAL CO OPERATIVE SOCIETY LTD
November 25, 1999
DIRECTOR OF HANDLOOMS POWERLOOMS AND CO OPERATIVE TEXTILES Vs. G S RAMBHAD CHAIRMAN VIDARBHA WEAVERS CENTRAL CO OPERATIVE SOCIETY LIMITED
November 24, 1999
DIVISIONAL CONTROLLER MSRTC SOLAPUR Vs. RAJJAK ABBAS SHAIKH
November 15, 1999
DIVISIONAL FOREST OFFICER Vs. K N SHAIKH
November 30, 1999
DIVYA SHIVLAKS IMPEX Vs. SHANTILAL JAMNADAS TEXTILES P LIMITED
February 24, 1999
DNYANDEVRAO TATYRAV WAGHMODE Vs. ALLABAKSHA GULAB NADAF
January 15, 1999
Doma Baburao Bambole Vs. State of Maharashtra
June 11, 1999
DRAKSHAYANI BALKRISHNA PATIL Vs. BALKRISHNA VIRUPAKSHA PATIL
August 24, 1999
DURAISWAMY PILLAI Vs. STATE OF MAHARASHTRA
October 8, 1999
DWARKADAS RAMESHWAR PALDIWAL Vs. SATYANARAYAN MAKHANLAL GADODIYA
February 15, 1999
E V PRASAD Vs. BABULAL U MUNOT
April 20, 1999
EBRAHIM HAJI JOONAS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 28, 1999
EFIGENIO DIAS Vs. MALAQUIAS DCOSTA
September 9, 1999
EKNATH MHATARBA SHINDE Vs. STATE OF MAHARASHTRA
July 20, 1999
EL NOIL HELLENIC PETROLEUM CO S A Vs. M V ANNY L
April 9, 1999
ELIZABETH Vs. ABRAHAM
December 7, 1999
EMPLOYEES STATE INSURANCE CORPN Vs. SIDRAM NARAYAN MADHUR
November 26, 1999
ENRON OIL AND GAS INDIA LTD Vs. SYLVIA JAMES NAZERETH
August 30, 1999
EVEREST ADVERTISING PVT LTD Vs. PRATIK C KHANDHADIYA
March 17, 1999
FACTORY MANAGER NANDED TEXTILE MILLS Vs. DINKAR RAMBHAU BIJJAMWAR
November 19, 1999
FAIRCOT S A A COMPANY INCORPORATED UNDER THE LAWS OF THE UNITED KINGDOM Vs. TATA SSL LIMITED
November 19, 1999
FAKHRUDDIN TAHERBHAI KHORAKIWALA Vs. STATE OF MAHARASHTRA
February 17, 1999
FALGUNI ALIAS SERENA STANLEY PEREIRA Vs. STATE OF MAHARASHTRA
October 21, 1999
FAROOQ ALIAS FIROZ HASAN BHAGWAN Vs. COMMISSIONER OF POLICE GREATER BOMBAY
July 20, 1999
FATHER THOMAS SHINGARE Vs. STATE OF MAHARASHTRA
August 20, 1999
FERRODIE PRIVATE LIMITED Vs. MADURA COATS LIMITED
April 15, 1999
FIROZ AFASAR KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY
July 26, 1999
FIROZ KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE MUMBAI
August 19, 1999
FORDIE METALS LIMITED Vs. M V TIBOR SZAMUELY
August 20, 1999
FORUM FOR FAIRNESS IN EDUCATION WESTERN SUBURBS MUMBAI Vs. STATE OF MAHARASHTRA
June 28, 1999
FRANCO DSOUZA Vs. STATE OF GOA
November 16, 1999
FRANK SHIPPING SERVICES LIMITED Vs. INDIAN HOTELS COMPANY LTD
April 22, 1999
FULCHAND FOJMAL Vs. SUPERIOR CAP MART
March 12, 1999
G M BREWERIES LIMITED Vs. UNION OF INDIA
August 24, 1999
GAFOOR ALI HUSSAIN Vs. RAM MAHADIK
August 25, 1999
GAJANAN S O BAPURAO RANGALE Vs. STATE OF MAHARASHTRA
July 6, 1999
GANDHI TRADING Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 7, 1999
GANGADHAR AMBADAS PARASHARE Vs. MAHADEO AMBADAS PARASHARE
May 6, 1999
GANGADHAR AMBADAS PARASHARE Vs. MAHADEO AMBADAS PARASHARE
May 5, 1999
GANGARAM KHANDU PANDAGALE Vs. STATE OF MAHARASHTRA
October 6, 1999
GANGARAM KONDIBA INGLE Vs. STATE OF MAHARASHTRA
April 23, 1999
GANGARAM SURYABHAN AMLE Vs. STATE OF MAHARASHTRA
April 26, 1999
GANPAT HARI SHELAR Vs. STATE OF MAHARASHTRA
April 26, 1999
GANPAT S O SAKHARAM DESHMUKH Vs. YESHWANT S O DIGAMBAR DESHMUKH
November 29, 1999
GANPATI Vs. SANT GULAB BABA SHIKSHAN SANSTHA
December 2, 1999
GANSONS ENGINEERS P LTD Vs. SHRIRAM Y CHHATRE
March 16, 1999
GARWARE PLASTICS AND POLYESTER LIMITED Vs. MUNICIPAL CORPORATION
July 19, 1999
GASPAR FERNANDES Vs. FATIMA S BARRETO
March 12, 1999
GASPAR G FURTADO Vs. FILOMENA COTA
August 13, 1999
GAURISH V NAIK GAUNEKAR Vs. STATE OF GOA
March 15, 1999
GAUTAM DAMAJI NAGRALE Vs. STATE OF MAHARASHTRA
October 8, 1999
GAUTAM KANORIA Vs. ASSISTANT REGISTRAR OF COMPANIES
January 12, 1999
GAUTAM MASU KAMBLE Vs. R H MENDONCA
June 9, 1999
GEETA BUILDERS Vs. ANUPAM A VANVARIA
April 19, 1999
GEETA SAKHARAM CHOUDHARY Vs. STATE OF MAHARASHTRA
June 15, 1999
GEORGE SHIPPING COMPANY LIMITED Vs. M V IRENE P A FOREIGN FLAG VESSEL
March 31, 1999
GERMAN REMEDIES LIMITED Vs. MICHAEL GABRIEL LOPES
January 12, 1999
GHEVERCHAND DEVICHAND SHAH Vs. PUKHRAJ VACCHRAJ SHAH
October 18, 1999
GILBERT JOHN MENDONCA Vs. STATE OF MAHARASHTRA
June 1, 1999
GIRDHARI SAGARMAL BIHANI Vs. RELIANCE INDUSTRIES LTD
April 20, 1999
GIRNI KAMGAR SANGHARSHA SAMITI Vs. MATULYA MILLS LTD
November 22, 1999
GIRNI KAMGAR SANGHARSHA SAMITI Vs. MATULYA MILLS LIMITED
September 9, 1999
GITA R PAWAR @ GITA RAJENDRAPAL SINGH Vs. STATE OF MAHARASHTRA
July 12, 1999
GLAXO INDIA LIMITED Vs. C GUPTA
April 13, 1999
GLOBEX FINANCIAL SERVICES LIMITED Vs. BAKULESH T SHAH
October 25, 1999
GOA AUTO ACCESSORIES LIMITED Vs. COMMISSIONER OF SALES TAX
October 27, 1999
GOA FOUNDATION Vs. DIKSHA HOLDINGS PRIVATE LIMITED
February 11, 1999
GOA URBAN CO OPERATIVE BANK LIMITED Vs. MERCES ENGLISH HIGH SCHOOL MERCES
July 22, 1999
GOKUL DADU JADHAV Vs. STATE OF MAHARASHTRA
November 25, 1999
GOPAL Vs. NANDAKISHORE
August 10, 1999
GOPAL DAMDUJI SHELWATKAR Vs. GRAMIN UDDHAR SOCIETY
December 1, 1999
GOPAL DIMAJI BORADE Vs. DIMAJI PIRAJI BORADE
November 30, 1999
GOPAL KRISHNA BALIGA Vs. POONA INDUSTRIAL HOTEL LIMITED
February 17, 1999
GOPAL SAKHARAM JADHAV Vs. STATE OF MAHARASHTRA
August 4, 1999
GOPAL VISHNU VANARASE Vs. MAHADEV GOVIND KHIRE
February 25, 1999
GORAKH NIMBA SHIRSAT Vs. GULAB MURLIDHAR DABHOLE
August 5, 1999
GOVARDHAN POSHA MHATRE Vs. STATE OF MAHARASHTRA
December 6, 1999
GOVIND GULABRAO MORE AND ANOTHE Vs. LAXMAN SAHEBRAO MORE
October 6, 1999
GOVIND PUNJAJI KUTE Vs. ADDITIONAL COMMISSIONER NASIK DIVISION NASIK
October 4, 1999
GRACE ENGINEERS Vs. UNION OF INDIA
December 15, 1999
GRAMIN VIKAS SANSTHA HINGANGHAT Vs. STATE OF MAHARASHTRA
August 12, 1999
GUJARAT STATE FINANCIAL SERVICES LTD Vs. MAEGABYTE CONSULTANCY SERVICES PVT LTD
February 17, 1999
GULAB FAKIRJI KHODASKAR Vs. VITHAL BAPURAO SHINGARWADE
August 31, 1999
GULAB GANGARAM SHINDORE Vs. KUMARPAL SOMCHAND SHAH
July 1, 1999
GULAB HUSEN SHAHABUDIN BAGWAN Vs. STATE OF MAHARASHTRA
June 23, 1999
GULAB SADASHIV MADGULKAR Vs. STATE OF MAHARASHTRA
November 26, 1999
GULF MEDICAL SUPPLIES LIMITED Vs. ETHIOPIAN AIRLINES
March 19, 1999
GULFAM EXPORTERS Vs. SAYED HAMID
October 1, 1999
GULLAB HASAN QURESHI Vs. STATE OF MAHARASHTRA
April 20, 1999
GURANNA S EKKELI Vs. STATE OF MAHARASHTRA
April 8, 1999
H C JAIN Vs. R K SYNTHETICS AND FIBRES PRIVATE LIMITED
February 23, 1999
H N DESAI Vs. BHOR INDUSTRIES LIMITED
September 2, 1999
H S KOTHADIA AND COMPANY Vs. UNION OF INDIA
September 10, 1999
HAJI ISMAIL AMAD BHIMANI Vs. AREFABEGUM D/O SAYAD JAIBUL ABEDINA
April 13, 1999
HANMANT HARIBA SONWALKAR Vs. STATE OF MAHARASHTRA
July 1, 1999
HARALD HAMRE AND ELIN AASLAND HAMRE Vs. N R
May 5, 1999
HARDAS MAKHIJA CORPORATOR OF ULHASNAGAR Vs. STATE OF MAHARASHTRA
May 3, 1999
HARESH G BULCHANDANI Vs. SUBHASH ARORA
March 3, 1999
HARI DATTATRAYA SHITOLE Vs. MEENA HARI SHITOLE
September 7, 1999
HARI PANDURANG BHAVE Vs. SONBA KONDIBA BANKAR
October 13, 1999
HARICHANDRA LADAKU THANGE Vs. STATE OF MAHARASHTRA
July 14, 1999
HARIHARRAO PANDURANGRAO PATWARDHAN Vs. MANOJKUMAR MAHAVIR SHAH
November 16, 1999
HARILAL JECHAND DOSHI GHATKOPAR HINDU SABHA HOSPITAL Vs. MAHARASHTRA GENERAL KAMGAR UNION
August 12, 1999
HARISH C BISHNOI Vs. STATE OF MAHARASHTRA
April 8, 1999
HARISH G BULCHANDANI Vs. SUBHASH MANCHARLAL ARORA
February 4, 1999
HARISH GHULARAM ZODE Vs. M D VACUUM PLANT AND INSTRUMENTS MANUFACTURING CO PVT LTD
October 28, 1999
HAROON MAHATAB JAMADAR Vs. STATE OF MAHARASHTRA
June 7, 1999
HARSHAD P MEHTA Vs. COMPETENT AUTHORITY SAFEMA
August 10, 1999
HARVINDERSINGH MARWAH DR Vs. CHARANJIT KAUR
August 31, 1999
HASAN KHAN IBNE HAIDER KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE MUMBAI
August 23, 1999
HASMUKH DOLCHAND PARIKH Vs. BOMBAY STOCK EXCHANGE
January 12, 1999
HASTIMAL NAYANMAL JAIN Vs. DATTATRAYA SAYANNA TOTE
June 8, 1999
HAWALDAR SINGH Vs. TAIGRANIA METAL AND STEEL INDUSTRIES
November 16, 1999
HEAVY LIGHT INDUSTRIAL CORPORATION Vs. STATE OF MAHARASHTRA
February 17, 1999
HELEN C PINHEIRO Vs. KAMAXI STEEL PRODUCTS
January 15, 1999
HEMANT GOVIND VAIDYA Vs. VASANT DADA SUGAR INSTITUTE
October 28, 1999
HERMANO DSOUZA Vs. ABELARDO RODRIGUES MEDEIROS
March 16, 1999
HIGH COURT OF OWN MOTION AT THE INSTANCE OF SMT. JANABAI Vs. STATE OF MAHARASHTRA
June 7, 1999
HIGH COURT ON ITS OWN MOTION Vs. ALIN UDAY HEBLE
April 15, 1999
HIMACHAL PRADESH CO OPERATIVE MARKETING AND DEVELOPMENT FEDERATION LIMITED Vs. MAFCO LIMITED
October 13, 1999
HINDUSTAN CO OPERATIVE BANK LTD Vs. BANDU BHIKU NANAWARE
March 24, 1999
HINDUSTAN LEVER LIMITED BOMBAY Vs. HINDUSTAN LEVER EMPLOYEES UNION MUMBAI
December 24, 1999
HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED
April 9, 1999
HIRA MISTAN Vs. RUSTOM JAMSHEDJI NOBLE
September 20, 1999
HIRALAL SAVAICHAND SHAH Vs. VILE PARLE SHWETAMBAR
March 6, 1999
HIRUBHAI HIMABHAI PATEL Vs. V H PATEL AND CO
October 25, 1999
HMG ENGINEERING PRIVATE LIMITED Vs. UNION OF INDIA
July 12, 1999
HMG ENGINEERING PVT LTD Vs. UNION OF INDIA
August 2, 1999
HOECHST MARION ROUSSEL LTD Vs. RHONA NORENHA MS
November 29, 1999
HOMI F COMARIAT Vs. GOWANI DEVELOPERS PRIVATE LIMITED
February 24, 1999
HUMBERTO LUIS Vs. FLORIANO ARMANDO LUIS
September 8, 1999
I C I C I LIMITED Vs. ALPINE INDUSTRIES LIMITED
April 5, 1999
I C I INDIA LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
December 16, 1999
I G PETROCHEMICALS LTD Vs. WILLARD INDIA LTD
June 15, 1999
I P SHANKARAN Vs. DEPUTY SUPERINTENDENT OF POLICE C B I
March 31, 1999
I P SHANKARAN Vs. DEPUTY SUPERINTENDENT OF POLICE C B I
April 1, 1999
I T C LIMITED Vs. HANUMAN VITAMIN FOODS LTD
March 23, 1999
ICHALKARANJI MUNICIPAL COUNCIL Vs. RAJU BANDU TARAL
April 22, 1999
ICICI LIMITED MUMBAI Vs. DURGA BANSAL FERTILIZERS LTD
June 17, 1999
IN MATTER OF APPOINTMENT OF PERSON OF A MALE MINOR WARD, HARALD HAMRE AND ELIN AASLAND HAMRE Vs. STATE
May 5, 1999
IN MATTER OF SECTION 155 OF COMPANIES ACT I OF 1956, AND IN MATTER OF TRANSFER OF 3, 38, 300 PART C OF RS 50/- OF 14% SECURED CONVERTIBLE DEBENTURES OF RS 100/- EACH OF DEEPAK FERTILISERS & PETROCHEMICALS CORPORATION LIMITED, INDIAN BANK Vs. DEEPAK FERTILISERS & PETROCHEMICALS CORPORATION LIMITED
March 11, 1999
IN MATTER OF SUNMICK EXPORTS PVT LTD, DEUTSCHE BANK AG Vs. STATE
April 28, 1999
IN REORKAY INDUSTRIES LTD. (IN LIQUIDATION) Vs. ABC
January 29, 1999
IN THE MATTER OF FRANK SHIPPING SERVICES LIMITED Vs. STATE
April 22, 1999
IN THE MATTER OF MACHINERY MANUFACTURING CORPORATION Vs. STATE
April 19, 1999
IN THE MATTER OF WINDING UP OF LKP SHARES & SECURITIES LTD Vs. STATE
April 12, 1999
INDBANK MERCHANT BANKING SERVICES LIMITED Vs. KRISHNA
March 31, 1999
INDIAN CARD CLOTHING COMPANY LIMITED Vs. SHAW WALLACE AND COMPANY LIMITED
October 26, 1999
INDIAN EXPRESS NEWSPAPERS (BOMBAY) LTD. Vs. HENKEL CHEMICALS INDIA LTD.
January 17, 1999
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November 1, 1999
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December 10, 1999
INDRAJIT AND CO Vs. GIRIJAN CO OPERATIVE CORPORATION LIMITED
August 24, 1999
INDRAJIT GOSWAMI Vs. R H MENDONCA
April 16, 1999
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April 20, 1999
INDUBAI C GEND Vs. CHANDRAKANT P GEND
April 8, 1999
INDUR VARUN SHANKAR Vs. STATE OF MAHARASHTRA
