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Case Index
Title
Date
A BALAKRISHNAN Vs. R KANAGAVEL KAMARAJ
August 2, 1999
A BALASUBRAMANIAM Vs. STATE
June 11, 1999
A GRAHADURAI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS VIRUDHUNAGAR
January 7, 1999
A HENRY K CHAIRMAN DURAI Vs. J ST GEORGES CHURCH
February 22, 1999
A K RAJU MOOPAN Vs. PACKIAM AMMAL
April 12, 1999
A KARUPPANNA PILLAI Vs. NALLATHAMBI
December 17, 1999
A KARUPPIAH Vs. B VAITHIANATHAN
July 26, 1999
A KESAVAN Vs. MADURAI KAMARAJ UNIVERSITY
July 27, 1999
A M KUMARAN Vs. C ANIL KUMAR
September 14, 1999
A M SANKARAN Vs. REGISTRAR HIGH COURT
March 5, 1999
A MANIYARA MANICKAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION II LTD
August 17, 1999
A MARIAMMAL Vs. S SUDALAIKANNU THEVAR
February 5, 1999
A MOHAN Vs. TMT KAMALAM AMMAL
July 5, 1999
A N D ALASINGARAHAR Vs. COLLECTOR OF DHARMAPURI
April 16, 1999
A R PONNUSAMY Vs. THOPPALAN ALIAS KARUPPA GOUNDER
November 11, 1999
A R RAJASAKARAN Vs. I C D TRIPLICANE BRANCH 55 BIG ST MADRAS
November 22, 1999
A RAJA DEVI Vs. STATE OF TAMIL NADU
December 14, 1999
A RAJANGAM Vs. A MOHAMMED HANI
December 2, 1999
A RAMAR Vs. DISTRICT COLLECTOR RAMANATHAPURAM
November 1, 1999
A RAMESH Vs. A MANOHAR PRASAD
January 6, 1999
A S MYTHILI Vs. RAMASAMY BATTACHARIYER
September 30, 1999
A S RAMADASS Vs. N MALATHI
August 12, 1999
A SATISH Vs. DISTRICT COLLECTOR KANCHEEPURAM
March 12, 1999
A SELVARAJ Vs. STATE OF TAMIL NADU
August 19, 1999
A THAMBUSAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
September 21, 1999
A V ABDUL LATEEF AND CO Vs. THOTAKURA DEVAMMA DECEASED
September 28, 1999
A VENUGOPAL Vs. STATE OF TAMIL NADU
June 18, 1999
A. KANIKAPARAMESWARI Vs. N. SUNDARI
July 26, 1999
A. RAJ Vs. S.P. CHITHAMBARAM & OTHERS
August 2, 1999
A. SARANGAPANI Vs. CHIEF JUDICIAL MAGISTRATE, CHINGLEPUT
March 23, 1999
A. SINGATHEVAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, HOME, PROHIBITION & EXCISE DEPT., FORT ST. GEORGE, CHENNAI
April 26, 1999
A.K. SADASIVAM Vs. M. VIJAYA
July 7, 1999
A.P. LULLA AND ANOTHER Vs. STATE BY S.I. OF POLICE, CENTRAL CRIME BRANCH, CHENNAI
August 31, 1999
ABDUL KHUTOOS Vs. GANESH AND COY OIL MILLS
September 4, 1999
ABDUL NASSER MADANI Vs. STATE OF TAMIL NADU
September 23, 1999
ABDUL RAHMAN Vs. STATE
October 28, 1999
ABDULLAH KADHER BATCHA Vs. COMMISSIONER OF CUSTOMS AIRPORT CUSTOMS HOUSE RAJAJI SALAI CHENNAI
August 10, 1999
ABISHEGA KATTALAI OF SRI TYIAGARAJA SAMI DEVASTHANAM TIRUVARUR Vs. V T SOMASUNDARAM
January 8, 1999
ABK PUBLICATIONS LIMITED Vs. TAMIL NADU NEWSPRINT AND PAPERS LTD
February 3, 1999
ACHUTHAN PILLAI Vs. CHELLATHANGAM
August 18, 1999
ADAMMAL Vs. POOSARI VELLAYA GOUNDER
April 16, 1999
ADAR TEA PRODUCE COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 6, 1999
ADAYAR GATE HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1999
ADDITIONAL DIRECTOR EXPORT INSPECTION AGENCY MADRAS Vs. M/S DEVI MARINE FOOD EXPORTS PVT LTD
September 10, 1999
AHAMAD HUSSAIN Vs. MANAGEMENT OF SWADESHI COTTON MILLS
February 1, 1999
AKBAR ALI Vs. ALLA PITCHAI
August 2, 1999
AKBAR ALI Vs. DONIAN RODRIGO
October 20, 1999
AKTHARS Vs. HITESH V SHAH
September 1, 1999
ALAGAR ALIAS SAVUGAN Vs. A BALUCHAMI
February 11, 1999
ALEXANDER LEONARD G Vs. ANGLO FRANCH TEXTILES
December 17, 1999
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. DEVI KARUMARI AMMAN
January 27, 1999
ALSA CONSTRUCTIONS AND HOUSING LIMITED Vs. M MAL REDDY
January 25, 1999
AMHALAVANAN Vs. A ANHALAGAN
July 28, 1999
AMIRTHALINGAM Vs. UTHAYATHAMMA
April 5, 1999
AMUL PLOYCURE INDUSTRIES LIMITED Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
June 24, 1999
ANANDARAJ Vs. STATE
December 28, 1999
ANANDARAJ Vs. STATE
December 20, 1999
ANAS INDUSTRIES Vs. SURESH BAFNA
April 19, 1999
ANDALAMMAL Vs. K N GOPAL NAIDU AND ANOTHER
September 15, 1999
ANDHRA SOCIAL AND CULTURAL ASSOCIATION Vs. R KARUPPAN
December 23, 1999
ANIFA Vs. COMMISSIONER OF POLICE COIMBATORE CITY COIMBATORE
June 10, 1999
ANJALAI Vs. ARUMUGA CHETTIAR
October 1, 1999
ANNA PERUNDHU NILAYA VATTARA VIYAPARIGAL SANGAM REGD AND Vs. MUNICIPAL COUNCIL TUTICORIN
February 10, 1999
ANNA TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
March 9, 1999
ANNA TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
November 22, 1999
ANNAMALAI COTTON MILLS P LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
March 11, 1999
ANNAMALAI M Vs. REGISTRAR HIGH COURT MADRAS
April 7, 1999
ANS HAMEED Vs. COMMISSIONER OF POLICE MADRAS
June 8, 1999
ANTHONY CHELLAPPA Vs. VICTORIA AMMAL
July 19, 1999
ANTHONY XAVIER FERNADO Vs. DHANARAJ RAJAMANI
January 30, 1999
ANUGRAHA JEWELLERS LIMITED Vs. K R S MANI
December 17, 1999
APEEGO LIMITED Vs. INSPECTOR OF POLICE ANANTHANPATTI POLICE STATION SALEM TAMIL NADU
April 19, 1999
AQUA PUMP INDUSTRIES Vs. DEPUTY REGISTRAR OF TRADE MARKS
June 30, 1999
ARASAPPAN KARAYALAR Vs. SUBRAMANIA KARAYALAR
June 10, 1999
ARASU RUBBER CORPORATION LIMITED Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER NAGERCOIL RURAL
November 11, 1999
ARAVINDADEVI J Vs. UNION OF INDIA UOI
August 24, 1999
ARIGNAR ANNA WEAVERS CO OPERATIVE SOCIETY LIMITED Vs. STATE OF TAMIL NADU
January 27, 1999
AROCKIA ANNAI ROTARY AND FLOUR MILLS Vs. STATE BANK OF INDIA
April 23, 1999
AROKIADOSS M A Vs. MANAGEMENT OF R M MEHTA AND R M MEHTA AND
January 5, 1999
ARULMIGHU NEELAKANDA PILLAIYAR KOIL AANTHAL PERAVURANI TALUK PATTUKKOTAI MUNSIF Vs. S R ARUNACHALAM CHETTAIR
September 23, 1999
ARULMIGHU VEDARANYESWARASWAMI DEVASTHANAM Vs. HARIDAS
September 24, 1999
ARULSINGAMANI Vs. S VAIGUNTHA RAJAN
November 11, 1999
ARUMUGA VELAR Vs. ARULMIGU KUZHAVAR STREET MARIAMMAN KOIL
December 17, 1999
ARUMUGAM Vs. STATE
December 20, 1999
ARUMUGHAM Vs. STATE
March 10, 1999
ARUNACHALA NAICKER Vs. JANAKIRAMA NAICKER
March 26, 1999
ARUNAGIRI L Vs. MGMT OF T C C BANK
December 20, 1999
ARUPPUKKOTTAI SRI JAYAVILAS P LTD THROUGH ITS MANAGING DIRECTOR Vs. J TMT LEELAVATHI
