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Case Index
Title
Date
A I P SCHOOLS WELFARE SOCIETY Vs. STATE OF U P
October 14, 1999
A K ENTERPRISES AGRA Vs. STERLING MACHINE TOLLS
November 2, 1999
A K JAIN Vs. STATE OF U P
November 15, 1999
A SHABIH AHMAD Vs. GENERAL MANAGER PERSONNEL AND ADMINISTRATION E B G O N G C DEHRADUN AND
September 7, 1999
AARTI YADAV Vs. STATE OF U P
September 20, 1999
AASIF SHAHDAB Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD U P
August 20, 1999
ABB ABL LIMITED Vs. NATIONAL THERMAL POWER CORPORATION
November 3, 1999
ABDUL BARI Vs. STATE OF U P
August 9, 1999
ABDUL GAFFAR Vs. STATE OF U P
April 16, 1999
ABDUL HABIB Vs. GULAM SARVAR
September 21, 1999
ABDUL HAFIZ Vs. UNION OF INDIA
May 25, 1999
ABDUL HAL Vs. NAJMA KHATOON
May 12, 1999
ABDUL HAMID Vs. IIIRD ADDL DISTRICT JUDGE MAINPURI
August 30, 1999
ABDUL HAQ Vs. STATE OF UTTAR PRADESH
July 28, 1999
ABDUL MABOOD ALIAS DEBOO Vs. STATE OF U.P. AND OTHERS
December 3, 1999
ABDUL MALIK Vs. ADHIKSHAK, JANPAD KARAGAR AND ORS.
January 6, 1999
ABDUL QADEER ALIAS ABDUL QADIR Vs. COMMITTEE OF MANAGEMENT BHARAT BHAKT SAMAJ UCHCHTAR MADHYAMIK VIDYALAYA
March 21, 1999
ABDUL QUADEER ALIAS ABDUL QUADIR Vs. COMMITTEE OF MANGEMENT BHARAT BHAKT SAMAJ UCHCHATAR MADHYAMIK
September 21, 1999
ABDUL RAHEEM Vs. JOINT DIRECTOR OF CONSOLIDATION AZAMGARH
September 9, 1999
ABDUL RAHMAN Vs. IST ADDITIONAL CIVIL JUDGE SR DIVISION MORADABAD
March 10, 1999
ABDUL RAHMAN JAFRI Vs. STATE OF U P
November 26, 1999
ABDUL REHMAN Vs. ASSTT SUGAR COMMISSIONER HALDWANI
February 9, 1999
ABDUL SAMAD Vs. VLTH ADDL DISTRICT JUDGE MEERUT
July 26, 1999
ABDUL SAMAD Vs. STATE OF U P
September 16, 1999
ABDUL WAHID Vs. ZARINA BEGUM
July 23, 1999
ABHAI KUMAR RAI Vs. STATE OF U P
November 29, 1999
ABHAI OIL COMPANY Vs. DISTRICT MAGISTRATE GORAKHPUR
February 16, 1999
ABHAI RAJ SINGH Vs. NAGAR MAHAPALIKA ALLAHABAD
May 20, 1999
ABHISHEK RATHORE Vs. DIRECTOR INSTITUTE OF ENGINEERING AND RUAL TECHNOLOGY ALLAHABAD
September 21, 1999
ABINASH CHANDRA SRIVASTAVA Vs. STATE OF UTTAR PRADESH
July 26, 1999
ABRAR CHAUDHARY Vs. STATE
April 30, 1999
ACCHUTA SINGH AND ORS Vs. STATE OF U P
February 26, 1999
ACCIDENT CLAIMS TRIBUNAL MEERUT Vs. MASTER RAJU
January 27, 1999
ACHCHEY LAL Vs. STATE OF UTTAR PRADESH
March 16, 1999
ACHUTYANAND DUBEY Vs. DISTRICT BASIC EDUCATION OFFICER
July 28, 1999
ACQUEOUS VICTUALS P LTD Vs. NAGAR MAHAPALIKA BAREILLY
April 16, 1999
ADESH KUMAR JAISWAL Vs. STATE OF UTTAR PRADESH
September 10, 1999
ADITYA PRASAD SHUKLA Vs. STATE OF UTTAR PRADESH
April 22, 1999
ADITYA TRADING COMPANY Vs. STATE OF UTTAR PRADESH
November 4, 1999
ADVOCATES ASSOCIATION FOR JUDICIAL SERVICES U P AT ALLAHABADS Vs. STATE OF UTTAR PRADESH
August 11, 1999
AGAUTA SUGAR AND CHEMICALS Vs. STATE OF UTTAR PRADESH
February 1, 1999
AGRA DEVELOPMENT AUTHORITY Vs. EAST INDIA HOTELS LTD
September 1, 1999
AGRA DEVELOPMENT AUTHORITY AGRA Vs. EAST INDIA HOTELS LTD
October 1, 1999
AHMAD BAKSH AND SONS Vs. STATE OF U P
February 19, 1999
AHMADI KHANAM Vs. IIIRD ADDL DISTRICT JUDGE GONDA
December 15, 1999
AHMED BAKHASH AND SONS Vs. STATE OF UTTAR PRADESH
February 19, 1999
AIRCEL DIGILINK INDIA LTD Vs. NAGAR NIGAM ALLAHABAD
November 26, 1999
AJAI CHAND Vs. U P PUBLIC SERVICES TRIBUNAL II LUCKNOW
April 19, 1999
AJAI DHAR DUBEY Vs. STATE OF U P
October 29, 1999
AJAI KUMAR AGARWAL Vs. STATE OF U P
September 28, 1999
AJAI PAL SINGH AND ORS. Vs. ADDL. DISTRICT JUDGE, NAINITAL AND ANR.
October 8, 1999
AJAI SINGH Vs. NAKHRU
January 28, 1999
AJAY KUMAR Vs. STATE OF U P
July 13, 1999
AJAY KUMAR Vs. IVTH ADDL DISTRICT JUDGE NALNITAL
December 7, 1999
AJAY KUMAR GUPTA Vs. VTH ADDL DISTRICT JUDGE GHAZIABAD
September 10, 1999
AJAY KUMAR TIWARI Vs. ADDL DISTRICT CO OPERATIVE BANK LTD
April 6, 1999
AJAY KUMAR VISHWAKARMA Vs. R.S., BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
September 28, 1999
AJAY MEHRA Vs. DURGESH BABU
November 2, 1999
AJAYPAL SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
August 18, 1999
AJEET SINGH Vs. STATE OF UTTAR PRADESH
August 21, 1999
AJIT SINGH Vs. STATE
October 14, 1999
AJMER SINGH Vs. STATE OF U P
April 6, 1999
AKBAL AHMAD AND ORS. Vs. IIIRD ADDL. DISTRICT JUDGE, AZAMGARH
August 18, 1999
AKBAR AHMAD Vs. STATE OF U P
April 30, 1999
AKHIL BHARAT HINDU MAHASABHA AA Vs. ELECTION COMMISSION OF INDIA
April 22, 1999
AKHIL BHARTIYA JANTA PARTY ALIGARH Vs. IVTH ADDL DISTRICT JUDGE ALIGARH
February 26, 1999
AKHIL BHARTIYA MANAV KALYAN SAMITI Vs. STATE OF UTTAR PRADESH
January 18, 1999
AKHIL BHARTIYA MANAV KALYAN SAMITI Vs. STATE OF U P
January 8, 1999
AKHILESH KALRA Vs. VTH ADDL DISTRICT JUDGE LUCKNOW
May 26, 1999
AKHILESH KUMAR SINGH Vs. DISTRICT MAGISTRATE COLLECTOR
August 3, 1999
Akhtar Husain Vs. Mohd Shami
October 15, 1999
AKHTARI Vs. DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
August 31, 1999
Akhtari Begum Vs. Murari Singh
October 27, 1999
AKRAM Vs. STATE OF U P
November 24, 1999
ALANKAR Vs. STATE OF U P
December 20, 1999
ALCHOCHEM ORGANICS I PVT LTD Vs. COMMISSIONER A C EX
February 26, 1999
ALI ABBAS ABDI Vs. STATE OF U P
May 7, 1999
ALI AHMAD Vs. U P STATE ELECTRICITY BOARD LUCKNOW ANDORS
July 23, 1999
ALI AKHTAR Vs. STATE OF UTTAR PRADESH
April 9, 1999
ALIGARH MUSLIM UNIVERSITY Vs. VLLTH ADD C J M ADD C J ALIGARH
March 31, 1999
ALKASHWARI SAWRUP JOSHI Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD
August 13, 1999
ALL INDIA PUBLIC SCHOOL S WELFARE SOCIETY GHAZIABAD Vs. STATE OF UTTAR PRADESH
October 14, 1999
ALLAHABAD HOMOEOPATHIC MEDICAL COLLEGE EVAM ASPTAL ALLAHABADS Vs. STATE OF UTTAR PRADESH
September 7, 1999
ALLAHABAD UNIVERSITY TEACHERS ASSOCIATION ALLAHABAD Vs. CHANCELLOR U P STATE UNIVERSITIES LUCKNOW
October 13, 1999
ALLAUDDIN UMAR Vs. ADDL DISTRICT JUDGE VARANASI
March 16, 1999
ALLEN ROLLER FLOUR MILLS Vs. COMMISSIONER TRADE TAX U P
July 14, 1999
ALOK KUMAR THAPAR Vs. PANKAJ TYAGI
April 19, 1999
ALTAF Vs. STATE OF UTTAR PRADESH
April 21, 1999
AMAR BABU SRIVASTAVA Vs. STATE OF U P
September 13, 1999
AMAR NATH CHATURVEDI AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 16, 1999
AMAR NATH GUPTA Vs. STATE OF UTTAR PRADESH
August 2, 1999
AMAR NATH MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD ANDORS
May 17, 1999
AMAR PAL Vs. DISTRICT INSPENCTOR OF SCHOOLS
July 13, 1999
AMAR PAL Vs. STATE OF U P
February 23, 1999
AMAR SINGH Vs. STATE OF UTTAR PRADESH
February 10, 1999
AMARENDRA KUMAR SINGH Vs. STATE OF U.P AND OTHERS
January 15, 1999
AMARJEET YADAV Vs. STATE OF U P
May 28, 1999
AMBRISH KHURANA Vs. IST ADDL DISTT AND SESSIONS JUDGE ALLAHABAD
March 16, 1999
AMIL RASHID Vs. NAGAR PANCHAYAT AJUHA
August 19, 1999
AMIT CHAUDHARY Vs. STATE OF UTTAR PRADESH
September 21, 1999
AMIT JOSHI Vs. CHANCELLOR OF KUMAUN UNIVERSITY RAJ BHAWAN LUCKNOW
September 6, 1999
AMNA NIYAZ BEGUM AND ORS. Vs. JAMEELA BEGUM AND ORS.
November 25, 1999
AMRENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
August 5, 1999
AMRISH KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
July 7, 1999
ANAND KUMAR BHATNAGAR Vs. KESAR BAI
December 21, 1999
ANAND PRAKASH Vs. NASEEM UDDIN
February 16, 1999
ANARO DEVI Vs. STATE OF UTTAR PRADESH
February 1, 1999
ANEEP MEHTA Vs. SENIOR DIVISIONAL MANAGER L I C OF INDIA ALLAHABAD
July 21, 1999
ANGNU Vs. STATE OF U P
August 17, 1999
ANIL KUMAR Vs. IX ADDL DIST JUDGE KANPUR NAGAR
January 18, 1999
ANIL KUMAR DUBEY ALIAS SUSHA Vs. STATE OF U P
July 13, 1999
ANIL KUMAR SETHI Vs. STATE OF U P
January 25, 1999
ANISUR RAHMAN Vs. KHALIDA MUNIM
January 14, 1999
ANITA Vs. STATE OF U P
February 2, 1999
ANITA SINGHS Vs. PRATAP SINGH
September 21, 1999
ANITA TYRE RETREADING WORKS Vs. CITY MAGISTRATE MUZAFFARNAGAR
January 12, 1999
ANJULA Vs. JOINT DIRECTOR OF EDUCATION SAHARANPUR
January 7, 1999
ANTARIKSH CREDIT AND COMMERCIAL LIMITED Vs. UNION GOVERNMENT OF INDIA
February 17, 1999
ANUJ KUMAR AGRAWAL Vs. S.S.P. AND ORS.
September 16, 1999
ANUPAM CHAKRAVORTY Vs. VITH ADDL DISTRICT JUDGE VARANASI
March 16, 1999
ANWAR HASAN KHAN Vs. DISTRICT JUDGE SHAHJAHANPUR
December 3, 1999
ANWAR SINGH Vs. STATE OF U P
November 18, 1999
ANWARI BEGUM Vs. IIND ADDL DISTRICT JUDGE SAHARANPUR
January 27, 1999
ANWARUDDIN Vs. IST ADDL DISTRICT JUDGE ALIGARH
December 21, 1999
ARAM SINGH Vs. MEMWATI
August 30, 1999
ARIF UMAR S O AKBAR ALI Vs. STATE OF UTTAR PRADESH
April 9, 1999
ARUN KUMAR TEWARI Vs. STATE OF U P
August 20, 1999
ARUNESH KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH
May 18, 1999
ARVIND GAUTAM Vs. STATE OF UTTAR PRADESH
May 27, 1999
ARVIND KUMAR Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD U P
April 2, 1999
ARVIND KUMAR AND OTHERS Vs. XITH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
March 11, 1999
ASGAR ALI Vs. DISTRICT JUDGE, VARANASI AND OTHERS
February 22, 1999
ASGHAR Vs. STATE OF U P
October 7, 1999
ASHA SINGH Vs. STATE OF U P
April 6, 1999
ASHA SRIVASTAVA Vs. BOARD OF REVENUE U P LUCKNOW
September 28, 1999
ASHFAQ AHMAD ANSARI Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD
January 27, 1999
Ashfaq Ahmad Khan @ Bechu Khan Vs. Additional Commissioner,Mirzapur
April 28, 1999
ASHISH GUPTA Vs. STATE OF U P
August 18, 1999
ASHISH KUMAR Vs. DIRECTOR I E R T
February 3, 1999
ASHISH KUMAR DIXIT Vs. STATE OF U P
September 16, 1999
ASHOK IRON AND STEEL MILLS Vs. CEGAT
April 20, 1999
ASHOK JAIN ADV Vs. XIIITH ADDITIONAL DISTRICT JUDGE AGRA
October 15, 1999
ASHOK KUMAR Vs. DISTRICT MAGISTRATE ALLAHABAD
October 6, 1999
ASHOK KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
May 11, 1999
ASHOK KUMAR Vs. KRISHNA DEVI
May 3, 1999
ASHOK KUMAR Vs. UNION OF INDIA
July 9, 1999
ASHOK KUMAR AGRAWAL Vs. KANPUR ELECTRICITY SUPPLY ADMINISTRATION
September 27, 1999
ASHOK KUMAR AWASTHI Vs. STATE OF U P
July 28, 1999
ASHOK KUMAR BARNWAL Vs. IST ADDL DISTRICT JUDGE GORAKHPUR
February 10, 1999
ASHOK KUMAR KHARE Vs. K C KARDAM DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
January 8, 1999
ASHOK KUMAR PANDEY Vs. INSPECTOR GENERAL OF POLICE LUCKNOW
April 8, 1999
ASHOK KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
September 8, 1999
ASHOK KUMAR SHUKLA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE JALAUN
May 7, 1999
ASHOK KUMAR SINGH CHANDEL Vs. STATE OF U P
October 15, 1999
ASHOK TRIPATHI Vs. STATE OF UTTAR PRADESH
March 8, 1999
ASHOKA METAL DECOR P LTD Vs. C C AND C E APPEALS
August 5, 1999
ASHOKA METAL DECOR P LTD Vs. COMMISSIONER APPEALS CUSTOMS AND CENTRAL EXCISE
August 15, 1999
ASHRAF SHAH Vs. STATE
February 17, 1999
ASHU SONKAR Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR
September 8, 1999
ASHUTOSH TRIPATHI Vs. STATE OF U P
July 9, 1999
ASHWANI ALIAS BABU Vs. STATE OF U P
April 6, 1999
ASHWANI KUMAR ALIAS SONI Vs. SUPERINTENDENT DISTRICT JAIL MUZAFFARNAGAR
May 11, 1999
ASIF ALI ALIAS NANHEY Vs. S S P MORADABAD
December 2, 1999
ASKAND KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
February 4, 1999
ASLAM KHAN Vs. SUPERINTENDENT DISTRICT JAIL MORADABAD
November 30, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P NATIONAL MANUFACTURING LTD
April 12, 1999
ASSISTANT REGIONAL MANAGER U P S R T C KANPURS Vs. STATE OF UTTAR PRADESH
January 12, 1999
ATAULLA ALIAS SIKANDAR Vs. STATE OF U P
January 29, 1999
ATI AHMAD Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
July 23, 1999
ATIQUE AHMAD Vs. DISTRICT MAGISTRATE BANDA
February 19, 1999
ATTAR SINGH Vs. EXECUTIVE OFFICER MUNICIPAL BOARD
July 5, 1999
ATUL KUMAR NIGAM Vs. STATE OF UTTAR PRADESH
September 9, 1999
ATUL KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
August 19, 1999
AVINASH LAL Vs. STATE OF U.P. AND ORS.
July 6, 1999
AWADESH KUMAR YADAV Vs. DIVISIONAL FOREST OFFICER MANIPUR
November 2, 1999
AWADH RAM AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 21, 1999
AWAN KUMAR TIMBER MERCHANTS AND SUPPLIERS Vs. STATE OF UTTAR PRADESH
July 29, 1999
AWDHESH KUMAR YADAV Vs. DIVISIONAL FOREST OFFICER DFO SOCIAL FOREST DIVISION MAINPURI
November 2, 1999
AYODHYA NATH Vs. DISTRICT JUDGE ALMORA
July 13, 1999
AYUB HUSAIN Vs. CANTONMENT BOARD PAURI GARHWAL
March 10, 1999
AZAD KUMAR GUPTA Vs. XLTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
December 17, 1999
B N GUPTA Vs. UNION OF INDIA
July 14, 1999
B V SINGH Vs. COMMISSIONER KANDRIYA VIDYALAYA SANGTHAN NEW DELHI
October 15, 1999
BABA KISHAN DAS Vs. STATE OF U P
September 23, 1999
Babban Vs. State of U P
August 27, 1999
BABBU RAM TIWARI Vs. STATE OF UTTAR PRADESH
July 20, 1999
BABHOTI YADAV ALIAS VIBHUTI YADAV Vs. UTTAR PRADESH STATE BRIDGE CORPORATION LTD
April 21, 1999
BABIBUR RAHMAN Vs. RASHEED AHMAD
September 29, 1999
BABU KHAN Vs. COMMISSIONER MORADABAD DIVISION MORADABAD
June 21, 1999
BABU LAL Vs. STATE OF U P
July 27, 1999
BABU LAL Vs. BRIJ GOPAL
November 26, 1999
BABU RAM Vs. DEPUTY CANE COMMISSIONER MORABADAD
November 11, 1999
BABU RAM Vs. STATE OF U P
March 11, 1999
BABU RAM TIWARI Vs. STATE OF U P
July 20, 1999
BABU RAM VERMA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
April 5, 1999
BABUNANDAN Vs. BOARD OF REVENUE U P ALLAHABAD
March 23, 1999
BADLOO Vs. STATE
July 9, 1999
BADRI NATH KAPPOR Vs. U.P. FINANCIAL CORPORATION, KANPUR
December 20, 1999
BADRI PRASAD Vs. S P TRANSPORT CO P LTD
May 24, 1999
BADRUNNISA Vs. ADDITIONAL DISTRICT JUDGE KANPUR
August 2, 1999
BAGESHWARI PRASAD SRIVASTAVAS Vs. STATE OF UTTAR PRADESH
April 29, 1999
BAHADUR SINGH MEHTA Vs. STATE OF U P
October 12, 1999
BAHRAMJI Vs. STATE OF UTTAR PRADESH
March 18, 1999
BAIRAJ MISRA Vs. CHIEF JUSTICE HIGH COURT ALLD
October 14, 1999
BAL KISHAN AGARWAL Vs. PULIN GARG
May 24, 1999
BAL KISHUN Vs. DEVENDRA SINGH
October 8, 1999
BAL KRISHNA SAHU Vs. REGIONAL TRANSPORT AUTHORITY JHANSI
August 6, 1999
BALBEER SINGH Vs. CITY MAGISTRATE/R.C.E.O. AND ORS.
November 25, 1999
Balbir Singh Vs. State of U.P.
December 14, 1999
BALBIR SINGH Vs. ARJUN SINGH
July 15, 1999
BALDEV SINGH Vs. IIIRD ADDL DISTRICT JUDGE ETAH
April 16, 1999
BALESHWAR TYAGI Vs. IIND ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
September 7, 1999
BALI RAM Vs. STATE OF UTTAR PRADESH
May 26, 1999
BALISTER Vs. STATE
October 8, 1999
BALRAJ MISRA Vs. HONBLE CHIEF JUSTICE OF HIGH COURT ALLAHABAD
October 14, 1999
BALRAM DUTT SHARMA AND Vs. STATE OF UTTAR PRADESH
April 9, 1999
BALRAM GUPTA Vs. SUPERINTENDENT DISTRICT JAIL BANDA
February 20, 1999
BALRAM SINGH Vs. STATE OF UTTAR PRADESH
February 8, 1999
BALWINDER SINGH Vs. STATE OF HARYANA
May 4, 1999
BANARAS BEADS LTD Vs. SHRISTI CARRIERS PVT LTD
September 13, 1999
BANK OF INDIA Vs. DEVENDRA SINGH
April 17, 1999
BANNEY Vs. IST A D J MORADABAD
February 3, 1999
BANSH NARAIN PANDEY Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD ALLAHABAD
January 27, 1999
BANSHI LAL SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
July 12, 1999
BANSHI LAL SINGH Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES
July 21, 1999
BANSHIDHAR SAROJ Vs. PARTHA SARATHI SEN SHARMA C
March 18, 1999
BANSPATI SINGH Vs. DISTRICT MAGISTRATE ALLAHABAD
March 31, 1999
BAR ASSOCIATION Vs. UTTAR PRADESH BAR COUNCIL
August 9, 1999
BAREILLY FLOUR MILLS P LTD Vs. U P STATE ELECTRICITY BOARD LUCKNOW
November 16, 1999
BARINDRA KUMAR BARUA Vs. ADDL DISTT JUDGE ALLAHABAD
August 4, 1999
BARKAT ALI Vs. STATE OF U P
August 30, 1999
BASANT LAL Vs. DISTRICT PANCYAYAT RAJ OFFICER
November 3, 1999
BASHIR NISHA Vs. PRESCRIBED AUTHORITY
May 28, 1999
BASISHTHA NARAYAN TRIPATHI Vs. STATE OF U P
February 22, 1999
BASTI RAM Vs. NAGAR NIGAM GHAZIABAD
August 19, 1999
BATA INDIA LTD Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
February 4, 1999
BATASHO DEVI Vs. IIIRD A D J MATHURA
August 31, 1999
BAYERISCHE HYPO UND VEREINSBANK AKTIENGESELLSCHAFT HRB 42148 MUNICH MUNCHEN FEDERAL REPUBLIC OF GERMANY Vs. STATE BANK OF BIKANER AND JAIPUR BELANGANJ AGRA
October 13, 1999
BEHARI LAL AGARWAL Vs. IST ADDITIONAL DIST JUDGE ALLAHABAD
October 5, 1999
BEHARI LAL AGARWAL Vs. IST ADDITIONAL DIST JUDGE ALLAHABAD
May 10, 1999
BEKARU Vs. DISTRICT JUDGE SIDHARTH NAGAR
September 24, 1999
BELTAK CANADIAN WATER LTD Vs. UNION OF INDIA UOI
April 9, 1999
Bengali Babu @ Hari Shanker Gupta Vs. Niranjan Lal Varshney and Others
September 24, 1999
BENGALI PRASAD VERMA Vs. PRATAP NARAIN
July 13, 1999
BENI BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
July 22, 1999
BHAG MAL Vs. STATE OF U P
October 1, 1999
BHAGAUTI SINGH Vs. STATE OF U P
April 21, 1999
BHAGONA Vs. STATE OF U P
October 15, 1999
BHAGWAN DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 31, 1999
BHAGWAN INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT
March 10, 1999
BHAGWAN RAM Vs. REGIONAL DIRECTOR STAFF SELECTION COMMISSION ALLAHABAD
July 29, 1999
BHAGWAN SINGH Vs. SAHEB SINGH
September 30, 1999
BHAGWATI DEVI ALIAS BHAGGO DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE AGRA
December 10, 1999
BHAGWATI PRASAD KEDIA Vs. STATE OF U P
July 7, 1999
BHAGWATI SHANKAR MISHRA Vs. STATE OF U P
July 13, 1999
BHAGYODAY BUILDERS Vs. COMMISSIONER OF INCOME TAX
November 16, 1999
BHAJJOO ALIAS JAGAT PAL YADAV Vs. DISTRICT MAGISTRATE JHANSI
November 19, 1999
BHANU KUMAR DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS MIRZAPUR
July 26, 1999
BHANU PRAKASH SINGH Vs. CHANCELLOR AGRA UNIVERSITY RAI BHAWAN LUCKNOW
October 6, 1999
BHARAT HEAVY ELECTRICALS LTD Vs. LABOUR COURT U P AT MEERUT
August 31, 1999
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF UTTAR PRADESH
February 17, 1999
BHARTI KRISHNA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
August 3, 1999
BHARTIYA JANHIT SAMITI Vs. ST MARYS CONVENT INTER COLLEGE
April 7, 1999
BHATT INDUSTRIES Vs. DIVISIONAL FOREST OFFICER
May 27, 1999
BHAWANI PRASAD Vs. STATE OF U P
November 25, 1999
BHIKHAM KHARWAR; RAKESH KUMAR PANDEY Vs. STATE OF U P
December 20, 1999
BHIKHARI LAL JAI PRAKASH DAIRY Vs. U P POLLUTION CONTROL BOARD
August 30, 1999
BHIKKAN Vs. UTTAR PRADESH AWAS VIKAS PARISHAD
February 8, 1999
BHIM NATH RAI Vs. STATE OF U P
August 25, 1999
BHLM SAIN TYAGI Vs. STATE OF U P
May 4, 1999
BHOLA NATH DECD Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
February 10, 1999
BHOLA NATH YADAV Vs. STATE OF U P
October 28, 1999
BHOPAL Vs. CHANDAN SINGH (DECEASED) NOW SUBSTITUTED BY PRAVEEN SINGH AND BIRENDRA SINGH AND OTHERS
September 23, 1999
Bhopal Vs. Chandan Singh (deceased) & Ors.
September 22, 1999
BHRIGU NATH RAI Vs. ASSTT DIRECTOR OF CONSOLIDATION AZAMGARH
February 22, 1999
BHULLAN ALIAS BHOLU ALIAS KHAN Vs. STATE
May 13, 1999
BHUMITRADEO VICE-CHANCELLOR Vs. IIND ADDITIONAL CIVIL JUDGE GORAKHPUR
March 23, 1999
BIDHI CHAND Vs. IVTH ADDL. DISTRICT JUDGE
May 18, 1999
BIHARI Vs. STATE OF UTTAR PRADESH
January 21, 1999
BIMAL CHAND PANDEY Vs. ENGINEER IN CHIEF P W D LUCKNOW
September 15, 1999
BINOD CHANDRA VARMA Vs. STATE OF UTTAR PRADESH
January 11, 1999
BINOD KUMAR Vs. STATE OF U P
April 28, 1999
BINOD YADAV Vs. SENIOR SUPERINTENDENT OF POLICE AND ORS.
