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Case Index
Title
Date
CENTRAL BANK OF INDIA Vs. STATE
August 20, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PFIZER LTD
August 24, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. EICHER TRACTOR LIMITED
November 22, 1999
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INFAR INDIA LIMITED
August 24, 1999
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
October 22, 1999
MAHARAJA GROUP OF COMPANIES Vs. STATE
September 21, 1999
MS VEENA BHATIA Vs. TECHNOLOGY PARK LTD
July 2, 1999
NARANG STORE Vs. T T KRISHNAMACHARI AND CO
January 14, 1999
R C MAHESHWARI Vs. NATIONAL INSURANCE CO
October 22, 1999
S S AHUJA Vs. PIZZA EXPRESS
August 17, 1999
URVASHI ENTERPRISES LIMITED Vs. CHAIRMAN RAJASTHAN STATE ELECTRICITY BOARD
September 27, 1999
VIKRAM MAHURKAR Vs. HINDUSTAN MOTORS LIMITED
August 30, 1999