Case Index

Title
Date
BIHAR STATE HOUSING BOARD Vs. RANJIT LAL BHAGAT
September 16, 1999
BIR BAHADUR BHATT SHARMA Vs. SANTOSH TRADING COMPANY
May 21, 1999
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD. Vs. BISWAS MEDICINES
March 18, 1999
DIVISIONAL ENGINEER, TELEPHONES Vs. RAMA KANT SINGH
September 29, 1999
G.M., TELEPHONE, PATNA Vs. RANA RANJEET SINGH
March 9, 1999
GENERAL MANAGER, NORTH EASTERN RAILWAY Vs. BAJRANGLAL JHUNJHUNWALA
September 16, 1999
NAYAK MILLS Vs. NATIONAL INSURANCE CO.LTD.SAMASTIPUR
March 9, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHEO DATTA SHARMA
August 26, 1999
POLICE EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED Vs. M.S.HASHMI
May 5, 1999
RAMESHWAR PD.AGRAWAL Vs. ABAS ANSARI
May 11, 1999
SHEO DUTTA MISHRA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 7, 1999
THE PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED Vs. SHANKAR PRASAD
May 14, 1999