August 16, 1999
INDUSTRIAL CONSULTING BUREAU PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
April 29, 1999
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LTD Vs. KHANDERAO RAMRAO SHIVALKAR
February 11, 1999
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED Vs. KHANDERAO RAMRAO SHIVALKAR
March 11, 1999
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. DHANESH D RUPARELIA OF INDIAN INHABITANT
July 26, 1999
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March 10, 1999
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March 20, 1999
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August 4, 1999
ISAAC OZEMA ONYEGBULA Vs. STATE OF MAHARASHTRA
September 30, 1999
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July 21, 1999
IZAZ RASHID BAIG ALIAS AJJU Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY
July 30, 1999
J K SYNTHETICS LIMITED Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA
February 22, 1999
J P JAIN BABU RAM JAIN Vs. VIJAYKUMAR BALWANT HIRAVE
May 5, 1999
J R DANI Vs. STATE OF MAHARASHTRA
July 29, 1999
J WD/O. P SONEJEE Vs. N B SONEJEE
June 25, 1999
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July 9, 1999
JAGAR NAMASIVAYEH ARJUNAN Vs. STATE OF MAHARASHTRA
October 11, 1999
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October 4, 1999
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June 22, 1999
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November 16, 1999
JAGDISHPRASAD AGARWAL Vs. TRANSPORT CORPORATION OF INDIA LTD
July 15, 1999
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June 24, 1999
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September 14, 1999
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October 29, 1999
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August 26, 1999
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May 4, 1999
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April 22, 1999
JANABAI MAHADEORAO LOKHANDE Vs. STATE OF MAHARASHTRA
June 7, 1999
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July 6, 1999
JANARDHAN SHANKAR GAIKWAD Vs. BABURAO GANPAT MORE
May 6, 1999
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February 24, 1999
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December 15, 1999
JAWAHAR NAGAR CO OP HSG SOCIETY LIMITED Vs. P T MEHTA
July 9, 1999
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August 18, 1999
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August 18, 1999
JAYSYNTH DYECHEM LTD Vs. DYES AND CHEMICAL WORKERS UNION
June 28, 1999
JER RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED
November 22, 1999
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January 11, 1999
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June 10, 1999
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January 29, 1999
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August 6, 1999
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January 12, 1999
JUBAR AHMED ALIAS GUDDU BHABBLI AHMED KHAN Vs. R H MENDENCA
August 17, 1999
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February 25, 1999
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July 13, 1999
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January 30, 1999
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August 30, 1999
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August 9, 1999
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August 13, 1999
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November 26, 1999
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March 12, 1999
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September 2, 1999
KALPANA Vs. STATE OF MAHARASHTRA
June 7, 1999
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September 15, 1999
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July 2, 1999
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March 10, 1999
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December 2, 1999
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September 9, 1999
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October 8, 1999
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September 15, 1999
KANAN DIVECHA Vs. SENIOR INSPECTOR OF POLICE SANTACRUZ POLICE STATION BOMBAY
September 10, 1999
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July 23, 1999
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January 15, 1999
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January 15, 1999
KANTILAL S O DWARKADAS SHAH Vs. SAHAKARI GRAHA NIRMAN SANSTHA
February 10, 1999
KAPUS EKADHIKAR KARMACHARI SANGH Vs. STATE OF MAHARASHTRA
October 27, 1999
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April 21, 1999
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October 27, 1999
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May 6, 1999
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May 4, 1999
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August 13, 1999
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December 22, 1999
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August 12, 1999
KEC INTERNATIONAL LIMITED Vs. KAMANI EMPLOYEES UNION
August 6, 1999
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August 5, 1999
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August 17, 1999
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September 18, 1999
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December 6, 1999
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December 2, 1999
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October 15, 1999
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December 1, 1999
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June 22, 1999
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May 7, 1999
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August 24, 1999
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July 7, 1999
KISHORE GOPALDAS THAWANI Vs. STATE OF MAHARASHTRA
October 1, 1999
KOLHAPUR MUNICIPAL CORPORATION Vs. KOLHAPUR WINES
January 22, 1999
KOTHARI AND CO Vs. UNION OF INDIA
February 3, 1999
KRISHNA Vs. STATE OF MAHARASHTRA
October 1, 1999
KRISHNA BABU SHELAR Vs. STATE OF MAHARASHTRA
May 5, 1999
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September 28, 1999
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September 9, 1999
KULDEO PRAKASH BHAGWANDAS GOND Vs. DENA BANK
July 8, 1999
KULWANT SINGH Vs. RELIANCE PETROCHEMICALS LTD
November 26, 1999
KUMAR CHINNIAH ALIAS CAPTAIN KUMAR Vs. STATE OF MAHARASHTRA
October 11, 1999
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December 19, 1999
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December 10, 1999
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December 1, 1999
L B SHAIKH Vs. STATE OF MAHARASHTRA
September 30, 1999
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October 28, 1999
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December 22, 1999
LAMARCH R C CLEMENTE Vs. RIZVI BUILDERS
January 30, 1999
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August 20, 1999
LATE K L DESHMUKH SHIKSHAN SANSTHA KARKHEDA Vs. STATE OF MAHARASHTRA
October 21, 1999
LAVAJI DEVANNA ZENDE Vs. R H MENDONCA
June 10, 1999
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September 17, 1999
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December 21, 1999
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February 22, 1999
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March 30, 1999
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August 20, 1999
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September 1, 1999
LIBRA PLANTATION LTD., IN RE Vs. ABC
February 5, 1999
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January 14, 1999
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March 20, 1999
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January 11, 1999
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February 11, 1999
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December 15, 1999
M D KAMADE Vs. MAHINDRA ENGINEERING AND CHEMICAL PRODUCTS LIMITED
November 16, 1999
M G KHACHANE Vs. STATE OF MAHARASHTRA
May 4, 1999
M G WAGH Vs. STATE OF MAHARASHTRA
April 22, 1999
M M MALHOTRA SQUADRON LEADER Vs. UNION OF INDIA
December 7, 1999
M R HUSSAIN Vs. INTERTEK TESTING SERVICES INDIA PRIVATE LIMITED
December 15, 1999
M V PENDSE Vs. CENTRAL BANK OF INDIA
January 14, 1999
M/S RUSHABH PRECISION BEARINGS LIMITED M/S MARINE CONTAINER SERVICES INDIA PVT LTD Vs. STATE
April 20, 1999
MACHHINDRA KALU GATIR Vs. STATE OF MAHARASHTRA
July 26, 1999
MACHINERY MANUFACTURING CORPORATION Vs. GODFREY PHILIPS INDIA LTD
April 19, 1999
MACKINNON MAKENZIE AND COMPANY LIMITED Vs. WILLIAM NATIVITY PEREIRA
February 12, 1999
MADAN RAMKISHAN PANCHAL Vs. STATE OF MAHARASHTRA
November 17, 1999
MADAN YALLAPPA PAWAR Vs. MAHARASHTRA STATE COOP LAND DEVELOPMENT BANK LTD
August 26, 1999
MADHAV DATTATRAYA DIKE Vs. STATE OF MAHARASHTRA
May 6, 1999
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February 24, 1999
MADHU D CHELLANI Vs. STATE OF MAHARASHTRA
April 15, 1999
MADHUKAR CHANDRABHAN MOHITE Vs. BALKRISHNA GOVIND SULAKHE
August 6, 1999
Madhukar Gopichand Sapate Vs. STATE OF MAHARASHTRA
July 22, 1999
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August 5, 1999
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July 5, 1999
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December 20, 1999
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August 17, 1999
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April 1, 1999
MAFATLAL FINANCE LIMITED Vs. EXPRESS INDUSTRIAL SERVICES PRIVATE LIMITED
June 9, 1999
MAHADEO KONDIBA JAGDALE Vs. STATE OF MAHARASHTRA
May 4, 1999
MAHADEO VISHNU MANE Vs. MUKTABAI ALIAS BABUTAI MAHADEO MANE
April 28, 1999
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February 5, 1999
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July 12, 1999
MAHALINGAYYA S HUNSHALMATH Vs. ANANT S NIFADKAR
January 28, 1999
MAHARASHTRA COSMOPOLITAN EDUCATION SOCIETY Vs. UNIVERSITY OF PUNE
August 24, 1999
MAHARASHTRA GENERAL KAMAGAR UNION Vs. STA OXIDE AND CHEMICALS LIMITED
December 13, 1999
MAHARASHTRA GIRLS EDUCATION SOCIETY Vs. PRESIDENT MAHARASHTRA KARMACHARI
June 24, 1999
MAHARASHTRA PAPER TRADING COMPANY Vs. PACKERS INDIA
June 10, 1999
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHIMARAO GANPATRAO GUNDLE
September 2, 1999
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July 20, 1999
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHRIKANT V INGALE
February 24, 1999
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September 12, 1999
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NANDED Vs. BHIMRAO GANPATRAO GUNDLE
September 1, 1999
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July 2, 1999
MAHAVIRA TRADING COMPANY Vs. NAYAN N TELI
March 26, 1999
MAHENDRA ANANTRAM CHOURE Vs. UNION OF INDIA
September 6, 1999
MAHENDRA RATILAL SHAH Vs. JAKOBA INDUSTRIAL AND SOLAR ENERGY EQUIPMENT (P) LTD.