May 6, 1999
ARUPPUKKOTTAI SRIJAYAVILAS P LTD Vs. LEELAVATHI
July 6, 1999
ASHOK KUMAR MAHAVEERCHAND LICENCED PAWN BROKER Vs. GOVERNMENT OF TAMIL NADU
November 16, 1999
ASHOK KUMAR S Vs. PRESIDING OFFICER
December 13, 1999
ASHOK LEYLAND LIMITED Vs. INDUSTRIAL TRIBUNAL
July 9, 1999
ASHOK LEYLAND LTD Vs. PRESIDING OFFICER
August 27, 1999
Assistant Collector Special Investigation Bureau Vs. Mysore Insecticides Co Pvt Ltd
March 15, 1999
ASSOCIATION OF UNIVERSITY TEACHERS NATIONAL COLLEGE UNIT TRICHY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
January 11, 1999
AYYAVU DIED Vs. SHANTI BIBI
August 18, 1999
B ANANTHAKRISHNAN Vs. KOVAI B JAYARAMAN
August 12, 1999
B CHELLAMMAL Vs. J C AUTOMOBILE
August 24, 1999
B DEVARAJAN Vs. STATE
August 16, 1999
B JENARATHANAN BALAJI SERVICE STATION COIMBATORE Vs. SENIOR REGIONAL MANAGGER HINDUSTAN PETROLEUM CORPORATION COIMBATORE REGIONAL OFFICE COIMBATORE
September 9, 1999
B KANNAN Vs. B C SANTHANAM
February 3, 1999
B KISHORE Vs. MANJU ALIAS MANJULA
June 28, 1999
B POISELLAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT FORT ST GEORGE CHENNAI
September 10, 1999
B PONNIAH Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY CHENNAI 25
September 15, 1999
B R HARIANANDHAN Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
February 24, 1999
B R SHAMALA AND B R SHYAMALA DEVI Vs. KUNDAN S BHAYANI
April 30, 1999
B RAMAKRISHAN Vs. SARASU
March 24, 1999
B RAMAMURTHY Vs. GOVERNMENT OF TAMIL NADU
November 2, 1999
B S GANDHI Vs. UNION OF INDIA
February 25, 1999
B S GANDHI Vs. UNION OF INDIA
February 15, 1999
B. ANANDAN Vs. THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVT, OF TAMIL NADU, FORT ST. GEORGE, CHENNAI-9 AND
August 9, 1999
B.M. SUBRAMANIAM AND ANOTHER Vs. S. RAJESWARI AND OTHERS
July 8, 1999
BABU Vs. STATE OF TAMIL NADU
February 23, 1999
BABU M Vs. JOINT ZONAL MANAGER CUM DISCIPLINARY AUTHORITY BANK OF INDIA CHENNAI 86
July 20, 1999
BAGAVATHY Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVT., PROHIBITION & EXCISE DEPT., FORT ST. GEORGE, CHENNAI
December 22, 1999
BAJAJ PREETI TULSIDAS Vs. STATE OF TAMIL NADU
February 5, 1999
BALAKRISHNAN Vs. TULASIDAS
February 4, 1999
BALAKRISHNAN Vs. STATE REP. BY INSPECTOR OF POLICE, ARAVAKURICHI P.S. KARUR
April 23, 1999
BALAMANI Vs. KAILASAM KONAR
July 9, 1999
BALASUBRAMANIA TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 19, 1999
BALASUBRAMANIAM S Vs. GOVERNMENT OF TAMIL NADU
September 10, 1999
BALASUNDARAN Vs. STATE
July 13, 1999
BALU Vs. DHANAM
September 9, 1999
BANK OF MADURA LTD Vs. SIV INDUSTRIES LTD
November 26, 1999
BAPU PILLAI Vs. SUPDT ENGINEER MADURAI ELECTRICITY SYSTEM TNEB MADURAI
January 8, 1999
BASE CORPORATION LIMITED Vs. UNION OF INDIA
July 27, 1999
BASHRUDDIN Vs. P SOMASUNDARAM
December 17, 1999
BASKAR Vs. MUTHUSAMY
January 21, 1999
BHAKTHAVATSALAM VIDHYASHRAM Vs. V VELIAH
April 16, 1999
BHARATH JAGANATH SURYAWANSHI Vs. INSPECTOR OF POLICE C 1 FLOWER BAZAAR POLICE STATION CHENNAI
April 30, 1999
BHARATH N MEHTHA AND Vs. MANSI FINANCE CHENNAI LIMITED
February 18, 1999
BHARATHI MIDDLE SCHOOL, SAHADEVANPETTAI Vs. STATE OF TAMIL NADU AND OTHERS
February 19, 1999
BHEEMAN K K Vs. HIGH FOREST ESTATES
October 8, 1999
BHEL THUPPURAVU THOZHILALAR SANGAM BHEL LTD Vs. MGMT OF BHEL
December 22, 1999
BHUVANESWARI P Vs. UNION OF INDIA UOI
June 8, 1999
BINNY LIMITED Vs. INDIAN OVERSEAS BANK
July 19, 1999
Bishop Thorp College Vs. D Anandasekaran Selvarajan
December 17, 1999
BOMBAY BURMAH TRADING CORPORATION Vs. FIELD DIRECTOR PROJECT TIGER AND CONSERVATOR OF FORESTS
October 5, 1999
BOOMAYIL Vs. STATE OF TAMIL NADU
February 18, 1999
BOROSIL GLASS WORKS LIMITED Vs. S R MAZDA
April 20, 1999
BOSE Vs. KANDASAMY
July 20, 1999
BRICK AND TILE MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
August 9, 1999
C A ABRAHAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 21, 1999
C A APPADURAI Vs. CHIEF JUDICIAL MAGISTRATE KANYAKUMARI DISTRICT AT NAGERCOIL
April 7, 1999
C A RAHIM Vs. STATE OF TAMIL NADU
June 11, 1999
C ARANGANAYAGAM Vs. STATE
July 7, 1999
C K P MEMMON Vs. K P SULAIMAN
April 22, 1999
C L RAVI CHANDRAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 2, 1999
C LAKSHMI NARAIN Vs. GOVERNMENT OF TAMIL NADU
July 27, 1999
C M DHASS Vs. TMT S SUNDARA BAI
December 6, 1999
C MANI Vs. TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY
November 2, 1999
C NATARAJAN AND Vs. GOVERNMENT OF TAMIL NADU
August 19, 1999
C P CHIKKANNA CHETTIAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION
April 1, 1999
C RAMASWAMY Vs. STATE
August 3, 1999
C SHANMUGHAM Vs. N RADHAKRISHNAN
February 11, 1999
C SOMASEKAR Vs. STATE OF TAMIL NADU
December 3, 1999
C SRINIVASA RAO AND Vs. P RAMANKUTTY
February 24, 1999
C T SHENTHILNATHAN CHETTIAR Vs. RAJA D V APPA RAO BAHADUR
March 25, 1999
C T THANGARAJ Vs. MURUGESAN
April 15, 1999
C THIRUPURASUNDARI Vs. C ANANDA SUNDARARAMAN
December 15, 1999
C VIJAYA Vs. STATE OF TAMIL NADU
April 19, 1999
C. LAWRENCE JAGANATHAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY, HOME, PROHIBITION & EXCISE DEPT., FORT ST. GEORGE, CHENNAI
September 6, 1999
CALCUTTA CHEMICALS AND LIMITED Vs. TAIYEB YUSUFBHAI VAKHARIA
August 6, 1999
CANARA BANK OFFICERS ASSOCIATION REGD Vs. CANARA BANK
June 11, 1999
CANARA BANK T NAGAR MADRAS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ZONE 7 GREAMS ROAD MADRAS
August 25, 1999
CEYLON REPATRIATES LABOURERS WELFARE AND SERVICE SOCIETY Vs. COLLECTOR KANCHEEPURAM
June 22, 1999
CHAKRA TEXTILE AND ANR. Vs. JEEVAN ENTERPRISES
June 17, 1999
CHAMUNDI STEEL CASTINGS (INDIA) LTD Vs. CEGAT
October 7, 1999
CHANDRA Vs. EMMAN ILLANCHIZHIAN
September 22, 1999
CHANDRANATHAN Vs. ESTHAR RANI
September 17, 1999
CHANDRASEKHARENDRA SARASWATHI VISWA MAHA VIDYALAYA Vs. STATE OF TAMIL NADU
March 3, 1999
CHARTERED ACCOUNTANTS STUDY CIRCLE Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
October 1, 1999
CHELLAPPA Vs. STATE
August 19, 1999