April 8, 1999
BIPIN CHANDRA SUNAL Vs. STATE OF U P
April 22, 1999
BIPIN KUMAR AGARWAL Vs. NAGAR MAHAPALIKA
April 23, 1999
BIPIN KUMAR AND SUBHASH CHANDRA Vs. DISTRICT MAGISTRATE GARHWAL
April 26, 1999
BIRE ALIAS BIR BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
July 29, 1999
BIRI Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
February 16, 1999
BIRINDA PRASAD SRIVASTAVA Vs. STATE OF UTTAR PRADESH
April 19, 1999
BISAI Vs. STATE
December 10, 1999
BISMILLAH Vs. HANIF
September 29, 1999
BOBBY ALIAS PREM VEER Vs. STATE OF U P
November 18, 1999
BOBY ALIAS RAVIKANT SHARMA Vs. STATE OF UTTAR PRADESH
April 1, 1999
BOJH ADIWASI Vs. STATE
March 27, 1999
BRAHM DUTT SHARMA Vs. COMMANDING OFFICER IST U P BT N C C
May 17, 1999
BRAHMA DEVIS Vs. VTH ADDL DISTRICT JUDGE
August 17, 1999
BRESHAM SINGH Vs. STATE OF UTTAR PRADESH
October 15, 1999
BRIJ BASTI UDYOG Vs. STATE OF U P
August 13, 1999
BRIJ BEHARI Vs. NAGAR PALIKA PARISHAD MATHURA
March 16, 1999
BRIJ LAL Vs. STATE
November 22, 1999
BRIJ LAL Vs. STATE
November 12, 1999
BRIJ SEN Vs. STATE OF U P
November 29, 1999
BRIJ VEER AND Vs. STATE OF UTTAR PRADESH
July 30, 1999
BRIJBHAN Vs. STATE OF U P
November 3, 1999
Brijendra Kaur and Others Vs. Ram Agarwal and Another
October 14, 1999
BRIJENDRA SINGH AND ORS. (IN JAIL) Vs. STATE OF U.P.
March 16, 1999
BRIJESH KUMAR Vs. DIRECTOR SOCIAL WELFARE DEPARTMENT U P LUCKNOW
October 1, 1999
BRIJVEER Vs. STATE OF U P
July 30, 1999
BRIJWASI PRASAD Vs. STATE OF UTTAR PRADESH
January 27, 1999
BRINDA PRASAD SRIVASTAVA Vs. STATE OF U P
April 19, 1999
BUDDHI SAGAR Vs. UTTAR PRADESH STATE BRIDGE CORPORATION LTD
July 27, 1999
BUDHU Vs. STATE OF UTTAR PRADESH
December 14, 1999
BUNDELKHAND ALLOYS PVT LTD Vs. COMMISSIONER OF C EX
December 6, 1999
C M PANDEY Vs. STATE OF UTTAR PRADESH
September 9, 1999
CALCOM VISION LTD Vs. COMMISSIONER A CUS AND C EX
April 9, 1999
CAMPHOR AND ALLIED PRODUCTS LIMITED Vs. COMMISSIONER OF TRADE TAX
July 21, 1999
CAMPHOR AND ALLIED PRODUCTS LIMITED Vs. COMMISSIONER OF TRADE-TAX U P LUCKNOW
September 21, 1999
CANOSSA HOSPITAL SOCIETY Vs. STATE OF UTTAR PRADESH
April 12, 1999
CAPT ANJIT SINGH Vs. STATE OF U P
August 13, 1999
CAPTAIN CHAND SINGH Vs. PREETI
October 7, 1999
CAPTAIN DUSHYANT SOMAL Vs. GOVERNOR RESERVE BANK OF INDIA BOMBAY
November 1, 1999
CAWNPORE SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 7, 1999
CEMENT WORKERS UNION Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
December 8, 1999
CENTRAL BANK OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER C
February 23, 1999
CENTRAL DISTILLERY AND BREWERIES LTD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
April 7, 1999
CENTRAL INSTITUTE FOR SUBTROPICAL HORTICULTURE LUCKNOW Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR AND
March 16, 1999
CHAIRMAN ADMISSION COMMITTEE COMBINED ENTRANCE EXAMINATION 1998 M L N Vs. SHAILESH KUMAR
May 5, 1999
CHAMPA DEVI Vs. DISTT JUDGE VARANASI
September 8, 1999
CHAMPA RAM SHARMA Vs. R C AND E O ALIGARH
July 23, 1999
CHAMPARAN SUGAR MILLS LIMITED Vs. ABC
January 27, 1999
CHAND ALI Vs. STATE OF U P
April 12, 1999
CHANDA ELECTRICALS Vs. STATE OF U P
April 9, 1999
CHANDA KHAN Vs. STATE OF UTTAR PRADESH
March 26, 1999
CHANDAN SINGH Vs. RAM SWAROOP
January 14, 1999
CHANDAN SINGH Vs. IST ADDITIONAL DISTRICT JUDGE MATHURA
November 5, 1999
CHANDER KUMAR JAIN Vs. ANAND KUMAR JAIN
July 29, 1999
CHANDESHWAR SINGH Vs. THE ADMINISTRATOR, GANGA KISAN SAHKARI CHINI MILL LTD. AND OTHERS
July 15, 1999
Chandgi Ram Vs. State
November 30, 1999
CHANDRA BHAN SINGH Vs. STATE OF U P
September 27, 1999
CHANDRA BHAN SINGH Vs. STATE OF U P
February 23, 1999
CHANDRA BHAN SINGH Vs. THE COMMISSIONER, JHANSI AND ANOTHER
April 28, 1999
CHANDRA BHAN SINGH RATHORE Vs. DISTRICT INSPECTOR OF SCHOOLS
October 28, 1999
CHANDRA BHUSHAN MISHRA Vs. UNION OF INDIA
March 22, 1999
CHANDRA DUTT PATHAK Vs. STATE OF U P
November 12, 1999
CHANDRA MAUL Vs. STATE OF U P
October 11, 1999
CHANDRA MUKHI Vs. STATE OF U P
September 10, 1999
CHANDRA PAL Vs. STATE OF U P
April 1, 1999
CHANDRA SHEKHAR DAMLE Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
November 22, 1999
CHANDRAWATI DEVI Vs. ADDITIONAL COMMISSIONER STAMPS MEERUT
August 4, 1999
CHANDRESH PASWAN Vs. STATE OF UTTAR PRADESH
February 26, 1999
CHANDRIKA PRASAD GUPTA Vs. STATE OF U P
October 14, 1999
CHANKU PRASAD ALIAS CHANDRIKA PRASAD Vs. STATE OF U P
April 8, 1999
CHARAN Vs. STATE OF UTTAR PRADESH
March 11, 1999
CHARAN SINGH Vs. STATE OF U P
July 16, 1999
CHARAN SINGH AND SONS Vs. ASSISTANT SUGAR COMMISSIONER MEERUT
April 1, 1999
CHAUDHRY RAM Vs. THIRD ADDL DISTRICT JUDGE
July 23, 1999
CHET RAM Vs. STATE OF U P
April 22, 1999
CHET RAM PARUMAL OIL MILL BAREILLY Vs. STATE OF U P
April 30, 1999
CHHAIL BIHARI Vs. STATE OF U P
May 10, 1999
CHHEDDU Vs. STATE OF UTTAR PRADESH
July 5, 1999
CHHEDU Vs. STATE OF U P
September 17, 1999
CHHIDDA KHAN Vs. STATE OF U P
April 6, 1999
CHHIDDU SINGH AND OTHERS Vs. STATE
September 17, 1999
Chhohgari Vs. Chameia Devi etc.
November 3, 1999
CHHOTA BHAI MUNNA BHAI AND CO NAINI ALLAHABAD Vs. STATE OF U P
November 17, 1999
CHHOTAN GIRI Vs. STATE OF UTTAR PRADESH
March 15, 1999
CHHOTEY LAL Vs. STATE OF U P
September 22, 1999
CHIEF POST MASTER KANPUR Vs. MOHAMMAD SALIM
August 25, 1999
CHOTTI Vs. XIIITH ADDITIONAL DISTRICT JUDGE AGRA
April 19, 1999
CLARIDGES CORBETT HIDEAWAY ZERO GARJIA Vs. STATE OF UTTAR PRADESH
March 9, 1999
COMITTEE OF MANAGEMENT JAI KISAN INTER COLLEGE BASTI Vs. DISTRICT INSPECTOR OF SCHOOL BASTI
July 26, 1999
COMMANDER K K GULATI Vs. SHALINI MEMORIAL SOCIETY AND SCHOOL
February 4, 1999
COMMISSIONER OF INCOME TAX Vs. KESHO RAM
December 14, 1999
COMMISSIONER OF INCOME TAX Vs. BRAHMA SWARUP AND SONS
December 20, 1999
COMMISSIONER OF INCOME TAX Vs. MODINAGAR PAPER MILLS LIMITED
March 15, 1999
COMMISSIONER OF INCOME TAX Vs. LAXMI DEVI SUGAR MILLS PRIVATE LIMITED
March 11, 1999
COMMISSIONER OF INCOME TAX Vs. BANARAS BRASS MERCHANT AND MANUFACTURERS ASSOCIATION
March 23, 1999
COMMISSIONER OF INCOME TAX Vs. NEW LIGHT TANNERY
April 16, 1999
COMMISSIONER OF INCOME TAX Vs. HIRA LAL MITTAL LATE
April 23, 1999
COMMISSIONER OF INCOME TAX Vs. SIR SHADI LAL ENTERPRISES LTD
September 5, 1999
COMMISSIONER OF INCOME TAX Vs. SARAN KHANDSARI SUGAR WORKS
September 21, 1999
COMMISSIONER OF INCOME TAX Vs. VAISH BROTHERS AND CO
September 23, 1999
COMMISSIONER OF INCOME TAX Vs. JAI NARAIN
September 14, 1999
COMMISSIONER OF INCOME TAX Vs. U P HOTELS LIMITED
September 14, 1999
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED
September 15, 1999
COMMISSIONER OF INCOME TAX Vs. NOOR HANDICRAFTS
October 11, 1999
COMMISSIONER OF INCOME TAX Vs. OMRAO INDUSTRIAL CORPORATION P LIMITED
October 11, 1999
COMMISSIONER OF INCOME TAX Vs. JAI DEI DEVI ANAND RAM JAIPURIA PUBLIC CHARITABLE TRUST
October 9, 1999
COMMISSIONER OF INCOME TAX Vs. PADAMPAT SINGHANIA DECD
October 6, 1999
COMMISSIONER OF INCOME TAX Vs. JAI BHARAT THEATRE
October 6, 1999
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM DAS GOVIND DAS
October 1, 1999
COMMISSIONER OF INCOME TAX Vs. MEERUT GUN HOUSE
September 27, 1999
COMMISSIONER OF INCOME TAX Vs. DHANAURA OIL INDUSTRIES
September 24, 1999
COMMISSIONER OF INCOME TAX Vs. GOVERDHAN DASS MAHENDRA KUMAR
September 29, 1999
COMMISSIONER OF INCOME TAX Vs. HARI OM AGARWAL
November 18, 1999
COMMISSIONER OF INCOME TAX Vs. JAI DURGA CONSTRUCTION CO
November 18, 1999
COMMISSIONER OF INCOME TAX Vs. AUTO SALES
November 22, 1999
COMMISSIONER OF INCOME TAX Vs. LAXMAN DASS
November 30, 1999
COMMISSIONER OF INCOME TAX Vs. GRAMIN SADHAN
November 24, 1999
COMMISSIONER OF INCOME TAX Vs. M P SUGAR MILLS CO PRIVATE LIMITED
October 12, 1999
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR
November 2, 1999
COMMISSIONER OF INCOME TAX Vs. J K BANKERS
November 2, 1999
COMMISSIONER OF INCOME TAX Vs. JANARDHAN DASS SHANKAR LAL
December 8, 1999
COMMISSIONER OF INCOME TAX Vs. CHANDRA MOHAN VERMA
April 22, 1999
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. CAMPHOR AND ALLIED PRODUCTS LTD
September 7, 1999
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. NEERA DRINKS
September 7, 1999
COMMISSIONER OF TRADE TAX Vs. R K COAL SALES PVT LTD
September 10, 1999
COMMISSIONER OF TRADE TAX Vs. M K J CORPORATION
August 23, 1999
COMMISSIONER OF TRADE TAX Vs. SINGH TRADING CO
August 24, 1999
COMMISSIONER OF TRADE TAX Vs. STERLING MACHINE TOOLS
November 2, 1999
COMMISSIONER OF WEALTH TAX Vs. ANIL KUMAR AGGARWAL
October 14, 1999
COMMISSIONER OF WEALTH TAX Vs. ASHOK KUMAR GOEL
October 1, 1999
COMMISSIONER OF WEALTH TAX Vs. A R SOOD
July 22, 1999
COMMISSIONER OF WEALTH TAX Vs. WAQF MIRZA KHAIRATI BEG
February 10, 1999
COMMISSIONER SALES TAX Vs. BRIJ MOHAN AND COMPANY
July 27, 1999
COMMISSIONER SALES TAX Vs. SWASTIK GLASS ENTERPRISES
July 14, 1999
COMMISSIONER SALES TAX Vs. NEW INDIA INSURANCE CO LTD
September 13, 1999
COMMISSIONER TRADE TAX U P LUCKNOW Vs. J P REWA CEMENT
May 18, 1999
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
August 18, 1999
COMMITTEE OF MANAGEMENT A B VIDYALAY INTER COLLEGE KANPUR Vs. RAJ KUMAR SHUKLA
September 15, 1999
COMMITTEE OF MANAGEMENT ABDUS SALAM MUSLIM GIRLS INTER COLLEGE BHATTEE Vs. DISTRICT INSPECTOR OF SCHOOLS II MORADABAD
October 13, 1999
COMMITTEE OF MANAGEMENT ARYA KANYA PATHSHALA INTER COLLEGE ROORKI HARIDWAR Vs. REGIONAL DY DIRECTOR OF EDUCATION SAHARANPUR
August 24, 1999
COMMITTEE OF MANAGEMENT B D BAJORIA INTER COLLEGE SAHARANPUR Vs. DIRECTOR OF EDUCATION SECONDARY U P LUCKNOW
August 27, 1999
COMMITTEE OF MANAGEMENT B R AMBEDKAR KANYA HIGHER SECONDARY SCHOOL MEERUT Vs. D I O S
February 20, 1999
COMMITTEE OF MANAGEMENT CHOUDHARY RAM ROOP SINGH DHANRAJ SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
August 20, 1999
COMMITTEE OF MANAGEMENT DR B R AMBEDKAR KANYA HIGHER SECONDARY SCHOOL Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
February 20, 1999
COMMITTEE OF MANAGEMENT EKBAL INTER COLLEGE SOORATPUR JAUNPUR Vs. JOINT DIRECTOR OF EDUCATION VARANASI
September 30, 1999
COMMITTEE OF MANAGEMENT GANGA BUX KANORIA GANDHI INTER COLLEGE DEORIA Vs. DEPUTY DIRECTOR OF EDUCTION GORAKHPUR
May 10, 1999
COMMITTEE OF MANAGEMENT GOVIND BALLABH PANT UCHCHATTAR MADHYAMIK VIDYALAYA MORADABAD Vs. STATE OF U P
September 7, 1999
COMMITTEE OF MANAGEMENT INDUSTRIAL MISLIM GIRLS INTER COLLEGE SAHARANPUR Vs. REGIONAL JOINT DIRECTOR OF EDUCATION SAHARNPUR
April 2, 1999
COMMITTEE OF MANAGEMENT ISLAMIA JUNIOR HIGH SCHOOLCOMMITTEE OF Vs. JOINT DIRECTOR OF EDUCATIONSTATE OF UTTAR PRADESH
September 16, 1999
COMMITTEE OF MANAGEMENT JAGDISH SARAN RAJVANSHI KANYA INTER COLLEGE MEERUT Vs. JOINT DIRECTOR OF EDUCATION
December 23, 1999
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE AZAMGARH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION
February 1, 1999
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE AZAMGARH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
August 25, 1999
COMMITTEE OF MANAGEMENT JUNIOR HIGH SCHOOL ROSANGPUR Vs. BASIC SHIKSHA ADHIKAR
January 18, 1999
COMMITTEE OF MANAGEMENT K S INTER COLLEGE KURALASI MUZAFFAR NAGAR AND ANR Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY MEERUT REGION MEERUT
February 2, 1999
COMMITTEE OF MANAGEMENT KANAHIYA LAL RAM SHARAN RASTOGI INTER COLLEGE FARUKHABAD Vs. REGIONAL JOINT DIRECTOR OF EDUCATION KANPUR REGION KANPUR
May 28, 1999
COMMITTEE OF MANAGEMENT KANYA GURUKUL MAHAVIDYALAY SHASNI Vs. SAMPURNANAND SANSKRIT VISHWAVIDYALAYA VARANASI
May 14, 1999
COMMITTEE OF MANAGEMENT LAL BAHADUR SHASTRI SMARAK DEGREE COLLEGE Vs. GORAKHPUR UNIVERSITY
February 22, 1999
COMMITTEE OF MANAGEMENT LAL BHADUR SHASTRI POST GRADUATE COLLEGE Vs. STATE OF UTTAR PRADESH
August 23, 1999
COMMITTEE OF MANAGEMENT MAHARAJGANJ INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
July 26, 1999
COMMITTEE OF MANAGEMENT MAHATMA BUDDHA KANYA PRIMARY PATHSHALA BANKATA Vs. STATE OF UTTAR PRADESH
August 19, 1999
COMMITTEE OF MANAGEMENT MAHATMA GANDHI VIDYALAYA INTER COLLEGE KANPUR NAGAR Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR
May 19, 1999
COMMITTEE OF MANAGEMENT MIDIL SCHOOL SAMITTEE MADIYAPUR Vs. DIRECTOR OF SOCIAL WELFARE OFFICER U P
August 19, 1999
COMMITTEE OF MANAGEMENT MISRI LAL INTER COLLEGE MAWANYAN MIRZAPUR Vs. JOINT DIRECTOR OF EDUCATION
August 24, 1999
COMMITTEE OF MANAGEMENT NATIONAL INTER COLLEGE MAU Vs. MADHURI SRIVASTAVA
December 21, 1999
COMMITTEE OF MANAGEMENT NAVLI INTER COLLEGE NAVLI Vs. RAJ NARAIN SINGH
December 14, 1999
COMMITTEE OF MANAGEMENT OF MISRI LAL INTER COLLEGE MAWANYAN Vs. JOINT DIRECTOR OF EDUCATION BINDHYACHAL MANDAL
August 14, 1999
COMMITTEE OF MANAGEMENT OF SRI TILAK VIDYALEY INTER COLLEGE FIROZABAD AND Vs. JOINT DIRECTOR OF EDUCATION AGRA
February 20, 1999
COMMITTEE OF MANAGEMENT PUBLIC HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR OF EDUCATION
August 3, 1999
COMMITTEE OF MANAGEMENT ROBERTSGANJ SANSKRIT MAHAVIDYALAYA DISTRICT SONBHADRA Vs. VICE CHANCELLOR SAMPURANAN AND SANSKRIT UNIVERSITY VARANSI
February 11, 1999
COMMITTEE OF MANAGEMENT SAKALDEEHA DEGREE COLLEGES Vs. PURVANCHAL UNIVERSITY
February 8, 1999
COMMITTEE OF MANAGEMENT SHAHID INTER COLLEGE MADHUBAN MAU Vs. 1ST ADDITIONAL DISTRICT JUDGE MAU
August 18, 1999
COMMITTEE OF MANAGEMENT SHRI GURU GOVIND SINGH INTER COLLEGE BAREILLY AND Vs. JOINT DIRECTOR OF EDUCATION BAREILLY
March 18, 1999
COMMITTEE OF MANAGEMENT SHRINGI RISHI INTER COLLEGE GHATWA KARCHHANA Vs. JOINT DIRECTOR OF EDUCATION ALLAHABAD
August 23, 1999
COMMITTEE OF MANAGEMENT SRI ASHUTOSH SHIV NARAYAN VIDYALAYA Vs. DISTRICT BASIC EDUCATION OFFICER
September 6, 1999
COMMITTEE OF MANAGEMENT SUJOBAI GIRLS INTER COLLEGE HATHRAS Vs. MANJU KESHI DIXIT
September 15, 1999
COMMITTEE OF MANAGEMENT YAGYA MANDAL SANSKRIT PATHSHALA Vs. VICE CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA VARANASI
May 12, 1999
COMMITTEE OF MANAGEMENT, SRI CHHATRASAL ZILA PANCHAYAT UCHCHATAR MADHYAMIK VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS, LALITPUR AND OTHERS
July 8, 1999
COTTON CORPORATION OF INDIA LTD Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
July 16, 1999
D C JAIN INDUSTRIES Vs. ADDITIONAL DIRECTOR INDUSTRIES WESTERN ZONE MEERUT
July 5, 1999
D C M LIMITED Vs. COMMISSIONER OF TRADE TAX
August 23, 1999
D F GANDHI Vs. ADMINISTRATOR NAGAR MAHAPALIKA ALLAHABAD
April 23, 1999
D MOHAPATRA Vs. IXTH ADDL DISTT JUDGE LUCKNOW
February 1, 1999
D R GHOSH Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
August 5, 1999
D R RAM Vs. STATE OF U P
March 16, 1999
DADHIBAL Vs. VINDHYACHAL
September 29, 1999
DADHICH SINGH Vs. STATE OF U P
October 12, 1999
DADU RAM GARG Vs. STATE OF UTTAR PRADESH
May 14, 1999
DAMAYANTI RAI Vs. DISTRICT PANCHAYAT RAJ OFFICER PRESCRIBED AUTHORITY
November 22, 1999
DAMYANTI SINGH Vs. STATE OF U P
September 10, 1999
DANNOO Vs. STATE OF U P
April 8, 1999
DAROGA Vs. STATE OF U P
April 19, 1999
DASH RAJ YADAV Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH
July 22, 1999
DASHAMANI Vs. STATE OF UTTAR PRADESH
January 8, 1999
DAVENDRA PAL SINGH Vs. COMMISSIONER OF WEALTH TAX
August 16, 1999
DAYA NATH PANDEY Vs. STATE OF U.P.
November 5, 1999
DAYA RAM Vs. GAON SABHA
July 9, 1999
DAYA RAM SHIV HARE Vs. VTH ADDITIONAL DISTRICT JUDGE JALAUN AT ORAI
December 3, 1999
DAYA SHANKAR TIWARI Vs. CHIEF OF THE ARMY STAFF NEW DELHI
November 18, 1999
DAYA SHANKER AGARWAL Vs. STATE OF U.P. AND ORS.
April 2, 1999
DCM SHRIRAM INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
July 9, 1999
DEEPAK KATYAL Vs. DISTRICT JUDGE
August 21, 1999
DEEPAK MISHRA Vs. STATE OF UTTAR PRADESH
June 4, 1999
DEEPAK MITRA Vs. DISTRICT JUDGE ALLAHABAD
July 5, 1999
DEEPAK MITRA Vs. DISTRICT JUDGE ALLAHABAD
May 7, 1999
DEEPAK RAJ Vs. SARITA RANI
July 30, 1999
DEEPIKA Vs. NARESH CHANDRA SINGHANIA
February 11, 1999
DEEPIKA ALIAS BABY Vs. NARESH CHANDRA SINGHANIA
November 2, 1999
DEO NATH SINGH Vs. STATE OF U P
September 4, 1999
DEO NATH SINGH Vs. STATE OF UTTAR PRADESH
September 29, 1999
DEO SARAN UPADHYAY Vs. STATE OF U P
May 28, 1999
DEONATH SINGH AND ORS. (IN JAIL) Vs. STATE OF U.P.
April 9, 1999
DESH RAJ Vs. PRESCRIBED AUTHORITY DEHRADUN
November 11, 1999
DESHRAJ Vs. STATE OF U P
February 11, 1999
DEV DUTT MISRA AND ANOTHER Vs. D.J., PAURI GARHWAL AND OTHERS
November 1, 1999
DEV PRAKASH ALIAS JHALLU MALI Vs. STATE OF U P
September 20, 1999
DEV SHANKAR AND KARMENDRA SINGH Vs. NAGAR NIGAM
September 21, 1999
DEV SINGH Vs. STATE OF UTTAR PRADESH
March 9, 1999
DEVENDRA GUPTA Vs. STATE OF U P
July 15, 1999
DEVENDRA KUMAR GAUR Vs. EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
July 27, 1999
DEVENDRA SINGH Vs. STATE OF UTTAR PRADESH
December 9, 1999
Devi Datt Vs. Sohan Singh
September 23, 1999
DEVI DAYAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE KANPUR
August 25, 1999
DEVI SHARAN SHARMA Vs. DISTRICT MAGISTRATE MEERUT
November 16, 1999
DEVRAJ ANAND CERAMICS P LTD Vs. COMMISSIONER OF INCOME TAX
March 15, 1999
DHAMPUR SUGAR MILLS LTD Vs. UNION OF INDIA
February 12, 1999
DHAN BAHADUR Vs. IIND ADDL. DISTRICT JUDGE AND ORS.
September 13, 1999
DHAN PRAKASH Vs. VIJAY KUMAR
October 15, 1999
DHANANJAY PANDEY Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION VARANASI
April 16, 1999
DHANI RAM Vs. STATE OF U P
May 11, 1999
DHANI RAM KUSHWAHA Vs. MALTI
January 25, 1999
DHARAM RAJ SINGHGUARDIAN TEACHER ASSOCIATION Vs. BABBAN PANDEYBOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
March 31, 1999
DHARAM SINGH Vs. STATE
February 25, 1999
DHARAMVEER Vs. STATE OF U P
November 12, 1999
DHARAMVEER GUPTA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
July 15, 1999
DHARM PAL SINGH Vs. D I O S
April 6, 1999
DHARMPAL Vs. STATE OF U P
January 27, 1999
DHEERAJ COAL TRADERS Vs. COMMISSIONER TRADE TAX U P LUCKNOW
April 29, 1999
DHIRAJ SINGH Vs. DISTRICT JUDGE AGRA
December 2, 1999
DHIRENDRA SINGH CHAUHAN Vs. COMMISSIONER, KANPUR
March 17, 1999
DHIRENDRA SINGH CHAUHAN Vs. COMMISSIONER KANPUR NAGAR
May 17, 1999
DHRUV RAM Vs. REGIONAL MANAGER U P S R T C
April 23, 1999
DHRUVA Vs. STATE OF U P
February 23, 1999
DHURENDRA DEO SHARMA Vs. STATE OF U.P. AND OTHERS
August 31, 1999
DILAWAR KHAN Vs. IV ADDITIONAL DISTRICT JUDGE
December 22, 1999
DILIP Vs. STATE OF U P
June 29, 1999
DILIP CHATURVEDI Vs. STAR PAPER MILLS LTD
September 21, 1999
DILIP KUMAR AGARWAL Vs. COMMISSIONER OF INCOME TAX
December 13, 1999
DILIP KUMAR S O KIRTMUKH Vs. FAMILY COURT GORAKHPUR
December 10, 1999
Dina Nath Vs. STATE OF U P
August 5, 1999
DINA NATH AGARWAL Vs. DISTRICT JUDGE NALNITAL
May 6, 1999
DINESH CHANDRA Vs. STATE OF U P
January 27, 1999
DINESH CHANDRA PATHAK Vs. STATE OF U P
September 8, 1999
DINESH CHANDRA SAXENA Vs. NOOTAN SAXENA
November 11, 1999
DINESH JHA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
August 25, 1999
DINESH KUMAR Vs. COMMANDENT 15TH BATTALION P A C AGRA
September 16, 1999
DINESH KUMAR PANDEY Vs. TECHNICAL DIRECTOR MAHADEO FERTILIZERS LTD
March 18, 1999
DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD Vs. DINESH CHANDRA TRIPATHI
April 8, 1999
DIRGAJ SINGH Vs. STATE OF U P
December 22, 1999
DISTRICT BASIC EDUCATION OFFICER ETAH Vs. IIND ADDITIONAL DISTRICT JUDGE ETAH
September 1, 1999
DISTRICT CO OPERATIVE BANK LIMITED DEORIA Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 25, 1999
DIWAN SINGH Vs. LIC OF INDIA
September 6, 1999
DOCTORS JAN KALYAN SOCIETY MIRZAPUR Vs. STATE OF UTTAR PRADESH
May 27, 1999
DOLLAR DETERGENTS P LTD Vs. CEGAT
April 12, 1999
Doori Lal Vs. State
March 31, 1999
DR. ACCHAN ALIAS MOHD. SHAMIM SIDDIQUI AND ANOTHER Vs. STATE OF U.P.