January 15, 1999
MAHESH CHODANKAR Vs. CAPTAIN OF PORTS GOVERNMENT OF GOA
January 21, 1999
MAHESH ENTERPRISES Vs. N R
March 12, 1999
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February 16, 1999
MAHESH JAYALAL DADHIA & ANOTHER Vs. THIO PHARMA & OTHERS
February 17, 1999
MAHESH KANTILAL SHAH Vs. SHISHIR CHHOTALAL SHAH
October 9, 1999
MAHESH KANTILAL SHAH Vs. SHISHIR CHHOTALAL SHAH
September 9, 1999
MAHESH MULJIBHAI MISTRE Vs. STATE OF MAHARASHTRA
March 6, 1999
MALEGAON TALUKA BIG BAGAYATDAR CO OPERATIVE CREDIT ASSOCIATION Vs. BHARAT CO OPERATIVE JOINT FARMING SOCIETY LIMITED
June 8, 1999
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March 8, 1999
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January 29, 1999
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January 13, 1999
MANGALA Vs. NILKANTH SHAMRAO NAWALKAR
January 18, 1999
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April 1, 1999
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June 30, 1999
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August 13, 1999
MANI KUMARSWAMY MUDLIYAR Vs. STATE OF MAHARASHTRA
July 30, 1999
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December 4, 1999
MANJU NARESH JAIN Vs. UNION OF INDIA
August 5, 1999
MANOHAR DADARAO LANDGE Vs. STATE OF MAHARASHTRA
September 21, 1999
MANUBHAI VADILAL SHAH Vs. HIRALAL KARSONDAS BHAKTA
December 3, 1999
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October 27, 1999
MAPUSA URBAN CO OPERATIVE BANK LIMITED Vs. DATTATRAYA A P MAHAMBRE
January 15, 1999
MARGAO MUNICIPAL COUNCIL Vs. PANDURANG KUSTA ALVE
July 30, 1999
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March 15, 1999
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August 5, 1999
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June 9, 1999
MARUTI SHANKAR MAGRE Vs. SANJAY KUMAR KRISHNA DOLAS
June 17, 1999
MARUTI TATYABA KUMBHAR Vs. STATE OF MAHARASHTRA
March 23, 1999
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March 31, 1999
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December 8, 1999
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July 22, 1999
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December 10, 1999
MEHBOOB SYED NADAF Vs. STATE OF MAHARASHTRA
September 22, 1999
MEHMOOD ABDUL REHMAN SHAIKH Vs. R H MENDONCA
July 20, 1999
MEHMOODA BEGUM Vs. STATE OF MAHARASHTRA
July 12, 1999
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January 22, 1999
MERCANTILE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
February 18, 1999
MIDLAND OVERSEAS Vs. M V CMBT TANA
July 30, 1999
MINAL MANOHAR BORWANKAR Vs. STATE OF MAHARASHTRA
April 5, 1999
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February 23, 1999
MITRA OF ARCHDIOCESE OF GOA AND DAMAN Vs. K VIJAYADHARAN
June 11, 1999
MODARAM PUROHIT Vs. STATE OF MAHARASHTRA
March 12, 1999
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March 16, 1999
MODISTONE LIMITED Vs. MODISTONE EMPLOYEES UNION
July 1, 1999
MODISTONE LTD Vs. DEPUTY COMMISSIONER OF LABOUR
July 15, 1999
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April 13, 1999
MOHAMED ARIF H MODAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
April 29, 1999
MOHAMED RAFIQUE SHAIKH Vs. COMMISSIONER OF POLICE
April 6, 1999
MOHAMMAD ALI ABUBAKER SHAIKH Vs. STATE OF MAHARASHTRA
July 27, 1999
MOHAMMAD ALI ABUBAKER SHAIKH Vs. STATE OF MAHARASHTRA
July 28, 1999
MOHAMMAD ARIF DIN MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
February 25, 1999
MOHAMMAD ARSHAD MOHAMMAD TAHIR SHAIKH Vs. STATE OF MAHARASHTRA
April 6, 1999
MOHAMMAD ASHRAF Vs. COMMISSIONER OF POLICE GREATER BOMBAY
July 19, 1999
MOHAMMAD ASLAM ALIAS SHERU Vs. STATE OF MAHARASHTRA
June 25, 1999
MOHAMMAD ASLAM AZIMUDDIN FAROOQUI Vs. NISHAT MOHAMMAD ASLAM FAROOQUI
April 7, 1999
MOHAMMAD AZIM S O ABUSALIM KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE
July 5, 1999
MOHAMMAD ISHAQUE Vs. SUNIL RUPCHAND BHATIA
August 31, 1999
MOHAMMAD RAFI ALIAS RAVIKANTH SHANKARAPPA PATIL Vs. STATE OF MAHARASHTRA
August 25, 1999
MOHAMMAD RAFIQUE ABDUL MAJID Vs. R H MENDONCA
August 2, 1999
MOHAMMAD SALAM MOHAMMAD SAKIR ANSARI Vs. L S DANEKAR
July 23, 1999
MOHAMMAD YOUSUF MOHAMMAD IBRAHIM Vs. ZILLA PARISHAD PARBHANI
November 16, 1999
MOHAMMAD ZAFAR S O MOHAMMAD SIKANDAR Vs. STATE OF MAHARASHTRA
September 1, 1999
MOHAMMED ANIS MOHD ELYES KHAN Vs. LITIZA and CO
September 2, 1999
MOHAMMED ILYAS AHMED Vs. STATE OF MAHARASHTRA
June 22, 1999
MOHAMMED SIRAJ MOHD NASEEM Vs. STATE OF MAHARASHTRA
April 5, 1999
MOHAMMEDALI USMANBHAI MOMIN Vs. NAZIRBI JAFFER PATEL
June 17, 1999
MOHAN GOVIND NAIK Vs. STATE OF MAHARASHTRA
January 13, 1999
MOHAN PANDURANG KASHID Vs. ANUSAYABAI
July 30, 1999
MOHAN PURSWANI Vs. COMMISSIONER ULHASNAGAR
June 14, 1999
MOHD AZIM ABUSALIM KHAN Vs. R H MENDONCA
July 5, 1999
MOHMADBHAI MIYABHAI Vs. STATE OF MAHARASHTRA
October 27, 1999
MOHMADBHAI S O MIYABHAI Vs. STATE OF MAHARASHTRA
October 22, 1999
MORARJEE GOKULDAS SPINNING AND WEAVING CO LTD Vs. MARUTI YESHWANT NARVEKAR
August 20, 1999
MORARJEE GOKULDAS SPINNING AND WEAVING MILL Vs. RANJANA JAIKAR
August 26, 1999
MORMUGAO PORT TRUST Vs. GOVERNMENT OF GOA
February 9, 1999
MOTILAL KISHANGOPAL THANVI Vs. UNION OF INDIA
December 1, 1999
MOTU WRIT PETITION NO 63 OF 99 Vs. CHIEF SECRETARY
May 4, 1999
MUKAND LIMITED Vs. KOTWAL BHALCHANDRA GOVIND
June 8, 1999
MUKAND LTD Vs. MUKAND KAMGAR UNION
August 18, 1999
MUKAND LTD Vs. MUKAND STAFF AND OFFICERS ASSOCIATION
November 30, 1999
MUKAND LTD Vs. MOHATTA AND HECKEL LTD
October 18, 1999
MUKESH MADHAV TANDEL Vs. UNION TERRITORY OF DAMAN
July 14, 1999
MUKUND STAFF AND OFFICERS ASSOCIATION Vs. MUKUND LIMITED
April 13, 1999
MUMBAI MAZDOOR SANGH Vs. REGIONAL PROVIDENT FUND COMMR
October 28, 1999
MUMBAI MAZDOOR SANGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 27, 1999
MUNICIPAL CORPORATION OF BRIHAN MUMBAI Vs. TRUSTEES OF PARSI PANCHAYAT
July 13, 1999
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SIDDHESHWAR SHIVAJI KAMBLE
October 1, 1999
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. JAYANT DHARSHI SHAH
March 15, 1999
MUNICIPAL COUNCIL JALNA Vs. EKNATH S O NARAYAN SHANKAR PELLI
March 31, 1999
MUNIR AHMED SHEIKH Vs. STATE OF MAHARASHTRA
March 17, 1999
MURLIDHAR S O BHIMA VAIDYA Vs. NABABBI YOUSUFKHAN
March 31, 1999
N D RATHOD Vs. CENTRAL BUREAU OF INVESTIGATION
April 21, 1999
NAGORAO NARAYAN DIEWANE Vs. NARAYAN AWADUTRAO DIGHE
October 22, 1999
NAGORAO NARAYAN DIEWANE Vs. NARAYAN AWADUTRAO DIGHE
October 29, 1999
NAGU LIMBYA WAK Vs. STATE OF MAHARASHTRA
April 28, 1999
NAHATA TRADERS Vs. GRISH COMPANY
February 16, 1999
NAJIR ISAK SHAIKH Vs. STATE OF MAHARASHTRA
September 30, 1999
NAMDEO VYANKATRAO DHANDE Vs. NARAYAN ANATRAO BONDE
October 14, 1999
NANA S O BHIMA BHUJANG Vs. STATE OF MAHARASHTRA
July 20, 1999
NANASAHEB KISAN MALI Vs. KASHINATH DASHARATH MALI
December 4, 1999
NANDED PARBHANI ZILLA LUXURY BUS MALAK VA OPERATOR SANGH Vs. STATE OF MAHARASHTRA
June 29, 1999
NANDED WINE MART Vs. SURESH SHANKARLAL DHOOT
May 7, 1999
NANDITA CHICKERMANE Vs. UNION OF INDIA
April 1, 1999
NANDITA VIPUL KOTHARI Vs. CONTROLLER OF SALES
February 16, 1999
NANDLAL GOVINDRAM GUNWANI Vs. ASHOK BALRAM BEDEKAR
May 7, 1999
NARANGS INTERNATIONAL HOTELS PRIVATE LIMITED Vs. MAHARASHTRA TOURISM DEVELOPMENT CORPORATION LIMITED
January 29, 1999
NARAYAN BAPUJI DHOTRE Vs. RAMBHAU NAMDEO GAJRE
October 7, 1999
NARAYAN DAGADU PATIL Vs. HIRABAI GAJANAN MULIK
September 29, 1999
NARAYAN GOPAL UPADHYE Vs. PANDURANG BALIRAM ROMAN
July 6, 1999
NARAYAN NAGU GOPALE Vs. STATE OF MAHARASHTRA
December 15, 1999
NARAYAN PAKIRASA BASUDE Vs. GULABCHAND MANIKCHAND SHAH
January 14, 1999
NARAYAN RAMCHANDRA SANKPAL Vs. CHANDRAKANT KONDI SANGAVE ALIAS PAWAR
March 19, 1999
NARAYAN SHANKAR MUKANE Vs. UNION BANK OF INDIA
February 8, 1999
NARAYAN SHINDORE Vs. SAU SHANTILAL LAXMAN SHINDE
September 1, 1999