CHELLASWAMY K Vs. UNION OF INDIA UOI
November 1, 1999
CHENCHULAKSHMI Vs. JANARDAN SINGH
October 28, 1999
CHENNAI DISTRICT HANDCARTMAN KEROSENE RETAILERS PROGRESSIVE SANGAM Vs. SECRETRAY GOVERNMENT OF TAMILNADU FOOD AND CONSUMER PRODUCTION DEPT FORT ST GEORGE
June 29, 1999
CHENNAI SMALL AND TINY INDUSTRIES ASSOCIATION Vs. STATE OF TAMIL NADU
April 19, 1999
CHERAN TRANS EMPLOYEES UNION KATTOR Vs. GOVERNMENT OF TAMIL NADU
June 25, 1999
CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD Vs. S CHANDRA
November 30, 1999
CHIEF ENGINEER PERSONNEL TAMILNADU ELECTRICITY BOARD CHENNAI 2 Vs. S CHANDRA
January 30, 1999
CHINNADURAI Vs. STATE
February 8, 1999
CHINNAIYAN Vs. STATE
August 13, 1999
CHINNAKANNU DIED Vs. ATHAL
September 27, 1999
Chinnamuthuraj Vs. State
October 14, 1999
CHINNASAMY Vs. STATE
October 4, 1999
CHINNASAMY Vs. PERUMAL
November 17, 1999
CHINNASAMY Vs. SUPERINTENDENT OF POLICE MADURAI
August 2, 1999
CHINNASAMY Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, PROHIBITION AND EXCISE DEPT., FORT ST. GEORGE, CHENNAI
November 29, 1999
CHINNATHAMBI Vs. P O LABOUR COURT
November 12, 1999
CHITRA DEVI Vs. CHEMBAGAVALLI
July 19, 1999
CHOLAN ROADWAYS CORPORATION LTD Vs. PAVUNRAJ
June 17, 1999
CHRISTIAN LITERATURE SOCIETY Vs. S NATHANIEL
August 27, 1999
CIVICONS ENGINEERS AND CONTRACTORS Vs. AUROFOOD LIMITED
October 1, 1999
COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
July 30, 1999
COIMBATORE DISTRICT CHARCOAL MERCHANTS ASSOCIATION REGD NO 50 1992 Vs. STATE OF TAMIL NADU
November 12, 1999
COIMBATORE PIONEER MILLS LTD Vs. DISTRICT COLLECTOR COIMBATORE
May 11, 1999
COLOR GROVE PRINTERS AND DESIGNERS P LTD Vs. E S I CORPORATION
April 30, 1999
COMMISSIONER H R AND C E A DEPARTMENT Vs. TIRUKOVILUR ADHINAM TIRUPAPPULIYUR SRIMATH GNANIAR MADALAYAM
June 7, 1999
COMMISSIONER OF GIFT TAX Vs. T ABDUL WAHID
June 17, 1999
COMMISSIONER OF GIFT TAX Vs. A JAWAHAR PALANIAPPAN
August 11, 1999
COMMISSIONER OF INCOME TAX Vs. JAYA STORES
August 11, 1999
COMMISSIONER OF INCOME TAX Vs. L K S JEWELLERS
August 11, 1999
COMMISSIONER OF INCOME TAX Vs. SURESH B METHA
August 4, 1999
COMMISSIONER OF INCOME TAX Vs. NEEDLE INDUSTRIES INDIA LIMITED
July 22, 1999
COMMISSIONER OF INCOME TAX Vs. TUTICORN SPINNING MILLS LIMITED
July 22, 1999
COMMISSIONER OF INCOME TAX Vs. J K K TEXTILE PROCESSING MILLS
July 22, 1999
COMMISSIONER OF INCOME TAX Vs. BHARAT OVERSEAS BANK LIMITED
July 8, 1999
COMMISSIONER OF INCOME TAX Vs. INDIAN BANK
July 8, 1999
COMMISSIONER OF INCOME TAX Vs. MUTHULAKSHMI TIMBER DEPOT
July 9, 1999
COMMISSIONER OF INCOME TAX Vs. M CT MUTHIAH CHETTIAR FAMILY TRUST
November 30, 1999
COMMISSIONER OF INCOME TAX Vs. KSHATRIYA GIRLS SCHOOLS MANAGING BOARD
December 15, 1999
COMMISSIONER OF INCOME TAX Vs. P S SRIDHARAN
December 19, 1999
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED
December 17, 1999
COMMISSIONER OF INCOME TAX Vs. WEST COAST ELECTRIC SUPPLIES CORPORATION LIMITED
December 13, 1999
COMMISSIONER OF INCOME TAX Vs. PRINT SYSTEM PRODUCTS
September 30, 1999
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT CO
September 23, 1999
COMMISSIONER OF INCOME TAX Vs. M V M CHELLAMUTHU PILLAI
September 20, 1999
COMMISSIONER OF INCOME TAX Vs. GEORGE MARJO EXPORTS P LIMITED
September 16, 1999
COMMISSIONER OF INCOME TAX Vs. S VIJAYALAKSHMI SMT
September 23, 1999
COMMISSIONER OF INCOME TAX Vs. N M A MOHAMMAD HANEEFA
October 6, 1999
COMMISSIONER OF INCOME TAX Vs. BHARAT OVERSEAS BANK LIMITED
October 6, 1999
COMMISSIONER OF INCOME TAX Vs. M A CHIDAMBARAM
October 6, 1999
COMMISSIONER OF INCOME TAX Vs. NEYVELI LIGNITE CORPORATION LIMITED
October 7, 1999
COMMISSIONER OF INCOME TAX Vs. RUTI MACHINERY WORKS LIMITED
October 7, 1999
COMMISSIONER OF INCOME TAX Vs. NATIONAL TEXTILE CORPORATION TAMIL NADU AND PONDICHERRY LIMITED
October 7, 1999
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK
June 23, 1999
COMMISSIONER OF INCOME TAX Vs. E V SUBRAMANIAN
June 17, 1999
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED
April 23, 1999
COMMISSIONER OF INCOME TAX Vs. SHANTHI CHANDRAN
April 25, 1999
COMMISSIONER OF INCOME TAX Vs. KAVITHA CHANDRAN
April 25, 1999
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SHIPPING CO P LIMITED
April 29, 1999
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU TEXTILE CORPORATION LIMITED
April 29, 1999
COMMISSIONER OF INCOME TAX Vs. L G BALAKRISHNAN LIMITED
April 22, 1999
COMMISSIONER OF INCOME TAX Vs. AUROBINDO MEMORIAL FUND SOCIETY
March 25, 1999
COMMISSIONER OF INCOME TAX Vs. N BHAGAVATHY AMMAL
March 25, 1999
COMMISSIONER OF INCOME TAX Vs. MATRISEVA TRUST
March 25, 1999
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SULPHATES AND CHEMICALS PRIVATE LIMITED
March 25, 1999
COMMISSIONER OF INCOME TAX Vs. SOFT BEVERAGES P LIMITED
March 25, 1999
COMMISSIONER OF INCOME TAX Vs. K RAJAGOPALAN
April 1, 1999
COMMISSIONER OF INCOME TAX Vs. A R BALARAMAN DECD
April 1, 1999
COMMISSIONER OF INCOME TAX Vs. DHARMAPURI CO OPERATIVE SUGAR MILLS LIMITED
April 8, 1999
COMMISSIONER OF INCOME TAX Vs. P L RANGIAH CHETTY AND SONS
April 8, 1999
COMMISSIONER OF INCOME TAX Vs. SRINIVAS AND COMPANY
April 8, 1999
COMMISSIONER OF INCOME TAX Vs. ENGINE VALVES LIMITED
February 5, 1999
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC CO OF INDIA LIMITED
February 9, 1999
COMMISSIONER OF INCOME TAX Vs. JAYARAJ TALKIES
February 12, 1999
COMMISSIONER OF INCOME TAX Vs. FRANCO TOSI INGEGNERIA
February 2, 1999
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON MILLS LIMITED
February 19, 1999
COMMISSIONER OF INCOME TAX Vs. J RAMASWAMY
February 19, 1999
COMMISSIONER OF INCOME TAX Vs. ORIENT PHARMA P LIMITED
February 12, 1999
COMMISSIONER OF INCOME TAX Vs. GANAPATHY MILLS COMPANY LIMITED
February 16, 1999
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LIMITED
March 15, 1999
COMMISSIONER OF INCOME TAX Vs. SOUTHERN EXPLOSIVES CO
March 17, 1999