September 16, 1999
DR. SUMAN KUMAR GUPTA Vs. 5TH ADDL. DISTRICT JUDGE, JALAUN AT ORAI AND OTHERS
December 2, 1999
DUKCHHOR SINGH Vs. DIRECTOR OF EDUCATION ALLAHABAD
October 12, 1999
DUKHI Vs. STATE OF UTTAR PRADESH
May 17, 1999
DUKHI LAL Vs. XIVTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 9, 1999
DULARE Vs. STATE OF U P
November 11, 1999
DUNGAR SINGH KRISHNA CHANDRA SINGH RAJVAR Vs. DIRECTOR OF EDUCATION U P
February 5, 1999
DURGA PRASAD Vs. STATE OF U P
February 26, 1999
DURGA PRASAD Vs. EXAMINATION CONTROLLER UNIVERSITY OF ALLAHABAD
August 16, 1999
DUSHYANT SINGH Vs. STATE
November 24, 1999
DWARIKA Vs. PARGANA ADHLKARI
February 26, 1999
DWARIKA PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE
March 27, 1999
DWARKA Vs. STATE
March 18, 1999
DWARKA PRASAD Vs. DISTRICT JUDGE, MATHURA AND OTHERS
October 29, 1999
ELDER PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
August 2, 1999
ELECTRO STEEL CASTINGS LIMITED Vs. STATE OF UTTAR PRADESH
October 14, 1999
ELGIN MILLS CO LTD Vs. DEPUTY LABOUR COMMISSIONER
March 27, 1999
ENGINEERING KAMGAR UNION Vs. DEPUTY LABOUR COMMISSIONER
October 14, 1999
ESCOTEL MOBILE COMMUNICATION LTD Vs. UNION OF INDIA
November 17, 1999
EX SIGNALMAN JAGDAMBA PRASAD DUBEY Vs. UNION OF INDIA
July 26, 1999
FAGGUN JAMADAR Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
August 3, 1999
FAKIRE LAL Vs. STATE OF UTTAR PRADESH
February 10, 1999
FATTAN SINGH Vs. UNION OF INDIA
March 26, 1999
FATTU SINGH Vs. SHEESHUPAL SINGH
September 29, 1999
FEEROZ BANO Vs. VLLTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
February 23, 1999
FIRM BHANU BHAI DAHYA BHAI & CO. Vs. IIND ADDITIONAL DISTRICT JUDGE
July 22, 1999
FIROZ AHMED Vs. STATE OF U P
December 2, 1999
FLOWMORE P LTD Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
December 9, 1999
FRONTIER SPRINGS LIMITED Vs. COMMR OF C EX APPEALS
October 28, 1999
G N VERMA Vs. GENERAL MANAGER JAL SANSTHAN
July 22, 1999
GAFFUR Vs. STATE OF U P
September 20, 1999
GAJADHAR PRASAD Vs. VTH ADDITIONAL DISTRICT JUDGE
August 13, 1999
GAJENDRA KUMAR SHARMA Vs. GENERAL MANAGER THE BAJPUR CO OPERATIVE SUGAR FACTORY LTD
September 27, 1999
GAJENDRA SINGH Vs. JOINT DIRECTOR OF EDUCATION AGRA
July 9, 1999
GAJRAJ Vs. COLLECTOR, GHAZIABAD AND ORS.
May 18, 1999
GAJRAJ SINGH Vs. DEVENDRA SINGH
February 19, 1999
GANESH DUTT SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR
May 26, 1999
GANESH PRASAD DALAI Vs. R C E O KANPUR NAGAR
April 5, 1999
GANESH PRASAD TANDON Vs. R C AND E O II ALLAHABAD
January 20, 1999
GANESH SHANKER PANDEY AND CO Vs. UNION OF INDIA
August 17, 1999
GANESH SINGH Vs. STATE OF U P
August 30, 1999
GANGA Vs. IIND ADDITIONAL DISTRICT JUDGE
December 17, 1999
GANGA PRASAD SHUKLA Vs. STATE OF U P
February 16, 1999
GANGA RAM Vs. STATE OF UTTAR PRADESH
February 18, 1999
GANGA RAM Vs. ADDL. DISTRICT JUDGE AND ORS.
September 28, 1999
GANGA RAM Vs. STATE
November 12, 1999
GANGA SINGH Vs. STATE OF UTTAR PRADESH
November 4, 1999
GANGESHWAR LTD Vs. STATE
December 8, 1999
GANGI Vs. SECOND ADDITIONAL DISTRICT JUDGE SESSIONS JUDGE
December 17, 1999
GAON SABHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
January 27, 1999
GAON SABHA Vs. IIND ADDL DISTRICT JUDGE DEORIA
April 23, 1999
GAON SABHA KATARIYA BABU Vs. ADDITIONAL COMMISSIONER ADMINISTRATION
October 15, 1999
Gaon Sabha Nandapur Vs. Additional Commissioner,Azamgarh
November 17, 1999
Gariba Vs. Jani & Ors.
November 5, 1999
GAURI SHANKAR AGARWAL Vs. STATE OF U.P. AND ANOTHER
April 21, 1999
GAYA PRASAD Vs. COLLECTOR DISTT SANT RAVIDAS NAGAR BHADOHI
March 10, 1999
GAYATRI SINGH Vs. DIRECTOR OF HIGHER EDUCATION
September 7, 1999
GEETA DEVI Vs. STATE OF U P
November 11, 1999
GEETA PUMP PRIVATE LIMITED Vs. DISTRICT JUDGE SAHARANPUR
October 14, 1999
GEETA RAM Vs. RAJ KUMAR
September 30, 1999
GENERAL MANAGER MORADABAD Vs. P O LABOUR COURT
January 28, 1999
GHAN SHYAM Vs. STATE OF U P
October 1, 1999
GHAN SHYAM PANDEY Vs. STATE OF U.P. AND ANR.
January 12, 1999
GHANSHYAM DAS SAKSENA Vs. UTTAR PRADESH SAHKARI SANSTHAGAT SEWA MANDAL
August 5, 1999
GHANSHYAMS Vs. STATE OF UTTAR PRADESH
July 28, 1999
GHASITA NOW DEAD Vs. STATE OF UTTAR PRADESH
April 21, 1999
GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD Vs. S K GUPTA
December 1, 1999
GHUFRAN AHMAD Vs. CHIEF JUDICIAL MAGISTRATE AZAMGARH
April 22, 1999
GHURA DEVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD
March 16, 1999
GIRIJA SHANKAR Vs. STATE OF U P
October 15, 1999
GIRJA Vs. STATE OF U P
February 17, 1999
GIRJA SHANKAR Vs. DISTRICT JUDGE BANDA
May 11, 1999
GIRJA SHANKAR GIRI Vs. STATE OF UTTAR PRADESH
March 10, 1999
GLASS WORKS MAZDOOR SANGH ALIGARHS Vs. LABOUR COURT AGRA
May 14, 1999
GOBARDHAN Vs. STATE OF U P
November 4, 1999
GOBARDHAN DAS AGARWAL Vs. STATE OF U P
November 3, 1999
GODAWARI STEELS Vs. COMMISSIONER OF TRADE TAX
August 24, 1999
GOMTI Vs. MANGALI AND OTHERS
July 24, 1999
Gomti Vs. Mangali & Ors.
June 26, 1999
Gopal Vs. Versus State of U.P.
February 25, 1999
GOPAL AND Vs. STATE OF UTTAR PRADESH
February 26, 1999
GOPAL SINGH Vs. UPPER MUKHYA ADHIKARI ZILA PARISHAD ALIGARH
May 6, 1999
GOPAL SWARUP CHATURVEDI Vs. U P STATE ELECTRICITY BOARD LUCKNOW
August 23, 1999
GOPALJI BARANWAL Vs. STATE OF U P
May 15, 1999
GOVIND PAL Vs. SUPERINTENDENT DISTRICT JAIL VARANASI
April 20, 1999
GOVIND RAM Vs. LAND RECORD OFFICER PAURI GARHWAL
July 15, 1999
GOVIND SINGH Vs. A D M SULTANPUR
October 27, 1999
GOVIND VALLABH PANDEY Vs. DIRECTOR LOCAL BODY
March 23, 1999
GUFRAN Vs. STATE OF U P
March 30, 1999
GUJRATI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION CHANDAULI
April 8, 1999
GULAB Vs. STATE OF U P
August 13, 1999
GULZAR SINGH S O GENDA SINGH Vs. STATE OF UTTAR PRADESH
November 5, 1999
GULZARI Vs. STATE OF UTTAR PRADESH
February 26, 1999
GUR PRASAD Vs. 1ST ADDL. DISTRICT JUDGE, KANPUR AND ANR.
February 17, 1999
GURU CHARAN SINGH Vs. STATE OF U P
June 9, 1999
GURU DATT SHUKLA Vs. STATE OF UTTAR PRADESH
May 10, 1999
GURU PRASAD TANEJA Vs. VIII ADDL DISTT JUDGE MEERUT
May 26, 1999
GUTHRATI Vs. IIND ADDITIONAL DISTRICT JUDGE
August 12, 1999
GYAN CHANDRA Vs. STATE OF U P
December 10, 1999
GYAN PRAKASH Vs. DISTRICT JUDGE GORAKHPUR
March 11, 1999
GYAN SINGH Vs. STATE OF U P
November 26, 1999
H S BHATNAGAR Vs. COLLECTOR GHAZIABAD
November 30, 1999
HABIBURRAHMAN Vs. DISTT JUDGE JHANSI
October 28, 1999
HAFIZULLAH KHAN Vs. ADDL. DISTRICT MAGISTRATE (SUPPLY)/DELEGATED AUTHORITY, MEERUT AND ORS.
March 16, 1999
HAJI ISLAM UDDIN Vs. STATE OF U P
December 22, 1999
HAL EDUCATION SOCIETY Vs. JITENDRA KUMAR SRIVASTAVA
August 31, 1999
HALLOO Vs. STATE OF U P
July 23, 1999
HANSMUKHI DEVI Vs. SUB DIVISIONAL MAGISTRATE
December 3, 1999
HANUMAN PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS BANDA
April 29, 1999
HAR HATH RAM NATH Vs. PRESCRIBED AUTHORITY
July 26, 1999
HAR PAL SINGH Vs. ADDITIONAL SESSIONS JUDGE SPECIAL JUDGE RAMPUR
February 25, 1999
HAR PYARIS Vs. DISTRICT REGISTRAR UNDER REGISTRATION ACT ALIGARH
May 27, 1999
HAR SAHAI MAL TIKA RAMS Vs. PUNJAB NATIONAL BANK BADAUN
September 16, 1999
HAR SWARUP NIGAM Vs. DISTRICT JUDGE ALLAHABAD
May 15, 1999
HAR SWARUP THEKEDAR Vs. R C E O
April 21, 1999
HARENDRA KUMAR SINGH Vs. STATE OF U P
August 27, 1999
HARENDRA PRATAP SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE ALLAHABAD
August 30, 1999
HARI DM GUPTA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLD
April 20, 1999
HARI KISHAN GUPTA Vs. CIVIL JUDGE KANNAUJ
September 13, 1999
HARI MOHAN SINGH Vs. STATE OF UTTAR PRADESH
July 30, 1999
HARI MOHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
July 29, 1999
HARI MOHAN TANDON Vs. ADDITIONAL DISTRICT JUDGE, UDHAM SINGH NAGAR AND OTHERS
November 11, 1999
HARI NARAIN Vs. IVTH ADDITIONAL DISTRICT JUDGE AZAMGARH
December 2, 1999
HARI NATH Vs. STATE OF UTTAR PRADESH
October 15, 1999
HARI OM AGARWAL Vs. IID A D J RAMPUR
July 8, 1999
HARI OM SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANOTHER
May 27, 1999
HARI OM TRIPATHI Vs. NIDESHAK RAJYA NAGAR VIKAS ADHIKARAN
May 24, 1999
HARI PRASAD Vs. STATE
August 10, 1999
HARI PRASAD ADHIKARI Vs. CHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY
February 24, 1999
HARI PRATAP SINGH Vs. STATE OF UTTAR PRADESH
September 7, 1999
HARI RAM CHIMEDIA Vs. SURESH CHANDRA
February 17, 1999
HARI SHANKAR NAI Vs. SCREENING COMMITTEE COLLECTORATE KANPUR DEHAT
May 13, 1999
HARI SHANKER RASTOGI Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
May 13, 1999
HARIDAS Vs. COLLECTOR MAHOBA
August 20, 1999
HARIDAS DECD Vs. COLLECTOR MAHOBA
April 20, 1999
HARINARAYAN Vs. FOURTH ADDITIONAL DIST JUDGE AZAMGARH
December 2, 1999
Harish Agarwal Vs. State of Allahabad
August 17, 1999
HARISH CHANDRA Vs. STATE OF U P
October 12, 1999
HARISH CHANDRA GUPTA Vs. SWATANTRA KUMAR JAIN
April 2, 1999
HARISH KUMAR SEHGAL Vs. STATE OF U P
February 2, 1999
HARISH KUMAR SEHGAL Vs. STATE OF U P
February 1, 1999
HARJEET SINGH Vs. STATE OF U P
December 3, 1999
HARPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 6, 1999
HARPAL SINGH Vs. ADDITIONAL SESSION JUDGE
February 25, 1999
HARPHOOL SINGH Vs. DEO DUN SHARMA
November 29, 1999
HARSHVARDHAN MITTAL Vs. U P STATE ELECTRICITY BOARD
July 29, 1999
HATHIYA RAM MATH Vs. BHAWANI NANDAN YATI
December 17, 1999
HAUSILA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
September 30, 1999
HAZI RAUNAK ALI KHAN Vs. UCO BANK BULANDSHAHR
May 27, 1999
HEERA LAL Vs. GIRJA SHANKAR PORWAL
December 16, 1999
HEERA MANI TIWARI AND OTHERS Vs. STATE OF U.P.
November 19, 1999
HEM RAJ MITTAL Vs. STATE OF UTTAR PRADESH
May 26, 1999
HEMENDRA SWAROOP BHATNAGAR Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN
May 21, 1999
HIMALAYA HOTEL Vs. GOVERNMENT OF INDIA
August 3, 1999
HIMMAT SINGH Vs. STATE OF U P
October 7, 1999
HIMMAT SINGH Vs. STALE OF U P
January 27, 1999
HINDUSTAN LEVER LTD Vs. STATE OF U P
February 26, 1999
HIRA LAL Vs. STATE OF UTTAR PRADESH
March 24, 1999
HIRA LAL SRIVASTAVA Vs. STATE OF U P
April 16, 1999
HIRAN TOBACCO FACTORY Vs. CEGAT AND ANR.
April 26, 1999
HIRAWATI Vs. SATYA NARAIN
February 25, 1999
HIYAT KHAN Vs. UNION OF INDIA
August 23, 1999
HOTI LAL Vs. STATE OF UTTAR PRADESH
September 25, 1999
HOTI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALIGARH
April 2, 1999
HUB LAL Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
April 21, 1999
HULAS Vs. STATE OF UTTAR PRADESH
August 27, 1999
HUSAIN UDDIN ALIAS MUNNEY BHAI Vs. XIITH ADDL DISTRICT JUDGE AGRA
January 8, 1999
I P S RANA Vs. STATE OF U P
September 13, 1999
ILAM SINGH Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
January 12, 1999
IMAMBARA OF MULNAPUR Vs. STATE OF UTTAR PRADESH
March 31, 1999
IMRAN ALIAS ABDUL QUDDUS KHAN Vs. STATE OF UTTAR PRADESH
November 30, 1999
IN RE KWALITY ZIPPERS LTD., Vs. ABC
November 1, 1999
INDER JANG Vs. UNION OF INDIA
September 6, 1999
INDIA SURGICAL WORKS GHAZIABAD Vs. ADDL DISTRICT AND SESSIONS JUDGE HAPUR
July 5, 1999
INDIAN AIRLINES LTD Vs. SAMARESH BHOWMICK
May 14, 1999
INDIAN INSTITUTE OF TECHNOLOGY KANPUR Vs. ANUSHREE CONSTRUCTORS AND CONSULTANTS ASSOCIATES P LTD
August 11, 1999
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF SALES TAX
January 20, 1999
INDIAN OLYMPIC ASSOCIATION NEW DELHIS Vs. DISTRICT JUDGE VARANASI
September 14, 1999
INDIAN OLYMPIC ASSOCIATIONS Vs. DISTRICT JUDGE VARANASI
May 5, 1999
INDIAN TOBACCO COMPANY Vs. STATE OF U P
May 19, 1999
INDIAN WOOD PRODUCTS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
February 23, 1999
INDRA PAL Vs. STATE OF UTTAR PRADESH
December 23, 1999
INDRA PAL ALIAS PAPPU Vs. STATE OF U P
April 7, 1999
INTEGRATED INFORMATICS PRIVATE LIMITED Vs. INDIAN TELEPHONE INDUSTRIES LIMITED
May 13, 1999
INTERMEDIATE COLLEGE SHRI DAU SARAI DAUD DHANAUTI MATHURA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
September 28, 1999
IQBAL AHMAD Vs. VITH ADDL DISTRICT JUDGE VARANASI
August 12, 1999
IQBAL AHMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 26, 1999
IQBAL HASAN RIZVI Vs. ASSTT DIRECTOR OF EDUCATION HIGHER EDUCATION U P DEGREE EDUCATION ANUBHAG U P ALLAHABAD
July 11, 1999
IQBAL HASAN RIZVI Vs. ASSISTANT DIRECTOR OF EDUCATION HIGHER EDUCATION ALLAHABAD
July 14, 1999
IRFANA BEGUM Vs. RAJ KUMAR AGARWAL
October 11, 1999
IRSHAD TOBACO STORES Vs. STATE OF U P
May 19, 1999
ISHWAR CHAND Vs. STATE OF U P
August 30, 1999
ISHWAR CHAND SINGH YADAV Vs. NAGAR PALIKA PARISHAD BALLIA
May 19, 1999
ISHWAR CHANDRA GARG Vs. STATE OF U P
November 12, 1999
ISHWAR DAS Vs. COMMISSIONER OF INCOME TAX
April 21, 1999
Ishwar Deo Vs. Jagdish Saran
December 21, 1999
ISHWAR PAL SINGH Vs. DISTRICT MAGISTRATE MEERUT
March 12, 1999
ISLAM KHAN SEKH Vs. STATE OF UTTAR PRADESH
December 16, 1999
ISRI Vs. JANKI
May 20, 1999
J K COTTON SPINNING AND WEAVING MILLS CO LTD Vs. COLLECTOR
April 29, 1999
J S METALS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 3, 1999
J S P SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
August 17, 1999
JABARUDDEEN Vs. STATE OF UTTAR PRADESH
May 20, 1999
JADAWATI DEVI Vs. STATE BANK OF INDIA
May 18, 1999
JADGEO SINGH CHAUHAN; COMMITTEE OF MANAGEMENT SRI CHHATRASAL ZILA PARISHAD UCHCHATAR MADHYAMIK VIDYALAY NARHAT LALITPUR Vs. D I O S LALITPUR
July 8, 1999
JADUVANSH BALI MATHUR Vs. STATE OF U P
May 4, 1999
JAG BHUSHAN KUMAR JAIN Vs. STATE OF UTTAR PRADESH
April 8, 1999
JAG LAL Vs. SHOBHA DEVI
January 28, 1999
JAG NARAIN Vs. R C AND E O VARANASI
October 7, 1999
JAGANNATH PRASAD Vs. STATE OF UTTAR PRADESH
August 27, 1999
JAGAT NARAIN TIWARI Vs. STATE OF UTTAR PRADESH
August 5, 1999
JAGDAMBA PRASAD Vs. COMMISSIONER VARANASI
July 22, 1999
JAGDAMBA SINGH Vs. STATE OF U P
February 23, 1999
JAGDEO SINGH CHAUHAN Vs. DISTRICT INSPECTOR OF SCHOOLS
July 8, 1999
JAGDHAR Vs. CIVIL JUDGE JUNIOR DIVISION BANDA
August 20, 1999
JAGDISH Vs. DISTRICT JUDGE GORAKHPUR
August 21, 1999
JAGDISH Vs. STATE
August 27, 1999
JAGDISH Vs. STATE OF UTTAR PRADESH
April 20, 1999
JAGDISH NARAIN CHOPRA Vs. ALLAHABAD DISTRICT COOPERATIVE BAND LTD
July 21, 1999
JAGDISH PRAKASH Vs. UNION OF INDIA
May 11, 1999
JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH
April 22, 1999
JAGDISH PRASAD Vs. STATE OF U P
July 7, 1999
JAGDISH PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE, MATHURA
December 8, 1999
JAGDISH PRASAD Vs. SHYAMLAL AND ORS.
September 14, 1999
JAGDISH PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE MATHURA
December 6, 1999
JAGDISH PRASAD SAXENA Vs. ADDITIONAL DISTRICT JUDGE AGRA
April 8, 1999
JAGDISH PRASAD SRIVASTAVA Vs. XTH ADDL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
January 1, 1999
JAGDISH PRASAD SRIVASTAVA Vs. X ADDL DIST AND SESSIONS JUDGE KANPUR NAGAR
January 11, 1999
JAGDISH SHARMA Vs. STATE OF U P
May 25, 1999
JAGDISH SINGH Vs. STATE OF UTTAR PRADESH
April 8, 1999
JAGDISH SINGH Vs. STATE OF UTTAR PRADESH
September 6, 1999
JAGDISH SINGH KATIYARS Vs. STATE OF UTTAR PRADESH
May 15, 1999
JAGMOHAN ALLIED AUTO INDUSTRIES (P) LTD Vs. UNION OF INDIA
September 24, 1999
JAGMOHAN LAL VERMA Vs. VIRENDRA SINGH SPECIAL SECRETARY GANNA SAHKARI SAMITI; LAKHIMPUR KHERI
August 16, 1999
JAGPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
October 8, 1999
JAGRAJ BEHARI TWICKLAY Vs. BRIJBANS BIHARI TWICKLY
September 9, 1999
JAGVEER SINGH Vs. CHAIRMAN CO OPERATIVE TEXTILE MILLS LTD
May 6, 1999
JAI CHAND SINGH Vs. JAIL SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD
July 15, 1999
JAI KISHAN GOSWAMI Vs. DISTRICT AND SESSIONS JUDGE
August 18, 1999
JAI KUMAR SINGH Vs. KALLU SINGH
September 29, 1999
JAI NARAIN Vs. STATE OF U P
December 9, 1999
JAI NARAIN Vs. STATE OF UTTAR PRADESH
April 22, 1999
JAI NARAIN OJHA Vs. GAUD SHSNKAR
May 20, 1999
JAI PAL SINGH Vs. IIND ADDL DISTT JUDGE MUZAFFARNAGAR
July 5, 1999
JAI PRAKASH Vs. STATE OF U P
July 21, 1999
JAI PRAKASH Vs. VIIITH ADDL DIST AND SESSIONS JUDGE MUZAFFARNAGAR
September 15, 1999
JAI PRAKASH RASTOGI Vs. IST ADDITIONAL DISTRICT JUDGE, BULANDSHAHR
August 25, 1999
JAI PRAKASH VERMA Vs. 13TH ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 8, 1999
JAI RAM Vs. DIRECTOR LOCAL FUND AUDIT U P ALLAHABAD
September 28, 1999
JAI RAM PRAJAPATI Vs. UNION OF INDIA
August 31, 1999
JAI SHANKAR VERMA Vs. CHAIRMAN KSHETRIYA KISAN GRAMIN BANK MAINPURI
May 12, 1999
JAI SINGH ALIAS PAPPU Vs. STATE OF U P
July 13, 1999
JAI VEER Vs. BABITA
January 25, 1999
JAI VEER SINGH Vs. STATE OF U P
August 18, 1999
JAIPAL SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE
July 5, 1999
JAIRAM SINGH Vs. STATE OF U P
August 16, 1999
JALALUDDIN Vs. SUPERINTENDENT OF POLICE MUZAFFARNAGAR
April 19, 1999
JAMEEL Vs. STATE OF UTTAR PRADESH
July 5, 1999
JAMWANT SINGHS Vs. CHHETRIYA U P NIBANDHAK SAHKARI SAMITIYAN KANPUR
August 4, 1999
JANARDAN Vs. STATE OF UTTAR PRADESH
February 26, 1999
JANARDAN SINGH Vs. BOARD OF REVENUE
August 23, 1999
JANARDAN SINGH YADAV Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 31, 1999
JANG BAHADUR SINGH Vs. DISTRICT MAGISTRATE COLLECTOR HAMIRPUR
January 28, 1999
JANHIT KARINI SAMITI KAMLA NAGAR ALLAHABAD Vs. BOARD OF REVENUE
March 17, 1999
JANKI DAS Vs. DISTT JUDGE JHANSI
August 19, 1999
JANKIDAS Vs. DISTRICT JUDGE JHANSI
August 19, 1999
JASWANT SINGH Vs. RAM PRASAD
December 8, 1999
JATA SHANKER MISRAS Vs. BENARAS STATE BANK LTD
May 26, 1999
JATA SHANKER TEWARI Vs. STATE OF U P
October 13, 1999
JAYA DEVI Vs. RAM KUNWAR
October 1, 1999
JEET SINGH Vs. STATE
December 23, 1999
JHANGUR Vs. SANTRAM
February 19, 1999
JHURAI LAL Vs. VTH ADDL DISTRICT JUDGE JHANSI
May 11, 1999
JITENDRA Vs. STATE OF UTTAR PRADESH
February 24, 1999
JLTENDRA KUMAR GUPTA Vs. STATE OF U P
November 19, 1999
JOGENDER SINGH Vs. INCOME TAX OFFICER
April 16, 1999
JOHN G SINGH Vs. EDWIN SINGH
August 12, 1999
JUGI KHAN Vs. STATE
March 24, 1999
JUSTICE NAND LAL GANGULY RETD Vs. STATE OF UTTAR PRADESH
August 12, 1999
JYOTI PUNDIR Vs. STATE OF U P
April 2, 1999
K K MISRA ADVOCATE HIGH COURT Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD
October 11, 1999
K N SINGH Vs. STATE OF U P
January 12, 1999
K U ANSARI Vs. STATE OF UTTAR PRADESH
September 2, 1999
K.K. GUPTA Vs. CIVIL JUDGE (SR. DIV.) AND ORS.