NARAYAN SHIVA MOTE Vs. SHANKAR MADHAV KULKARNI
February 3, 1999
NARAYAN SITARAM JADHAV Vs. SHAIKH MUSTAK MAHAMAD SARIF
May 7, 1999
NARAYAN TAMBAKU NAIR Vs. STATE OF MAHARASHTRA
July 23, 1999
NARENDRA RAMDAS BORASE Vs. STATE OF MAHARASHTRA
August 10, 1999
NARESH ALIAS NANA BALIRAM SONWANE Vs. STATE OF MAHARASHTRA
March 6, 1999
NAROTTAMDAS TRIKAMDAS TOPRANI Vs. TRUSTEES OF THE PORT OF BOMBAY
September 2, 1999
NARSHIMHA JANARDHAN KAMATH Vs. REGISTRAR OF COMPANIES
January 11, 1999
NARSINGRAO KONDAYA KONDLE Vs. MALLESHAM IRAYYA SAMBHARAM
February 26, 1999
NATIONAL INSURANCE CO LTD Vs. NARMADABAI PRAHLAD MOTE & ANR
August 26, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. GLAXO INDIA LIMITED
February 16, 1999
NATIONAL LEATHER CLOTH MANUFACTURING CO Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
October 7, 1999
NATIONAL TEXTILE CORPN MAHARASHTRA NORTH LTD Vs. S M TAMBE
October 26, 1999
NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED Vs. S M TAMBE
October 25, 1999
NATWARLAL D RATHOD Vs. STATE OF MAHARASHTRA
April 21, 1999
NAV PRABHAT ENTERPRISES Vs. GANESH DYEING AND PRINTING WORKS
April 19, 1999
NAVA BHARAT PRESS Vs. GHANSHYAM
March 6, 1999
NAVINCHANDRA N MAJITHIA Vs. STATE OF MAHARASHTRA
March 23, 1999
NEELA ASHOK NAIK Vs. NEELA ASHOK NAIK
September 10, 1999
NEMICHAND S O BAKARAM PATLE Vs. STATE OF MAHARASHTRA
April 6, 1999
NETAJI MUKUND ANGOLKAR Vs. STATE OF GOA
August 5, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. J A MANSOO
July 1, 1999
NIHALCHANDJI CHHOGMALJI Vs. BABULAL KISTURCHANDJI
November 19, 1999
NIKAM TANAJI MAHADEV Vs. RAYAT SHIKSHAN SANSTHA
September 18, 1999
NILKANTH MAHADEO CHANDEKAR Vs. STATE OF MAHARASHTRA
October 4, 1999
NILKANTH S O MAHADEO CHANDEKAR Vs. STATE OF MAHARASHTRA
October 5, 1999
NIRAKAR DEU DESAI Vs. NIRAKAR DEVASTHAN OF PALOLEM
August 13, 1999
NIRMAL KUMAR PAL Vs. CENTRAL BUREAU OF INVESTIGATION
June 25, 1999
NITIN NAGORAO MOHOD Vs. AMRAVATI MUNICIPAL CORPORATION
October 7, 1999
NIZAMUDDIN IBRAHIM SAHEB GABBUR Vs. RUBINA NIZAMUDDIN GABBUR
August 24, 1999
NORTH END OIL LIMITED Vs. M V KIM AN
February 25, 1999
NUTAN SHAHADEO PANDIT Vs. STATE OF MAHARASHTRA
April 9, 1999
NYANESHWAR BHIKU DHARGALKAR Vs. EXECUTIVE ENGINEER P W D GOA
February 26, 1999
OIL & NATURAL GAS COMMISSION Vs. MCDERMOTT INTERNATIONAL INC
August 11, 1999
OIL AND NATURAL GAS COMMISSION Vs. SUMITOMO HEAVY INDUSTRIES LIMITED
November 29, 1999
OIL AND NATURAL GAS COMMISSION Vs. MCDERMOTT INTERNATIONAL INC
August 10, 1999
OLAF WUMLING Vs. STATE OF GOA
July 7, 1999
OM JOSHI APARTMENT FLAT OWNERS CO OP HSG SOCIETY Vs. NATWARLAL D JOSHI
September 3, 1999
OMAN INTERNATIONAL BANK SAOG Vs. DAWOOD AND CO
July 6, 1999
OMAN INTERNATIONAL BANK SAOG Vs. DAWOOD & CO
July 6, 1999
OMPRAKASH KRISHNYA NAYAR Vs. STATE OF MAHARASHTRA
April 15, 1999
ORIENT GOA LTD Vs. UNION OF INDIA
April 27, 1999
ORIENT SYNTEX LIMITED Vs. BESANT CAPITAL TECH LIMITED
June 7, 1999
ORIENTAL INSURANCE COMPANY LIMITED BOMBAY Vs. CAPTAIN RAM MOORJANI BOMBAY
February 11, 1999
OSE M NUNES Vs. SUBHASH S KALANGUTKAR
March 22, 1999
OSHIWARA LAND DEVELOPMENT CO PVT LTD Vs. STATE OF MAHARASHTRA
July 15, 1999
OSWAL AGRO MILLS LIMITED Vs. OSWAL PETROCHEMICALS EMPLOYEES UNION
March 9, 1999
OVERSEAS CHINESE CUISINE INDIA PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 4, 1999
P AND O CONTAINER LTD. Vs. BALWANT TEXTILE MILLS LTD.
February 11, 1999
P K ACHYUTAN Vs. GANGADHAR RAMHARI HONRAO
January 22, 1999
P S RANGNEKAR Vs. VANITA MANGESH NADKARNI
February 16, 1999
PAL CREDIT & CAPITAL LIMITED Vs. KEDIA CASTLE DELLEON INDUSTRIES LTD
March 19, 1999
PALLAVI SHASHIKANT TODKARI Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY
July 9, 1999
PANANGHATTEL ABDUL REHIMAN Vs. STATE OF MAHARASHTRA
April 28, 1999
PANDHARINATH BHAGAWANT JADHAV Vs. SAVITRABAI BHAGAWANT JADHAV
September 21, 1999
PANDHARINATH SAKHARAM THUBE Vs. SUREKHA PANDHARINATH THUBE
March 23, 1999
PANDITRAO SHAMRAO BHONGADE Vs. SUNANDA
October 14, 1999
PANDURANG ANANDA JAWALE Vs. GOVERNMENT OF MAHARASHTRA
April 29, 1999
PANDURANG JIWAJI APTE Vs. GANU DHONDI TAMBEKAR
March 17, 1999
PANDURANG MARUTI SODHAWAR Vs. SAYYAD FAIYAJ BADASHAHBHAI
September 7, 1999
PANKAJ DATTATRAY SHETYE Vs. STATE OF MAHARASHTRA
July 20, 1999
PARADISE FOOTWEAR Vs. R K KUKREJA
February 23, 1999
PARVATIBAI Vs. STATE OF MAHARASHTRA
February 9, 1999
PATEL ENGINEERING WORKS Vs. BABAJI CHAUKEKAR
February 23, 1999
PATHAN NAWABKHAN Vs. LIYAKATALIKHAN
September 23, 1999
PAWANKUMAR MADAN GOPAL GARG Vs. STATE OF MAHARASHTRA
September 28, 1999
PEARL ELASTIC AND LACES Vs. OFFICIAL LIQUIDATOR, MADHAVNAGAR COTTON MILLS LTD.
January 29, 1999
PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED Vs. SWAN MILLS LIMITED
June 30, 1999
PEFCO FOUNDRY Vs. BABAN ANANDA DHOTRE
October 29, 1999
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF MAHARASHTRA
February 22, 1999
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF MAHARASHTRA
February 25, 1999
PERVIN D ANKLESARIA Vs. STEELAGE INDUSTRIES LTD
August 30, 1999
PERVIZ SAROSH BATLIWALLA Vs. VILOO PLUMBER
December 23, 1999
PEST CONTROL INDIA PVT LTD Vs. PEST CONTROL I PVT LTD
October 1, 1999
PETITION FOR LETTERS OF ADMINISTRATION TO THE PROPERTY ASSETS AND CREDITS OF LATE SMITA PATIL DECEASED VIDYA SHIVAJIRAO PATIL Vs. N R
April 28, 1999
PETROLEUM EMPLOYEES UNION Vs. BHARAT PETROLEUM CORPORATION LIMITED
February 18, 1999
PHELOMEN CHANDRASEN SALVE Vs. CHANDRASEN
July 15, 1999
PHIROZ ABDUL RAHIM BENGALI Vs. STATE OF MAHARASHTRA
July 14, 1999
PICHUMANI MANI E Vs. MAZGAON DOCKS LTD
June 10, 1999
PIONEER SALES AGENCIES P LIMITED Vs. OLYMPUS SUPERSTRUCTURES PRIVATE LIMITED
July 13, 1999
PIYUSHA RAJESH MEHTA Vs. RAJESH HIRALAL MEHTA
June 11, 1999
POISE SECURITIES AND EXCHANGE LIMITED Vs. D V LONKAR
December 23, 1999
POISE SECURITIES AND EXCHANGE LIMITED Vs. MANSU INVESTMENT PRIVATE LIMITED
December 23, 1999
POONAM Vs. B S MOHITE COMMISSIONER OF POLICE
October 29, 1999
POPATLAL H JAIN Vs. SHASHIKUMAR MARTAND SONAWANE
May 7, 1999
POPULAR ENTERTAINMENT NET WORK LTD. Vs. PIYUSH CHAKRABORTY
February 1, 1999
PRABHAKAR RAJARAM GANGAN Vs. C B ASMAR
October 28, 1999
PRABHAKAR RAMCHANDRA SURVASE Vs. MANOHAR GANPAT SAPATE SHRI
October 13, 1999
PRABHAKAR S O GOPALRAO WAIKAR Vs. STATE OF MAHARASHTRA
November 22, 1999
PRABHUDAS APPARAO BIDILIA Vs. STATE OF MAHARASHTRA
November 26, 1999
PRADEEP DADU SAWANT Vs. STATE OF MAHARASHTRA
December 10, 1999
PRADEEP MOHANBAY Vs. MINGUEL CARLOS DIAS
October 1, 1999
PRADIP RAGHUNATHSINGH THAKUR Vs. STATE OF MAHARASHTRA
September 22, 1999
PRAKASH GORAKH TODKAR Vs. STATE OF MAHARASHTRA
December 22, 1999
PRAKASH HEMRAJ JAIN Vs. PREMIER FURNANCES PRIVATE LIMITED
June 17, 1999
PRAKASH MOTIRAM KHOBRAGADE Vs. STATE OF MAHARASHTRA
September 2, 1999
PRAKASH V NICHANI Vs. JAI HIND CO OPERATIVE BANK LIMITED
August 6, 1999
PRAKASH VASANTRAO DESHMUKH Vs. SITARAM C GHANDAT
March 4, 1999
PRAMILA MADHAV DAMLE Vs. WAMAN R KOPARDE
February 17, 1999
PRAMOD Vs. STATE OF MAHARASHTRA
October 7, 1999
PRASHANT SAWARMAL AGRAWAL Vs. STATE OF MAHARASHTRA
August 19, 1999
PRATIMA V PRAJAPATI Vs. VINAY P PRAJAPATI
August 26, 1999
PRAV PLAST PRIVATE LIMITED PUNE Vs. KALURAM A CHAOUDHARI
October 25, 1999
PRAVINCHANDRA B SHAH Vs. INSPECTOR OF CENTRAL EXCISE
August 24, 1999
PRAYAGBAI WD O SAKHARAM KAMBLE Vs. STATE OF MAHARASHTRA
September 10, 1999
PREMLAL R DESAI Vs. NITINKUMAR MANHARLAL PAREKH
July 19, 1999
PRESS TRUST OF INDIA LTD Vs. PARAG B RABADE
July 15, 1999
PRITRAM VAMAN KARANDE Vs. SHARADA KAKASAHEB KARANDE
October 6, 1999
PRIYAMVADA SHARAD LIMAYE Vs. SHARAD MADHUKAR LIMAYE
September 1, 1999
PROCTER AND GAMBLE INDIA LIMITED Vs. ENDOLABS LIMITED
December 16, 1999
PRODUCTS Vs. COMMISSIONER OF INCOME TAX
March 8, 1999
PRUTHVIRAJ CHANDRAKANT SHINDE Vs. STATE OF MAHARASHTRA
August 26, 1999
PUNDRA INVESTMENTS & LEASING CO. (P.) LTD. Vs. PETRON MECHANICAL INDUSTRIES (P.) LTD.