COMMISSIONER OF INCOME TAX Vs. COMP-HELP SERVICES (P) LTD
October 13, 1999
COMMISSIONER OF INCOME TAX Vs. TIRUCHIRAPALLI CO OPERATIVE WHOLESALE STORES LIMITED
December 20, 1999
COMMISSIONER OF INCOME TAX Vs. E PRAHALATHA BABU
December 23, 1999
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. V RANGANATHAM CHETTY
September 23, 1999
COMMISSIONER OF WEALTH TAX Vs. P M ITOOP
September 21, 1999
COMMISSIONER OF WEALTH TAX Vs. KIKABIS EDUCATIONAL TRUST
October 7, 1999
COMMISSIONER OF WEALTH TAX Vs. K VIJAYAKUMAR
October 6, 1999
COMMISSIONER OF WEALTH TAX Vs. SITA VENKATARAMANI
December 13, 1999
COMMISSIONER OF WEALTH TAX Vs. C SESHACHALAM CHETTY DECD
November 30, 1999
COMMISSIONER OF WEALTH TAX Vs. S V SIVARATHINA PANDIAN
March 25, 1999
COMMISSIONER OF WEALTH TAX Vs. J ABDUL KHADER SAIT
April 29, 1999
COMMISSIONER OF WEALTH TAX Vs. N M R KRISHNAMOORTHY AND SONS PRIVATE LIMITED
April 29, 1999
CONTROLLER OF ESTATE DUTY Vs. JALAL SAYYEDUR RAHMAN
September 16, 1999
COSMOPOLITAN CLUB Vs. GOVERNMENT OF TAMIL NADU
October 13, 1999
D AGASTIN Vs. DEVASAGAYAN
March 3, 1999
D JOTHI Vs. K P KANDASAMY
March 9, 1999
D K NAGABUSHANAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMINISTRATION NUNGAMBAKKAM CHENNAI
June 16, 1999
D MANOHARAN Vs. EXECUTIVE OFFICER TOWN PANCHAYAT SPECIAL GRADE THIRUPPARANKUNDRAM MADURAI
August 9, 1999
D MUTHUKRISHNAN Vs. SUPERINTENDENT OF POLICE CHENNAI
March 3, 1999
D RAVI Vs. S VELLATHAN
August 10, 1999
D S ATHAVULLA Vs. A T THIAGARAJAN
June 28, 1999
D THOMAS Vs. N THOMAS
February 12, 1999
D V JAGANATHAN Vs. P R SRINIVASAN
August 9, 1999
D V RAGHAVAN Vs. A J SURESH KUMAR
December 8, 1999
D V RAMANA ALIAS VENKATARAMANA BHAT Vs. P S RATHINA BAI
August 18, 1999
D. RAJAGOPAL Vs. JAGATHAMBAL
October 6, 1999
D. RANGANAYAGI Vs. STATE OF TAMIL NADU
April 8, 1999
DANDY KNIT GARMENTS Vs. SUBIKSHA SPINNERS P LIMITED
March 12, 1999
DENA BANK MADRAS Vs. GUPTHA IRON AND STEEL COMPANY MADRAS
January 21, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. VELLORE CO OPERATIVE SUGAR MILLS LIMITED
September 1, 1999
DETENU SELVAM Vs. DISTRICT MAGISTRATE AND COLLECTOR OF VELLORE DISTRICT
October 12, 1999
DEVARAJAN Vs. STATE
April 21, 1999
DEVI TEXTILES Vs. S SUGANTHI
July 19, 1999
DHANALAKSHMI Vs. DISTRICT REVENUE OFFICER TRICHY
October 12, 1999
DHANAPAGIYAM Vs. RAGHAVA RAO
July 30, 1999
DHANU PANDARAM Vs. KALI PANDARAM
February 25, 1999
DHEERAN CHINNAMALAI TRANSPORT CORPORATION Vs. AMMANI
June 16, 1999
DHEERAN CHINNAMALAI TRANSPORT CORPORATION LTD Vs. DONALD VASSOU
April 16, 1999
DINESH DALMIA Vs. COMON WEALTH DEVELOPMENT CORPORATION
May 12, 1999
DISTRICT COLLECTOR PUDUKOTTAI Vs. NEELA BAI
October 26, 1999
DIVISIONAL MANAGER UNITED INDIA INSSURANCE CO LTD Vs. R THANGARAJ
July 15, 1999
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. THANGARAJ
July 15, 1999
DOBSON DOMINIC MINOR Vs. STATE OF TAMIL NADU
October 8, 1999
DOW LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
September 8, 1999
DR. E.V. KALYANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 24, 1999
DR. S. GANESAN Vs. THE REGISTRAR, ALAGAPPA UNIVERSITY, KARAIKUDI
August 20, 1999
DURAIPANDIAN Vs. TAMILJOTHI
November 25, 1999
DURSHA SHARIFF Vs. STATE OF TAMIL NADU
September 30, 1999
E CHANDRAVADANAM Vs. STATE OF TAMIL NADU
April 23, 1999
E NATARAJAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
November 12, 1999
E PALANISAMY DIED Vs. PALANISAMY DEAD
December 24, 1999
E PRAHALATHA BABU Vs. COMMISSIONER OF INCOME TAX
September 15, 1999
E S I C Vs. NORTH ARCOT DISTRICT CONSUMERS WHOLESALE SOCIETY LTD
February 12, 1999
E V PERUMALSWAMY AND PADMAVATHI EDUCATIONAL TRUST CHENNAI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION CHENNAI
February 11, 1999
EAST INDIA CERAMICS Vs. LABOUR OFFICER CONCILIATION
October 15, 1999
EASWARAMOORTHY VELAR Vs. PARVATHATHAMMAL
December 13, 1999
EDWIN ALEX Vs. SYNDICATE BANK KARINGAL BRANCH
July 13, 1999
EKAMBARAM Vs. E SUBRAMANIAN
March 19, 1999
ELUMALAI Vs. THE DISTRICT MAGISTRATE
August 17, 1999
EMMANUAL TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE NATIONAL COUNCIL FOR TEACHERS EDUCATION
May 11, 1999
ENFIELD INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 3, 1999
ESANYA MADALAYAM RELIGIOUS INSTITUTION OWNED Vs. TIRUVANNAMALAI SEVASRAMAM EDUCATIONAL TRUST
April 6, 1999
ETTHYAMMAL Vs. SUB COLLECTOR TINDIVANAM
April 29, 1999
EXPRESS NEWSPAPERS LIMITED Vs. KWALITY SPINNING MILLS LIMITED AND VICE VERSA
November 25, 1999
FAKIR MOHIDEEN Vs. CHITRAPUTIRAN
December 24, 1999
FAR EAST TANNING COMPANY Vs. SUPERINTENDING ENGINEER WEST VELLORE ELECTRICITY SYSTEM GANDHI NAGAR VELLORE
February 23, 1999
FARIDA SHAUKATH Vs. UNIT TRUST OF INDIA MADRAS 1
July 26, 1999
FAROOK NAGOOR Vs. STATE OF TAMIL NADU
August 10, 1999
FATHIMUNNISSA Vs. TAMIL NADU WAKF BOARD
December 3, 1999
FAZLUR RAHMAN Vs. STATE OF TAMIL NADU
January 27, 1999
G B DEVASAGAYAM Vs. K R KRISHNAMOORTHY
January 6, 1999
G BAKTHAVATSALAM Vs. K SRINIVASAN
November 9, 1999
G BALARAMAN Vs. STATE
July 22, 1999
G BHUVANESWARI Vs. M SORNAKUMAR
November 30, 1999
G GNANAMUTHU NADAR Vs. GNANASUNDARI
December 8, 1999
G KANNAN Vs. KULIKAMBAI ALIAS SAROJA
August 17, 1999
G Karuppiah Vs. State of Tamil Nadu
November 24, 1999
G NAGESHWARARAO Vs. VEERAPANDI S AMMUGHAM
July 15, 1999
G NANCHIL KUMARAN Vs. GOVINDASAMY REDDIAR
September 22, 1999
G POOVAIAH Vs. SECRETARY SAIVA BHANU KSHATRIYA COLLEGE ARUPPUKKOTTAI
January 25, 1999
G V RANGARAJAN Vs. PRESIDING OFFICER LABOUR COURT
June 14, 1999
G WILSON Vs. STELLA MARY JOY
December 8, 1999
G. MADHAVAN Vs. KOTTESWARAN
November 3, 1999
G. RAMASUBRAMANIAN Vs. K. GURULAKSHMI AND ANOTHER
December 8, 1999
G.T. KARUPPAIYAN Vs. JEYAPAL
August 23, 1999
GADHI Vs. KRISHNARAJA
September 28, 1999
Ganesan Vs. State
October 4, 1999
GANESAN Vs. M SUNDARARAJA THEVAR
July 28, 1999
GANESAN, AND CHINNA GANESAN Vs. INSPECTOR OF POLICE, ARUPPUKOTTAI TOWN POLICE STATION, ARUPPUKOTTAI, RESPONDENT IN BOTH CRL.M. PS.