October 5, 1999
K.M. SUGAR INDUSTRIES Vs. IMAMUDDIN
January 28, 1999
KAHKASHAN PARVEEN Vs. STATE OF U P
August 10, 1999
KAILASH FINANCE COMPANY Vs. COMMISSIONER OF INCOME TAX
November 18, 1999
KAILASH SINGH Vs. STATE OF U P
February 17, 1999
KAILASH SINGH TSI Vs. DIRECTOR IGP TRAFFIC LUCKNOW
April 5, 1999
KAILASH YADAV ALIAS KAILASH SINGH Vs. STATE OF U P
May 6, 1999
KAILASHWATI SHARMA Vs. ADDL DISTRICT JUDGE HAPUR
September 22, 1999
KAKAR SUGAR WORKS Vs. STATE OF U P
September 29, 1999
Kalesar Vs. Raja Ram
December 14, 1999
KALI RAM Vs. AKTHAR JAHAN
November 4, 1999
KALI SHANKER DWIVEDI Vs. BOARD OF REVENUE AND ANOTHER
September 27, 1999
KALLOO ALIAS KALYAN Vs. STATE OF U P
November 11, 1999
KALPANA GULATIS Vs. VIIITH ADDL DISTRICT JUDGE ALLAHABAD
April 20, 1999
KALU Vs. STATE OF U P
October 1, 1999
KALU RAM Vs. STATE OF U P
November 18, 1999
KALU RAM Vs. STATE OF U P
April 9, 1999
KAMA KUMAR SINGH Vs. STATE OF U P
October 29, 1999
KAMAL AHMAD Vs. STATE OF U.P. AND ORS.
March 9, 1999
KAMAL KRISHNA CHOPRA AND Vs. STATE OF UTTAR PRADESH
February 22, 1999
KAMAL KUMAR VERMA ALIAS BILLOO Vs. STATE OF U P
November 19, 1999
KAMAL NARAIN SINGH Vs. STATE OF ALLAHABAD
November 2, 1999
KAMALA NEHRU MEMORIAL HOSPITAL ALLAHABAD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
October 11, 1999
KAMLA SINGHDAYA SHANKAR SHUKLA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AZAMGARH DIVISIONDISTRICT
November 16, 1999
KAMLESH SAXENA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
August 2, 1999
KAMTA DAS VERMA Vs. VII ADDL DISTRICT JUDGE ALLAHABAD
December 7, 1999
KAMTA PRASAD Vs. STATE OF U P
April 2, 1999
KANAK SINGH Vs. VIITH A.D.J.
October 27, 1999
KANCHCHID Vs. STATE OF U P
April 29, 1999
Kanchid Vs. State of U.P.and Another
April 29, 1999
Kanhai Banerji Vs. State of U P
April 12, 1999
KANHAI BANERJI Vs. STATE OF U P
January 5, 1999
KANHAI BANERJI (IN JAIL) Vs. STATE OF U.P.
January 25, 1999
KANHAI LAL Vs. KESHAR DEVI
June 17, 1999
KANHAIYA CHAUHAN Vs. STATE OF U.P.
September 24, 1999
KANHAIYA LAL Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE VARANASI
July 8, 1999
KANSAL TRADING COMPANY Vs. MEMBER SALES TAX TRIBUNAL
August 4, 1999
KANT SHUKLA ALIAS AMAR Vs. STATE OF U P
November 12, 1999
KANTI AWASTHI Vs. ROSHAN LAL
February 16, 1999
KANWAR SAHAKARI AWAS SAMITI LTD Vs. STATE OF UTTAR PRADESH
March 26, 1999
KARAM (IN JAIL) Vs. STATE OF U.P.
April 21, 1999
KAREY SINGH KARAY JATH Vs. STATE OF UTTAR PRADESH
July 5, 1999
KARI NAIMUDDIN Vs. PARGANA ADHIKARI
May 3, 1999
KASHI RAM Vs. KESHAR CHAND
September 30, 1999
KASTURA DEVI Vs. STATE OF UTTAR PRADESH
October 13, 1999
KATORI DEVI Vs. STATE OF U P
June 10, 1999
KAZI SHAKIL AHMAD Vs. STATE OF U P
July 26, 1999
KEDAR NATH AGARWAL Vs. DISTRICT JUDGE BALLIA
August 6, 1999
KEDARNATH KHANNA DECD Vs. CANTONMENT BOARD ALLAHABAD
February 23, 1999
KESHAV MATHUR Vs. UNION OF INDIA
February 4, 1999
KESHO SINGH Vs. STATE OF UTTAR PRADESH
March 9, 1999
KEWAL SINGH Vs. ADDL PRINCIPAL JUDGE FAMILY COURT KANPUR NAGAR
January 28, 1999
KHACHAR SINGH Vs. D J MATHURA
September 21, 1999
KHACHER SINGH Vs. DISTRICT JUDGE MATHURA
September 21, 1999
KHAGENDRA NATH RAI Vs. STATE OF UTTAR PRADESH
October 6, 1999
KHAITAN ELECTRICALS LIMITED Vs. COMMISSIONER OF TRADE-TAX U P LUCKNOW
April 12, 1999
KHALIL AHMAD Vs. REVISIONAL AUTHORITY ASSISTANT SUGAR COMMISSIONERS NAINITAL
December 6, 1999
KHALIL AHMAD Vs. 1ST ADDITIONAL DISTRICT JUDGE, MORADABAD
November 17, 1999
KHALIQUE AHMAD SIDDIQUI Vs. ADDL DISTRICT JUDGE BAREIILY
December 7, 1999
KHANNA OIL MILLS Vs. STATE OF U P
November 29, 1999
KHEDOOS Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE AZAMGARH
April 22, 1999
Khem Karan Vs. State of U.P.& Ors.
July 5, 1999
KHIMMAN SINGH Vs. REGISTRAR HIGH COURT ALLAHABAD
August 2, 1999
KHITTA Vs. STATE OF U P
January 8, 1999
Khoob Singh Vs. Charat Singh
December 14, 1999
KHURSHEED Vs. MOHD TAYYAB
April 7, 1999
KHURSHEED KHUN Vs. JAMIR AHMAD
April 28, 1999
KHUSHI RAM Vs. STATE OF U P
April 2, 1999
KISAN CRUSHER Vs. DEPUTY CANE COMMISSIONER MEERUT
May 3, 1999
KISAN SAHKARI CHINI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT II GHAZIABAD
January 8, 1999
Kishan Bahadur Vs. IInd Additional District Judge,Dehradun and Others
September 13, 1999
KISHAN SINGH Vs. EXECUTIVE OFFICER MUNICIPAL BOARD
July 5, 1999
KISHORE CHAND GUPTA Vs. DISTRICT JUDGE
March 22, 1999
KISHORE KUMAR Vs. STATE OF UTTAR PRADESH
July 21, 1999
KISHORE RAM Vs. STATE
October 7, 1999
KISHORE SINGH Vs. STATE OF UTTAR PRADESH
September 6, 1999
KISHORE SINGH Vs. STATE BANK OF INDIA
May 21, 1999
KISHORI LAL Vs. STATE OF U P
November 3, 1999
Kishun Vs. Rama Nand
October 13, 1999
KM ANJANA SINGHAL Vs. MEDICAL COUNCIL OF INDIA
September 7, 1999
KM ASHA RAINA Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN
December 3, 1999
KM INDIRA SHARMA Vs. P C PATHAK JOINT DIRECTOR OF EDUCATION IST REGION MEERUT
November 4, 1999
KM PRIYANKA AGRAWAL Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING LUCKNOW
December 2, 1999
KM RAJNI KUMARI Vs. REGIONAL SECRETARY ADDITIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE
November 1, 1999
KM RAKHI Vs. IST ADDITIONAL DISTRICT JUDGE FIROZABAD
August 5, 1999
KM ROLLIE KAUSER Vs. STATE OF UTTAR PRADESH
February 8, 1999
KM SUMITRA SOLANKI Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD ALLAHABAD
August 23, 1999
KM SWETA AGARWAL Vs. ADDL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD AND
August 18, 1999
KOMAL Vs. STATE OF U P
July 13, 1999
KOTWAL MAHANT BABA HANUMAN DAS Vs. STATE OF U P
September 8, 1999
KRIPA SHANKAR SHUKLA Vs. STATE OF UTTAR PRADESH
September 15, 1999
KRIPALIS Vs. STATE OF UTTAR PRADESH
April 26, 1999
KRISHI UTPADAN MANDI SAMITI KHURJA BULANDSHAHR Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
September 14, 1999
KRISHI UTPADAN MANDL SAMITI AGRA Vs. CHUNNI LAL
July 13, 1999
KRISHNA BHAGWAN Vs. DISTRICT JUDGE BAREILLY
April 15, 1999
KRISHNA BHAGWAN AGARWAL Vs. IST ADDITIONAL DISTRICT JUDGE BADAUN
May 15, 1999
KRISHNA BHAGWAN AGGARWAL Vs. 1ST ADDL DISTT JUDGE BADAUN
April 19, 1999
KRISHNA BIHARI SHARMA Vs. SHALIGRAM PATHAK INTERMEDIATE COLLEGE VETAN BHOGI
March 18, 1999
KRISHNA KANHAIYA GUPTA Vs. CIVIL JUDGE S D GONDA
October 5, 1999
KRISHNA KUMAR AWASTHI Vs. RENT CONTROL AND EVICTION OFFICER
February 24, 1999
KRISHNA KUMAR KHARE Vs. STATE OF U P
July 21, 1999
KRISHNA KUMAR SHARMA Vs. IIND ADDITIONAL DISTRICT JUDGE HARIDWAR
September 10, 1999
KRISHNA KUMAR TIWARI Vs. ADDITIONAL DISTRICT JUDGE (CIVIL SUPPLIES)/RC AND EO, VARANASI AND ANOTHER
June 3, 1999
KRISHNA MOHAN SHARMA Vs. STATE OF U P
May 14, 1999
KRISHNA MURARI LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE BUDAUN
May 13, 1999
KRISHNA NAND VISHWAKARMA Vs. ADDL DISTRICT JUDGE III BALIA
July 9, 1999
KRISHNA NAND VISHWAKARMA Vs. IIIRD ADDL DISTRICT JUDGE BALLIA
August 9, 1999
KRISHNA PAL SINGH DECD Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR
February 22, 1999
KRISHNA RICE AND DAL MILLS Vs. UNION OF INDIA
August 18, 1999
KRISHNA SAHI Vs. DISTRICT MAGISTRATE ALLAHABAD
April 17, 1999
KUBER SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER FATEHPUR
February 2, 1999
KUKAM DAI Vs. STATE OF U P
January 25, 1999
KULDEEP CHAND KAPOOR Vs. STATE OF UTTAR PRADESH
May 17, 1999
KULWANTI RAI JAIN Vs. DISTRICT JUDGE MORADABAD
May 11, 1999
KUMAR ABHAY Vs. UNION BANK OF INDIA
May 27, 1999
KUMARI JYOTI RATHORE Vs. DISTRICT BASIC EDUCATION OFFICER
August 25, 1999
KUMARI REKHA Vs. STATE OF U P
June 9, 1999
KUMAUN JAL SANSTHAN KUMAUN Vs. PRESCRIBED AUTHORITY NAINITAL
August 27, 1999
KUNDAN LAL RATAN LAL JAIN Vs. ASSESSING OFFICER
February 26, 1999
KUNDANLAL Vs. STATE OF U P
July 5, 1999
KUNTI Vs. U P SERVICES TRIBUNAL
August 30, 1999
KUNWAR PRASAD Vs. REGIONAL TRANSPORT OFFICER
July 23, 1999
KURT O JOHN SHOE COMPONENTS I PVT LTD Vs. UNION OF INDIA UOI
July 7, 1999
KUSUM AGARWAL Vs. UMA RANI MISRA
November 29, 1999
Kusuma Devi Vs. Budh Sen
August 12, 1999
L H SUGAR FACTORIES LTD Vs. BISHESHWR DAYAL
May 6, 1999
L M L LIMITED Vs. E S I CORPN
June 1, 1999
L M L LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION KANPUR
May 26, 1999
LACHHMAN ALIAS KALLOO Vs. STATE OF UTTAR PRADESH
February 4, 1999
LAHBOLI KISAN SEWA SAHAKARI SAMITI LTD Vs. P O LABOUR COURT
April 2, 1999
LAJJA RAM Vs. UTTAR PRADESH STATE TRIBUNAL
May 20, 1999
LAKHAN SINGH Vs. STATE OF UTTAR PRADESH
April 22, 1999
LAKHAN SINGH Vs. RAM KESH
October 28, 1999
LAKHPAT SINGH Vs. JUDGE FAMILY COURT
May 15, 1999
LAKSHMAN SINGH Vs. STATE
October 15, 1999
LAKSHMI DEVI Vs. LATA SINGH
October 12, 1999
LAKSHMI PRASADS Vs. KRISHNA DEVI
October 5, 1999
LAL BAHADUR Vs. STATE OF U P
January 25, 1999
LAL BAHADUR SINGH Vs. ENGINEERINCHIEF MECHANICAL LUCKNOW
November 2, 1999
LAL CHAND Vs. EXECUTIVE OFFICER MUNICIPAL BOARD
July 5, 1999
LAL CHAND GOYAL Vs. IIND ADDITIONAL DISTRICT JUDGE SAHARANPUR
October 8, 1999
LAL MAN Vs. STATE OF UTTAR PRADESH
December 2, 1999
LAL MOHAMMAD SINCE DECEASED THEREAFTER JAN MOHAMMAD Vs. IST ADDITIONAL DISTRICT JUDGE SULTANPUR
December 10, 1999
LAL SINGH Vs. SOHAN LAL
November 12, 1999
LAL SINGH Vs. STATE OF UTTAR PRADESH
February 18, 1999
LAL SINGH AND OTHERS Vs. STATE OF U.P.
November 5, 1999
LALIT KUMAR GARG Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE ALLAHABAD
August 21, 1999
Lalit Mohan Pant Vs. State
January 14, 1999
LALIT MOHAN UPADHYAY Vs. PRINCIPAL KUMAON ENGINEERING COLLEGE DWARHAT ALMORA
November 2, 1999
LALJI Vs. COMMISSIONER KANPUR
August 11, 1999
LALJI Vs. VII ADDITIONAL DISTRICT JUDGE VARANASI
September 9, 1999
LALJI SARAF Vs. SURYA KUMARI
May 15, 1999
LALLAN Vs. UNION OF INDIA
May 20, 1999
LALLAN PANDEY Vs. STATE OF U P
May 28, 1999
LALLAN PRASAD Vs. RAM KISHUN PRASAD
October 12, 1999
LALLAN PRASAD Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
December 2, 1999
LALLATUN ALIAS RALSUN Vs. STATE OF U P
May 20, 1999
LALLOO SINGH Vs. STATE OF U P
October 13, 1999
LALLU Vs. DISTRICT JUDGE KANPUR
July 8, 1999
LALLU Vs. STATE OF U P
February 25, 1999
LALSA Vs. DISTRICT IVTH UPPER DISTRICT JUDGE BASTI
April 19, 1999
LALTA Vs. STATE OF UTTAR PRADESH
December 2, 1999
LATOOR Vs. STATE OF UTTAR PRADESH
December 23, 1999
LATOORI ALIAS KHEM KARAN Vs. STATE OF U P
March 18, 1999
LAXMAN PRASAD Vs. VTH ADDITIONAL DISTRICT JUDGE BALLIA
February 18, 1999
LAXMAN SINGH Vs. ATIRIKTA SACHIV SAMANYA PRABANDHAK
April 5, 1999
LAXMI Vs. RAJENDER
September 14, 1999
LAXMI DEVI SHARMA Vs. DISTT JUDGE AGRA
November 12, 1999
LAXMI KANT DUBEY Vs. JAMUNA
August 24, 1999
LAXMI NARAIN Vs. DISTRICT JUDGE LALITPUR
April 9, 1999
LAXMI NARAIN NIGAM Vs. XVTH ADDL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
August 24, 1999
LAXMI NARAIN SINGH Vs. STATE OF U P
October 29, 1999
LAXMI VIROJA UDYOG CHITAI Vs. DIVNL FOREST OFFICER ALMORA
October 1, 1999
LEELA SINGH AND NANAK SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
April 8, 1999
LEELAMMA NAIR Vs. STATE OF UTTAR PRADESH
August 16, 1999
LEELAWATI Vs. PREM CHAND
September 30, 1999
LIAQAT ALI Vs. MUKHYA ADHISHASHI ADHIKARI BHADOHI VIKAS PRADHIKARAN
May 21, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. SPECIAL JUDGE ANTICORRUPTION VARANASI
November 1, 1999
LIFE INSURANCE CORPORATION OF INDIA LUCKNOW Vs. ADDITIONAL DISTRICT MAGISTRATE E RAE BARELI
September 23, 1999
LOHIYA MACHINE L M L KARMACHARI SANGH KANPUR Vs. STATE OF UTTAR PRADESH
May 26, 1999
LOVELY ARTS Vs. DISTRICT JUDGE
December 9, 1999
LUTTOO ALIAS SHIV BAHADUR Vs. STATE OF U P
January 29, 1999
M C MITTERS Vs. DISTRICT JUDGE KANPUR
May 27, 1999
M NARIMAN Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
August 30, 1999
M R COMPOUND AND ALLIED PRODUCTS P LTD Vs. CEGAT
September 13, 1999
M Z KHAN Vs. COMMISSIONER OF INCOME TAX
November 30, 1999
M.R. COMPOUND AND ALLIED PRODUCTS (P) LTD. Vs. CEGAT AND ANR.
November 2, 1999
M/S. SUACHIN STATE PVT. LTD. Vs. STATE
September 14, 1999
MADAN Vs. STATE OF U P
October 5, 1999
MADAN GOPAL MAHESHWARI Vs. DISTRICT JUDGE MATHURA
April 26, 1999
MADAN JI PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
May 25, 1999
MADAN LAL Vs. IST ADDL DISTRICT JUDGE SHAHJAHANPUR
July 22, 1999
MADAN LAL AND COMPANY Vs. COMMISSIONER OF TRADE TAX
May 3, 1999
MADAN PAL Vs. STATE OF UTTAR PRADESH
March 31, 1999
MADAN PAL SINGH Vs. SUPERINTENDENT OF POLICE HAMIRPUR
April 23, 1999
MADAN SINGH Vs. STATE OF UTTAR PRADESH
February 9, 1999
MADAN TIWARI CONSTABLE Vs. DEPUTY INSPECTOR GENERAL OF POLICE GROUP CENTRE C R P F RAMPUR
May 25, 1999
MADHAV PRASAD DUBEY Vs. EXECUTIVE ENGINEER P W D ALLAHABAD
April 19, 1999
MADHO RAM Vs. MAHABALI
October 15, 1999
MAHABEER Vs. STATE OF U P
July 9, 1999
MAHABEER PRASAD CHUKIDAR SARDAR BALLABH BHAI JUNIOR HIGH SCHOOL Vs. DISTRICT BASIC EDUCATION OFFICER
August 18, 1999
MAHABIR INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
November 2, 1999
MAHABIR PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
January 6, 1999
MAHABIR SINGH Vs. STATE OF U P
September 7, 1999
MAHADEO AND ORS. Vs. STATE
February 20, 1999
MAHADEVJI AND SRI HANUMANJI Vs. STATE OF UTTAR PRADESH
September 22, 1999
MAHAK SINGH Vs. STATE OF UTTAR PRADESH
April 9, 1999
MAHALAXMI SUGAR MILLS CO LTD Vs. DY CANE COMMISSIONER SAHARANPUR
January 25, 1999
MAHANT TEWARI Vs. STATE OF U P
April 23, 1999
MAHAVEER PRASAD SHARMA Vs. CANE COMMISSIONER U P
May 24, 1999
MAHAVIR PRASAD GUPTA Vs. STATE OF U P
January 6, 1999
MAHBOOB Vs. SUPERINTENDENT DISTRICT JAIL MEERUT
February 26, 1999
MAHENDRA ANAND Vs. VIIITH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
July 21, 1999
MAHENDRA CHAUBEY Vs. STATE OF U P
July 15, 1999
MAHENDRA KUMAR Vs. STATE OF U P
March 6, 1999
MAHENDRA KUMAR AGARWAL Vs. IIND ADDL. DISTRICT JUDGE, NAINITAL AND ORS.
April 1, 1999
MAHENDRA KUMARS Vs. STATE OF UTTAR PRADESH
March 16, 1999
MAHENDRA PAL Vs. COLLECTOR HARDOI
May 7, 1999
MAHENDRA PRATAP DWIVEDI Vs. COMMISSIONER AND ADMINISTRATOR SHARDA SAHAYAK PROJECT LUCKNOW
August 11, 1999
MAHENDRA SINGH Vs. COLLECTOR GORAKHPUR
April 20, 1999
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH
July 8, 1999
MAHENDRA SINGH Vs. SUKKHAD
December 13, 1999
MAHENDRA YADAV Vs. STATE OF U P
December 22, 1999
MAHENDRA/KABOOL Vs. CHHOTA SINGH
September 30, 1999
MAHENDRAPAL Vs. SOMPAL
June 10, 1999
MAHESH Vs. STATE OF UTTAR PRADESH
July 5, 1999
MAHESH CHAND Vs. COMMISSIONER OF TRADE TAX
August 23, 1999
MAHESH CHANDRA SHARMA Vs. IIND ADDL. DISTRICT JUDGE
April 21, 1999
MAHESH CHANDRA VERMA Vs. PASSENGERS TAX OFFICER BULANDSHAHR
August 25, 1999
MAHESH DUTTAS Vs. STATE OF UTTAR PRADESH
July 21, 1999
MAHESH PRASAD NIGAM Vs. PRESCRIBED AUTHORITY
July 20, 1999
MAHESH SINGH Vs. VII ADDITIONAL DISTT JUDGE KANPUR
August 5, 1999
MAHIPAL SINGH Vs. STATE OF U P
September 27, 1999
MAHMOOD ALIAS MOODHA (IN JAIL) Vs. STATE OF U.P.
May 4, 1999
MAHMOONA KHATOON ALIAS MONA Vs. STATE OF U P
September 28, 1999
MAIKSAL FIBRES LTD Vs. VINIYOGA CLOTHEX LTD
September 13, 1999
MAKRAND DUBEY Vs. PRESCRIBED AUTHORITY (IIIRD UPPER C.J.M.) AND ORS.
September 28, 1999
MALA ROLLER FLOUR MILLS Vs. COMMISSIONER OF TRADE TAX
July 14, 1999
MALKHAN Vs. STATE OF U P
December 23, 1999
MALKUS Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
August 9, 1999
MAMTA Vs. RAM NARESH SAHU
March 11, 1999
MAN SINGH Vs. ASSISTANT SUGAR COMMISSIONER
May 27, 1999
MANAGEMENT OF STATE BANK OF INDIA AGRA Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL KANPUR
September 1, 1999
MANGAL ALIAS BHOTU Vs. STATE OF UTTAR PRADESH
October 8, 1999
MANGAL ALIAS BHOTU PURSHOTTAM KEWAT Vs. STATE OF U P
September 8, 1999
MANGAL SINGH Vs. STATE OF U P
May 27, 1999
MANJI AND ORS. Vs. STATE OF U.P.