March 12, 1999
PUNJAB & SIND BANK Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 3, 1999
PUNJAB NATIONAL BANK Vs. APEX PLASTICS AND TECHNOLOGICAL INDUSTRIES
April 7, 1999
PURAFIL ENGINEERS Vs. SHAIKH ANWAR ABDUL RAHMAN
September 18, 1999
PURBHAJI S O BABA AND OTHE Vs. TULJARAM S O KASTURCHAND RATHOD
February 15, 1999
PURSHOTTAM BALARAM GHARAT Vs. STATE OF MAHARASHTRA
October 26, 1999
PURUSHOTTAM PUNDLIKRAO SONONE Vs. PRISIDING OFFICER
December 23, 1999
R D PATKAR Vs. DIRECTORATE OF AGRICULTURE GOVERNMENT OF GOA
February 2, 1999
R P SOUZA AND CO Vs. CHIEF ENGINEER P W D
April 16, 1999
R.P. GUPTA Vs. B.M. GROWER
March 26, 1999
RADHESHAM GOVARDHAN BHAGAT Vs. STATE OF MAHARASHTRA
August 27, 1999
RAFIQUE ABUL HAMID KOKANI ALIAS MOHD. RAFIQUE ABDUL HAMID Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 9, 1999
RAGHUNATH S O DHONDU NAVDE Vs. PANDIT S O RAMCHANDRA NAVDE
March 8, 1999
RAGHUNATH SOPANA KARKE Vs. STATE OF MAHARASHTRA
October 7, 1999
RAJ DHAR RAM KHILAWAN DHUBE Vs. STATE OF MAHARASHTRA
April 15, 1999
RAJA DR S P UPADHYAY Vs. STATE OF MAHARASHTRA
July 27, 1999
RAJABABU BUCHAYYA ADLURI Vs. STATE OF MAHARASHTRA
December 9, 1999
RAJABABU S O BUCHAYYA ADLURI Vs. STATE OF MAHARASHTRA
December 8, 1999
RAJAN SHRINIVAS JATAN Vs. STATE OF MAHARASHTRA
July 16, 1999
RAJARAM YESHWANT KADAM Vs. MUNICIPAL CORPORATION OF GREATERBOMBAY
March 6, 1999
RAJASTHAN RAJYA SAHAKARI KRAYA VIKRAY SANGH LIMITED Vs. GILL AND COMPANY LIMITED
December 21, 1999
RAJEEV AGARWAL Vs. DIRECTORATE OF REVENUE
October 26, 1999
RAJENDRA DEVIDAS HIRURKAR Vs. STATE OF MAHARASHTRA
July 19, 1999
RAJENDRA J JOSHI Vs. DILIP J JOSHI
December 10, 1999
RAJENDRA NARAYANRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
May 4, 1999
RAJENDRA VASANTRAO KHODE Vs. LAXMIKANT SHANTILAL CHOUDHARI
November 15, 1999
RAJENDRA VASANTRAO KIIODE Vs. LAXMIKANT SHANTILAL CHOUDHARI AND ANOTHER
April 15, 1999
RAJESAHEB SHAHMIDSAHEB NADAF PINJAR Vs. DATTATRAYA APPA RAWAL
January 19, 1999
RAJESH ALIAS RAJU VASANT DALI Vs. STATE OF MAHARASHTRA
April 29, 1999
RAJESH YADAVRAO SHANKPALE Vs. STATE OF MAHARASHTRA
May 5, 1999
RAJKUMAR BHIMRAO GAWALI Vs. UNION OF INDIA
March 3, 1999
RAJMAL KHUSHALCHAND BORA Vs. JOINT SECRETARY TECHNICAL M S E B
November 15, 1999
RAJNIKANT JAYWANT LONDHE Vs. STATE OF MAHARASHTRA
December 17, 1999
RAJU ALIAS NARSINGH KULKARNI Vs. SUPERINTENDENT OF PRISON
December 23, 1999
RAJU MANI KAUNDER Vs. STATE OF MAHARASHTRA
November 16, 1999
RAM PURSHOTTAM AWASTHI Vs. VAKRANGEE LTD.
February 3, 1999
RAMAGAURI KESHVLAL VIRANI Vs. WALKESHWAR TRIVENI CO OPERATIVE
July 5, 1999
RAMAKANT M. TIPNIS Vs. RAVINDRA LAKHAMSEY MALDE
September 16, 1999
RAMAN WASUDEV WALAWALKAR Vs. LARSEN AND TOUBRO LIMITED
December 17, 1999
RAMBHAU PANDURANG WANKHEDE Vs. STATE OF MAHARASHTRA
August 20, 1999
RAMBRISH K. SHUKLA AND ANR. Vs. MUNICIPAL CORPORATION OF GR. BOMBAY AND ANR.
February 22, 1999
RAMCHANDRA MUKTA SHELKAR Vs. KARBHARI PANDHARINATH TARADE
December 7, 1999
RAMCHANDRA NAVAJI WAGHMARE Vs. STATE OF MAHARASHTRA
April 23, 1999
RAMCHANDRA SHANKARRAO BASTE Vs. STATE OF MAHARASHTRA
February 11, 1999
RAMDAS Vs. BAYAATAI
August 31, 1999
RAMDAS G PATIL Vs. GENERAL MANAGER BEST UNDERTAKING
December 22, 1999
RAMDAS MANEKLAL GANDHI Vs. UNION OF INDIA
October 7, 1999
RAMDHANLAL MOHARAJDIN JAISWAL Vs. PRALHAD AGENCY AURANGABAD
February 24, 1999
RAMDIL RESORTS PRIVATE LIMITED Vs. VIDEOCON INTERNATIONAL LIMITED
June 29, 1999
RAMESH BHAGWANDAS CHHAVARIYA Vs. STATE OF MAHARASHTRA
December 6, 1999
RAMESH JAGDISH SHARMA Vs. STATE OF MAHARASHTRA
September 30, 1999
RAMESH SHARMA Vs. STATE OF MAHARASHTRA
October 6, 1999
RAMJIBHAI VISHRAM PATEL Vs. ARJUN KARSAN PATEL
April 1, 1999
RAMNATH S O MAHADU MANAL Vs. STATE OF MAHARASHTRA
March 16, 1999
RAMRAO GANPAT PATIL Vs. NANDINI BHALCHANDRA KULKARNI
January 12, 1999
RAMSINGH Vs. STATE OF MAHARASHTRA
March 8, 1999
RANGASWAMI RAMASWAMI DEVENDRA Vs. STATE OF MAHARASHTRA
July 2, 1999
RANGRAO S O GANPATRAO KULKARNI Vs. SYED HAKIM S O SYED JAFAR
November 19, 1999
RANI D K DAS Vs. STATE OF MAHARASHTRA
June 8, 1999
RASHTRIYA MILL MAZDOOR Vs. RAM MILLS LTD
December 23, 1999
RASHTRIYA MILL MAZDOOR SANGH Vs. S L MEHENDELE MEMBER INDUSTRIAL COURT
November 25, 1999
RASHTRIYA MILL MAZDOOR SANGH Vs. S L MEHENDALE
March 17, 1999
RATNAKAR HARI GANPULE Vs. SITARAM VITHOBA PAKALE
January 12, 1999
RAUL FERNANDES Vs. NAREN DOSSA
August 27, 1999
RAVI SOMNATH CHAVAN Vs. STATE OF MAHARASHTRA
March 13, 1999
RAVIKANT SHANKARAPPA PATIL Vs. STATE OF MAHARASHTRA
December 8, 1999
RAVINDRA ALIAS RANGANATH KAJALE Vs. STATE OF MAHARASHTRA
March 26, 1999
RAVINDRA B. SACHADEY Vs. STATE OF MAHARASHTRA
July 20, 1999
RAVINDRA KULKARNI Vs. BALASAHEB GANGARAM GAVADE
January 14, 1999
RAVINDRA LAXMAN BHINGARDAVE Vs. STATE OF MAHARASHTRA
March 10, 1999
RAVIPRAKASH REFINERIES P LTD Vs. DO-WELL OIL PLANTS PVT LTD
June 17, 1999
RAYAGONDA BALGONDA PATIL Vs. STATE OF MAHARASHTRA
July 15, 1999
REDIFF COMMUNICATION LIMITED Vs. CYBERBOOTH
April 23, 1999
REKHA DEEPAK MALHOTRA Vs. DEEPAK JAGMOHAN MALHOTRA
February 18, 1999
RELIANCE INDUSTRIES Vs. PODAR SILKS AND SYNTHETICS LTD
April 13, 1999
RELIANCE SILICONES INDIA LTD Vs. INDUSTRIAL TRIBUNAL
July 22, 1999
RENUKA RAJU DEVENDRA Vs. STATE OF MAHARASHTRA
June 7, 1999
RESHMI NIGEL D'SOUZA Vs. NIKHIL A VARDE
March 31, 1999
RICARDINA EMILIA GUEDES DE ALMEDIA DE SILVA NORONHA Vs. MARIA ELSA NORONHA WOLFANGO DE SILVA
December 10, 1999
RITZ PRIVATE LIMITED Vs. LAL BAVTA HOTEL AUR BAKERY MAZDOOR UNION
January 14, 1999
ROLTA INDIA LIMITED Vs. VENIRE INDUSTRIES LIMITED
October 29, 1999
RONAK INDUSTRIES LIMITED Vs. ELPHINSTONE SHIPPING WEARING MILLS COMPANY LIMITED
July 2, 1999
RUSHABH PRECISION BEARINGS LIMITED MARINE CONTAINER SERVICES INDIA PRIVATE LIMITED Vs. N R
February 12, 1999
S P CAPITAL FINANCING LTD Vs. BAGADE INDIA ENGINEERING LTD
December 15, 1999
S P NAIK Vs. BOARD OF TRUSTEES MORMUGAO PORT TRUST
February 22, 1999
S R BHOSALE Vs. FINOLEX CABLES LTD
October 28, 1999
SABLE WAGHIRE TRUST Vs. S R ACHYUT RAO
August 31, 1999
SADASHIV TUKARAM DIPAKE Vs. STATE OF MAHARASHTRA
August 11, 1999
SADASHIV TUKARAM DIPAKE Vs. STATE OF MAHARASHTRA
August 12, 1999
SADI HAJI IMAM Vs. COMMISSIONER OF POLICE
April 6, 1999
SAGAR SHAMRAO SURYAWANSHI Vs. ANNASAHEB KESHAVRAO INGAVALE
June 30, 1999
SAGAR SHAMRAO SURYAWANSHI Vs. ANNASAHEB KESHAVRAO INGAVALE
June 21, 1999
SAHEBLAL NABILAL BAGWAN Vs. STATE OF MAHARASHTRA
August 26, 1999
SAHEBRAO CHANGDEO CHINE Vs. STATE OF MAHARASHTRA
September 10, 1999
SAHEBRAO NARAYANRAO PATIL Vs. STATE OF MAHARASHTRA
December 17, 1999
SAHEBRAO RANGRAO PATIL Vs. STATE OF MAHARASHTRA
February 8, 1999
SAIRA BANO Vs. MOHAMMAD ASLAM GHULAM MUSTAFA KHAN SHERWANI
September 28, 1999
SAKHARAM BALA MALI GAIKWAD Vs. JANARDHAN BALAJI PHADNIS
June 15, 1999
SAKHARAM GOVIND KADAM Vs. DAVID BROWN GREAVES LIMITED
October 28, 1999
SAKHARAM PARAB Vs. KADAMBA TRANSPORT CORPORATION LIMITED
March 22, 1999
SAKIL MOHAMMAD VAKIL KHAN Vs. PERIN IRANI
February 1, 1999
SAKINA MOHAMMEDALLY MULLA Vs. SULPHUR REFINERY PRIVATE LIMITED
October 7, 1999
Sambhaji Bhimrao Waghmare Vs. State of Maharashtra
March 19, 1999
SAMEER MOHAMMAD ILIYAS DHANGIRE Vs. R H MENDONCA COMMISSIONER OF POLICE BRIHAN MUMBAI
June 15, 1999
SANDHYA RAJAN ANTAPURKAR Vs. STATE OF MAHARASHTRA
November 25, 1999
SANGITA KAMLAKAR VYAVAHARE Vs. STATE OF MAHARASHTRA
February 26, 1999
SANGLI BANK LIMITED Vs. TIMBLO PRIVATE LIMITED
August 6, 1999
SANGLI MIRAJ AND KUPWAD CITY MUNICIPAL CORPORATION Vs. B H SAWANT
April 7, 1999
SANGMESHWAR DEVASTHAN Vs. SHRIPATI BALA KUBADAGE
August 2, 1999
SANJAY ALIAS GANGADHAR VISHVARUP SHELKE Vs. STATE OF MAHARASHTRA
March 24, 1999
SANJAY MANOHAR LONARE Vs. STATE OF MAHARASHTRA
March 17, 1999
SANJAY S O RADHESHAM RUHATIYA Vs. STATE OF MAHARASHTRA
October 26, 1999
SANJAY TUKARAM WANKHEDE Vs. STATE OF MAHARASHTRA
February 11, 1999
SANJEEV ALIAS SANJAY KUMAR JADHAV Vs. STATE OF MAHARASHTRA
November 30, 1999
Sanjeev Sajany Kumar Jadhav Vs. STATE OF MAHARASHTRA
December 1, 1999
SANT CHEMICALS PRIVATE LIMITED Vs. SANT CHEMICALS PRIVATE LIMITED WITH AVIAT CHEMICALS PRIVATE LIMITED
April 9, 1999
SANT NILOBARAI TRANSPORT P LIMITED Vs. GANESH CONTAINER MOVERS SYNDICATE
July 6, 1999
SANTOSH SINGH GOVARDHAN SINGH KASHYAP Vs. STATE OF MAHARASHTRA
June 11, 1999
SANTOSHKUMAR S O SHEELCHAND JAIN Vs. STATE OF MAHARASHTRA
October 14, 1999
SARANG S O SHAM CHOBE Vs. STATE OF MAHARASHTRA
April 29, 1999
SAROJ Vs. MAICAL alias BABASAHEB SADANANA PATOLE
December 7, 1999
SARVA MAZDOOR SANGH Vs. SUPERINTENDENT J J HOSPITAL
June 23, 1999
SASWAD MALI SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 13, 1999
SATAPPA BHAU DESAI Vs. CHIEF OFFICER GADHINGLAJ MUNICIPAL COUNCIL
March 26, 1999
SATISH LAXMINARAYAN NAYAK Vs. STATE OF MAHARASHTRA
January 30, 1999
SATNAM SINGH SAHI Vs. STATE OF MAHARASHTRA
September 15, 1999
SATTAPPA VENKATRAO VARDHAMAN Vs. STATE OF MAHARASHTRA
July 15, 1999
SATYAM SAREES Vs. KAVIM IMPORT AND EXPORT (INDIA) (P) LTD.