July 13, 1999
GANGA BAI Vs. INSPECTOR CIVIL SUPPLY C I D NORTH UNIT MADRAS
April 29, 1999
GANGABAI AMMAL Vs. S KALYANASUNDARAM
February 22, 1999
GEM AND CO Vs. E S I CORPN
October 7, 1999
GENERAL MANAGER, CHERAN TRANSPORT CORPORATION Vs. SUBRAMANIYAM & ORS
June 23, 1999
GIMPLEX LTD Vs. STATE OF TAMIL NADU
September 14, 1999
GLADIYA LILLY Vs. SUPERINTENDENT, NARCOTIC CONTROL BUREAU
August 9, 1999
GNANAPRAKASA MUDALIAR Vs. B ANANDATHANDAVAN
March 16, 1999
GNANAPRAKASAM Vs. SMITHA
August 9, 1999
GNANASOUNDARI Vs. CHINAMMAL
October 15, 1999
GODAVARI MATCH INDUSTRIES MAMASAPURAM Vs. COMORIN MATCH INDUSTRIES PVT LTD
October 8, 1999
GOMATHI AMMAL Vs. KANNAN
September 15, 1999
GOMATHIAMMAL Vs. M SHANMUGA VELAYUTHAM
September 9, 1999
GOPAL Vs. STATE
February 26, 1999
GOPAL GANI RAM Vs. SUPERINTENDENT OF CUSTOMS AND CENTRAL EXCISE C I U TIRUCHIRAPALLI
January 12, 1999
GOVERNMENT OF TAMIL NADU Vs. PERIA PALLIVASAL ABIRAMAM BY ITS TRUSTEE
July 5, 1999
GUINDY MACHINE TOOLS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 19, 1999
GUJARAT HEAVY CHEMICALS LIMITED Vs. TAMIL NADU GLASS WORKS LIMITED COMPANY PETITION NO 41 OF 1991 ICICI LIMITED V OFFICIAL LIQUIDATOR TANGLASS LIMITED C A NOS 268
April 16, 1999
GUMMADI INDUSTRIES LIMITED Vs. KHUSHROO F ENGINEER
June 11, 1999
GUNABHOOSHANAMMAL Vs. SANTHA
April 16, 1999
GURUNATHAN Vs. STATE
August 2, 1999
GURUSAMY GOUNDER Vs. MUTHUSAMY GOUNDER
July 9, 1999
GURUVAMMAL Vs. SUBBIAH NAICKER
September 24, 1999
H H RIJHWANI Vs. N VENKAT RAMANI AND EITHER
July 8, 1999
H MD SULTAN Vs. TAMIL NADU WAKF BOARD THROUGH ITS SECRETARY CHENNAI
December 17, 1999
H RAMACHANDRA RAO Vs. A MOHIDEEN
August 16, 1999
H T L LIMITED Vs. UNION OF INDIA
July 17, 1999
H. KRISHNAN Vs. STATE
July 6, 1999
HABIBUL KAREEM Vs. ASST DIRECTOR ENFORCEMENT DIRECTORATE CHENNAI
February 23, 1999
HAJI LATIF GANI KACHHI Vs. SANGISHETTY RAMULU
July 28, 1999
HAMEED GHOSH BEEVI Vs. ABDUL HAYOOM
March 5, 1999
HARI RAJ H Vs. SHAW WALLACE CO LTD
January 13, 1999
HARTS COCOA PRODUCTS PRIVATE LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS
February 19, 1999
HAYARUNISA Vs. RAMAKRISHNA BALAKRISHNAN
April 21, 1999
HEMAVATHIAMMAL Vs. VALLIAMMAL
April 20, 1999
HINDU MIDDLE SCHOOL Vs. ASSISTANT EDUCATIONAL OFFICER, RADHAPURAM AND ANOTHER
January 8, 1999
HIRUDAYA DASS Vs. GOVINDARAJ
April 15, 1999
HOTEL PICNIC P LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF PROHIBITION AND EXCISE CHEPAUK CHENNAI
November 30, 1999
IDEAL AGRO SERVICES A REGISTERED PARTNERSHIP FIRM Vs. INDIAN OVERSEAS BANK CONTONMENT BRANCH TRICHY
July 27, 1999
INCOME TAX OFFICER Vs. RATHNA AND CO
January 19, 1999
INCOME TAX OFFICER Vs. SAKTHI FINANCE LIMITED
December 23, 1999
INDIA CEMENTS CAPITAL FINANCE LIMITED V KWALITY SPINNING MILLS LIMITED Vs. MEYYAPPAN APPLICATIONS NOS 2789
December 24, 1999
INDIAN AIRLINES LTD. AND OTHERS Vs. S. GOPALAKRISHNAN
September 22, 1999
INDIAN BANK Vs. M S HABIBULLAH
September 9, 1999
INDIAN COTTON MILLS FEDERATION EXPORT INCENTIVE DEPARTMENT Vs. TRANSWORLD TRADING CORPORATION
March 22, 1999
INDRAKUMARI Vs. STATE
July 19, 1999
J DESPA Vs. DIRECTOR TEACHERS EDUCATION AND RESEARCH INSTITUTE
February 19, 1999
J JAYALALITHA Vs. COMMISSIONER OF INCOME TAX
September 30, 1999
J MOHANRAJ Vs. UNION OF INDIA
November 24, 1999
J PATTABIRAMAN Vs. K MURUGAVEL
April 28, 1999
J PREM Vs. STATE
September 27, 1999
J SICKANDER Vs. JOINT SECRETARY GOVT OF INDIA
July 22, 1999
J. ELAVARASI Vs. STATE REP. BY ADDITIONAL SUPERINTENDENT OF POLICE, DIRECTORATE OF V AND AC CHENNAI
June 28, 1999
J. HANEEN Vs. CHIEF ENFORCEMENT OFFICER
August 23, 1999
JAGANNATHA PADAYACHI Vs. ELUMALAI AND AZHAGAPPA PADAYACHI
August 23, 1999
JALLALUDEEN Vs. R S CHINNAIYAN CHETTIAR
April 15, 1999
JAMEELA BEEVI Vs. STATE OF TAMIL NADU
December 15, 1999
JANAB DR HISAMUDDIN PAPA SAHIB Vs. JANAB KAZIM HUSSAIN SAHIB
August 13, 1999
JANARDHANA MILLS LIMITED Vs. STATE OF TAMIL NADU
October 29, 1999
JATHAVAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION
April 1, 1999
JAYAKRISHAN Vs. INSPECTOR OF POLICE COIMBATORE
December 7, 1999
JAYARAMA NAIDU Vs. MEENAKSHI AMMAL
February 5, 1999
JAYARAMAN Vs. LALITHA
January 30, 1999
JAYRAM ELECTRICALS P LTD Vs. PRESIDING OFFICER
August 19, 1999
JEMIMA Vs. STATE OF TAMIL NADU
October 4, 1999
JOHN A AND SEVEN ORS Vs. INDIAN RARE EARTHS LTD
September 13, 1999
JOHN BRITTO Vs. MARIE CLARE
September 23, 1999
JOHN TRADERS Vs. GOVERNMENT OF TAMIL NADU
October 29, 1999
JOSEPH SAM Vs. MRS KANNAMMAL
September 15, 1999
JULKABI DIED Vs. VAIRAVAN
December 24, 1999
K A BALASUBRAMANIA IYER Vs. LAKSHMINARAYANA IYER
March 4, 1999
K A MURUGESA NADAR DIED Vs. K V R KANDASAMY
December 17, 1999
K ALLIMUTHU Vs. STATE OF TAMIL NADU
December 10, 1999
K AYYAMUTHU Vs. STATE OF TAMIL NADU
March 31, 1999
K BALU Vs. MADASAMY
January 27, 1999
K BOOPALAN Vs. REGISTRAR HIGH COURT OF JUDICATURE MADRAS
April 7, 1999
K GOPAL Vs. MANAGEMENT PANDIAN ROADWAYS CORPORATION LTD
July 13, 1999
K GOPANNA REDDIAR Vs. SPECIAL TAHSILDAR ADI DRAVIDA WELFARE DEPARTMENT CUDDALORE
December 15, 1999
K INBASAGARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 19, 1999
K IQBAL AHMED Vs. THIRU SANTHANAM COMMISSIONER ALANDUR MUNICIPALITY
January 25, 1999
K K PALANIAPPAN Vs. P S K SUBRAMANIAM
July 27, 1999
K KABALI Vs. ASSISTANT SECURITY COMMISSIONER RAILWAY PROTECTION FORCE MADRAS
February 16, 1999
K KANNADASAN Vs. DISTRICT COLLECTOR TRIVELLORE
January 12, 1999
K KATHALINGAM Vs. STATE OF TAMIL NADU
October 11, 1999
K LAKSHMANAN Vs. S RAVICHANDRAN
April 19, 1999
K LAKSHMI Vs. V GANESAN
February 15, 1999
K M ABDUL AZIZ Vs. VENKATACHALAM