May 28, 1999
MANJU BALA CHAUBEY Vs. INDIAN OIL CORPORATION LTD
November 1, 1999
MANJU KHAN Vs. STATE OF U P
March 15, 1999
MANJU SHARMA Vs. SPECIAL JUDGE
January 21, 1999
MANJU UPADHAYAY Vs. STATE OF U P
October 14, 1999
MANNA PRASAD JAISWAL Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
May 18, 1999
MANNA SINGH Vs. STATE OF U P
November 5, 1999
MANNU Vs. STATE OF U P
April 17, 1999
MANOHAR Vs. EXECUTIVE ENGINEER ELECTRIC DISTRIBUTION
May 6, 1999
MANOHAR LAL Vs. RENT CONTROL AND EVICTION OFFICER VTH ADDITIONAL CITY MAGISTRATE KANPURE NAGAR
December 8, 1999
MANOHAR LAL AND OTHERS Vs. PRESCRIBED AUTHORITY AND ANOTHER
November 24, 1999
MANOJ KUMAR RAI Vs. STATE OF UTTAR PRADESH
August 13, 1999
MANOJ KUMAR SHUKLA Vs. STATE OF U P
July 27, 1999
MANOJ KUMAR UPADHYAYA DR Vs. STATE OF UTTAR PRADESH
November 30, 1999
MANSA RAM MISHRA Vs. STATE OF U P
October 15, 1999
MANSAROVAR BOTTLING COMPANY LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
July 27, 1999
MANSAROVAR PAPER AND INDUSTRIES LIMITED Vs. COMMISSIONER OF TRADE TAX
September 14, 1999
MANSHA ITEM Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
April 1, 1999
MANSHA RAM Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
April 15, 1999
MANSOOR ALI KHAN Vs. ALIGARH MUSLIM UNIVERSITY
April 8, 1999
MANZOOR Vs. PRESCRIBED AUTHORITY EXECUTIVE
July 8, 1999
MANZOOR ALI Vs. DEPUTY SECRETARY U P S E B
May 21, 1999
MAQBOOL Vs. D D C
October 6, 1999
MAQBOOL AHMAD Vs. STATE OF UTTAR PRADESH
September 1, 1999
MAQSOOD HUSAIN Vs. IIND ADDL DISTRICT AND SESSIONS JUDGE SAHARANPUR
September 30, 1999
MASSOORIE HOTEL ASSOCIATION Vs. STATE OF U P
May 18, 1999
MASURYADIN Vs. SPECIAL JUDGE
July 6, 1999
Masuryadin Vs. Special Judge
June 7, 1999
MATA PRASAD MISHRA Vs. STATE OF UTTAR PRADESH
September 23, 1999
MATHURA PRASAD YADAV Vs. STATE OF U P
January 29, 1999
MATSUSHITA TELEVISION AUDIO LTD Vs. COMMR(A) CUS AND C EX, NOIDA
February 19, 1999
MAULANA AZAD EDUCATIONAL SOCIETYS Vs. RAM SURAT GUPTA
July 16, 1999
MAYA AND CO ETAH Vs. COMMISSIONER AGRA DIVISION AGRA
November 11, 1999
MAYA DEVI Vs. IVTH ADDL DISTRICT JUDGE
May 6, 1999
MAYA THAPA Vs. BASIC EDUCATION OFFICER DEHRADUN
May 7, 1999
MAZHAR MOHD Vs. ADDITIONAL DISTRICT JUDGE
January 18, 1999
MECHANICAL DEPARTMENT PRIMARY CO OPERATIVE BANK LIMITED Vs. JT SECRETARY MINISTRY OF AGRICULTURE AND CO OPERATION NEW DELHI
January 18, 1999
MEENA DEVI CHAUDHARY Vs. CHIEF ENGINEER U P PUBLIC WORKS DEPARTMENT
October 26, 1999
MEERA SINGH Vs. STATE OF U P
October 15, 1999
MEERUT AUTO FINANCE ASSOCIATION MEERUT Vs. UNION OF INDIA
September 23, 1999
MEGHA Vs. STATE OF U P
April 6, 1999
MEHAK SINGH Vs. U P STATE
July 8, 1999
MEHENDRA KUMAR JAIN Vs. DISTRICT JUDGE
April 22, 1999
MEHRA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
July 9, 1999
MEHRUN NISHA Vs. DISTRICT JUDGE GORAKHPUR
August 13, 1999
MERCURY LABORATORIES PVT LTD Vs. STATE OF UTTAR PRADESH
December 14, 1999
METAL CRAFT GHAZIABAD Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
July 5, 1999
METROPOFITAN LEATHER GOODS PVT LTD Vs. STATE OF U P
September 24, 1999
MEWA LAL Vs. STATE OF U. P. AND OTHERS
August 25, 1999
MISHIL SINGH YADAV Vs. DISTRICT CO OP BANK LTD
April 12, 1999
MISHRA BROTHERS Vs. STATE OF UTTAR PRADESH
July 23, 1999
MODI INDUSTRIES LTD Vs. NAGAR PALIKA MODINAGAR
April 16, 1999
MODI INDUSTRIES LTD Vs. STATE OF U P
February 22, 1999
MODI RUBBER LTD Vs. COMMISSIONER (A), CUS & C EX , GHAZIABAD
August 4, 1999
MODI SPINNING AND WEAVING MILLS COMPANY Vs. NAGAR PALIKA MODINAGAR
August 23, 1999
MODI TYRE FACTORY MODINAGAR Vs. CHIEF JUDICIAL MAGISTRATE
March 11, 1999
MODIPON FIBRES COMPANY Vs. COMMR A CUS AND C EX
April 26, 1999
MOHAMMAD ABBAS Vs. SETTLEMENT OFFICER, CONSOLIDATION
October 6, 1999
MOHAMMAD ALAM Vs. STATE OF U P
March 10, 1999
MOHAMMAD AYUB Vs. PRINCIPAL JUDGE FAMILY COURT KANPUR NAGAR
January 28, 1999
MOHAMMAD HAZIK Vs. VIIITH ADDL DISTRICT JUDGE SAHARANPUR
December 3, 1999
MOHAMMAD JAN AND ANOTHER Vs. IST ADDL. DISTRICT JUDGE, BULANDSHAHR AND OTHERS
December 1, 1999
MOHAMMAD KHAN Vs. ZILA PARISHAD BANDA
July 30, 1999
MOHAMMAD RAFIQ RAJBI Vs. PRESCRIBED AUTHORITY
September 23, 1999
MOHAMMAD RIZWAN Vs. COMMISSIONER MEERUT DIVISION MEERUT
October 15, 1999
MOHAMMAD SAYEED Vs. KISHORI LAL
February 3, 1999
MOHAMMAD TAYYAB Vs. ADDL DISTRICT JUDGE E G ACT DEHRADUN
September 23, 1999
MOHAMMAD YASIN ALIAS MUNNEY Vs. STATE OF U P
April 20, 1999
MOHAMMAD YUSUF KHAN Vs. STATE OF UTTAR PRADESH
August 4, 1999
MOHAMMED ISHAQ Vs. DISTRICT JUDGE KANPUR
November 1, 1999
MOHAR ALI Vs. STATE OF U P
September 22, 1999
MOHBOOB KHAN Vs. STATE (U.T. ADMINISTRATION)
February 22, 1999
MOHD ANWAR KHAN Vs. STATE OF UTTAR PRADESH
January 11, 1999
MOHD AYUB KHAN Vs. STATE OF U P
July 9, 1999
MOHD HADI HASAN Vs. STATE OF UTTAR PRADESH
September 22, 1999
MOHD IDRIS Vs. STATE OF U P
March 24, 1999
MOHD ISLAM Vs. IIIRD ADDL DISTT JUDGE ALLAHABAD
March 30, 1999
MOHD IZARAYAL Vs. STATE OF UTTAR PRADESH
September 1, 1999
MOHD JAVED Vs. RUKMINI DEVI
April 26, 1999
MOHD KALLO ALIAS MOHD JUBEEL Vs. STATE
September 2, 1999
MOHD NAYEEM ANJUM Vs. STATE OF U P
April 12, 1999
MOHD QASIM Vs. DISTRICT MAGISTRATE
September 24, 1999
MOHD SHAMIM KHAN Vs. TANJEEM AKHTAR
April 8, 1999
MOHD SHARIF SAIFI Vs. STATE OF UTTAR PRADESH
January 28, 1999
MOHD SIDDIQ Vs. DISTRICT JUDGE FAIZABAD
September 23, 1999
MOHD UZEAR Vs. REGIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
May 19, 1999
MOKHTAR Vs. STATE OF U P
May 4, 1999
MONGA METALS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 1999
MOOL CHAND Vs. GOPAL
April 16, 1999
MOOL CHANDRA GUPTA Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL CITY MAGISTRATE IST KANPUR NAGAR
March 16, 1999
MOTI LAL Vs. STATE OF U P
December 16, 1999
MOTI LAL Vs. STATE OF UTTAR PRADESH
July 16, 1999
MOTI LAL Vs. STATE OF U P
September 28, 1999
MST FAKHRUNS Vs. HAFIZULLAH ALIAS KALLOO
January 12, 1999
MST RAMBASI DEVI Vs. STATE OF UTTAR PRADESH
October 27, 1999
MST SHIMLA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
February 22, 1999
MST. DHANESHARA Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
December 22, 1999
MUDIT ENTERTAINMENT INDUSTRIES P LTD Vs. BANARAS STATE BANK LTD
September 23, 1999
MUKARRUM KHAN Vs. SECOND ADDL DISTRICT JUDGE MUZAFFARNAGAR
January 25, 1999
MUKESH CHANDRA Vs. STATE OF U P
October 27, 1999
MUKESH KUMAR Vs. STATE OF UTTAR PRADESH
November 4, 1999
MUKESH KUMAR SHARMA Vs. SENIOR DIVISIONAL MANAGER L I C OF INDIA AGRA
May 5, 1999
MUKHTAR ANSARI Vs. SUPERINTENDENT CENTRAL JAIL AGRA
May 19, 1999
MUKHTAR ANSARI Vs. CENTRAL BUREAU OF INVESTIGATION S I V NEW DELHI
July 5, 1999
MUKHTAR ANSARI Vs. STATE OF U P
May 28, 1999
MUKHTAR KHAN Vs. STATE
December 20, 1999
MUKUL KUMAR Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
March 17, 1999
MUMTAX AHMAD Vs. DEPUTY DIRECTOR OF EDUCATION ALLAHABAD
August 6, 1999
MUMTAZ ALI Vs. STATE OF U P
March 19, 1999
MUNAWAR ALI KHAN Vs. STATE OF UTTAR PRADESH
February 17, 1999
MUNAWAR ALI; MALTI DEVI Vs. DISTRICT JUDGE SHAJAHANPUR
July 7, 1999
MUNAWAR ALI; MALTI DEVI Vs. DISTRICT JUDGE SHAHJAHANPUR
July 14, 1999
MUNESH KUMAR Vs. STATE OF U P
April 12, 1999
MUNFAIT Vs. STATE OF U P
October 1, 1999
MUNICIPAL BOARD CHUNAR Vs. ADDITIONAL S
July 26, 1999
MUNICPAL BOARD MORADABAD Vs. LIAQAT HUSAIN
May 11, 1999
MUNJAL RUBBER INDUSTRIES Vs. COMMISSIONER OF TRADE-TAX U P LUCKNOW
March 31, 1999
MUNNA Vs. STATE OF U P
May 24, 1999
MUNNA LAL AND OTHERS Vs. 3RD ADDL. DISTRICT JUDGE, ETAWAH AND OTHERS
July 9, 1999
MUNNAN Vs. ONKAR NATH
April 2, 1999
MUNNI LAL Vs. RAM DHARI
May 7, 1999
MUNNI PATHAK Vs. DIRECTOR MAHILA AND BALVIKAS VIBHAG
April 19, 1999
Muqid Vs. State of U P
May 27, 1999
MURSLEEM Vs. BHOORI
September 27, 1999
MUSHIR KHAN ALIAS MASSHAN Vs. XIITH ADDL DISTRICT JUDGE MORADABAD
July 9, 1999
MUSHTAQ AHMAD Vs. 9TH ADDL. DISTRICT JUDGE AND ORS.
July 6, 1999
MUSHTAQ ALI Vs. SUPERINTENDENT DISTRICT JAIL
February 20, 1999
MUSLIM EDUCATIONAL SOCIETY SHAHJAHANPUR Vs. DISTRICT INSPECTOR OF SCHOOLS SHAHJAHANPUR
February 19, 1999
MUSTAKEEM Vs. STATE OF U P
April 12, 1999
MUZAMMIL JAMAL Vs. STATE OF UTTAR PRADESH
March 12, 1999
N K MEHROTRA Vs. UNION OF INDIA TROUGH GENERAL MANAGER N E R GORAKHPUR
April 12, 1999
N T P C S A S LIMITED Vs. GREATER NOIDA INDL DEVP AUTHORITY
July 13, 1999
N.K. CHOPRA Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
September 30, 1999
Nabi Ahmad Vs. State of U P
February 5, 1999
NABI MOHAMMAD Vs. STATE OF U P
July 8, 1999
NAFEES Vs. STATE OF U P
September 15, 1999
NAGAR MAHAPALIKA VARANASI Vs. ADDL DISTRICT AND SESSIONS JUDGE VARANASI
March 22, 1999
NAGAR PALIKA DEHRADUN Vs. STATE OF U P
April 16, 1999
NAGAR PALIKA PARISHAD Vs. IRSHAD ALI
October 15, 1999
NAGAR PALIKA PARISHAD HAPUR Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
February 23, 1999
NAGAR PALIKA PARISHAD MATHURA Vs. PRAMOD KUMAR GARG
April 9, 1999
NAGAR PALIKAR DEHRADUN Vs. STATE OF UTTAR PRADESH
April 16, 1999
NAGAR SWASTH ADHIKARI NAGAR MAHAPALIKA VARANASI Vs. PHOOL CHANDRA
April 9, 1999
NAGROO RAM Vs. STATE OF U P
August 12, 1999
NAND KISHORE GOASEEN Vs. STATE OF U P
August 17, 1999
NAND KUMAR Vs. STATE OF UTTAR PRADESH
February 18, 1999
NAND LAL Vs. VITH ADDITIONAL DISTRICT JUDGE VARANASI
May 6, 1999
NANDU MALLAH Vs. STATE OF U P
April 23, 1999
NANDU RAM AND SONS Vs. IIIRD ADDL DISTRICT JUDGE VARANASI
August 9, 1999
Nanhey Khan Vs. State of U.P.
December 14, 1999
NANKU Vs. STATE OF UTTAR PRADESH
May 27, 1999
Nanku @ Jagat Bahadur Vs. State of U.P.
May 27, 1999
NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADMN GORAKHPUR
October 25, 1999
NARAIN Vs. ADDL DISTRICT JUDGE AZAMGARH
January 15, 1999
NARAIN DAS Vs. DISTRICT JUDGE JHANSI
December 6, 1999
NARAIN SINGH AND CHARAN SINGH Vs. ADDITIONAL COMMISSIONER MEERUT
April 1, 1999
NARANG INDUSTRIES LTD Vs. STATE OF UTTAR PRADESH
April 5, 1999
NARBADA PRASAD MISRA Vs. STATE OF U P
February 3, 1999
NARENDRA KUMAR Vs. IVTH A D J MUZAFFAR NAGAR
January 25, 1999
NARENDRA KUMAR Vs. BOARD OF REVENUE U P ALLAHABAD
September 13, 1999
NARENDRA PAL SINGH CHAUHAN Vs. UPPER ZILADHIKARI
February 4, 1999
NARENDRA SINGH Vs. STATE OF UTTAR PRADESH
April 22, 1999
NARENDRA SINGH Vs. STATE OF UTTAR PRADESH
May 3, 1999
NARENDRA SINGH YADAV Vs. STATE OF UTTAR PRADESH
October 7, 1999
NARESH KUMAR GUPTA Vs. UNION OF INDIA
September 15, 1999
NARESH KUMAR GUPTAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
September 1, 1999
NASEEM ALIAS BHATEY Vs. STATE
November 18, 1999
NASEEM BEGUMS Vs. IXTH ADDITIONAL DISTRICT JUDGE BAREILLY
September 10, 1999
NASIM ALIAS KALLU Vs. STATE OF U P
December 6, 1999
NASIR KHAN Vs. COLLECTOR MORADABAD
April 28, 1999
NATH SONKAR Vs. STATE OF U P
September 14, 1999
NATHU KHAN Vs. STATE OF UTTAR PRADESH
March 27, 1999
NATIONAL CAPITAL POWER PROJECT NATIONAL THERMAL POWER CORPORATION LTD Vs. ABHAY RAM
July 21, 1999
NATIONAL INSURANCE CO LTD Vs. SHASHI BALA GUPTA
August 30, 1999
NATIONAL TEXTILE CORPORATION Vs. SWADESHI COTTON MILLS CO. LTD.
December 17, 1999
NATTHI RAM Vs. DISTRICT JUDGE DEHRADUN
December 8, 1999
Nause Ali Vs. Latafat
March 22, 1999
NAUSHAD AHMAD KHAN Vs. STATE OF U P
December 3, 1999
NAUSHEY Vs. DISTRICT MAGISTRATE JALAUN AT ORAI
July 15, 1999
NAVEEN CHANDRA GUPTA ADVOCATE Vs. UNION OF INDIA
April 20, 1999
NAVEEN CHANDRA SETHS Vs. COMMISSIONER ALLAHABAD
July 5, 1999
NAWAB KHAN Vs. STATE OF UTTAR PRADESH
February 23, 1999
NAWAJ KHAN Vs. STATE OF U P
July 9, 1999
NAZAR Vs. STATE OF UTTAR PRADESH
July 27, 1999
NEAMI Vs. STATE OF U P
October 28, 1999
NEELABH PRAKASHAN Vs. STATE OF UTTAR PRADESH
March 17, 1999
NEELAM CHAUDHARY Vs. STATE OF U P
January 29, 1999
NEELLMA PATHAK Vs. SPL AND SESSIONS JUDGE JAUNPUR
May 19, 1999
NEERAJ JAIN Vs. MOHD SALIM
November 2, 1999
NEPA LTD Vs. JNANAMANDAL LTD
February 19, 1999
NET PLAST LTD Vs. COMMISSIONER OF C EX APPEALS
May 3, 1999
NET PLAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE KANPUR
May 26, 1999
Net Ram Vs. Harswaroop
August 20, 1999
NETRA PAL SINGH Vs. STATE OF U P
February 8, 1999
NETRAPAL Vs. ADDL COLLECTOR ALIGARH
May 13, 1999
NEW INDIA ASSURANCE CO Vs. SIRTAJ BAHADUR SRIVASTAVA
April 20, 1999
NEW INDIA ASSURANMCE CO LTD Vs. SARTAJ BAHADUR SRIVASTAVA
April 20, 1999
Nidhi Sharma (Ms.) Vs. Chairman CPMT 99, CPMT. Examination Centre, University of Roorkee and others
November 11, 1999
NIDHI SINGH Vs. CHAIRMAN C P M T
November 16, 1999
NINNAML SINGH Vs. STATE OF U P
March 16, 1999
NIRMAL RANI Vs. STATE OF U P
November 17, 1999
NISAR AHMAD Vs. STATE OF U P
May 21, 1999
NISHA VERMA Vs. STATE OF U P
January 29, 1999
NIWAS AGRAWAL Vs. STATE OF U P
February 16, 1999
NIZAM Vs. DISTRICT MAGISTRATE AND ORS.
May 10, 1999
NOIDA ENTREPRENEURS ASSOCIATION Vs. UNION OF INDIA
April 19, 1999
NOIDA POLYCHEM PVT LTD Vs. COMMISSIONER OF TRADE-TAX U P LUCKNOW
May 24, 1999
NURULLAH Vs. STATE OF U P
May 24, 1999
O P RUDRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
August 20, 1999
O.P. RUDRA Vs. THE HIGH COURT OF JUDICATURE AT ALLAHABAD
August 11, 1999
OIL AND NATURAL GAS CORPN LTD Vs. ADDL DISTRICT JUDGE DEHRADUN
May 5, 1999
OM BIHARI MALHOTRA Vs. NISHA MALHOTRA
August 16, 1999
OM DUTT Vs. STATE OF U P
April 20, 1999
OM NARESH SINGH Vs. STATE OF UTTAR PRADESH
March 8, 1999
OM PAL SINGH Vs. SENIOR MANAGER P AND IR NUCLEAR POWER CORPORATION NAVI MUMBAI
May 11, 1999
OM PRAKASH Vs. STATE OF U P
April 17, 1999
OM PRAKASH Vs. URMILA DEVI ALIAS SIRVALI
April 29, 1999
OM PRAKASH Vs. DIVISIONAL FOREST OFFICER MIRZAPUR
April 28, 1999
OM PRAKASH Vs. STATE OF U P
May 25, 1999
OM PRAKASH Vs. IST ADDL DISTRICT JUDGE BALLIA
April 12, 1999
OM PRAKASH Vs. PRESCRIBED AUTHORITY
February 20, 1999
OM PRAKASH Vs. R C AND E O
February 9, 1999
OM PRAKASH Vs. ADDL DISTRICT AND SESSION JUDGE KANPUR NAGAR
August 20, 1999
OM PRAKASH Vs. STATE OF U P
October 1, 1999
OM PRAKASH Vs. JASWANT SINGH
September 27, 1999
OM PRAKASH Vs. VIITH ADDITIONAL DISTRICT JUDGE, BIJNOR AND OTHERS
November 29, 1999
OM PRAKASH Vs. STATE OF U P
December 7, 1999
OM PRAKASH Vs. IVTH ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS
May 18, 1999
OM PRAKASH MISHRA Vs. THE IVTH ADDL. D.J. GORAKHPUR AND OTHERS
May 28, 1999
OM PRAKASH PANDEY Vs. DISTRICT MAGISTRATE AZAMGARH
September 2, 1999
OM PRAKASH SHARMA Vs. REGIONAL TRANSPORT AUTHORITY ALIGARH
September 13, 1999
OM PRAKASH VERMA Vs. STATE
January 7, 1999
OM PRAKASHS Vs. U P STATE ELECTRICITY BOARD LUCKNOW
May 25, 1999
OM RICE MILL JASPUR Vs. BANARAS STATE BANK LTD
September 27, 1999
OM VIR SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE KARMIK ALLAHABAD
March 12, 1999
Omwati Vs. Shishram
April 6, 1999
ONKAR NATH DUBEY Vs. SUPERINTENDING ENGINEER IRRIGATION WORKS CIRCLE
March 8, 1999
ONKAR NATH MAHENDRA Vs. COMMISSIONER OF INCOME TAX
February 10, 1999
ORDINANCE VASTRA FACTORY KARAMCHARI UNION Vs. UNION OF INDIA
March 10, 1999
ORI HARIJAN Vs. STATE OF U P
March 10, 1999
ORIENT FOODS Vs. DISTRICT JUDGE BHADOHI
September 14, 1999
ORIENTAL BANK OF COMMERCE Vs. S M CHOPRA
October 12, 1999
P C JOSHI Vs. STATE OF U P
November 16, 1999
P C KACKER Vs. CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK CALCUTTA
September 7, 1999
P S BAIRIYA DISTRICT BALLIA Vs. STATE OF U P
July 30, 1999
P SRINIVASULU Vs. DEPUTY INSPECTOR GENERAL OF POLICE ALLAHABAD
September 1, 1999
PADAM DUTT SHARMA Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
February 25, 1999
PAL SINGH ALIAS PALA ALIAS LAKKAD ALIAS HARPAL Vs. STATE OF U P
February 1, 1999
PALAK DHARI YADAV Vs. REGIONAL INSPECTRESS OF SCHOOLS GORAKHPUR
July 30, 1999
PALI RAM YADAV Vs. STATE OF U P
October 6, 1999
PALTOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 11, 1999
PANCHOO Vs. COLLECTOR DISTRICT MAGISTRATE GORAKHPUR
January 18, 1999
PANCHU Vs. BRIJRA
September 28, 1999
PANDIT GOVIND PRASAD MISHRA Vs. COMMISSIONER OF INCOME TAX
February 24, 1999
PANDIT KRISHNA KANT PUJARI Vs. 2ND ADDL. DISTRICT JUDGE, LUCKNOW AND OTHERS
February 5, 1999
PANNA LAL Vs. XIII ADDL DISTT JUDGE MEERUT
February 26, 1999
PAPPU Vs. STATE OF U P
November 3, 1999
PARAS NATH Vs. STATE OF U P
March 23, 1999
PARMANAND Vs. STATE
April 20, 1999
PARMANAND PANDEY Vs. STATE OF U P
December 2, 1999
PARSOON KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
April 5, 1999
PARVATI DEVI Vs. IVTH ADDL DISTRICT JUDGE MIRZAPUR
May 6, 1999
PARVEZ Vs. STATE OF U P
January 28, 1999
PARWATI DEVI AND OTHERS Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR AND OTHERS
December 7, 1999
PASUPATI SINGH Vs. COLLECTOR GORAKHPUR
September 28, 1999
PATAN ALIAS PATAN DIN Vs. STATE
April 28, 1999
PATI RAM Vs. VIITH ADDITIONAL DISTRICT JUDGE AZAMGARH
September 6, 1999
PATMESHWARI Vs. STATE OF U P
July 9, 1999
Pawan Kumar Vs. State of U.P.and Others
May 4, 1999
PAWAN KUMAR AND ANR. Vs. RAM SHARAN AND ORS.
July 14, 1999
PAWAN KUMARS Vs. BOARD OF U P HIGH SCHOOL AND INTERMEDIATE
May 24, 1999
PEER GULAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAH
November 19, 1999
PHOOL CHANDRA YADAV Vs. STATE OF U P
August 19, 1999
PHOOL SINGH Vs. MANAGING DIRECTOR U P S R T C LUCKNOW
July 30, 1999
PIAREY Vs. FIRST ADDL DISTT JUDGE RAMPUR
August 9, 1999
PILIBHIT PANT NAGAR BEEJ LIMITED Vs. STATE OF UTTAR PRADESH
August 25, 1999
PILKHANI DISTILLERY Vs. STATE OF UTTAR PRADESH
December 9, 1999
PITAMBER DUTT SEMWAL Vs. STATE OF U P
December 15, 1999
PIYUSH SINGH Vs. UNION OF INDIA
May 15, 1999
POLAR BALANCE INDUSTRIESS Vs. STATE OF UTTAR PRADESH
May 27, 1999
POONAM AWASTHI Vs. STATE OF U P
August 4, 1999
POORAN CHAND Vs. STATE OF U.P.
October 26, 1999
Popi Vs. Phool Singh
October 30, 1999
PRABHA BHATNAGAR Vs. STATE OF U P
November 18, 1999
PRABHA MALHOTRA Vs. STATE
July 7, 1999
PRABHA PATHAK Vs. DIRECTOR OF EDUCATION SECONDARY
August 3, 1999
PRABHAKAR MISRA Vs. BANARAS HINDU UNIVERSITY
January 7, 1999
PRABHAT KUMAR TEWARI Vs. RAMESH CHANDRA TEWARI
August 13, 1999
PRABHAT TANDON Vs. DIRECTOR OF TECHNICAL EDUCATION U P KANPUR
October 6, 1999
PRABHU NATH SINGH Vs. EXECUTIVE ENGINEER R E S GHAZIPUR
April 26, 1999
PRADEEP AGRAWAL Vs. PRESCRIBED AUTHORITY RANIKHET
April 17, 1999
PRADEEP PHOSPHATES LTD Vs. COMMISSIONER OF TRADE TAX
October 12, 1999
PRAKASH Vs. STATE OF U P
May 13, 1999
PRAKASH CHANDRA WALIA Vs. STATE OF UTTAR PRADESH
January 15, 1999
PRAKASH NARAIN SAXENA Vs. NEETA SAXENA
May 13, 1999
PRAKASH SRIVASTAVA Vs. U P SAHKARI GRAMYA VIKAS BANK LTD
March 23, 1999
PRAMOD KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
September 21, 1999
PRAMOD KUMAR VERMA Vs. VI ADDITIONAL DISTRICT JUDGE BIJNOR
December 1, 1999
PRAMOD KUMARS Vs. SUB DIVISIONAL OFFICER KHAGA FATEHPUR
September 16, 1999
PRAMOD TIWARI Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR NAGAR
December 12, 1999
PRATAP SINGH Vs. STATE OF U P
January 25, 1999
PRATAP SINGH Vs. D J ALMORA
March 26, 1999
PRATIBHA RANI Vs. AROTI GHOSH
November 4, 1999
PRATIMA CHAUHAN Vs. REGIONAL DEPUTY DIRECTOR OF EDUCTION MADHYAMIK AGRA
February 2, 1999
PRAVEEN KUMAR Vs. UNION OF INDIA
April 2, 1999
PRAVEEN PRATAP SINGH BHADAURIA Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
August 2, 1999
PRAVESH CASTINGS P LTD Vs. COMMR OF C EX
November 3, 1999
PRAYAG LAL GAUTAM Vs. STATE OF UTTAR PRADESH
August 2, 1999
PRECISE LABORATORIES LIMITED Vs. COMMISSIONER TRADE TAX
September 2, 1999
PREETAM SINGH Vs. STATE OF UTTAR PRADESH
August 2, 1999
Preetam Singh and Ors. Vs. State of U.P.& Anr.
August 2, 1999
PREM CHANDRA SHARMA Vs. SUPERINTENDENT DISTRICT JAIL
July 30, 1999
PREM KUMAR Vs. STATE OF U P
December 14, 1999
PREM PAL Vs. STATE OF U P
May 27, 1999
PREM PRAKASH SRIVASTAVA Vs. STATE OF U P
July 7, 1999
PREM RANI SRIVASTAVA Vs. IV ADDL DISTT JUDGE GORAKHPUR
February 22, 1999
PREM RASTOGI SMT Vs. STATE OF U P
November 2, 1999
PREM SAGAR TEWARI Vs. IXTH ADDITIONAL DISTRICT JUDGE KANPUR
October 8, 1999
PREM SHANKAR GUPTA Vs. STATE OF U P
January 11, 1999
PREM SHANKER Vs. SUB DIVISIONAL OFFICER BINDKI
April 16, 1999
PREM SHANKER SHARMA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
August 11, 1999
PREM SINGH Vs. STATE OF U P
October 1, 1999
PREM SINGH PAWAR Vs. UTTAR PRADESH PRATHMIK SHIKSHAK SANGH
November 16, 1999
PREMIER VINYL FLOORING LIMITED Vs. STATE OF UTTAR PRADESH
January 12, 1999
Premwati Vs. Ved Prakash
November 25, 1999
PRIVATE SECRETARIES PERSONAL ASSISTANTS BROTHERHOOD Vs. STATE OF U P
November 16, 1999
PRIYANKA SINGH Vs. STATE OF U P
January 6, 1999
PROF K P PANDEY Vs. CHANCELLOR MAHATMA GANDHI KASHI VIDYAPITH VARANASI
May 11, 1999
PROMOD KUMAR DUBEY Vs. STATE OF U P
September 15, 1999
PUNEET Vs. STATE OF UTTAR PRADESH
January 7, 1999
PUNJAB NATIONAL BANK Vs. IVTH ADDITIONAL DISTRICT JUDGE PILIBHIT
May 28, 1999
PUNJAB NATIONAL BANK Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEHRADUN
October 29, 1999
PUNJAB NATIONAL BANK Vs. VTH ADDL. DISTRICT JUDGE
April 26, 1999
PUNNI Vs. STATE OF UTTAR PRADESH
May 21, 1999
Punni and Ors. Vs. State of U.P.
May 21, 1999
Punno Vs. Sanjay Kumar
December 14, 1999
PURUSHOTTAM DAS AGARWAL Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
July 6, 1999
PUSHKAR SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS
July 14, 1999
PUSHPA SINGH ALIAS SHAMA AND ANOTHER Vs. THE STATE OF U.P. AND OTHERS
September 7, 1999
PUSHPENDRA PAL SINGH Vs. DEV RAJ PANDEY
January 29, 1999
PUSHPENDRA SINGH Vs. REGIONAL MANAGER U P S R T C ALIGARH
December 8, 1999
Puttu Singh @ Thakur and Ors. Vs. State of U.P.