January 11, 1999
SATYANARAYAN K SHARMA Vs. NEW INDIA CO OPERATIVE BANK LTD
January 15, 1999
SATYAWADI S O GANPATRAO PIMPLE Vs. SOW ARUNA
December 23, 1999
SATYAWAN LAXMAN JAGTAP Vs. VIMAL SAATYAWAN JAGTAP
August 20, 1999
SAU DAGDABAI BHILA MORE Vs. BHILA GOVIND MORE
September 21, 1999
SAU SAKHUBAI MOTIRAM PINGLE Vs. MOTIRAM RUNJAJI PINGLE
April 13, 1999
SAU SHAMEEMBEGUM ASGARALI JAHAGIRDAR Vs. ASGARALI ASHRAFALI JAHAGIRDAR
April 21, 1999
SAVITABEN R PATEL Vs. STATE OF MAHARASHTRA
January 13, 1999
SAYED PARVEZ ALI Vs. STATE OF MAHARASHTRA
October 14, 1999
SAYYAD AZIM AHMED Vs. STATE OF MAHARASHTRA
August 6, 1999
SECRETARY Vs. CHINTAMANI BIRJAPRASAD DUBEY
December 23, 1999
SECRETARY SHIORAI EDUCATION SOCIETY WANI Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AURANGABAD
November 30, 1999
SEGAR ALIAS SEKAR K NADAR Vs. R H MENDONCA
August 12, 1999
SESA INDUSTRIES LIMITED Vs. MARMAGOA STEEL LIMITED
August 30, 1999
SEVRINA JOHN CARLOS Vs. R H MENDONCA
August 9, 1999
SHABIRA BALA MANYAR Vs. MARUTI BABURAO GONJARE
June 30, 1999
SHAFI ALI YUNUS KAZI Vs. SHANTARAM BABA GURAV
August 5, 1999
SHAIKH AZMATULLA U D C Vs. DIRECTOR OF EDUCATION GOVT OF GOA
January 28, 1999
SHAIKH BABBU Vs. SAYEDA MASARAT BEGUM
July 23, 1999
SHAIKH BABBU S O SK KHUTBUDDIN Vs. SAYEEDA MASARAT BEGUM
July 1, 1999
SHAIKH RASHEED SHAIKH IMAM Vs. SAHEB BEGUM GULAM MOHAMED DESHMUKH
December 23, 1999
SHAIKH SHAFAQUE ANJUM M H Vs. UNIVERSITY OF MUMBAI
June 15, 1999
SHAILESH HARINARAYAN BAJAJ Vs. CREATIVE GARMENTS LIMITED
August 17, 1999
SHALI CHANDRAKANT PILGAONKAR Vs. GAJANAN SHANKAR SHIRODKAR
September 7, 1999
SHALINI BHIMRAO GAIKWAD Vs. M D MORE
March 24, 1999
SHAMBHU MUKUND BHOIR Vs. STATE OF MAHARASHTRA
October 22, 1999
SHAMSHER ALI ABUBAKAR SHAIKH Vs. SENIOR INSPECTOR OF POLICE
July 22, 1999
SHAMSUDDIN ROSHANALI SHAIKH Vs. STATE OF MAHARASHTRA
September 27, 1999
SHANKAR GOPAL PATIL Vs. STATE OF MAHARASHTRA
October 14, 1999
SHANKAR JAGANNATH KUTTE Vs. STATE OF MAHARASHTRA
September 20, 1999
SHANKAR MANGELAL LOKHANDE Vs. STATE OF MAHARASHTRA
November 17, 1999
SHANKAR SADU PAWAR Vs. BALU LAXMAN DALVI
August 24, 1999
SHANKARBHAI BABUBHAI PATEL Vs. SANAT KAUL
July 7, 1999
SHANNUM PANDU PARAB GAUNKAR Vs. STATE OF GOA
February 22, 1999
SHANTARAM BALU KASARE Vs. R H MENDONCA COMMISSIONER OF POLICE MUMBAI
March 11, 1999
SHANTARAM BHAT Vs. SHIVKUMAR RAMDAS PRASAD
April 28, 1999
SHANTILAL DAMJI SAWLA Vs. STATE OF MAHARASHTRA
July 26, 1999
SHAPOORJI PALLONJI AND CO PVT LTD Vs. D H DESHMUKH
January 30, 1999
SHARAD MANSUKHLAL MUTHA Vs. VIDEOCON LEASING AND INDUSTRIAL FINANCE LIMITED
February 24, 1999
SHARDA ISPAT LIMITED Vs. UNION OF INDIA
September 20, 1999
SHARDA LOVELEEN KUMAR MERCK Vs. LOVELEENKUMAR CHAMANLAL MERCK
September 28, 1999
SHARDA SHANTARAM PRABHALE Vs. NARENDRA SHANTARAM PRABHALE
August 17, 1999
SHASHIKANT BHAGWANT KULKARNI Vs. INDIAN RED CROSS SOCIETY AND ANOTHE
October 25, 1999
SHASHIKANT KISAN BILASKAR Vs. STATE OF MAHARASHTRA
December 7, 1999
SHASHIKANT SHAMRAO MANE Vs. ATMARAM YALLAPPA SHEWALE
March 6, 1999
SHAUKAT ALI SAYYED RASHID Vs. STATE OF MAHARASHTRA
August 30, 1999
SHAYAM DWARKADAS CHABRIA Vs. REGIONAL PASSPORT OFFICER
November 15, 1999
SHAYM DATTATRAY BETURKAR Vs. SPECIAL EXECUTIVE MAGISTRATE
March 24, 1999
SHEELA RODRIGUES Vs. LOURENCINHA ANA DCRUZ RODRIGUES FERNANDES
February 19, 1999
SHEELA SOHANLAL GHAI Vs. SNEHALATA SOHANLAL GHAI
January 14, 1999
SHEO RAM RAM CHANDAR INDIA LTD Vs. UNION OF INDIA
July 1, 1999
Sheshya Sheshrao Sambhaji Suryavanshi Vs. State of Maharashtra
August 26, 1999
SHEVANTABAI SAKHARAM JADHAV Vs. SATARA ZILLA PARISHAD SAHAKARI MALIKI GRIHA
September 29, 1999
SHIVAJI Vs. STATE OF MAHARASHTRA
August 30, 1999
SHIVAJI ALIAS SHIVANAND S O SHARNAPPA BORGI Vs. STATE OF MAHARASHTRA
July 16, 1999
SHIVAJI ALIAS SHIVANAND SHARNAPPA BORGI Vs. STATE OF MAHARASHTRA
July 19, 1999
SHIVAJI RUNJAJI AUTADE Vs. MAHADU SAKHARAM AUTADE
March 12, 1999
SHIVAJI S O MAROTRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
May 5, 1999
SHIVAJIRAO RAMCHANDRA DESHMUKH Vs. STATE OF MAHARASHTRA
August 17, 1999
SHIVKUMAR SANSAR SHARMA Vs. STATE OF MAHARASHTRA
November 29, 1999
SHIVKUMAR VITHAL JANGAM Vs. SUB DIVISIONAL MAGISTRATE
October 8, 1999
SHIVLINGAPPA VIRAPPA ALANGE Vs. MALAPPA CHANMALLAPPA SHETTI
June 30, 1999
SHOBHA MADHAV VIDHATE Vs. MADHAV VEDU VIDHATE
April 20, 1999
SHOBHA MAHESHWARI Vs. NARAYANPRASAD JAJODIA
April 28, 1999
SHOBHATAI SURESHRAO YEOLE Vs. SURESH BAJIRAO YEOLE
October 1, 1999
SHOHRAB VALI MOHAMED Vs. INAMUDDIN
February 16, 1999
SHRADDHA Vs. AJIT KRISHNAJI MEDHEKAQR
February 23, 1999
SHREYAS BUILDERS Vs. M D KODNANI
September 30, 1999
SHRI SURESH RAIKAR Vs. ECONOMIC DEVELOPMENT CORPORATION & ANR.
June 24, 1999
SHRIKANT Y BHAGWAT Vs. STATE OF MAHARASHTRA
October 7, 1999
SHRIKRISHNA GANGADHAR JOSHI Vs. VIJAY KRISHNAJI LIMAYE
March 26, 1999
SHRIKRISHNA OIL MILL Vs. RADHAKISHAN RAMCHANDRA
February 5, 1999
SHRIMANTRAO CHINTAMANI KULKARNI Vs. STATE OF MAHARASHTRA
March 26, 1999
SHRIPAD SHIKSHAN MANDAL Vs. RAJARAM BHANDARI CHAVAN
July 2, 1999
SHRIRANG KRISHNAJI JADHAV Vs. STATE OF MAHARASHTRA
June 11, 1999
SHRISHAIL NAGAPPA PAARE Vs. STATE OF MAHARASHTRA
July 29, 1999
SHYAM MADANMOHAN RUIA Vs. STATE OF MAHARASHTRA
August 16, 1999
SIDDHIVINAYAK DEVELOPERS Vs. RAVINDRA SAKHARAM GURAV
August 2, 1999
SIDU SHRIPATI DHONDE Vs. JAYANT DATTATRAYA LOHAKARE
June 29, 1999
SIM SIM TRADING COMPANY MUMBAI Vs. CREAM CREATION MUMBAI
February 2, 1999
SINGRAJ SEWASWAMI Vs. KAMALA MILLS LTD
March 16, 1999
SIRAJKHAN S O HAYATKHAN Vs. STATE OF MAHARASHTRA
February 2, 1999
SITABAI KHEMCHAND JANGLA Vs. PADMA DHANRAJ NANGIA
July 21, 1999
SITARAM ALIAS PANDU RAMCHANDRA SAWANT Vs. STATE OF MAHARASHTRA
June 29, 1999
SIVANAND SAKHARAM KENKARE Vs. KRISHNARAO VINAYAK NIMBALKAR
July 15, 1999
SKOL BREWERIES LTD Vs. SANMAN DISTRIBUTORS PVT LTD
June 9, 1999
SMT. SHABIRA BALA MANYAR Vs. MARUTI BABURAO GONJARE AND ORS.