April 23, 1999
K MARAYAMMAL Vs. GOVERNMENT OF INDIA
February 17, 1999
K MUTHU Vs. C CHANDRASEKAR
July 23, 1999
K MUTHUVELAPPA GOUNDER Vs. SUPDT OF CENTRAL EXCISE GOBICHETTIPALAYAM
November 9, 1999
K N JAMAL MOHAMMED Vs. CORPORATION OF MADRAS
April 13, 1999
K N KEERTHI RAO Vs. GENERAL MANAGER SOUTHERN RAILWAYS MADRAS 3
January 30, 1999
K NATARAJAN Vs. TAX RECOVERY OFFICER
March 16, 1999
K P JANAKI AMMAL Vs. K BADRINARAYANAIAH
February 18, 1999
K P JEYAPAUL ASAN Vs. CONTROLLER OF EXAMINATIONS DR M G R MEDICAL UNIVERSITY MADRAS
January 7, 1999
K P M INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE APPEALS MADRAS
September 21, 1999
K R KEDAMATHAN Vs. PALLAVAN TRANSPORT CORPORATION BY ITS MANAGING DIRECTOR METRO WING
April 5, 1999
K R M MONEY LENDERS Vs. A MANOHARAN ALIAS DOSS
April 15, 1999
K R MANICKAM Vs. P KUMARAVEL
August 10, 1999
K R SANTHARAM Vs. COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION
March 10, 1999
K R UMARANI DEVASHENA Vs. CHAIRMAN ADHIYAMAN GRAMA BANK DHARMAPURI
November 24, 1999
K RADHA KRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS PRIVATE LIMITED
May 12, 1999
K RADHAKRISHNAN Vs. RANI ALIAS ELIYARANI
September 27, 1999
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS PRIVATE LIMITED
October 26, 1999
K RAJAPPAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
December 12, 1999
K S BALASUBRAMANIAM Vs. S MUNUSWAMY
December 24, 1999
K S MUNAWAR JAN BEGUM Vs. H SUBRAMANIAM
September 15, 1999
K S VELUSAMY Vs. GOVT OF INDIA
March 26, 1999
K SHANKAR Vs. PALLAVAN TRANSPORT CORPORATION LTD
July 22, 1999
K SHANMUGHAM Vs. PURUSHOTHAM LAL
October 11, 1999
K SIVANANDAM Vs. STATE
February 18, 1999
K SOUNDARARAJAN Vs. GURUVAMMAL
August 16, 1999
K SUBRAMANIAM Vs. A KANDASWAMY
September 24, 1999
K SUBRAMANIAM NAIDU Vs. T N RAJENDRAN
March 3, 1999
K T KUNJUMON Vs. COMMISSIONER OF INCOME TAX
April 19, 1999
K V KANDASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE CRIME BRANCH COIMBATORE
June 18, 1999
K. CHETTIAPPAN Vs. CHIEF EDUCATIONAL OFFICER, RAMANATHAPURAM AND ANOTHER
July 20, 1999
K. SEETHALAKSHMI Vs. REGISTRAR OF COMPANIES AND ANR.
February 2, 1999
K.K.R. MAJESTIC COLONY WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
April 19, 1999
KADARKARAI Vs. STATE
August 6, 1999
KALEEN CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 15, 1999
KALIAMMAL Vs. D C ARUNACHALAM
November 2, 1999
KALIAMURTHY Vs. STATE
July 12, 1999
KALIYUGA KANNAN Vs. TAHSILDAR LAND SURVEY AND SETTLEMENT KARAIKAL
August 16, 1999
KALPANA TRADING CO COIMBATORE Vs. EXECUTIVE OFFICER TOWN PANCHAYAT TIRUCHIRAPALLI
February 11, 1999
KALPATTI SPINNING MILLS PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
April 30, 1999
KAMAK PLASTICS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 29, 1999
KAMALA Vs. K A KUNJITHAPATHAM
September 14, 1999
KAMALAMMA Vs. MURUGAN
February 3, 1999
KAMALAMMAL Vs. DANIEL
April 23, 1999
KAMALAMMAL Vs. PARVATHI AMMAL
August 20, 1999
KAMALAMMAL Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY DISTRIBUTION CIRCLE
July 9, 1999
KAMATCHI THEATRE Vs. DISTRICT COLLECTOR MADURAI
November 11, 1999
KAMICHETTY THIRUKAMESHWAR RAO YANAM Vs. UNION OF INDIA UNION TERRITORY OF PONDICHERRY SECRETARY TO GOVERNMENT REVENUE DEPARTMENT PONDICHERRY
October 8, 1999
KAMMAVAR SANGAM Vs. MANI JANAGARAJAN
July 19, 1999
KANCHI STEEL PRIVATE LIMITED Vs. DESIGNATED AUTHORITY COMMISSIONER OF CENTRAL EXCISE MADRAS
August 17, 1999
KANDASAMY GOUNDER Vs. THANGAVEL GOUNDER
October 11, 1999
KANNAN CHIT AND FINANCE CORPORATION ARCOT VELLORE DISTRICT Vs. UNION OF INDIA
September 20, 1999
KANNAPPA MUDALIAR DIED Vs. KULANDAI AMMAL
January 5, 1999
KANNAPPAN Vs. PARGUNAN
August 20, 1999
KARTHICK FISHERIES THROUGH ITS DIRECTOR N K KUMAR Vs. JOSEPH ALIAS JOSEPH RAZIZ
August 17, 1999
KARUNAKARAN N Vs. PRESIDING OFFICER LABOUR COURT
December 21, 1999
KARUPPA ODAYAR Vs. A MARUDA MUTHIRIAR
November 22, 1999
KARUPPASWAMY Vs. STATE
September 10, 1999
KARUPPAYAMMAL Vs. S RAMAALINGAM PILLAI
August 6, 1999
KASAN Vs. STATE
August 20, 1999
KASI HOUSING AND DEVELOPMENT LIMITED Vs. M M KALAISELVI
March 22, 1999
KASI NAIDU Vs. GOVINDARAJAN
August 16, 1999
KASILINGA PADAYACHI Vs. KALIYAPERUMAL PADAYACHI
February 5, 1999
KATTABOMMAN TRANSPORT CORPORATION LIMITED Vs. G MALAIVELU
August 25, 1999
KATTABOMMAN TRANSPORT CORPORATION LTD Vs. MARIYAL
July 1, 1999
KENJE GOWDER Vs. STATE OF TAMIL NADU
September 30, 1999
KENNEDY SIGAMANI Vs. KIRUBA GNANASEELI PREMA
November 17, 1999
KERALA JEWELLERS MADRAS Vs. KERALA JEWELLERS TRICHY
November 3, 1999
KILBURN ELECTRICALS LIMITED Vs. REGIONAL DIRECTOR COMPANY LAW BOARD
June 8, 1999
KISHORE J CHAWLA Vs. UNION OF INDIA
November 11, 1999
KITHERIAN Vs. STATE
February 9, 1999
KOTHALI RAJENDRAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUNELVELI
August 13, 1999
KOTHARI INDUSTRIAL CORPORATION LTD Vs. TEXTILE COMMISSIONER BOMBAY
August 16, 1999
KOUSALYA Vs. BALASUNDARAM
February 23, 1999
KRISHNAMOORTHY Vs. STATE
February 16, 1999
KRISHNAMURTHY CHETTIAR Vs. GOVERNMENT OF TAMIL NADU
January 6, 1999
KRISHNAN M Vs. MANAGEMENT OF TERRACE ESTATE
December 3, 1999
KRISHNAVANI Vs. ESTATE OFFICER TAMIL NADU SLUM CLEARANCE BOARD
January 4, 1999
KRISHNAVENI Vs. B MURUGANATHAN
August 25, 1999
Kulandai Ammal Vs. State Of Tamil Nadu
February 16, 1999
KULANDAISAMI Vs. LOURDUSAMI
February 1, 1999
KULANDAISWAMY Vs. S SANTHANAM
June 25, 1999
KUMARASWAMY Vs. APPACHI GOUNDER
March 3, 1999
KUMARAVEL A Vs. TAMIL NADU MINERALS LTD
November 15, 1999
KUMARAVEL R Vs. TAMIL NADU STATE TRANSPORT CORPORATION AND ANR
August 17, 1999