July 27, 1999
PYAREY MIYAN Vs. VIIITH ADDL. DISTRICT JUDGE AND OTHERS
March 19, 1999
QAMAR KHAN Vs. IIND A D J DEHRADUN
January 28, 1999
QAMAR RASHID KHAN Vs. COMMITTEE OF MANAGEMENT AZAMGARH MUSLIM EDUCATION SOCIETY AZAMGARH AND
September 9, 1999
QAMARUDDIN MANSOORI Vs. STATE OF U P
October 26, 1999
QAMRUNNISA Vs. ADDL DISTRICT JUDGE VARANASI
August 13, 1999
QMAR VISHAL SIDDIQUI Vs. DIRECTOR KRISHI UTPADAN MANDI SAMITI LUCKNOW
April 2, 1999
QUALITY CHEMICALS Vs. COMMISSIONER OF TRADE TAX
November 30, 1999
R C SRIVASTAVA Vs. REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW
October 1, 1999
R G JOSHI Vs. STATE OF U P
November 16, 1999
R K CONSTRUCTION CO FIAZABAD Vs. CHIEF ENGINEER RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
February 24, 1999
R K SINGH Vs. UNION OF INDIA
April 11, 1999
R S SRIVASTAVA Vs. UNION OF INDIA
July 27, 1999
R T ARASU Vs. STATE OF UTTAR PRADESH
May 27, 1999
R U KHAN Vs. SPECIAL JUDGE NAINITAL
August 13, 1999
R.T.Arasu and Ors. Vs. State of U.P.
May 27, 1999
RABENDRA KUMAR SINGH Vs. SUPERINTENDING ENGINEER ELECTRICITY DISTRIBUTION CIRCLE ALIGARH
May 18, 1999
RADHA KRISHNA Vs. PRATAP NARAIN
July 13, 1999
RADHEY SHYAM Vs. SMT. VIMLA SINGH AND ORS.
December 3, 1999
RADHEY SHYAM GUPTA Vs. REGIONAL FOOD CONTROLLER
November 26, 1999
RADHEY SHYAM KATIYAR Vs. STATE OF U P
November 2, 1999
RADHEY SHYAM KATIYAR Vs. STATE OF U P
February 11, 1999
RADHEY SHYAM PANDEY Vs. STATE OF U P
December 21, 1999
RADHEY SHYAM SHARMA Vs. STATE OF U P
August 27, 1999
RADHIKA LAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH
April 30, 1999
RAFAT MIAN Vs. STATE OF UTTAR PRADESH
December 2, 1999
RAFEEQ AHMAD Vs. STATE OF UTTAR PRADESH
January 28, 1999
RAFEEQ ALIAS MANTEX Vs. UNION OF INDIA
April 5, 1999
RAGENDRA SWARUP Vs. STATE OF U P
August 30, 1999
RAGHO PRASAD Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE
July 5, 1999
RAGHUBAR Vs. JUJE
October 25, 1999
RAGHUBAR DAYALS Vs. VIIITH ADDL DISTRICT JUDGE MEERUT
January 21, 1999
RAGHUBIR PRASAD Vs. MAHANT GOVIND DASS
December 8, 1999
RAGHUKUL PALACE GOPIGANJ VARANASI Vs. STATE OF U P
March 12, 1999
Raghunath Prasad Agarwal Vs. HARISH AGARWAL
August 17, 1999
Raghuraj and Ors. Vs. State of U.P.
May 7, 1999
RAGHURAJ SINGH Vs. STATE OF UTTAR PRADESH
May 7, 1999
RAGHUVENDRA SHARAN MISHRA Vs. STATE OF U P
June 9, 1999
RAGHUVENDRA SHARAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS KUSHINAGAR
August 5, 1999
RAJ DHAR DUBEY Vs. STATE OF U P
October 29, 1999
RAJ GOVIND YADAV Vs. REGISTRAR CO OPERATIVE SOCIETIES LUCKNOW
May 19, 1999
RAJ KARAN SINGH Vs. STATE OF UTTAR PRADESH
July 7, 1999
RAJ KUMAR Vs. VICE CHANCELLOR M J P ROHILKHAND UNIVERSITY BAREILLY
May 10, 1999
RAJ KUMAR Vs. COLLECTOR MUZAFFARNAGAR
March 12, 1999
RAJ KUMAR Vs. STATE OF U P
October 29, 1999
RAJ KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
March 24, 1999
RAJ KUMAR ALIAS RAM KUMAR Vs. STATE OF U P
April 20, 1999
RAJ KUMAR GUPTA Vs. UNION OF INDIA NEW DELHI
August 5, 1999
RAJ KUMAR PATHAK Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD
May 26, 1999
RAJ KUMAR SHUKIA Vs. COMMITTEE OF MANAGEMENT A B VIDYAIAYA INTER COLLEGE KANPUR
March 16, 1999
RAJ KUMAR SINGH Vs. STATE OF UTTAR PRADESH
March 16, 1999
RAJ KUMAR SINGH Vs. STATE OF U P
May 3, 1999
RAJ KUMAR SONI Vs. STATE OF U P
January 9, 1999
RAJ KUMAR SONI Vs. STATE OF UTTAR PRADESH
September 1, 1999
RAJ KUMAR VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR
July 9, 1999
RAJ KUMARS Vs. CHANCELLOR MAHATMA JYOTIBA PHULE ROHILKHAND UNIVERSITY BAREILLY RAJ BHAWAN
September 6, 1999
RAJ NAGAR RESIDENTS WELFARE ASSOCIATION GHAZIABAD Vs. CITY BOARD GHAZIABAD
August 10, 1999
RAJ PAL Vs. SPECIAL JUDGE (E.C. ACT)
March 11, 1999
RAJ PAL SINGH Vs. SPECIAL JUDGE (S.C. AND S.T. ACT)
July 12, 1999
RAJ PAL SINGH Vs. EXECUTIVE ENGINEER KOYALA SANCHALAN KHAND
September 28, 1999
RAJ PATI YADAV Vs. DISTRICT MAGISTRATE COLLECTOR BHADOHI
July 29, 1999
RAJ SINGH Vs. STATE OF U P
November 19, 1999
RAJ TILAK JAIN Vs. STATE OF U P
December 16, 1999
RAJA RAM Vs. BOARD OF REVENUE
February 24, 1999
RAJA RAM Vs. KAMTA
September 28, 1999
RAJA RAM Vs. STATE OF UTTAR PRADESH
August 19, 1999
RAJA RAM PANDEY Vs. STATE
April 28, 1999
RAJA SINGH Vs. GENERAL MANAGER POWER GRID CORPORATION OF INDIA LTD
May 24, 1999
RAJA SINGH Vs. RENT CONTROL AND EVICTION OFFICER, DEHRADUN AND ANR.
April 9, 1999
RAJAN UPADHYAYA Vs. LABOUR COURT VARANASI
December 21, 1999
RAJBIRS Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
March 10, 1999
RAJEEV SAXENA Vs. STATE OF U P
April 20, 1999
RAJEEV SHUKLA Vs. STATE OF U P
May 21, 1999
RAJEEV VASHISTHA Vs. STATE OF U P
January 12, 1999
RAJEEV VASHISTHA Vs. STATE OF UTTAR PRADESH
December 1, 1999
RAJENDRA DEVA Vs. ADDL LABOUR COMMISSIONER
February 3, 1999
RAJENDRA KUMAR Vs. STATE OF U P
March 16, 1999
RAJENDRA KUMAR Vs. REGIONAL MANAGER
September 9, 1999
RAJENDRA KUMAR AGRAWAL Vs. COMMISSIONER OF WEALTH TAX
September 24, 1999
RAJENDRA KUMAR CHAUDHARY Vs. ASHARFI ALIAS MUNNI
October 12, 1999
RAJENDRA KUMAR MISHRA Vs. STATE OF U P
October 10, 1999
RAJENDRA MOHAN TRIVEDI Vs. INDUSTRIAL COURT MADHYA PRADESH AT INDORE
September 7, 1999
RAJENDRA NATH TRIPATHI Vs. JAGDISH DUTT GUPTA
February 12, 1999
RAJENDRA PRASAD Vs. PRESIDING OFFICER, LABOUR COURT, AGRA AND OTHERS
November 3, 1999
RAJENDRA PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
August 20, 1999
RAJENDRA SINGH Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
August 6, 1999
RAJENDRA SINGH Vs. ZILA PARISHAD MORADABAD
August 16, 1999
RAJENDRA SINGH Vs. CHANCELLOR KASHI VIDYAPITH VARANASI
September 13, 1999
RAJENDRA SINGH Vs. MALKHAN
September 28, 1999
RAJENDRA SINGH Vs. STATE
November 17, 1999
RAJENDRA SINGH Vs. UTTAR PRADESH STATE ELECTRICITY BOARD LUCKNOW
April 1, 1999
RAJENDRA YADAV Vs. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
May 21, 1999
RAJESH AGARWAL Vs. A D J 15TH KANPUR NAGAR
November 4, 1999
RAJESH BHARDWAJ Vs. STATE OF U P
September 1, 1999
RAJESH KUMAR Vs. STATE
May 12, 1999
RAJESH KUMAR SHARMA Vs. MADHYAMIK SHIKSHA PARISHAD U P
September 28, 1999
RAJESH KUMAR YADAV Vs. STATE OF U P
September 30, 1999
RAJESH KUNTAL Vs. STATE OF U P
September 12, 1999
RAJESH MAURYA Vs. STATE OF U P
August 11, 1999
RAJESH MOHAN SUKHLA Vs. UNION OF INDIAN
November 29, 1999
RAJESH NARAIN Vs. IST ADDITIONAL DISTRICT JUDGE
September 17, 1999
RAJESH PRASAD TIWARI Vs. REGISTAR CO OPERATIVE SOCIETIES
September 30, 1999
RAJIV CHAUDHARY Vs. GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD
February 23, 1999
RAJIV KUMAR MEHTANI Vs. AJAI KUMAR JOSHI
March 18, 1999
RAJIV TANDON Vs. ADDITIONAL COMMISSIONER ADMINISTRATION KANPUR
April 15, 1999
RAJKAMAL BISCUIT FACTORY Vs. COMMISSIONER OF TRADE TAX
August 6, 1999
RAJKIYA KRISHI UTPADAN MANDI PARISHAD U P Vs. STATE OF U P
February 17, 1999
RAJKUMAR GUPTAS Vs. UNION OF INDIA
August 5, 1999
RAJMATI Vs. MITHAI
March 22, 1999
RAJPAL SINGH Vs. ATAR SINGH
January 18, 1999
RAJU ALIAS DEVENDRA SINGH Vs. STATE OF U P
December 22, 1999
RAJVENDRA SINGH Vs. HAKIM SINGH
February 18, 1999
RAKESH Vs. SMT. GANGA DEI
January 29, 1999
RAKESH KUMAR Vs. IXTH ADDL. DISTRICT JUDGE, AGRA AND OTHERS
November 29, 1999
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
January 18, 1999
RAKESH KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE
October 12, 1999
RAKESH KUMAR Vs. STATE OF U P
September 6, 1999
RAKESH KUMAR Vs. STATE OF U P
January 16, 1999
RAKESH KUMAR Vs. DEPUTY DIRECTOR GOVERNMENT PHOTO LITHO PRESS ROORKEE HARIDWAR
March 10, 1999
RAKESH KUMAR Vs. STATE OF U P
May 5, 1999
RAKESH KUMAR Vs. CHAIRMAN PRESIDENT NAGAR PALIKA PARISHAD THAKURDWARA
May 20, 1999
RAKESH KUMAR Vs. STATE OF U P
July 5, 1999
RAKESH KUMAR DIKSHLT Vs. JAYANTI DEVI ALIAS JAWAWATL DEVI
May 18, 1999
RAKESH KUMAR VATSA Vs. DISTRICT JUDGE, SAHARANPUR AND OTHERS
September 17, 1999
RAKHI Vs. IST ADDL DISTT JUDGE FIROZABAD
August 5, 1999
RAKHI Vs. FIRST ADDL DISTRICT JUDGE FIROZABAD
May 8, 1999
RAM ADHAR GAUTAM Vs. MUKHYA NAGAR ADHIKARI NAGAR NIGAM ALLAHABAD
February 20, 1999
RAM ASHIS Vs. DISTRICT JUDGE DEORIA
August 17, 1999
RAM ASRAY SINGH Vs. STATE OF U P
August 17, 1999
RAM AUTAR Vs. STATE
January 27, 1999
RAM AUTAR PANDEY Vs. STATE OF U P
August 7, 1999
RAM AVATAR SWARANKAR Vs. SUB DIVISIONAL AGRICULTURAL EXTENSION OFFICER KARVI CHITRAKOOT
September 28, 1999
RAM BABU GUPTA Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
August 30, 1999
RAM BACHAN MAURYA Vs. DISTRICT MAGISTRATE GHAZIPUR
July 19, 1999
RAM BACHAN PRASAD Vs. COLLECTOR SADAR GHAZIPUR
February 17, 1999
RAM BHAROSEY Vs. STATE
February 10, 1999
RAM BHAWAN SINGH Vs. STATE OF UTTAR PRADESH
March 31, 1999
RAM BILAS ALIAS DHONDEY AND ORS. Vs. STATE OF U.P. AND ORS.
July 22, 1999
RAM BILAS TEWARI Vs. STATE OF U P
January 13, 1999
RAM BRIKSH MAURYA Vs. MURLIDHAR MISHRA
February 9, 1999
RAM CHANDER Vs. VTH ADDL DISTRICT JUDGE VARANASI
May 14, 1999
Ram Chandra Vs. Deputy Director of Consolidation Azamgarh and Others
May 18, 1999
Ram Chandra Vs. LMC
December 15, 1999
RAM CHANDRA Vs. STATE OF U P
October 15, 1999
RAM CHANDRA Vs. DISTRICT JUDGE GORAKHPUR
September 21, 1999
RAM CHANDRA GUPTA Vs. STATE OF U P
April 21, 1999
RAM CHANDRA SHUKLA Vs. DIRECTOR OF EDUCATION SECONDARY ALLAHABAD
July 7, 1999
RAM CHANDRA SHUKLA Vs. STATE OF U P
August 11, 1999
RAM CHARIT PANDEY Vs. STATE OF UTTAR PRADESH
February 19, 1999
RAM CHITRA MANDIR Vs. STATE OF UTTAR PRADESH
March 15, 1999
Ram Das Vs. State
December 9, 1999
RAM DASS Vs. STATE RAM DASS
September 12, 1999
RAM DAYALU Vs. GANESH
September 21, 1999
RAM DEV DIXIT Vs. STATE OF UTTAR PRADESH
April 5, 1999
RAM DEVI Vs. IVTH A.D.J.
July 9, 1999
RAM DHANI Vs. STATE OF UTTAR PRADESH
August 21, 1999
RAM DUBAR YADEO Vs. STATE OF UTTAR PRADESH
September 6, 1999
RAM DULAR PAL Vs. STATE OF U P
May 13, 1999
RAM DULARI Vs. FATEH BAHADUR
May 28, 1999
RAM DULARI DEVI Vs. JOINT DIRECTOR OF EDUCATION
September 7, 1999
RAM GANESH Vs. DISTRICT MAGISTRATE ALLAHABAD
February 11, 1999
RAM GOPAL Vs. VI ADDL DISTRICT JUDGE FATEHPUR
May 6, 1999
RAM GOPAL SHUKLA Vs. CHAIRMAN CENTRAL WAREHOUSING CORPORATION LTD
May 7, 1999
RAM JANAM YADAV Vs. ADDITIONAL DISTRICT JUDGE VITH AZAMGARH
August 23, 1999
RAM KALI (SMT.) Vs. ATAR SINGH
December 8, 1999
RAM KARAN SINGH YADAV Vs. RAGISTRAR SAHKARI SAMITIYA U P
March 22, 1999
RAM KISHAN Vs. STATE OF U P
August 23, 1999
RAM KISHAN Vs. GAON SABHA
October 11, 1999
RAM KISHORE Vs. HAR PYARI
January 15, 1999
RAM KRIPAL SINGH Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LUCKNOW
February 18, 1999
RAM KRISHNA Vs. U P JAL NIGAM LUCKNOW
August 12, 1999
RAM KRISHNA MISHRA Vs. DISTRICT CANE OFFICER MAU
May 19, 1999
RAM KUMAR AGARWAL Vs. DISTRICT JUDGE MAINPURI
August 30, 1999
RAM KUMAR GUPTA Vs. DISTRICT MAGISTRATE JAUNPUR
March 8, 1999
RAM KUMAR SINGH BHADAURIYA Vs. DISTRICT INSPECTOR OF SCHOOLS
May 26, 1999
RAM LAKHAN Vs. STATE OF U P
August 4, 1999
RAM LAKHAN SINGH Vs. PRESIDING OFFICER LABOUR COURT VARANASI
May 20, 1999
RAM MANI Vs. STATE OF U.P.
February 4, 1999
RAM MANOHAR Vs. STATE OF U P
September 27, 1999
RAM MILAN SHUKLAS Vs. STATE OF UTTAR PRADESH
January 15, 1999
RAM MURTI SARAN Vs. DISTRICT JUDGE, MORADABAD AND ORS.
October 6, 1999
RAM NARAIN SINGH ADVOCATE Vs. SPECIAL JUDGE E C ACT ADDL DISTRICT JUDGE NAINITAL
August 17, 1999
RAM NARESH Vs. STATE OF U P
September 23, 1999
RAM NARESH SINGH Vs. STATE OF U P
February 20, 1999
RAM NATH Vs. STATE OF U P
August 7, 1999
RAM NATH SINGH Vs. STATE
March 19, 1999
RAM PAL SINGH Vs. REGIONAL MANAGER P N B MORADABAD
May 17, 1999
RAM PAL SINGH Vs. PRESCRIBED AUTHORITY
May 15, 1999
Ram Palat and Others Vs. Commissioner,Azamgarh Division and Others
May 14, 1999
RAM PARVESH MISHRA Vs. STATE OF U P
May 5, 1999
RAM PHER Vs. STATE ELECTION COMMISSION
April 8, 1999
RAM PHER YADAV Vs. UNION BANK OF INDIA VARANASI
August 16, 1999
RAM PRAKASH Vs. CHIEF JUDICIAL MAGISTRATE KANPUR DEHAT
May 27, 1999
RAM PRAKASH GUPTA Vs. STATE OF U P
April 7, 1999
RAM PRASAD YADAV Vs. STATE OF U P
August 9, 1999
RAM PRATAP YADAV Vs. STATE
March 17, 1999
RAM PRATAPS Vs. STATE OF UTTAR PRADESH
May 28, 1999
RAM PYARE Vs. SPECIAL JUDGE BASTI
March 26, 1999
RAM RAJ Vs. COLLECTOR DISTT SANT RAVIDAS NAGAR BHADOHI
March 10, 1999
Ram Ratan Vs. Bhura
November 4, 1999
RAM ROOP Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
February 24, 1999
RAM SAHAI VERMA UCHCHATTAR MADHYAMIK VIDYALAYA Vs. MADHYAMIK SHIKSHA PARISHAD
August 20, 1999
RAM SAHU Vs. STATE OF U P
October 5, 1999
RAM SANEHI Vs. STATE OF UTTAR PRADESH
February 18, 1999
RAM SANEHI ALIAS PUJARI Vs. STATE OF U P
April 19, 1999
RAM SARAN Vs. STATE OF U P
April 19, 1999
RAM SARAN SRIVASTAVA Vs. DIRECTOR OF INDIAN INSTITUTE OF TECHNOLOGY KANPUR
September 10, 1999
RAM SEWAK Vs. STATE
January 6, 1999
RAM SEWAK AND Vs. STATE
May 19, 1999
RAM SHANKAR GUPTA Vs. DIRECTOR OF EDUCATION BASIC NISATGANJ LUCKNOW
November 11, 1999
RAM SHANKER YADAV Vs. REGIONAL MANAGER SOUTH REGION U P FOREST CORPORATION
July 15, 1999
RAM SINGH Vs. MANAGIND DIRECTOR U P CO OP FEDERATION LUCKNOW
May 18, 1999
RAM SINGH Vs. KHEM CHAND
September 15, 1999
RAM SUMER PURI Vs. BHUMI SANRAKSHAN ADHIKARI GHAZIPUR
May 13, 1999
RAM SWAROOP BAJAJ Vs. INDIAN OIL CORPORATION LTD
October 14, 1999
RAM SWAROOP KATIYAR Vs. DIRECTOR OF EDUCATION SECONDARY
August 10, 1999
RAM SWARUP Vs. STATE OF UTTAR PRADESH
December 7, 1999
RAM SWARUP Vs. STATE OF UTTAR PRADESH
April 19, 1999
RAM SWARUP Vs. BOARD OF REVENUE UTTAR PRADESH
April 8, 1999
Ram Veer Singh Vs. STATE OF U P
December 17, 1999
RAM VILAS GUPTA Vs. STATE OF U P
August 21, 1999
RAMA DEVI Vs. PRESCRIBED AUTHORITY CIVIL JUDGE JUNIOR DIVISION SHAHJAHANPUR
September 30, 1999
RAMA KANT DIXIT Vs. STATE SERVICE TRIBUNAL
May 2, 1999
RAMA NAND DWIVEDI Vs. STATE OF UTTAR PRADESH
March 31, 1999
RAMA NAND PANDEY Vs. DIRECTOR HARIJAN EVAM SAMAJ KALYAN VIBHAG U P LUCKNOW
November 24, 1999
RAMA SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
September 15, 1999
RAMA SHANKAR ALIAS DHUNNU Vs. STATE OF U P
May 28, 1999
RAMA SHANKER BARNWAL Vs. STATE OF U P
October 7, 1999
RAMA SHARMA Vs. PRESCRIBED AUTHORITY MAINPURI
August 3, 1999
RAMAN Vs. STATE OF U P
October 28, 1999
RAMBASI DEVI Vs. STATE OF U P
October 27, 1999
RAMESH CHAND BAJAJ Vs. STATE OF U P
August 13, 1999
RAMESH CHANDRA GUPTA Vs. SUSHILA DEVI
November 11, 1999
RAMESH CHANDRA KULSHRESTHA Vs. ADDL DIRECTOR OF EDUCATION MADHYAMIK U P ALLAHABAD
August 4, 1999
RAMESH CHANDRA MANGALIK Vs. STATE OF U P
December 15, 1999
RAMESH CHANDRA PANDEY Vs. CENTRAL BANK OF INDIA
September 15, 1999
RAMESH CHANDRA RAJPOOT Vs. STATE OF UTTAR PRADESH
March 22, 1999
RAMESH CHANDRA SHARMA Vs. REGIONAL MANAGER U P S R T C ALIGARH
March 23, 1999
RAMESH KUMAR GUPTA Vs. STATE
January 29, 1999
RAMESH PRASADBISARJAN RAM KHANWAR Vs. MANAGER SHRI NARSINGH INTER COLLEGEDISTRICT INSPECTOR OF SCHOOLS
May 25, 1999
RAMESH SINGH Vs. STATE OF U P
April 29, 1999
RAMESH THAKUR Vs. STATE OF U P
May 25, 1999
RAMESHWAR PRASAD GUPTA Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
August 21, 1999
RAMJI LAL Vs. STATE OF U P
November 3, 1999
RAMPAL SINGH Vs. STATE OF U P
September 28, 1999
RANBIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN AT ORAI
December 9, 1999
RANBIR SINGHS Vs. STATE OF UTTAR PRADESH
April 19, 1999
RANG NATH Vs. VITH ADDL DISTRICT JUDGE VARANASI
September 24, 1999
RANI DEVI Vs. BOARD OF REVENUE LUCKNOW
September 9, 1999
RANI DEVI Vs. BOARD OF REVENUE U P AT LUCKNOW
September 6, 1999
RANJANA DEVI ALIAS SIRROS Vs. VIITH ADDITIONAL DISTRICT JUDGE MORADABAD
February 4, 1999
RANJEET Vs. DEPUTY DIRECTOR CONSOLIDATION BALLIA
March 19, 1999
RANJEET SINGH Vs. STATE OF UTTAR PRADESH
November 12, 1999
RANNO DEVI Vs. BOARD OF REVENUE
August 17, 1999
RANVEER Vs. STATE OF U P
April 23, 1999
RANVIR Vs. STATE OF U P
July 5, 1999
RANVIR SINGH Vs. STATE OF U P
April 28, 1999
RANVIR SINGH Vs. STATE OF UTTAR PRADESH
August 12, 1999
RASHID ALI Vs. STATE OF U P
November 11, 1999
RATAN KUMAR SINGH Vs. TEHSILDAR SADAR TEHSIL VARANASI
May 5, 1999
RATAN KUMAR SINGH Vs. TAHSILDAR SADAR VARANASI
May 26, 1999
RATAN LAL SHUKLA Vs. STATE OF UTTAR PRADESH
April 6, 1999
RATIA DHIMAR ALIAS RATI RAM Vs. STATE OF U P
July 27, 1999
RATIBHAN SINGH Vs. STATE OF U P
April 2, 1999
RAVI KARAN SINGH Vs. STATE OF UTTAR PRADESH
February 12, 1999
RAVINDRA Vs. STATE OF U P
April 15, 1999
RAVINDRA KUMAR Vs. DISTRICT MAGISTRATE AGRA
July 21, 1999
RAVINDRA KUMAR AGRAHARI Vs. UNION OF INDIA
December 15, 1999
RAVINDRA KUMAR KAPOOR Vs. VII ADDL DISTRICT AND SESSIONS
April 9, 1999
RAVINDRA KUMAR SHARMA Vs. PREETI ARCHANA SHARMA
December 22, 1999
RAVINDRA NATH BANERJEE Vs. STATE OF U P
August 25, 1999
RAVINDRA NATH PANDEY Vs. STATE OF U P
February 22, 1999
RAVINDRA SINGH Vs. STATE OF UTTAR PRADESH
July 28, 1999
Ravindra Singh and Anr. Vs. State of U.P.
July 28, 1999
RAZIA KHATOON Vs. IXTH A D J KANPUR NAGAR
November 4, 1999
REDIS MARKET VYVASAYEE SAMITI Vs. VARANASI VIKAS PRADHIKARAN
May 27, 1999
REGIONAL SECRETARY BOARD OF SECONDARY EDUCATION VARANASI Vs. AJAY SINGH
May 20, 1999
REKHA Vs. STATE OF U P
June 9, 1999
REKHA MEHROTRA Vs. XIITH ADDL DISTRICT JUDGE KANPUR NAGAR
August 17, 1999
RENAISSANCE FORUM ALLAHABAD Vs. UNION OF INDIA
May 28, 1999
RESHMA DEVI Vs. CIVIL JUDGE SENIOR DIVISION PRESCRIBED AUTHORITY AZAMGARH
March 23, 1999
RISHIPAL SINGH Vs. DY COMMISSIONER TRADE TAX GHAZIABAD
March 9, 1999
RIZWANA SAIF Vs. STATE OF U P
April 28, 1999
ROHTAS Vs. STATE OF UTTAR PRADESH
July 29, 1999
Rohtash Vs. State of U.P.