August 3, 1999
SNEHA MANDAL CO OPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
October 1, 1999
SNP SHIPPING SERVICES PRIVATE LIMITED Vs. KARA MARA SHIPPING COMPANY LIMITED
August 12, 1999
SNP SHIPPING SERVICES PRIVATE LIMITED Vs. WORLD TANKER CARRIER CORPORATION
September 10, 1999
SOCORRO N GRACIAS Vs. STATE OF GOA
April 22, 1999
SOMNATH UMAJI PIMPALE Vs. STATE OF MAHARASHTRA
August 5, 1999
SONABA BABURAO DALVI Vs. FACTORY MANAGER
December 16, 1999
SONERAO SADASHIVRAO PATIL Vs. GODAWARIBAI
March 23, 1999
SOPANRAO RAMA KASPATE Vs. SOPANRAO RAMA KASPATE
February 18, 1999
SOPHIA GULAM MOHAMMAD BHAM Vs. STATE OF MAHARASHTRA
January 21, 1999
SOU GAYABAI Vs. GOVIND RAO
January 28, 1999
SOU SHUBHLAXMI RASAL Vs. RAMDAS PATHAK
April 6, 1999
SOUD AHMED JUBBER KHAN Vs. O P BALI
March 10, 1999
SPECIAL LAND ACQUISITION OFFICER 2 Vs. HARICHANDRA RAMJI PATIL
September 16, 1999
SPECIAL LAND ACQUISITION OFFICER 3 Vs. LATIF MOHAMMAD HASHANBHOY
September 16, 1999
SPECIAL LAND ACQUISITION OFFICER MUMBAI Vs. BHAVSAR CONSTRUCTION CO PRIVATE LIMITED MUMBAI AND CONTROLLER OF RATIONING OFFICER MUMBAI
September 9, 1999
SQUADRON LEADER M M MALHOTRA I A F Vs. UNION OF INDIA DEFENCE SECRETARY
July 12, 1999
SQUADRON LEADER M M MALHOTRA, I A F Vs. UNION OF INDIA, DEFENCE SECRETARY
December 7, 1999
SRINIWASRAO BALASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
March 16, 1999
SRINIWASRAO BALASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
March 19, 1999
SRUSHTI VISION Vs. ULHAS BUYAO
October 1, 1999
STANDARD MOTOR UNION Vs. SHAKUNTALA P SHENE
October 28, 1999
STATE Vs. JOAQUIM ANTONIO DSILVA ALIAS A DSILVA
August 3, 1999
STATE Vs. VIRENDRA LAXICHAND NAGDA
May 6, 1999
STATE BANK OF INDIA Vs. UMANATH GANPAT NADKARNI
April 9, 1999
STATE BANK OF INDIA Vs. NEELA ASHOK NAIK
September 10, 1999
STATE OF MAHARASHTRA Vs. SUJA KARAN RABBANI
September 14, 1999
STATE OF MAHARASHTRA Vs. S D FINE-CHEM LTD
June 10, 1999
STATE OF MAHARASHTRA Vs. BALA ALIAS NARAYAN ARJUN GAONKAR
June 6, 1999
STATE OF MAHARASHTRA Vs. ASHOK
June 9, 1999
STATE OF MAHARASHTRA Vs. BALA ALIAS NARAYAN ARJUN GAONKAR
June 8, 1999
State of Maharashtra Vs. Suresh
May 8, 1999
STATE OF MAHARASHTRA Vs. VIJAY BABURAO GAVARE AND ANOTHER
July 14, 1999
STATE OF MAHARASHTRA Vs. GOPAL BALKRISHNA AKOTKAR
July 2, 1999
STATE OF MAHARASHTRA Vs. BAHADURSINGH GULBARTSINGH
April 8, 1999
STATE OF MAHARASHTRA Vs. VIJAY GAJANAN MANKAME
April 16, 1999
STATE OF MAHARASHTRA Vs. ANAND NAMDEO PATIL
April 16, 1999
STATE OF MAHARASHTRA Vs. MADHAV DAGDU BHONSALE
March 26, 1999
STATE OF MAHARASHTRA Vs. DEELIPKUMAR HIRACHAND JAIN
April 19, 1999
STATE OF MAHARASHTRA Vs. JOAQUIM ANTONIO DSILVA
July 29, 1999
STATE OF MAHARASHTRA Vs. YADAV S O NATTHUJI KOHACHADE
July 19, 1999
STATE OF MAHARASHTRA Vs. NARAYANRAM CHETANRAM CHAUDHARY
July 22, 1999
STATE OF MAHARASHTRA Vs. TUKARAM YASHWANT DINDORLE
September 27, 1999
STATE OF MAHARASHTRA Vs. KIRAN S O MOHAN KANDOLKAR
January 11, 1999
STATE OF MAHARASHTRA Vs. SANJAY VASANTRAO DHUMAL
December 9, 1999
STATE OF MAHARASHTRA Vs. ARUNKUMAR HIRJI SHAH
December 2, 1999
STATE OF MAHARASHTRA Vs. ASHOK BHASKAR GHARAT
December 4, 1999
STATE OF MAHARASHTRA Vs. KALURAM TUKARAM SHINDE
December 6, 1999
STATE OF MAHARASHTRA Vs. GANESH NARAYAN GADEKAR
November 25, 1999
State of Maharashtra Vs. Muneer Ahamad Sheikh
March 17, 1999
STATE OF MAHARASHTRA Vs. MAHAVIR V NAYAK
March 23, 1999
STATE OF MAHARASHTRA Vs. PRAVIN PREMJI SHAH
March 24, 1999
STATE OF MAHARASHTRA Vs. SHANKARAJI APPA PATIL
March 24, 1999
STATE OF MAHARASHTRA Vs. DAMU GOPINATH SHINDE
March 10, 1999
STATE OF MAHARASHTRA Vs. SANJAY MORESHWAR DAMLE
March 4, 1999
STATE OF MAHARASHTRA Vs. SHANTILAL SAREMAL
February 19, 1999
STATE OF MAHARASHTRA Vs. SUHAS SATARDEKAR
January 22, 1999
STATE OF MAHARASHTRA Vs. RAJESH GAONKAR
January 22, 1999
STATE OF MAHARASHTRA Vs. R A CHANDAWARKAR
February 19, 1999
STATE OF MAHARASHTRA Vs. MOHAMMAD SHABBIR
February 9, 1999
STATE OF MAHARASHTRA Vs. SHABBIR SHEIKH NAJMUDDIN
February 9, 1999
STOCK EXCHANGE MUMBAI Vs. VINAY BUBNA
February 5, 1999
SUB DIVISIONAL ENGINEER ZILLA PARISHAD NASIK Vs. KACHARU VISHRAM PAWAR
June 23, 1999
SUBHASH DUDHANI Vs. V S BHOSALE
January 21, 1999
SUBRAO CHINTU SATHE Vs. STATE OF MAHARASHTRA
April 23, 1999
SUCHAK PAPERS MANUFACTURING CO Vs. H J NIKAM
April 9, 1999
SUDARSHAN KUMAR LUTHRA Vs. MADANLAL HARICHAND THAPAR
August 24, 1999
SUDARSHAN M SUREKHA Vs. S M SAMANT
October 18, 1999
SUDARSHAN SYNTHETICS BOMBAY PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
February 26, 1999
SUDHAKAR LAVAJI ZENDE Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY
June 9, 1999
SUDHAKAR S O GANGARAM BAHALE Vs. MADHUKAR S O RAMRAO BHUIBHAR
September 6, 1999
SUDHAKAR S O SHANKARRAO SARWATE Vs. VISVESVARAYA REGIONAL COLLEGE OF ENGINEERING
June 7, 1999
SUDHAKAR S O VINAYAK KAREGAONKAR Vs. STATE OF MAHARASHTRA
December 8, 1999
SUDHIR R BHATANKAR Vs. STATE OF MAHARASHTRA
September 10, 1999
SUDHIR SAKHARAM MESHRAM Vs. STATE OF MAHARASHTRA
April 20, 1999
SUDIPTA NAG Vs. DEPUTY COMMISSIONER OF LABOUR
February 10, 1999
SUHASINI S REVANKAR Vs. BANK OF INDIA
April 9, 1999
SUKDO LADKO NAIK Vs. NAVSO BOMBDO GAWDE
March 22, 1999
SULABHA ASHOK SURYAWANSHI Vs. EILEEN .D'SOUZA
February 11, 1999
SULABHA PRADIP VASA Vs. PRADIP S O PRABHULAL VASA
October 12, 1999
SUMAN MOTELS LIMITED WIPRO FINANCE LIMITED Vs. SUMAN MOTELS LIMITED
March 12, 1999
SUMAN MOTELS LTD Vs. STATE OF MAHARASHTRA
March 8, 1999
SUMATI JOSEPH NAIDU Vs. STATE OF MAHARASHTRA
December 6, 1999
SUMATI JOSEPH NAIDU Vs. STATE OF MAHARASHTRA
December 14, 1999
SUMITRA Vs. STATE OF MAHARASHTRA
December 1, 1999
SUNANDA DAS Vs. STATE OF MAHARASHTRA
April 13, 1999
SUNDERLAL Vs. STATE OF MAHARASHTRA
October 13, 1999
SUNIL K MIRCHANDANI Vs. REENA S MIRCHANDANI
August 4, 1999
SUNIL V KAPADIA Vs. SUMATI V KAPADIA
June 30, 1999
SUNITA B VATSARAJ Vs. KARNATAKA BANK LIMITED
March 3, 1999
SUNMICK EXPORTS PRIVATE LIMITED DEUTSCHE BANK AG Vs. N R
April 28, 1999
SUO MOTU Vs. CHIEF SECRETARY GOVT OF GOA PANAJI
May 4, 1999
SUPERINTENDING ENGINEER M I D C Vs. RAJURKAR BROTHERS
October 8, 1999
SURESH D NAIK Vs. MANGUESH R WAGLE
June 10, 1999
SURESH D. NAIK Vs. MANGUESH R. WAGLE
June 16, 1999
SURESH GANPAT MUNDHE Vs. STATE OF MAHARASHTRA
July 27, 1999
SURESH S O RAMCHAND GAJBHIYE Vs. MUNICIPAL COUNCIL
October 25, 1999
SURESH S O RAMNIWAS MANTRI AND ANOTHE Vs. IFTEQUARODDIN S O MOHAMMAD BADRODDI
February 26, 1999
SURESHCHANDRA MAHABIR PRASAD MANTRI Vs. STATE OF MAHARASHTRA
October 14, 1999
SURINDER P S PRUTHI Vs. COMMANDER B Y WAD
March 10, 1999
SUSHILA D SHETH Vs. ANAND TRUST
June 18, 1999
SUSHILABEN SEVANTILAL DOSHI Vs. SOMNATH PAL
August 31, 1999
SUSHMA RANI JHANJEE Vs. MARGAO MUNICIPAL COUNCIL
January 12, 1999
SWAPAN KUMAR BASANT KUMAR GHOSH Vs. STATE OF MAHARASHTRA
April 5, 1999
SWATI RAVINDRA SOLUNKE Vs. RAVINDRA MADHAVRAO SOLUNKE
September 30, 1999
SYDNEY @ RAJESH Vs. EDITH @ REENA
July 15, 1999
SYED AFZAL HUSSAIN HUSSAINI Vs. HONOURABLE MINISTER REVENUE AND
December 7, 1999
SYED SAMIULLAH S O HABIBULLAH Vs. STATE OF MAHARASHTRA
April 26, 1999
SYED YUSUF SYED NOOR Vs. STATE OF MAHARASHTRA
October 25, 1999
SYNDICATE BANK Vs. OFFICIAL LIQUIDATOR
February 5, 1999
TABASSUM SHAIKH Vs. SHAIKH S J SHAIKH
August 30, 1999
TACO BELL CORPORATION Vs. TACO BELL
April 13, 1999
TANAJI ATMARAM PATIL Vs. STATE OF MAHARASHTRA
March 26, 1999
TANAJI BHIKAJI DALVI Vs. STATE OF MAHARASHTRA
July 28, 1999
TANAJI GANAPATI NILAPANKAR Vs. STATE OF MAHARASHTRA
August 16, 1999
TARA Vs. PRAMOD SHIKSHAN SANSTHA
December 14, 1999
TARIQ RAZI AZMI Vs. TATA HYDRO ELECTRIC SUPPLY COMPANY LIMITED
July 3, 1999
TARVINDARSINGH MAHENDRASINGH Vs. STATE OF MAHARASHTRA
August 27, 1999
TATA CONSULTING ENGINEERS Vs. A C DOSHI
June 15, 1999
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. DIRECTOR OF ENFORCEMENT OF THE FOREIGN EXCHANGE REGULATION APPELLATE BOARD
March 20, 1999
TATA FINANCE LIMITED Vs. N R
January 19, 1999
TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. NARENDRA L MANSUKHANI
January 30, 1999
TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. PRINCIPAL SECRETARY ENERGY AND ENVIRONMENT GOVERNMENT OF MAHARASHTRA
April 28, 1999
TATA MEMORIAL HOSPITAL AND CANCER RESEARCH INSTITUTE Vs. TATA MEMORIAL HOSPITAL WORKERS UNION
June 30, 1999
TATYARAO MARIBA RANKHANMBE Vs. STATE OF MAHARASHTRA
April 21, 1999
TELECOM INDUSTRIES Vs. UNION OF INDIA (UOI)
January 28, 1999
THANKGOD AFAM EZEME Vs. B D GOEL
July 30, 1999