KUMARI SHANTHA AROGYADOSS Vs. G C KAMALA SRI HARI
June 30, 1999
KUNJANDI AND CO Vs. STATE OF TAMIL NADU
September 22, 1999
KUPPUSWAMY NAIDU Vs. KESTHURI
September 17, 1999
L BAKTHAVATCHAL Vs. DISTRICT COLLECTOR COIMBATORE
August 19, 1999
L BHUPATHY Vs. UNION OF INDIA
October 11, 1999
L C SAPTHARISHI Vs. E D BALASUBRAMANIAM
November 11, 1999
L MANOHARAN Vs. A RAMATHILAGAM
February 2, 1999
L PALANISWAMY Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT THE DEPUTY COMMISSIONER OF LABOUR COIMBATORE
June 11, 1999
L RAJU FERNANDO Vs. AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FORESTS, THIRUVANNAMALAI DIVISION
March 3, 1999
L V VARADARAJALU NAIDU Vs. COLLECTOR OF TIRUVALLUR DISTRICT AT TIRUVALLUR
August 18, 1999
LAKSHMANA PADAYACHI Vs. STATE OF TAMIL
July 27, 1999
LAKSHMANAN Vs. GOVERNMENT OF TAMIL NADU
December 8, 1999
LAKSHMANAN Vs. COLLECTOR OF DHARMAPURI KRISHNAGIRI
October 26, 1999
LAKSHMANAN PRAKASH Vs. STATE
March 15, 1999
LAKSHMI AACHI Vs. PARVATHI ACHI DIED ALAGAPPA CHETTIAR A ALAGN CHETTIAR
March 9, 1999
LAKSHMI JEWELLERY Vs. ASSTT. COMMISSIONER OF INCOME TAX
December 27, 1999
LAKSHMI NARAYANA FILMS Vs. COMMISSIONER OF INCOME TAX
November 30, 1999
LAKSHMIKANTHAN Vs. L S GANI MOHAMMED
August 3, 1999
LALITHAMAHESWARI Vs. POOMALAI AMMAL
April 16, 1999
LEO OILS AND LUBRICANTS Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS CHENNAI
January 5, 1999
LICENSEE BHUVANESWARI TALKIES Vs. APPELLATE AUTHORITY AND JOINT COMMISSIONER I MADRAS
January 12, 1999
LILAMANI Vs. BIEN AIME POUCHEPALLIAMBALLE
August 18, 1999
LILAMANI Vs. BIEN AIME POUCHEPALLIAMBALLE AND ORS.
September 18, 1999
LINGAM Vs. UNION OF INDIA, REP BY THE SECRETARY TO GOVERNMENT, MINISTRY OF HOME AFFAIRS, DEPARTMENT OF INTERNAL SECURITY, NORTH BLOCK, NEW DELHI-110 001,
June 9, 1999
LKP MERCHANT FINANCING LTD Vs. AIRPORT AUTHORITY OF INDIA INTERNATIONAL AIRPORT DIVISION CHENNAI AIRPORT CHENNAI
October 6, 1999
LOURDUMARI Vs. L JAYACHANDRA BABU
January 13, 1999
M A ABDUL KHUTHOOS Vs. GANESH AND COY OIL MILLS
February 4, 1999
M A RAJA Vs. S VEDHANTHAM PILLAI
December 6, 1999
M AMIRUTHAN Vs. M KANNAKI
July 16, 1999
M ARUMUGHAM Vs. ALAGAMMAI ACHI
February 10, 1999
M ARUNACHALAM Vs. V RAJARAM REDDIAR
August 20, 1999
M BALASUBRAMANIAN Vs. MANAGEMENT OF T V SUNDARAM IYENGAR AND SONS LIMITED
December 1, 1999
M BALU Vs. K JAWAHAR
December 24, 1999
M BERNARDSINGH Vs. SYNDICATE BANK NAGERCOIL BRANCH
October 14, 1999
M CHAKRAPANI Vs. COMMISSIONER CORPN OF MADRAS
February 3, 1999
M CHOCKALINGAM Vs. SUNDARAM FINANCE SERVICE LIMITED
August 6, 1999
M D THIRUVALLUVAR TRANSPORT CORPORATION Vs. SANTHALAKSHMI
April 10, 1999
M DHINAKARAN MANAGING DIRECTOR ABIRAMI FINANCE VELLORE DISTRICT Vs. EXECUTIVE OFFICER PALLIKONDA TOWN PANCHAYAT PALLIKONDA VELLORE DISTRICT
March 30, 1999
M DINAKARAN Vs. DIRECTOR OF SCHOOL EDUCATION ELEMENTARY SCHOOLS MADRAS
February 9, 1999
M GOVINDAMMAL Vs. M THILAKAVATHY
August 20, 1999
M JAGADEESAN Vs. MANAGER LEGAL TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
January 8, 1999
M K DHARMALINGAM Vs. OFFICIAL RECEIVER TIRUCHIRAPALLI
March 25, 1999
M KALAIVANAN Vs. GOVERNMENT OF INDIA
March 17, 1999
M KANDASAMY Vs. U BASKAR
September 16, 1999
M KATHIRESAN Vs. STATE
March 22, 1999
M KRISHNAMOORTHY Vs. GOVERNMENT OF TAMIL NADU
March 30, 1999
M KRISHNAPPAN Vs. STATE OF TAMIL NADU
November 11, 1999
M L BANUMATHI PROPRIETRIX JAISHREE TRADING CORPORATION 443 JAWAHAR BAZAAR KARUR Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
September 28, 1999
M LAKSHMI Vs. SHANMUGA PRIYA TEXTILES P LIMITED
August 31, 1999
M M RAFI Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY MADRAS 8
April 9, 1999
M M RAGUNATHAN Vs. M M BASIRULLA DIED
September 7, 1999
M M S ABDUL WAHAB Vs. A P ABDUL HAMEED
April 16, 1999
M MOKKAIYAN Vs. ASSISTANT DIRECTOR FISHERIES DEPARTMENT MADURAI
February 5, 1999
M NASSER SHERIFF Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
September 29, 1999
M NATANAM Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND FIT PERSON ARULMIGHU THILLAI KALLAMMAN THIRUKOVIL CHIDAMBARAM
September 22, 1999
M P CHRISTOBER Vs. M FABIAN
April 6, 1999
M P JANAKI AMMAL AND CO FIRM THROUGH ITS MANAGING PARTNER Vs. DINDUGAL KOTTAMPATTI TRANSPORT THROUGH ITS PARTNER
August 9, 1999
M P M HAMEED IBRAHIM AND ONE Vs. V S BAGIRATHAN
January 30, 1999
M P PALANI AND TWENTY THREE Vs. STATE OF TAMIL NADU
July 23, 1999
M PADMAVATHY Vs. GOVERNMENT OF TAMIL NADU
April 19, 1999
M R LAKSHMI NARAYANAN DECD Vs. SYNDICATE BANK
January 30, 1999
M RAMALINGA THEVAR Vs. STATE OF TAMIL NADU
October 29, 1999
M RAMANATHAN Vs. DISTRICT EDUCATIONAL OFFICER ARIYALUR
August 9, 1999
M ROSE Vs. HINDUSTAN PETROLEUM CORPN LIMITED
April 23, 1999
M S MURUGAN Vs. TMT SANTHAKUMARI
July 1, 1999
M S PREMCHAND Vs. K KARUPPAIAH NADAR
June 11, 1999
M S SIVAKUMAR Vs. DIRECTOR GENERAL OF POLICE CHENNAI
January 15, 1999
M S SIVAKUMAR MANAGING DIRECTOR M/S AGNI COMMUNICATIONS PVT LTD Vs. DIRECTOR GENERAL OF POLICE GOVT ESTATE CHENNAI
April 15, 1999
M SABIT BANU Vs. STATE OF TAMIL NADU
April 7, 1999
M SHANMUGHASUNDARAM Vs. N T P SUBBURAYA CHETTIAR
July 19, 1999
M SINGAMA REDDIAR Vs. S ERAMALLU GOUNDER
April 1, 1999
M SONA RAJAN MINOR Vs. STATE OF TAMIL NADU
April 20, 1999
M SUNDARARAJU Vs. S PERIASAMI
October 6, 1999
M TARA SINGH Vs. ASSISTANT DIVISIONAL ENGINEER HIGHWAYS AND RURAL WORKS CUDDALORE
April 23, 1999
M VELUSAMY Vs. P KANDASAMI
April 15, 1999
M. ASHOK MOOTHA Vs. DIRECTOR OF INVESTMENTS
July 16, 1999
M. BALAKRISHNAN Vs. STATE OF TAMILNADU REP. BY ITS SECRETARY, PUBLIC (LAW AND ORDER) DEPARTMENT, FORT ST. GEORGE, CHENNAI-9,