July 29, 1999
Rohtash Singh Vs. State of U P
March 23, 1999
ROLLIE KAUSER Vs. STATE OF U P
February 8, 1999
ROOBI Vs. RUPESH KUMAR GUPTA
September 30, 1999
ROOP RANI Vs. STATE OF U P
February 4, 1999
ROSHAN LAL Vs. STATE OF U P
September 13, 1999
ROSHAN LAL YADAV Vs. STATE OF U P
November 29, 1999
ROTAS KUMARS Vs. CANE COMMISSIONER
May 12, 1999
Rudra Dutt Vs. State of Uttar Pradesh
March 19, 1999
RUSTAM ALI Vs. DISTRICT JUDGE KANPUR
December 7, 1999
RUTIBHAN SINGH Vs. STATE OF U P
April 15, 1999
S C GUPTA Vs. COMMISSIONER OF INCOMETAX
November 17, 1999
S K D GOBL Vs. STATE OF U P
February 8, 1999
S K GUPTA AND CO Vs. INCOME TAX OFFICER
November 22, 1999
S K SINGH, DISTRICT JUDGE, BARABANKI Vs. STATE OF UTTAR PRADESH
January 12, 1999
S K VARSHNEY Vs. PRINCIPAL OUR LADY OF FATIMA HIGHER SECONDARY SCHOOL ALIGARH JJ
September 15, 1999
S L KHER Vs. DISTRICT MAGISTRATE
July 26, 1999
S U BUILDERS Vs. VICE CHAIRMAN ALLAHABAD DEVELOPMENT AUTHORITY
December 14, 1999
S. CHARI Vs. R.K. KHATRI AND ANR.
October 14, 1999
SABAL MAZDOOR MANCH Vs. STATE OF UTTAR PRADESH
March 17, 1999
SABIR HUSSAIN Vs. STATE OF U P
April 20, 1999
SABIR HUSSAIN Vs. STATE OF UTTAR PRADESH
August 5, 1999
SACHIDANAND SINGH Vs. STATE OF UTTAR PRADESH
July 30, 1999
SADA NAND MISRA Vs. STATE OF U P
September 23, 1999
SADANAND PANDEY Vs. MANAGING DIRECTOR UTTER PRADESH EXPORT CORPORATION LTD
March 17, 1999
SADDIQA KHATOON ALIAS SIDDIQUI KHATOON Vs. IIIRD ADDL DISTRICT JUDGE BAREILLY
September 2, 1999
SADDIQUE Vs. STATE
October 1, 1999
SADIQ ALL Vs. STATE
April 8, 1999
SAEEDUL HASAN HASHMI Vs. U P SUNNI CENTRAL BOARD
August 27, 1999
SAFIQ MOHAMMAD Vs. STATE OF U P
March 17, 1999
SAGHIR ABBAS Vs. VII ADDL DISTRICT JUDGE KANPUR NAGAR
February 19, 1999
SAHAB PRAKASH JADAUN AND OTHERS Vs. VITH ADDL. DISTRICT JUDGE, ETAWAH AND OTHERS
May 18, 1999
Sahadatullah Vs. Momina Khatun
January 18, 1999
SAHARA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
October 6, 1999
SAHARA INDIA SAVINGS & INVESTMENT CORPORATION LTD Vs. ASSTT CIT
October 15, 1999
SAHAVIR Vs. STATE OF U.P. AND ANR.
May 13, 1999
SAHEB SINGH Vs. DISTRICT CANE OFFICER SAHARANPUR
February 9, 1999
SAHKARI GANNA VIKAS SAMITI LTD Vs. STATE OF U P
January 28, 1999
Sahodra/Ramesh Mohan Vs. Ram Charan & Ors.
December 8, 1999
SAKET SAHKARI AWAS SAMITI LIMITED Vs. UNION OF INDIA
February 17, 1999
SAKHAWAT HUSAIN KHAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
August 25, 1999
SALEK CHAND Vs. STATE OF UTTAR PRADESH
September 15, 1999
SALIG RAM Vs. ADDITIONAL CIVIL JUDGE ALIGARH
May 11, 1999
SALIM AHMAD Vs. DISTRICT JUDGE SAHARANPUR
December 16, 1999
SALORA INTERNATIONAL LTD Vs. COMMR A OF CUS AND C EX
April 21, 1999
SALORA INTERNATIONAL LTD Vs. COMMR A CUS AND C EX
November 4, 1999
SAMAD KHAN Vs. STATE OF UTTAR PRADESH
May 17, 1999
SANDEEP KUMAR SONI Vs. STATE OF U P
May 20, 1999
SANDHYA GUPTA Vs. DISTRICT MAGISTRATE
February 19, 1999
SANGAM LAL GOPAL DAS Vs. SPL JUDGE ECONOMIC OFFENCES ALLAHABAD
April 16, 1999
SANJAI KUMAR Vs. SPECIAL ADDITIONAL DISTRICT JUDGE, BALLIA
April 21, 1999
SANJAI KUMAR JAISWAL Vs. STATE OF U P
May 13, 1999
SANJAI SINGH Vs. STATE OF UTTAR PRADESH
October 14, 1999
SANJAY AGARWAL Vs. NAGAR MAHAPALIKA ALLAHABAD
April 20, 1999
SANJAY ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX
April 7, 1999
SANJAY KUMAR GIRI Vs. DISTRICT INSPECTOR OF SCHOOLS
July 30, 1999
SANJAY KUMAR SINGH Vs. STATE OF U P
November 26, 1999
SANJEEV DEEWAN Vs. STATE OF UTTAR PRADESH
May 12, 1999
SANJEEV KUMARS Vs. STATE OF UTTAR PRADESH
January 29, 1999
SANKATHA PRASAD Vs. INCHARGE OFFICER PROPERTY KANPUR DEVELOPMENT AUTHORITY KANPUR NAGAR
January 16, 1999
SANKATHA RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
August 27, 1999
SANT GYANESHWAR SWAMI SADANAND JI PARAMHANS Vs. STATE
September 8, 1999
SANT KABIR FOOD PRODUCT Vs. STATE OF UTTAR PRADESH
July 21, 1999
SANT KUMAR Vs. COLLECTOR SAHARANPUR
April 7, 1999
SANT RAM Vs. STATE OF U P
July 16, 1999
SANT SINGH Vs. DISTRICT MAGISTRATE VARANASI
December 6, 1999
SANTOO Vs. STATE
April 26, 1999
SANTOSH KUMAR Vs. STATE OF U P
July 23, 1999
SANTOSH KUMAR Vs. STATE OF U P
June 9, 1999
SANTOSH KUMAR Vs. STATE OF U P
August 25, 1999
SANTOSH KUMAR SHUKLA Vs. STATE
February 4, 1999
SANTOSH KUMAR TRIPATHI Vs. CHIEF ENGINEER ADHISTHAN ANUBHAG E4 KH IRRIGATION DEPARTMENT OF U P
October 27, 1999
SANTOSHI ENTERPRISES Vs. COMMISSIONER (APPEALS) CUS & C EX GHAZIABAD
October 13, 1999
SAPA ELECTRONICS PVT LTD Vs. UNION OF INDIA UOI
December 14, 1999
SARADA STEELS INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 3, 1999
SARAMMA P V Vs. CHIEF MEDICAL OFFICER KANPUR NAGAR
July 15, 1999
SARASWATI PRASADS Vs. STATE OF UTTAR PRADESH
March 10, 1999
SARAYA SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 15, 1999
SARDAR AHAMAD KHAN Vs. DISTRICT MAGISTRATE KANPUR NAGAR KANPUR
September 8, 1999
SARDAR HARMEET SINGH Vs. STATE
October 6, 1999
SARDAR PRITAM SINGH DECD Vs. SARDAR PRAKASH SINGH
July 23, 1999
SARITA SINGH Vs. STATE OF U P
July 8, 1999
SARJAHAN Vs. MAQBOOL
August 12, 1999
SARJU Vs. STATE OF U P
September 9, 1999
Sarkar Vs. Krishna Pal
October 28, 1999
SARLA TALWAR Vs. STATE OF U P
October 28, 1999
SAROJ DEVI Vs. STATE OF U P
May 21, 1999
SAROJ WALIA Vs. IIND ADDL DISTRICT JUDGE SAHARANPUR
April 23, 1999
SARTAJ Vs. STATE OF U P
November 24, 1999
SARTAJ ALI Vs. STATE OF U P
December 7, 1999
SARVAJEET SINGH Vs. DIRECTOR OF EDUCATION MADHYAMIK
January 28, 1999
SATISH CHANDRA KUDESIA Vs. STATE OF UTTAR PRADESH
January 20, 1999
SATISH KUMAR SHUKLA Vs. STATE OF U.P. AND OTHERS
November 18, 1999
SATRUGHAN TRIPATHI Vs. HONBLE THE CHIEF JUSTICE HIGH COUSRT ALLAHBAD
October 14, 1999
SATYA DEO SINGH Vs. CHIEF ELECTORAL OFFICER U P LUCKNOW
September 27, 1999
SATYA NARAIN Vs. RAVI NATH DEAD
July 5, 1999
SATYA NARAIN RAWAT Vs. STATE OF U P
April 21, 1999
SATYA NARAIN SANGAM LAL Vs. COMMISSIONER OF INCOME TAX
September 29, 1999
SATYA NARAIN SINGH Vs. INDUSTRIAL TRIBUNAL
January 8, 1999
SATYA PAL Vs. STATE OF UTTAR PRADESH
September 17, 1999
SATYA PAL SINGHS Vs. STATE OF UTTAR PRADESH
September 30, 1999
SATYA PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
April 16, 1999
SATYA RAM YADAV Vs. DEPUTY MANAGING DIRECTOR U P
July 16, 1999
SATYAPRIYA SONKAR Vs. SUPERINTENDENT CENTRAL JAIL NAINI
October 15, 1999
SATYENDRA NATH MISHRA Vs. U P PUBLIC SERVICE TRIBUNAL U P AT LUCKNOW
September 27, 1999
SATYENDRA PRATAP SINGH Vs. ALLAHABAD KSHETRIYA GRAMIN BANK ALLAHABAD
October 26, 1999
SAUDUL AZEEZ Vs. DISTRICT JUDGE GORAKHPUR
September 21, 1999
SAVITRI GUPTA Vs. VTH ADDL DISTT JUDGE KANPUR NAGAR
February 3, 1999
SAZIDS Vs. COMMISSIONER OF CONSOLIDATION
July 16, 1999
SECTION OFFICER BROTHERHOOD Vs. STATE OF UTTAR PRADESH
November 22, 1999
SECURITY PRINTERS OF INDIA P LIMITED Vs. COMMISSIONER OF INCOME TAX
November 22, 1999
SEEMA SRIVASTAVA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY ALLAHABAD
September 17, 1999
SETHAL Vs. STATE OF U P
May 20, 1999
SEWARAM Vs. DISTRICT JUDGE, DEHRADUN AND ANR.
September 21, 1999
SHABIH AHMAD Vs. DIRECTOR PERSONAL O N G C LTD
September 7, 1999
Shaffiullah Vs. State of U.P.and Others
October 28, 1999
SHAFI AHMAD Vs. IIND ADDITIONAL DISTRICT JUDGE BAREILLY
July 22, 1999
SHAFIQ AHMAD Vs. STATE OF UTTAR PRADESH
May 17, 1999
SHAFQAT HUSSAIN Vs. DISTRICT JUDGE MORADABAD
August 20, 1999
SHAHABUDDIN Vs. STATE OF U P
September 7, 1999
SHAHABUDDIN Vs. STATE OF U P
March 19, 1999
SHAHADAT Vs. STATE OF UTTAR PRADESH
September 30, 1999
SHAHJAHAN Vs. VTH ADDL DISTRICT JUDGE MEERUT
November 24, 1999
SHAHMAL Vs. DHARAMWATI
September 30, 1999
SHAHZADE Vs. ADDITIONAL DISTRICT JUDGE
July 27, 1999
SHAIIESH KUMAR LAL Vs. STATE OF U P
April 7, 1999
SHAILESH KUMAR LAL Vs. STATE OF UTTAR PRADESH
April 7, 1999
SHAILESHWAR NATH SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
August 11, 1999
Shakeel @ Pappoo and Anr. Vs. State of U.P.
July 27, 1999
SHAKEEL AHMAD KHAN Vs. STATE OF U P
December 21, 1999
SHAKEEL ALIAS PAPPOO Vs. STATE OF UTTAR PRADESH
July 27, 1999
SHAKEELA BEGUM Vs. SENIOR SUPERINTENDENT OF POLICE MORADABAD
July 19, 1999
Shakhraj and Ors.,Sakunti Devi Vs. State,Ballu & Ors.
August 20, 1999
Shakhroj Vs. State of U P
August 20, 1999
SHAKIR Vs. STATE OF U P
February 9, 1999
SHAKUNTALA AGRAWAL Vs. DISTRICT JUDGE KANPUR
January 6, 1999
SHAKUNTALA DEVI Vs. DISTRICT JUDGE SAHARANPUR
August 9, 1999
SHAKUNTALA DEVI (SMT.) Vs. RAM SEWAK AND ORS.
October 27, 1999
Shakuntala Sharma and Ors. Vs. State of U.P.& Ors.
October 29, 1999
SHALL AGARWAL SMT Vs. IIIRD ADDL DISTRICT JUDGE ALLAHABAD
September 2, 1999
SHAM SHUDDIN KHAN Vs. STATE OF UTTAR PRADESH
April 25, 1999
SHAMBHOO SHANKER AWASTHI Vs. RAM GOPAL TIWARI
October 4, 1999
SHAMSHAD AHMAD Vs. DISTRICT JUDGE DEHRADUN
October 27, 1999
SHAMSHAD AHMAD KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS KUSHINAGAR
September 30, 1999
SHAMSHAD ALI Vs. DIRECTOR POLICERADIO U P POLICE
December 8, 1999
SHAMSHAD ALL KHAN Vs. STATE OF U P
July 28, 1999
SHAMSHAD KHAN Vs. SPL
May 10, 1999
SHAMSHER SINGH Vs. STATE OF U P
August 3, 1999
SHAMSUL BARI Vs. SECOND ADDL DISTRICT JUDGE BIJNOR
January 4, 1999
SHANKAR ALIAS SURENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
December 8, 1999
SHANKAR SAHU Vs. STATE OF UTTAR PRADESH
April 30, 1999
SHANKAR SINGH YADAV Vs. STATE OF UTTAR PRADESH
November 18, 1999
SHANKER DAYAL Vs. STATE OF U P
January 29, 1999
SHANKER LAL AND MOHAN LAL (IN JAIL) Vs. STATE OF U.P.
March 18, 1999
SHANKER LAL DEAD Vs. RENT CONTROL AND EVICTION OFFICER ALIGARH
August 2, 1999
SHANKER NATH DAS Vs. STATE OF U P
December 1, 1999
SHANKER SAHU Vs. STATE OF U P
April 30, 1999
SHANKER SINGH Vs. IST A D J GORAKHPUR
April 21, 1999
SHANKER SINGH Vs. STATE OF U P
March 8, 1999
SHANKER TRADERS Vs. COMMISSIONER OF INCOME TAX
November 5, 1999
SHANTA PRASAD Vs. SOMARU
May 19, 1999
SHANTA SHARMA Vs. STATE OF UTTAR PRADESH
May 5, 1999
SHANTANAND CHELA SHAMBHU DEV Vs. BOARD OF REVENUE ALLAHABAD
March 16, 1999
SHANTI DEVI Vs. RENT CONTROL AND EVICTION OFFICER
November 5, 1999
SHANTI DEVI Vs. STATE OF U P
November 16, 1999
SHANTI DEVI Vs. HUKUM CHAND
October 8, 1999
SHANTI ENTERPRISES BADAUN Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION
December 16, 1999
SHANTI SWARUP GUPTA Vs. FIRST ADDITIONAL DISTRICT JUDGE
August 5, 1999
SHANTI TYAGI Vs. VIITH ADDITIONAL DISTRICT JUDGE MEERUT
August 31, 1999
SHARDA DEVI Vs. CHAMELA DEVI
October 6, 1999
SHARDA DEVI Vs. DISTRICT JUDGE MIRZAPUR
January 6, 1999
SHARDA PRADESH MISHRA Vs. ASSISTANT GENERAL MANAGER UNION BANK OF INDIA
November 17, 1999
SHARDA SAHAYAK SAMADESH KSHETTRA VIKAS NIGAM LIMITED Vs. COMMISSIONER OF INCOME TAX
October 1, 1999
SHARIF HASAN ALIAS SHARIFUL HASAN Vs. III ADDL DISTRICT JUDGE GORAKHPUR
May 24, 1999
SHARMISHTHA SRIVASTAVA Vs. VICECHANCELLOR DEAN DAYAL UPADHAYAYA UNIVERSITY GORAKHPUR
November 2, 1999
SHASHI BALA MISRA Vs. KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI AND ORS.
August 6, 1999
SHASHI DUTT PANDEY Vs. BALESHWAR TYAGI MINISTER OF STATE BASIC EDUCATION U P
July 15, 1999
SHATRUGHAN TRIPATHI Vs. CHIEF JUSTICE ALLAHABAD HIGH COURT ALLY
October 14, 1999
SHEELA Vs. STATE OF U P
May 5, 1999
SHEELA DWIVEDI Vs. BASIC SHIKSHA ADHIKARI
December 21, 1999
SHEESH RAM Vs. HARBANSH
June 24, 1999
SHEETLA PRASAD TIWARI Vs. GENERAL MANAGER KANPUR ELECTRICITY SUPPLY UNDERTAKING
July 6, 1999
SHEO BACHAN Vs. STATE OF U P
January 27, 1999
Sheo Bachan and Ors. Vs. State of U.P.
January 27, 1999
SHEO LAL Vs. STATE OF UTTAR PRADESH
December 16, 1999
SHEO NATH GUPTA Vs. PRAMOD KUMAR MISRA
October 5, 1999
SHEO NATH PRASAD GUPTA Vs. DISTRICT JUDGE KANPUR
January 28, 1999
SHEO PRAKASH MISHRA CIVIL JUDGE Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 17, 1999
SHEO PRATAP SINGH Vs. IX ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
September 24, 1999
SHEO RAJ PRASAD Vs. STATE OF U P
September 30, 1999
SHER BAHADUR SINGH Vs. BOARD OF REVENUE ALLAHABAD
August 23, 1999
SHITLA PRASAD DUBEY Vs. STATE OF UTTAR PRADESH
March 12, 1999
SHITLA PRASAD SINGH Vs. COMMISSIONER VARANASI ADHYAKSH VARANASI VIKAS PRADHIKARAN
July 12, 1999
SHIV BARAN SINGH Vs. COLLECTOR ALLAHABAD
December 10, 1999
SHIV CHARAN Vs. IIND ADDL DISTT JUDGE MEERUT
November 29, 1999
SHIV CHARAN Vs. BABU SINGH
October 7, 1999
SHIV CHARAN Vs. STATE
April 2, 1999
SHIV JOR PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
April 19, 1999
SHIV KUMAR Vs. STATE OF UTTAR PRADESH
January 25, 1999
SHIV KUMAR GUPTA ALIAS RAJU Vs. STATE OF U P
March 10, 1999
SHIV KUMAR MUKHYA ARAKSHI Vs. STATE OF UTTAR PRADESH
May 7, 1999
SHIV MURAT Vs. STATE OF U P
January 28, 1999
SHIV MURTI SHARMA Vs. VI ADDITIONAL DISTRICT JUDGE KANPUT
February 10, 1999
SHIV NATH Vs. STATE OF U P
May 15, 1999
SHIV NATH SETH Vs. STATE OF U P
November 24, 1999
SHIV NAYAK PANDEY Vs. STATE OF U P
December 9, 1999
SHIV POOJAN RAI Vs. KAMLA RAI
August 23, 1999
SHIV PRASAD Vs. STATE OF U P
October 23, 1999
SHIV PRASAD SRIVASTAVA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
September 24, 1999
SHIV PRATAP SINGH Vs. DISTRICT MAGISTRATE ADDITITIONAL DISTRICT MAGISTRATE ETAWAH
September 28, 1999
SHIV PRATAP SINGH Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
November 16, 1999
SHIV RAJ SINGH Vs. BOARD OF BASIC EDUCATION U P ALLAHABAD
October 12, 1999
SHIV RAM DAS CHELAS Vs. SUBHASH CHANDRA
April 2, 1999
SHIV RAM SINGH Vs. STATE
May 28, 1999
SHIV SHANKER SINGH Vs. STATE OF U P
February 20, 1999
SHIV SHANKERJI MAHARAJ BIRAJMAN MANDIR AND DHARMSHALA Vs. THE SPECIAL JUDGE, ALIGARH AND OTHERS
November 12, 1999
SHOBH NATH GAUTAM Vs. STATE OF U P
December 8, 1999
SHOBHA CHATURVEDI Vs. UNION OF INDIA
April 6, 1999
SHOBHA RANI Vs. IVTH ADDITIONAL DISTRICT JUDGE FAIZABAD
November 30, 1999
SHOBHA SENGAR Vs. COMMISSIONER OF INCOME TAX
March 15, 1999
SHOBHA SHARMA Vs. STATE OF U P
July 13, 1999
SHOKAT ALI Vs. VITH ADDL DISTRICT JUDGE BULANDSHAHR
August 16, 1999
SHREE KANT SHUKLA ALIAS AMAR Vs. STATE OF U P AND OTHERS
November 12, 1999
SHREE NATHJI TRADING MUZAFFARNAGAR Vs. IXTH ADDL DISTRICT JUDGE MUZAFFARNAGAR
February 11, 1999
SHRI BEHARI ASHRAM Vs. VTH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
November 24, 1999
SHRI CHANDRA GUPTA Vs. VIIITH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
August 16, 1999
SHRI RAM Vs. STATE OF UTTAR PRADESH
August 10, 1999
SHRI RAM Vs. BOARD OF REVENUE U P LUCKNOW
March 31, 1999
SHRI RAM AWASTHI Vs. STATE OF UTTAR PRADESH
April 17, 1999
SHYAM BIHARI LAL SHARMA Vs. RENT CONTROL AND EVICTION OFFICER, MATHURA AND OTHERS
November 26, 1999
SHYAM BIHARI PASI Vs. STATE OF U P
February 24, 1999
SHYAM BIRI WORKS (P) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
September 27, 1999
SHYAM MANOHAR & SONS Vs. DISTRICT MAGISTRATE
March 12, 1999
SHYAM NARAIN YADAV Vs. STATE OF U P
February 23, 1999
SHYAM PRAKASH Vs. IIND SPECIAL A.D.J.
August 17, 1999
SHYAM STONE CO CHOPAN Vs. DISTRICT MAGISTRATE SONBHADRA
April 21, 1999
SHYAM SUNDAR JALAN Vs. COMMISSIONER OF INCOME TAX
April 15, 1999
SHYAM SUNDER Vs. STATE OF U P
May 10, 1999
SHYAM SUNDER Vs. 9TH ADDL. DISTRICT JUDGE, ALIGARH AND OTHERS
April 7, 1999
SHYAM SUNDER Vs. STATE OF U P
September 15, 1999
SHYAM SUNDER AGRAWAL Vs. STATE OF U P
November 29, 1999
SHYAM SUNDER MISRA Vs. LABOUR COURT LUCKNOW
February 23, 1999
SHYAMA CHARAN Vs. SHAYAMA CHARAN
February 9, 1999
SIDCO LEATHERS LTD Vs. STATE OF ALLAHABAD
February 24, 1999
SIRAJ UDDIN Vs. STATE OF U P
August 13, 1999
SIRI Vs. STATE OF U.P.
February 5, 1999
SITA Vs. STATE OF UTTAR PRADESH
December 23, 1999
SITA RAM Vs. EXECUTIVE ENGINEER IRRIGATION
July 27, 1999
SITA RAM AND ONKAR NATH Vs. IVTH ADDITIONAL DISTRICT JUDGE ETAWAH
March 27, 1999
SITARAM ALIAS BABA Vs. DEPUTY DIRECTOR CONSOLIDATION VARANASI
October 11, 1999
SMT. ANGURI Vs. ADDITIONAL COMMISSIONER
October 14, 1999
SMT. BHAGWATI Vs. STATE OF U.P. AND OTHERS
September 23, 1999
SMT. GEETA DEVI Vs. STATE OF U.P.
July 7, 1999
SMT. JASRASI DEVI Vs. RAM SUNDER
April 5, 1999
SMT. JEENAT KHAN Vs. DISTRICT JUDGE, JHANSI AND ORS.
September 1, 1999
SMT. LEELAWATI Vs. ADDITIONAL DISTRICT JUDGE, (UTTARAKHAND MATTERS) AND ORS.
May 28, 1999
SMT. SALOCHANA Vs. VITH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND ANO
February 26, 1999
SMT. SARVADA DEVI AND OTHERS Vs. VIIITH DISTRICT JUDGE, ALIGARH AND OTHERS
May 25, 1999
SMT. USHA TRIPATHI Vs. DINESH KUMAR TRIPATHI
March 16, 1999
SOBRA Vs. STATE OF U P
July 26, 1999
SOHAN LAL Vs. STATE OF UTTAR PRADESH
December 8, 1999
Sohan Lal Vs. State of U.P.
June 11, 1999
Sohan Lal and Ors. Vs. State of U.P.
December 6, 1999
SOHAN LAL UMRAWO Vs. SACHIV MAHAPRABANDHAK FATEHPUR DISTRICT COOPERATIVE BANK LTD
July 23, 1999
SOHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
September 30, 1999
SOKHA SINGH Vs. STATE OF U P
September 28, 1999
SOMESHWAR AND NAGESHWAR (IN JAIL) Vs. STATE
May 6, 1999
SONEY Vs. STATE
April 26, 1999
Sonpatti Vs. Vidyakant
January 28, 1999
SONU TANDON (SMT.) Vs. AJEET KUMAR JAIN AND ANR.
November 22, 1999
SORAN LAL Vs. STATE OF U P
June 11, 1999
SQUADRON LEADER H S KULSHRESTHA Vs. UNION OF INDIA
March 24, 1999
SRI CHUNUBAD Vs. DISTRICT JUDGE BANDA
May 4, 1999
SRI KANT Vs. JUDICIAL MAGISTRATE III SAHARANPUR
January 12, 1999
SRI MAHADEVJI SRI HANUMANJI Vs. STATE OF U P
September 22, 1999
SRI NATH PANDEY Vs. PRESCRIBED AUTHORITY AND ORS.
November 25, 1999
SRI RAM Vs. STATE OF U P
August 10, 1999
SRI RAM AVASTHI Vs. STATE OF U P
April 17, 1999
SRI SHOE PRAKASH MISRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 17, 1999
SRIPAL SINGH Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
October 15, 1999
STALLION SHOX LIMITED Vs. ADDITIONAL LABOUR COMMISSIONER U P GHAZIABAD
May 3, 1999
STATE Vs. RAM DEO
April 29, 1999
STATE Vs. KAMAL NARAYAN SINGH
May 28, 1999
State Vs. Ram Nihore
December 14, 1999
STATE Vs. IBRAHIM
September 28, 1999
STATE BANK OF INDIA Vs. SRI RAM KISHORE VARSAIYA
December 22, 1999
STATE BANK OF INDIA Vs. RAM CHANDRA DUBEY
April 5, 1999
STATE OF KARNATAKA Vs. GURUNATH
July 13, 1999
STATE OF U P Vs. DEEPAK VAISH ADULT
November 6, 1999
STATE OF U P Vs. RAMAGYA CHAUBEY
November 25, 1999
STATE OF U P Vs. NAURTU SINGH
December 6, 1999
STATE OF U P Vs. RAM DAYAL JAGGU
November 19, 1999
STATE OF U P Vs. DILEY RAM
September 18, 1999
STATE OF U P Vs. CHAND SEN
September 7, 1999
STATE OF U P Vs. RAJENDRA KUMAR
September 28, 1999
STATE OF U P Vs. ASSISTANT DIRECTOR OF CONSOLIDATION BAREILLY CAMP AT SHANJAHANPUR AND
April 5, 1999
STATE OF U P Vs. HARI PAL SINGH
December 23, 1999
STATE OF U P Vs. STATE PUBLIC SERVICE TRIBUNAL
December 17, 1999
State of U P Vs. Daya Ram
February 4, 1999
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V MEERUT
July 27, 1999
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT VARANASI
April 29, 1999
STATE OF U PS Vs. U P PUBLIC SERVICE TRIBUNAL NO II LUCKNOW
September 9, 1999
STATE OF U R Vs. SRI OM PRAKASH
September 1, 1999
State of U.P. Vs. Chhotey
November 30, 1999
State of U.P. Vs. Noor Hasan & Ors.