THOMAS SEBASTIAN Vs. CHIEF SECRETARY STATE OF GOA
July 19, 1999
TOEFER INTERNATIONAL ASIA PRIVATE LIMITED Vs. THAPAR ISPAT LIMITED
April 22, 1999
TOEPFER INTERNATIONAL ASIA PRIVATE LIMITED Vs. THAPAR ISPAT LIMITED
April 15, 1999
TOEPFER INTERNATIONAL ASIA PRIVATE LIMITED Vs. THAPAR EXPORT LIMITED
October 8, 1999
TRILOCHANA K DOSHI Vs. STOCK EXCHANGE OF INDIA
October 13, 1999
TRIMBAK BAPURAO SHEJUL Vs. GHANSHYAMDAS LAXMINARAYAN KALA
February 2, 1999
TRISHUL STEELS Vs. MUNICIPAL CORPORATION OF THE CITY OF AURANGABAD
October 8, 1999
TRISHUL STEELS Vs. MUNICIPAL CORPORATION
October 11, 1999
TRUSTEES OF S P R JAIN KANYASHALA TRUST AND SARVAJANIK EDUCATION SOCIETY Vs. ABDUL KALEEM
March 4, 1999
Tukaram Ganpat Thite Vs. State of Maharashtra
July 12, 1999
TUKARAM KHUSHABA CHORGE Vs. MALAM JANARDHAN JAGTAP
October 12, 1999
TUKARAM PANDURANG GAIKWAD Vs. HABABI EABUMIYA SHAIKH
December 16, 1999
TUKARAM RANU GITE Vs. NIVRUTTI RAMAJI GUNJAL
May 3, 1999
TUKARAM S O RAMJI KOLI Vs. STATE OF MAHARASHTRA
May 6, 1999
TUKARAM SHIVARKAR Vs. STATE OF MAHARASHTRA
February 15, 1999
TULSHIRAM BHANUDAS KAMBALE Vs. STATE OF MAHARASHTRA
April 5, 1999
UDHAV JAYRAM KATARNAVARE Vs. BHIMA JUNGAL KATARNAVARE
July 27, 1999
ULHASNAGAR MUNICIPAL CORPORATION Vs. GULSHAN CONTRACTORS ENTERPRISES
January 29, 1999
UMAKANT B KENKRE Vs. YESHWANT P SHIRODKAR
January 30, 1999
UMAKANT RAMCHANDRA WALVEKAR Vs. STATE OF MAHARASHTRA
September 21, 1999
UNDARYA NARAYAN DOKAPHODE Vs. STATE OF MAHARASHTRA
June 23, 1999
UNIFLEX CABLES LIMITED Vs. MANSINGH HANUTMAL BAID
July 7, 1999
UNILAB CHEMICAL AND PHARMACEUTICALS Vs. SMITH STANISTREET PHARMACUTICALS LTD
February 6, 1999
UNILAB CHEMICALS AND PHARMACEUTICALS Vs. SMITH STANISTREET PHARMACEUTICALS LIMITED
February 26, 1999
UNION BANK OF INDIA Vs. KOKILA NITISH KOTAK
March 9, 1999
UNION BANK OF INDIA Vs. CANNON INDUSTRIES
July 7, 1999
UNION OF INDIA Vs. AJAY JUGALKISHOR ARORA
March 20, 1999
UNION OF INDIA Vs. RAMESH JULGALIKSHOR ARORA
March 20, 1999
UNION OF INDIA Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED
December 17, 1999
UNION OF INDIA Vs. PRAKASH MEHRA
July 2, 1999
UNION OF INDIA Vs. BUILD INDIA CONSTRUCTION SYSTEMS
July 21, 1999
UNITED BREWERIES LTD Vs. COMMISSIONER OF EXCISE
November 17, 1999
UNITED COMMERCIAL BANK Vs. MADAN MOHAN DIDE
December 1, 1999
UNITED COMMERCIAL BANK LIMITED Vs. MADAN MOHAN DIDE
December 2, 1999
UNIVERSAL CINE TRADES PRIVATE LIMITED Vs. SUSHEELA YESHWANT PRABHU
November 25, 1999
UTTAM PEDNEKAR Vs. ATUL PUNDALIK BANDEKAR
March 11, 1999
VAIJANATH DHONDIBA MADULKAR Vs. ASHOK BASWANT NAVALGI
October 12, 1999
VAIJANATH S O TRIMBAK PATRE Vs. STATE OF MAHARASHTRA
July 26, 1999
VALIBHAI N.MITHIBORWALA Vs. STATE OF MAHARASHTRA
July 14, 1999
VANAPPA SADASHIV PUJARI Vs. STATE OF MAHARASHTRA
December 14, 1999
VANDANA VITHAL MANDLIK Vs. VITHAL NAMDEO MANDLIK
September 6, 1999
VANMALA Vs. MAROTI SAMBHAJI HATKA
April 13, 1999
VARDHAMAN SPINNING AND GENERAL MILLS LIMITED Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
April 6, 1999
VASANT BABURAO KORDE Vs. STATE OF MAHARASHTRA
August 27, 1999
VASANT LAXMAN OAK Vs. RAGHO NAVASU WAKH
June 7, 1999
VASANT NARAYAN KHAKHANIS Vs. PRABHAVATI BALCHANDRA HARJARNIS
April 5, 1999
VASANT NARAYAN KHAKHANIS Vs. PRABHAVATI BALCHANDRA HARJARNIS
April 6, 1999
VASANT SAHADU BHALE Vs. STATE OF MAHARASHTRA
July 27, 1999
VASANT VINAYAK JOGAWAR Vs. UNIVERSITY OF POONA
January 13, 1999
VASANTA ALIAS KALLU Vs. STATE OF MAHARASHTRA
December 6, 1999
VASSUDEV NENE Vs. DATTATRAYA RAGHUNATH JOG
March 26, 1999
VASUDEO KARUNAKAR NAMBIAR Vs. BALKRISHNA KARUNAKAR NAMBIAR
April 8, 1999
VASUDEO WADIRAJ RAO Vs. HOTEL PADMA
November 16, 1999
VELCORD TEXTILES Vs. UNION OF INDIA (UOI) AND ORS.
February 22, 1999
VELJI SHIVAJI AND BROS Vs. MATHURADAS NARANDAS AND SONS DEFENDANTS
July 19, 1999
VICTOR DE GRACA PINTO Vs. LOURDES DE GRACA PINTO E NAZARETH
January 22, 1999
VIDEO CITY INDIA LTD Vs. STATE OF MAHARASHTRA
December 23, 1999
VIDEOCON INTERNATIONAL Vs. UNION OF INDIA
October 7, 1999
VIDYA LACHHMANDAS KHANCHANDANI Vs. VISHIN N KHANCHANDANI
March 20, 1999
VIDYA PRASARAK MANDAL Vs. V M SHEVADE
May 5, 1999
VIDYA SHIVAJIRAO PATIL Vs. STATE
April 28, 1999
VIDYADHAR H VARMA Vs. R H MENDONCA
August 10, 1999
Vijay Vs. State of Maharashtra
February 10, 1999
VIJAY BHASKAR SHETTY Vs. STATE OF MAHARASHTRA
October 28, 1999
VIJAY DIAMOND PVT LTD Vs. AMAN INDUSTRIES
November 30, 1999
VIJAY KRISHNA KUMBHAR Vs. STATE OF MAHARASHTRA
March 6, 1999
VIJAY KUMAR MEHTA Vs. KHORSHED K AGA
June 15, 1999
VIJAY MEHRA Vs. PRATAPRAJ SHAMJIBHAI PAREKH
June 24, 1999
VIJAY VISHNU PAWAR Vs. ZILLA PARISHAD BHANDARA
August 25, 1999
VIJAY VISHWANATH KUVALEKAR Vs. SURESH RAGHUNATHRAO KALKUNDRIKAR
September 10, 1999
VIJAY VISHWANATH KUVALEKAR Vs. SURESH RAGHUNATHRAO KALKUNDRIKAR
September 14, 1999
VIJAYKUMAR B AGARWAL Vs. GOVINDBHAI DAYAL MANGE AND ANOTHE
June 22, 1999
VIJAYKUMAR S O NAGNATH SURYAVANSHI Vs. STATE OF MAHARASHTRA
June 16, 1999
VIJAYKUMAR S RAJPUT Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 9, 1999
VIJAYSINHA SHIVAJIRAO DESHMUKH Vs. STATE OF MAHARASHTRA
July 27, 1999
VINAYA MANOHAR MADHAVI Vs. O P BALI COMMISSIONER OF POLICE
March 10, 1999
VINAYAK KAMAT TARCAR Vs. STATE OF GOA
September 18, 1999
VINAYAK S BHOSLE Vs. VIYAYA V BHOSLE
August 26, 1999
VINOD KUMAR KEJRIWAL Vs. RANJANA VINODKUMAR KEJRIWAL
February 17, 1999
VINODKUMAR SHARMA Vs. ASHOKKUMAR S UPADHYAYA
July 15, 1999
VISHNU B MAYEKAR Vs. LAXMI V MAYEKAR
September 28, 1999
VISHNU KRISHNA KSHIRSAGAR Vs. SHRIKANT RAJARAM KALE
June 14, 1999
VISHRAM PARBAT H U F Vs. SHRUTI BUILDERS
July 22, 1999
VISHWANATH MADHAV DESHMUKH Vs. STATE OF MAHARASHTRA
July 27, 1999
VISHWANATH RAGHUVIR SINAI EDO Vs. ASHOK DATTATRAY DANDE
December 2, 1999
VISHWANATHAN RAMCHANDARAN IYER Vs. TRUSTEES OF THE PORT OF BOMBAY
December 24, 1999
VISHWAS S BHASE Vs. STATE OF MAHARASHTRA
July 20, 1999
VISHWAS VASANTRAO MUGALIKAR Vs. JYOTI
February 11, 1999
VITHAI GANGADHAR GUMGAONKAR Vs. PUNABAI
January 29, 1999
VITHAL GOVIND TOKE Vs. DRUPADABAI CHIMA GAYAKWAD
January 15, 1999
VITHAL SUBHANA PATIL Vs. DYANU BANDU KADAM
March 19, 1999
VITHAL YADAV MANJARE Vs. AMBADAS EKNATH DHAGE
July 14, 1999
VITHU HIRA MAHAR MORE ALIAS VITHU PANDU SONAWANE Vs. STATE OF MAHARASHTRA
July 1, 1999
VOLTAS LTD Vs. S.V. BOTRE
August 12, 1999
WAHIDUNNISSA BEGUM Vs. SHAIKH ABDUL LAL S O SK MAHEBOOB
August 10, 1999
WAKAR AHMED SIDDIQUI Vs. STATE OF MAHARASHTRA
July 8, 1999
WALLET FERRAO BRAGANZA Vs. MARIA LIBANIA SEVERINA DSOUZA BRAGANZA
June 25, 1999
WAMAN HARIBA BHAPKAR Vs. RAMBHAU JAIWANTRAO GHOGRE
February 16, 1999
WANGAI MUHIU MAINA Vs. NAGPUR UNIVERSITY NAGPUR
July 16, 1999
WEIZMANN LIMITED Vs. KEDIA DISTILLERIES LTD
February 17, 1999
WEIZMANN LIMITED Vs. KEDIA DISTILLERIES LTD
June 18, 1999
WESSEL VAN BEELAN Vs. STATE OF GOA
March 4, 1999
WEST COAST PAPER MILLS EMPLOYEES UNION Vs. A B M SHAIKH
February 4, 1999
WEST COAST PAPER MILLS LIMITED Vs. TRUSTEES OF PORT OF BOMBAY
February 5, 1999
Y R TAMBOLI Vs. VIRENDRA LAXMICHAND NAGDA
May 6, 1999
YASHVANT BHAU HANKARE Vs. STATE OF MAHARASHTRA
May 3, 1999
YASHWANT JAGANNATH INGAWALE Vs. SNOWCEM INDIA LTD
August 17, 1999
YELLAPPA HANUMANT MORE Vs. SHANKAR SONYABAPU CHANDANWALE
March 26, 1999
YESHWANT ALIAS YESHYA MAHADEO PATIL Vs. R H MENDONCA
July 27, 1999
YESHWANT DHONDIBA KHULE Vs. STATE OF MAHARASHTRA
July 22, 1999
YESHWANT G CHIKHALKAR Vs. KILLICK NIXON LTD
July 9, 1999
YESHWANT SUBRAO BIDKAR Vs. SHIKANDAR ALLABAKSHA NAGARAJI
February 4, 1999
YOGESH BHIKHABA CHONKAR Vs. STATE UNION TERRITORY OF DADRA AND NAGAR HAVELI
October 1, 1999
YOGESH INDUKUMAR PATEL Vs. UNION OF INDIA
July 5, 1999
YOGESHWAR ALIAS YOGRAJ BHAURAO HATWAR Vs. STATE OF MAHARASHTRA
March 19, 1999
YOGINI CHANDRAKANT MEHTA Vs. OFFICIAL ASSIGNEE HIGH COURT BOMBAY
February 24, 1999
YUGDHARAM INVESTMENT AND TRADING CO PVT LTD Vs. BOMBAY METROPOLITAN REGION DEVELOPING AUTHORITY
July 2, 1999
ZAITUM BI MUBARAK SHAIKH Vs. MUBARAK FAKHRUDDIN SHAIKH
May 23, 1999
ZAKARI MUSTAPHA Vs. S R DUTTA ASST COLLECTOR PREVENTION
December 13, 1999
ZAMBAR RAJARAM PATIL Vs. STATE OF MAHARASHTRA
October 7, 1999
ZEE TELEFILMS LIMITED Vs. AALIA PRODUCTIONS
November 24, 1999
ZEE TELEFILMS LTD Vs. NEW TELEVISION INDIA PVT LTD
March 11, 1999
ZEENAT ANJUM MEMON Vs. STATE OF MAHARASHTRA
July 5, 1999
ZIM LABORATORIES LIMITED Vs. STATE OF MAHARASHTRA
February 2, 1999
ZIM LABORATORIES LTD Vs. STATE OF MAHARASHTRA
February 3, 1999
ZULFIKAR ALIAS D ABDUL SATTAR KHAN Vs. STATE OF MAHARASHTRA
April 12, 1999