December 13, 1999
STATE OF U.P. AND ORS. Vs. RAVI PRAKASH SAXENA AND ANR.
September 2, 1999
STATE OF UTTAR PRADESH Vs. R P GOEL
December 8, 1999
STATE OF UTTAR PRADESH Vs. KAMAL NARAYAN SINGH
November 2, 1999
STATE OF UTTAR PRADESH Vs. DOON YDYOG P LTD
September 1, 1999
STATE OF UTTAR PRADESH Vs. AVADHESH KUMAR SRIVASTAVA
September 1, 1999
STATE OF UTTAR PRADESH Vs. PAWAN KUMAR TEWARI
August 27, 1999
STATE OF UTTAR PRADESH Vs. RAMESH
August 23, 1999
STATE OF UTTAR PRADESH Vs. TEK CHAND
August 4, 1999
STATE OF UTTAR PRADESH Vs. MOHSIN ALI
October 11, 1999
STATE OF UTTAR PRADESH Vs. RAMADHAR RAM
May 5, 1999
STATE OF UTTAR PRADESH Vs. RAJENDRA SINGH CHAUDHARY
July 27, 1999
STATE OF UTTAR PRADESH Vs. SHAKUNTALA SHUKLA S I POLICE
July 9, 1999
STATE OF UTTAR PRADESH Vs. PRAMOD KUMAR
July 6, 1999
STATE OF UTTAR PRADESH Vs. RAVINDRA NATH RAI
February 3, 1999
STATE OF UTTAR PRADESH Vs. HARIPAL SINGH
December 23, 1999
STATE OF UTTAR PRADESH Vs. AKSHEY KUMAR
February 26, 1999
STATE OF UTTAR PRADESH Vs. OM PRAKASH SHARMA
February 26, 1999
STEEL AUTHORITY OF INDIA LTD Vs. HARBHAJAN SINGH
April 19, 1999
SUBEDAR YADAV Vs. STATE OF UTTAR PRADESH
July 14, 1999
SUBHARTI K K B CHARITABLE TRUST Vs. UNION OF INDIA
November 5, 1999
SUBHAS GANGUII AGRA Vs. INDUSTRIAL TRIBUNAL AGRA
April 9, 1999
SUBHAS GANGULY Vs. INDUSTRIAL TRIBUNAL AGRA
April 7, 1999
SUBHASH CHAND Vs. XIIITH ADDL DISTRICT JUDGE GHAZIABAD
September 1, 1999
SUBHASH CHANDRA SHARMA Vs. MANAGING DIRECTOR U P CO OP SPG MILS FEDERATION LTD
September 7, 1999
SUBHASH CHANDRA SRIVASTAVA Vs. GORAKHPUR DEVELOPMENT AUTHORITY GORAKHPUR
May 27, 1999
SUDESH JAIN Vs. UNION OF INDIA UOI
June 28, 1999
SUDHA RANI GARG Vs. VTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
December 22, 1999
SUDHAKAR Vs. RAGHUVENDRA NARAIN DIXIT
October 5, 1999
SUDHAKAR RAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE VARANASI
April 19, 1999
SUDHANSU KUMAR Vs. VICE CHAIRMAN VARANASI DEVELOPMENT AUTHORITY
February 23, 1999
SUJAN Vs. STATE OF U P
January 27, 1999
SUKH DEV PRASAD PURI Vs. CANARA BANK
July 23, 1999
SUKH LAL Vs. JUDGE FAMILY COURT GORAKHPUR
October 8, 1999
SUKHBINDER SINGH PANNU Vs. ADHYAKSHA NAGAR PALIKA PARISHAD SAHARANPUR
May 13, 1999
SUKHBIR Vs. STATE OF U P
September 16, 1999
SUKHBIR SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE
September 7, 1999
SUKHBIR SINGH Vs. STATE
November 17, 1999
SUKHDEV SINGH AND ORS. Vs. STATE OF PANJAB
May 6, 1999
SUKHVIR SINGH Vs. STATE OF U P
February 23, 1999
SUKKI Vs. U P AVAS VIKAS PARISHAD LUCKNOW
February 8, 1999
SUMAN UPADHYAY Vs. STATE OF UTTAR PRADESH
May 27, 1999
SUMER CHAND Vs. STATE OF U P
February 3, 1999
SUMITRA DEVI Vs. FIRST ADDL DISTRICT JUDGE BASTI
May 19, 1999
SUMMARI Vs. COLLECTOR DISTRICT SANT RAVIDAS NAGAR BHADOHI
February 5, 1999
SUNANDA CHOUDHARI Vs. DISTRICT INSPECTRESS OF SCHOOLS VARANASI
April 22, 1999
Sunder Vs. State
September 27, 1999
SUNEETA TEWARI Vs. U P COUNCIL OF AGRICULTURAL RESEARCH
October 12, 1999
SUNIL Vs. STATE OF U P
February 22, 1999
SUNIL KUMAR SHARMA Vs. CHAIRMAN MUZAFFAR NAGAR KSHETIRYA GRAMIN BANK
November 17, 1999
SUNIL KUMAR SRIVASTAVA Vs. REGIONAL MANAGER U P S R T C VARANASI
January 8, 1999
SUNIL KUMAR TYAGI Vs. UTTAR PRADESH KHADI AND VILLAGE INDUSTRY BOARD
April 22, 1999
SUNIL PASWAN Vs. STATE OF UTTAR PRADESH
February 25, 1999
SUNIL YADAV Vs. STATE OF U P
March 23, 1999
SUNITA RANI Vs. XVIIITH ADDITIONAL DISTRICT JUDGE MEERUT
June 9, 1999
SUNITA RANI Vs. XVIIITH ADDITIONAL DISTRICT JUDGE MEERUT
September 6, 1999
SUNITA SINGHS Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD AND
February 26, 1999
SUNITA YADAV Vs. STATE OF U P
October 7, 1999
SUPER CASSETTES INDUS LTD Vs. COMMISSIONER OF C EX
April 22, 1999
SUPER ELECTRONICS Vs. COMMISSIONER OF C EX
May 4, 1999
SUPRABHA V SAHAI DR MRS Vs. SECRETARY UNIVERSITY GRANTS COMMISSION
September 16, 1999
SURAJ BALI KATIYAR DECD Vs. STATE OF U P
November 29, 1999
Suraj Pal Singh Vs. STATE OF U P
August 10, 1999
Suraj Pal Singh and Ors. Vs. State of U.P.
August 10, 1999
SURENDRA KUMAR SHARMA Vs. SUB INSPECTOR RAM DARSH RAM
May 17, 1999
SURENDRA NATH TEWARI Vs. DISTRICT MAGISTRATE KHERI
May 21, 1999
SURENDRA NATH TRIVEDI Vs. STATE OF U P
April 21, 1999
SURENDRA PAL Vs. STATE OF U P
January 13, 1999
SURENDRA PRASAD Vs. U P COOPERATIVE SUGAR FACTORY FEDERATION
March 30, 1999
SURENDRA SINGH Vs. DISTRICT JUDGE PRABHARI ADHIKARI KANPUR NAGAR
September 20, 1999
SURENDRA SINGH Vs. STATE OF U P
September 13, 1999
SURESH CHAND Vs. STATE OF U P
April 7, 1999
SURESH CHAND Vs. STATE OF U P
July 28, 1999
SURESH CHANDRA Vs. SHOBHA RAM
December 10, 1999
SURESH CHANDRA GUPTA Vs. DISTRICT MAGISTRATE TILHAR SHAHJAHANPUR
May 20, 1999
SURESH CHANDRA JATAV Vs. CHAIRMAN DISTRICT BOARD ETAWAH
September 15, 1999
SURESH CHANDRA JAUHARI Vs. STATE OF U P
September 1, 1999
SURESH CHANDRA MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS JHANSI
December 20, 1999
SURESH CHANDRA SHARMA Vs. INDRA KUMARI SHARMA
April 9, 1999
SURESH KUMAR Vs. DIRECTOR OF EDUCATION BASIC U P LUCKNOW
December 8, 1999
SURESH KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
August 4, 1999
SURESH PAL SINGH Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
May 6, 1999
SURESHWATI Vs. STATE OF U P
June 24, 1999
SURJA DEVI Vs. KRISHNA
April 21, 1999
SURVEY KANOONGO SANGH Vs. STATE OF U P
May 12, 1999
SURVEY KANOONGO SANGH KAIMOOR SARVEKSHAN BANDOBAST AGENCY SONBHADRA AND Vs. STATE OF UTTAR PRADESH
March 18, 1999
SURYA PRASAD Vs. STATE OF U P
April 26, 1999
SURYAMANI SINGH ALIAS JHILMIT SINGH Vs. STATE OF UTTAR PRADESH
December 22, 1999
SUSHIL KUMAR Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE HAPUR
September 20, 1999
SUSHIL KUMAR KULSHRESTHA Vs. SADHANA
September 22, 1999
SUSHIL KUMAR MISHRA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P. AND OTHERS
October 5, 1999
SUSHIL KUMAR SRIVASTAVA ADV Vs. STATE OF UTTAR PRADESH
January 28, 1999
SUSHIL MOONCHH SUSHIL ALIAS MOONCHH Vs. UNION OF INDIA
September 2, 1999
SUSHILA VERMA Vs. STATE OF U P
October 1, 1999
SWADESHI COTTON MILLS Vs. ASST LABIUR COMMR
November 3, 1999
SWADESHI COTTON MILLS CO LTD Vs. LABOUR COURT 1
January 8, 1999
SWAM MUNJAL Vs. STATE OF U P
December 21, 1999
Swami Nitya Gopal Das Vs. STATE OF U P
September 29, 1999
SWARAN MUNJAL Vs. STATE OF UTTAR PRADESH
December 21, 1999
SWATANTRA BALA SHARMA Vs. STATE OF UTTAR PRADESH
September 17, 1999
SWETA AGARWAL Vs. ADDITIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
August 18, 1999
SYED ALI HAIDER Vs. IXTH ADDITIONAL DISTRICT AND SESSIONS JUDGE, MUZAFFARNAGAR AND OTHERS
January 5, 1999
SYED QAISAR ALI Vs. WAQFS COMMISSIONER UTTAR PRADESH LUCKNOW
October 14, 1999
SYYED MUTTAQUI RAZA Vs. DISTRICT JUDGE BANDA
October 1, 1999
TAHIR Vs. STATE OF UTTAR PRADESH
November 1, 1999
TAHIRA FATIMA Vs. IV ADDL DISTRICT JUDGE KANPUR
May 11, 1999
TAHSEEN FATIMA Vs. D I O S ALLAHABAD
February 3, 1999
TAJENDRA PAL SINGH Vs. DISTRICT FOREST OFFICER GORAKHPUR
October 28, 1999
TAJENDRA PAL SINGH Vs. DISTRICT FOREST OFFICER GORAKHPUR
September 28, 1999
TANNU Vs. STATE OF U P
July 27, 1999
TAQDEER SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE JALAUN
September 2, 1999
TARA DUTT JOSHI Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
December 23, 1999
TARABI Vs. STATE OF U P
November 11, 1999
TARSEEM SINGH Vs. TRADE TAX OFFICER SAHAYATA KENDRA BATCH D
December 9, 1999
TEJ BAHADUR SINGH Vs. SENIOR SUPERINTENDENT OF POLICE MORADABAD
October 11, 1999
TEJ PAL Vs. STATE OF U P
September 3, 1999
TEJ PAL Vs. STATE OF UTTAR PRADESH
March 9, 1999
Tej Pal and other Vs. Sate of U.P. and others
March 9, 1999
TEJ PAL SINGH Vs. STATE OF UTTAR PRADESH
February 26, 1999
TEJ PAL SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE P A C AGRA
March 24, 1999
TEJPAL Vs. STATE OF U.P.
March 16, 1999
TELU Vs. CHANDU
September 30, 1999
TEXTILE TECHNICAL STAFF ASSOCIATION KANPURS Vs. APPELLATE AUTHORITY
September 21, 1999
THAKUR SINGH Vs. VIITH ADDL DISTRICT AND SESSIONS JUDGE GHAZIABAD
March 16, 1999
TIKAMCHAND SINDHI AND ANOTHER Vs. IVTH ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
December 22, 1999
TILAK RAM SINGH Vs. CANE COMMISSIONER U P
February 1, 1999
TIRATH RAJ VERMA Vs. STATE OF U P
May 11, 1999
TONY ELECTRONICS LTD Vs. COMMISSIONER CENTRAL EXCISE
November 16, 1999
TRIBENI ENGINEERING WORKS LTD Vs. MUNICIPAL BOARD KHATAULI MUZAFFARNAGAR
September 8, 1999
TRILOIK CHAND SETH Vs. UNION OF INDIA
November 26, 1999
TRIVENI METAL TUBES LTD Vs. OFFICIAL LIQUIDATOR
February 9, 1999
TRIVENI SHEET GLASS WORKS LIMITED Vs. UNION OF INDIA UOI
October 14, 1999
TULSA DEVI Vs. STATE
May 18, 1999
TULSI Vs. STATE OF UTTAR PRADESH
May 28, 1999
TUSHAR GUPTA Vs. MADHYAMIK SHIKSHA PARISHAD
April 2, 1999
U P BANK EMPLOYEES FEDERATION KANPUR Vs. UNION OF INDIA
March 12, 1999
U P FOREST CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 13, 1999
U P MEDICAL COLLEGE MEDICAL EDUCATION TEACHERS ASSOCIATION UPMA GORAKHPUR Vs. UNION OF INDIA
July 8, 1999
U P STATE ELECTRICITY BOARD Vs. KISHORI LAL ALIAS PANNA
January 20, 1999
U P STATE ELECTRICITY BOARD Vs. LABOUR COMMISSIONER U P
August 3, 1999
U P STATE ELECTRICITY BOARD KANPUR Vs. PRESIDING OFFICER LABOUR COURT KANPUR
April 22, 1999
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
September 16, 1999
U P STATE WAREHOUSING CORPORATION STATE WAREHOUSE ANOOPSHAHR BULANDSHAHR Vs. CHIEF JUDICIAL MAGISTRATE BULANDSHAHR
October 13, 1999
U.P. AVAS EVAM VIKAS PARISHAD Vs. BALBIR SINGH
August 16, 1999
UCO BANK BRANCH HALSEY ROAD KANPUR NAGAR Vs. STATE OF U P
April 12, 1999
UDAI METALS PVT LTD Vs. UNION OF INDIA UOI
July 8, 1999
UDAI NARAIN Vs. STATE OF UTTAR PRADESH
July 7, 1999
UDAI NARIAIN PANDEY Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION
January 21, 1999
UDAI VEER SINGH Vs. STATE OF UTTAR PRADESH
October 14, 1999
UDAI ZINC LIMITED Vs. COMMISSIONER OF CUS AND C EX
September 29, 1999
UDAL NARAIN Vs. STATE OF U P
January 21, 1999
UGRA SEN Vs. DISTRICT JUDGE SAHARANPUR
May 11, 1999
UMA CRUSHING STON CO Vs. STATE OF U P
October 28, 1999
UMA SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 17, 1999
UMA SHANKAR SINGH Vs. MEERA DEVI
July 17, 1999
UMA SHANKER BHARGAVA Vs. B C AND E O VARANASI
February 25, 1999
UMAIRE KHATOON Vs. MOHD MUSTAFA
January 29, 1999
UMAKANT SHARMA Vs. STATE OF U P
January 13, 1999
UMESH CHAND LAWANIA Vs. DEPUTY DIRECTOR ANIMAL HUSBANDRY AGRA
January 6, 1999
UMESH CHANDRA SHARMA Vs. CHAIRMAN U P STATE ELECTRICITY BOARD
April 17, 1999
UMESH CHANDRA SRIVASTAVA Vs. SHEELA SRIVASTAVA
September 29, 1999
UNION OF INDIA Vs. ACAHHAY KUMAR SINGH
September 24, 1999
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
August 11, 1999
UNION OF INDIA Vs. B M ELECTRIC PRESS
July 30, 1999
UNION OF INDIA Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
November 19, 1999
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
November 22, 1999
UNION OF INDIA Vs. IST ADDL DISTRICT JUDGE BUDAUN
March 9, 1999
UNION OF INDIA CENTRAL EXCISE AND CUSTOMS NEW DELHI Vs. IST ADDL DISTRICT JUDGE BADAUN
February 23, 1999
UNION OF INDIAS Vs. AKCHHAY KUMAR SINGH
September 24, 1999
UNITECH ENGINEERS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 28, 1999
UNIVERSITY OF ALLAHABADS Vs. SHAILENDRA KUMAR SRIVASTAVA
February 9, 1999
UPENDRA RAI Vs. STATE OF U P
December 7, 1999
URMILA Vs. JUDGE FAMILY COURT AZAMGARH
December 7, 1999
URMILA DEVI Vs. STATE OF U P
November 15, 1999
URVASHI TALKIES Vs. COMMISSIONER OF INCOME TAX
October 15, 1999
USHA DEVI Vs. XTH A D J KANPUR
February 17, 1999
USHA SALES LIMITED Vs. LABOUR COURT U P
August 27, 1999
USHA SINGH Vs. VICECHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR
September 20, 1999
USHA TRIPATHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 21, 1999
USMAN GANI KHAN Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
May 25, 1999
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. JAGDISH
April 29, 1999
UTTAR PRADESH BANK EMPLOYEES FEDERATION Vs. UNION OF INDIA UOI
March 12, 1999
UTTAR PRADESH JAL NIGAM LUCKNOWS Vs. PRESIDING OFFICER LABOUR COURT U P KANPUR
August 13, 1999
UTTAR PRADESH MADHYAMIK SHIKSHAK SANGH GHAZIPUR UNITS Vs. STATE OF UTTAR PRADESH
March 19, 1999
UTTAR PRADESH PUBLIC WORKS DEPARTMENT IRRIGATION BRANCH TUBE-WELL TECHNICAL EMPLOYEES Vs. STATE OF UTTAR PRADESH
July 27, 1999
UTTAR PRADESH RAJYA KHANIJ VIKAS NIGAM SANGHARSH SAMITI Vs. STATE OF UTTAR PRADESH
December 17, 1999
UTTAR PRADESH RAJYA SETU NIGAM SANYUKT KARMACHARI SANGH Vs. UTTAR PRADESH STATE BRIDGE CORPORATION LUCKNOW
May 18, 1999
UTTAR PRADESH STATE CEMENT CORPORATION Vs. COMMISSIONER OF SALES TAX
November 1, 1999
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. STATE OF UTTAR PRADESH
September 17, 1999
UTTAR PRADESH STATE ELECTRICITY BOARD KANPUR Vs. PRESIDING OFFICER LABOUR COURT VTH KANPUR
April 22, 1999
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INCOME TAX APPELLATE TRIBUNAL
December 2, 1999
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. ASSTT COLLR C EX
July 16, 1999
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. LABOUR COURT GORAKHPUR
May 26, 1999
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
March 27, 1999
V K GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR
August 2, 1999
VAKEELA Vs. BHOPAL SINGH
September 27, 1999
VAM ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF SALES TAX
December 21, 1999
VED PRAKASH Vs. VLLTH ADD DISTRICT JUDGE MEERUT
August 12, 1999
VED PRAKASH CHADDHA Vs. UNION OF INDIA
May 15, 1999
Ved Prakash Sanghi Vs. State of U P
July 13, 1999
VEDPAL SINGH Vs. STATE OF U P
January 20, 1999
VEDWATI Vs. STATE OF U P
September 2, 1999
VEENA Vs. STATE OF U P
September 6, 1999
VEENA MEDIRATTA Vs. STATE OF UTTAR PRADESH
May 20, 1999
VEER SINGH Vs. STATE OF U P
February 24, 1999
VIAJI KUMAR GUPTA Vs. STATE OF U P
April 6, 1999
VIDYA DEVI Vs. COLLECTOR MAHOBA
April 23, 1999
VIDYA SAGAR PANDEY Vs. REGISTRAR CO OPERATIVE SOCIETY
August 20, 1999
VIDYA SINHA Vs. VTH ADDITIONAL DISTRICT JUDGE VARANASI
July 28, 1999
VIJAI KUMAR GUPTAS Vs. STATE OF UTTAR PRADESH
April 16, 1999
VIJAI KUMAR KHANNA Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
November 30, 1999
VIJAI PRATAP SINGH Vs. STATE OF U P
May 25, 1999
VIJAI RATHORE Vs. STATE OF UTTAR PRADESH
April 6, 1999
VIJAY BAHADUR SINGH Vs. STATE OF U P
March 8, 1999
VIJAY KRISHNA TRIPATHI Vs. STATE OF U P
December 10, 1999
VIJAY KUMAR Vs. DISTRICT REGISTRAR ADDITIONAL COLLECTOR PILIBHIT
April 21, 1999
VIJAY LAXMI Vs. SANYUUKT MUKHYA KARYAPALAK ADHIKARI U P KHADI BOARD MUKHYALAYA AND GRAMODYOG BOARD KANPUR
July 16, 1999
VIJAY MEDICAL STORE Vs. STATE OF U.P. AND ORS.
July 23, 1999
VIJAY PAL SINGH Vs. VICE CHANCELLOR MAHATMA JYOTI BA PHULEY ROOHELKHAND UNIVERSITY
August 31, 1999
Vimla Devi Vs. L.M.C.
April 6, 1999
VIMLA DEVI Vs. XTH ADDL DISTT JUDGE MEERUT
April 2, 1999
VIMLA SRIVASTAVA Vs. VIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
May 11, 1999
VINOD CHAND VERMA Vs. STATE OF U P
January 11, 1999
VINOD CHANDRA VARMA Vs. STATE OF UTTAR PRADESH
February 8, 1999
VINOD KUMAR Vs. R C E O KANPUR NAGAR
January 4, 1999
VINOD KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR
July 9, 1999
VINOD KUMAR BHALOTIA Vs. STATE OF U P
December 15, 1999
VINOD KUMAR RAJPUT Vs. DISTRICT INSPECTOR OF SCHOOLS
March 30, 1999
VINOD KUMAR SINGH Vs. DISTRICT MAGISTRATE MAU
August 2, 1999
VINOD KUMAR TRIPATHI Vs. DISTRICT MAGISTRATE ALLAHABAD
May 15, 1999
VINOD S O RAM SINGH Vs. STATE
March 24, 1999
VIPIN KUMAR AGARWAL Vs. ATHAR ALI
November 11, 1999
VIR PAL Vs. STATE
March 18, 1999
VIRENDRA & CO. Vs. DISTRICT JUDGE
August 17, 1999
VIRENDRA BAHADUR SINGH Vs. DISTRICT JUDGE FAIZABAD
November 3, 1999
VIRENDRA KUMAR Vs. DISTRICT JUDGE ETAH
July 29, 1999
VIRENDRA KUMAR AGARWAL Vs. DISTRICT JUDGE MIRZAPUR
October 25, 1999
VIRENDRA KUMAR MISRA Vs. STATE OF UTTAR PRADESH
June 16, 1999
VIRENDRA KUMAR SINGH Vs. XITH ADDITIONAL DISTRICT JUDGE ALIGARH
September 10, 1999
VIRENDRA PAL GUPTA Vs. III ADDITIONAL DISTRICT JUDGE GHAZIABAD
September 17, 1999
VIRENDRA PRASAD NIGAM Vs. KALIKA SWAROOP
September 29, 1999
VIRENDRA SINGH Vs. UNION OF INDIA
November 11, 1999
VIRENDRA SINGH Vs. STATE OF U P
July 5, 1999
VIRENDRA SINGH IN JAIL Vs. STATE OF UTTAR PRADESH
July 5, 1999
VIRENDRA SINGHS Vs. ADDL DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
August 24, 1999
VISHAMBAR SINGH Vs. CO OPERATIVE CANE DEVELOPMENT UNION LTD
February 18, 1999
VISHNU DEO Vs. DY DIRECTOR OF CONSOLIDATION DEORIA
February 24, 1999
VISHNU DEO TIWARI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
July 12, 1999
VISHRAM Vs. STATE
October 4, 1999
VISHRAM DASS Vs. STATE OF UTTAR PRADESH
August 10, 1999
VISHWA INGOTS PVT LTD Vs. CEGAT
April 7, 1999
VISHWA MITRA TANDON Vs. STATE
October 14, 1999
VISHWANATH SINGH Vs. SPECIAL JUDGE E C ACT VARANASI
April 22, 1999
VIVEK KUMAR Vs. STATE OF UTTAR PRADESH
May 19, 1999
VYAS KUSHWAHA Vs. STATE OF U P
October 8, 1999
WAQF KHUDABAND TALA MAHASUMA IMAMBARA Vs. HASAN ABID
November 30, 1999
WAQF MASJID HAUZ WALI Vs. ARUN
February 20, 1999
WAZIR AHMAD Vs. VTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
November 2, 1999
WEALTH TAX OFFICER Vs. RAM DEEN SINGH
October 15, 1999
WEBBING AND BELTING FACTORY P LTD Vs. VINOD KUMAR
September 2, 1999
Y M PATHAK Vs. VICE CHAIRMAN VARANASI DEVELOPMENT AUTHORITY
May 5, 1999
YASH EXPORT INDUSTRIES Vs. UNION OF INDIA
October 14, 1999
YASHODA DEVI Vs. DISTRICT MAGISTRATE GORAKHPUR
December 8, 1999
YASHODA JAUHARI Vs. IST ADDL DISTT JUDGE NAINITAL
April 26, 1999
YASHODA NANDAN SHUKLA Vs. XIII A D J KANPUR
July 6, 1999
YASHVIR SINGH Vs. THE COMMISSIONER, MEERUT AND OTHERS
May 6, 1999
YASIN Vs. GAON SABHA
September 30, 1999
YASIN Vs. STATE
May 19, 1999
YASIN Vs. HOME SECRETARY GOVT OF U P
February 17, 1999
YOGENDRA KUMAR Vs. STATE OF UTTAR PRADESH
July 27, 1999
Yogendra Kumar and Ors. Vs. State of U.P.
July 27, 1999
YOGENDRA NATH SINGH Vs. STATE OF U P
April 5, 1999
YOGESH CHHIBBAR Vs. STATE OF UTTAR PRADESH
December 6, 1999
Yogesh Chhibbar and Ors. Vs. State of U.P.& Anr.
December 6, 1999
YOGESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
April 5, 1999
YOGESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
February 9, 1999
YOGESH SHARMA Vs. STATE OF UTTAR PRADESH
August 3, 1999
YOUNG LAYWERS ASSOCIATION Vs. STATE OF U P
February 1, 1999
YUNIS Vs. STATE OF UTTAR PRADESH
March 9, 1999
ZAFAR ALIAS BUDHU Vs. STATE OF UTTAR PRADESH
December 21, 1999
ZAITOON FATIMA Vs. DIRECTOR OF EDUCATION U P
April 8, 1999
ZAMIR AHMAD Vs. GOVERNMENT OF INDIA
October 14, 1999
ZULFIKAR KHAN ALIAS BHUTTU Vs. STATE
August 5, 1999