August 19, 1999
M. GOPALAKRISHNAN AND ETC. ETC. Vs. DIRECTOR OF TECHNICAL EDUCATION, MADRAS AND OTHERS
October 15, 1999
M. KANNAPPAN Vs. STATE
December 1, 1999
M. NATARAJAN Vs. THE COMMISSIONER, DIRECTORATE OF VIGILANCE AND ANTICORRUPTION, SECRETARIAT, CHENNAI-9,
August 17, 1999
M/S. INDIA PRECISION & BEARING MANUFACTURES LTD., REPRESENTED BY ITS GENERAL MANAGER K. SUBRAMANIAN Vs. A.P.A. ENTERPRISES (P) LTD., REPRESENTED BY ITS MANAGING DIRECTOR GIRISH PANT AT NO. B.3/B.4. KIRTI DEEP, NAGAL RAYA BUSINESS CENTRE, NEW DELHI 110046,
June 13, 1999
MADHAVAN Vs. MANAGING DIRECTOR MARUDHU PANDIYAR TRANS CORPN
June 8, 1999
MADHINA BEGUM Vs. PICHAYAMMAL
November 30, 1999
MADRAS ALUMINIUM COMPANY LIMITED Vs. STATE OF TAMIL NADU
December 6, 1999
MADRAS CEMENTS LTD Vs. STATE OF TAMIL NADU
April 23, 1999
MADRAS DIVISIONAL RAILWAY STAFF CO OP BUILDING SOCIETY LTD BY ITS PRESIDENT Vs. CORPORATION OF MADRAS
August 23, 1999
MADRAS FERTILISERS LIMITED OFFICERS ASSOCIATION Vs. MANAGEMENT OF MADRAS FERTILIZERS LIMITED
July 26, 1999
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. SRIDHAR
August 24, 1999
MADURA COATS LIMITED Vs. UNION OF INDIA
July 26, 1999
MADURA COATS LIMITED Vs. GOVERNMENT OF INDIA
September 24, 1999
MADURA TALKIES PVT LTD Vs. DISTRICT COLLECTOR MADURAI
November 24, 1999
MADURAI CITY CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES
June 15, 1999
MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER
August 4, 1999
MAHAMANI Vs. UNION OF INDIA
December 7, 1999
MAHAMANI Vs. UNION OF INDIA
October 15, 1999
MAHENDRA KUMAR Vs. NAGAMANI AND CO.
July 30, 1999
MAHESWARI FIREWORKS INDUSTRIES Vs. COMMERCIAL TAX OFFICER
July 19, 1999
MAJESTICE LEATHERWARE Vs. GOVINDA CHETTY
July 9, 1999
MAJOR RAMACHANDRAN Vs. REMA JAYARAJAN
February 5, 1999
MALLIKA Vs. P KULANDAI
July 30, 1999
MALLIKA Vs. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION, CUDDALORE
December 15, 1999
MAMSAPURAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES VIRUDHUNAGAR
September 10, 1999
MANAGEMENT E I D PARRY INDIA LTD Vs. ASSISTANT COMMISSIONER OF LABOUR-I
November 4, 1999
MANAGEMENT MELUR CO-OPERATIVE URBAN BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE
August 25, 1999
MANAGEMENT OF CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. DEPUTY COMMISSIONER OF LABOUR
September 22, 1999
MANAGEMENT OF COIMBATORE DISTRICT CONSUMERS CO OP WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT
June 14, 1999
MANAGEMENT OF DUNLOP INDIA LTD Vs. S GANESAN
March 8, 1999
MANAGEMENT OF JAWAHAR MILLS LTD Vs. REGL DIR E S I C
August 20, 1999
MANAGEMENT OF KARUR AGRICULTURAL PRODUCERS CO OP MARKETING SOCIETY LIMITED Vs. STATE OF TAMIL NADU
January 30, 1999
MANAGEMENT OF NATIONAL CARBON COMPANY Vs. PURUSHOTHAMAN C
July 20, 1999
MANAGEMENT OF NEW HARYANA TRANSPORT COMPANY Vs. PRESIDING OFFICER LABOUR COURT
August 16, 1999
MANAGEMENT OF RAJASEKARAN TRANSPORT Vs. P O PRINCIPAL LABOUR COURT
August 12, 1999
MANAGEMENT OF SHADLOW INDIA LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
October 15, 1999
MANAGEMENT OF SUNDARAM INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT
September 23, 1999
MANAGEMENT OF TERRACE ESTATE Vs. PRESIDING OFFICER LABOUR COURT
December 10, 1999
MANAGEMENT OF THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. K AYYAVU
March 9, 1999
MANAGEMENT PALLAVAN TRANSPORT CORPORATION Vs. P O INDUSTRIAL TRIBUNAL
August 16, 1999
MANAGER NATIONAL INSURANCE CO LTD CALCUTTA Vs. NAGAMMAL
August 11, 1999
MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. LATHA
August 5, 1999
MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPN Vs. VISALATCHI
August 13, 1999
MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPORATION KARAIKUDI Vs. N RAJAMANI
June 30, 1999
MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPORATION KARAIKUDI Vs. RAJAPANDIAN
June 29, 1999
MANAGING DIRECTOR PALLAVAN TRANSPORT CORPORATION LTD PALLAVAN HOUSE ANNA SALAI MADRAS 2 Vs. KUPPUSAMY
July 1, 1999
MANAGING DIRECTOR PANDIAN ROADWAYS CORPORATION MADURAI Vs. VALARMATHI
July 26, 1999
MANAGING DIRECTOR PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION VELLORE Vs. MRS KASTURI
June 25, 1999
MANAGING DIRECTOR THANTHAI PERIYAR TRAN CORPN Vs. SUNDARAMURTHY
June 21, 1999
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPN Vs. SUNDARI AMMAL
June 23, 1999
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION VILLUPURAM Vs. ESTHER BOOPATHY
June 24, 1999
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION VILLUPURAM Vs. MANICKAM AND DHANALAKSHMI
June 29, 1999
MANAGING DIRECTOR THIRUVALLUVAR TRANS CORP Vs. SANTHALAKSHMI
April 16, 1999
MANAGING DIRECTOR THIRUVALLUVAR TRANS CORPN Vs. NABEESA
April 9, 1999
MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. MRS VIMALA JOYS
June 10, 1999
MANAGING DIRECTOR, ANNAI SATHYA Vs. CHINNAMMAL
June 10, 1999
MANAGING DIRECTOR, RANI Vs. K.M. RAJU
August 19, 1999
MANAGING DIRECTOR, THANTHAI Vs. MEENAKSHI
August 27, 1999
MANAGING DIRECTOR, THANTHAI Vs. MINOR MUJUBY RAHMAN @ OCHIP RAHIM
August 17, 1999
MANGALANATHAN Vs. STATE THROUGH INSPECTOR OF POLICE MADURAI CITY
June 25, 1999
Mani Vs. State Of Tamil Nadu
February 22, 1999
MANI Vs. THE STATE OF TAMIL NADU
December 15, 1999
MANICKA GOUNDER Vs. LAKSHMI AMMAL
December 23, 1999
MANSION OWNERS ASSOCIATION Vs. SECRETARY HOME DEPT GOVT OF TAMIL NADU
March 12, 1999
MARAGATHAM Vs. MANAGING DIRCTOR THIRUVALLUVAR TRANSPORT CORPORATION
June 16, 1999
MARAPPA GOUNDER Vs. PERAMANDAMPALAYAM PANCHAYAT
December 6, 1999
MARIA ALIAS OMINI Vs. K IGNATIUS ALIAS RONNIE
April 30, 1999
MARIASIRONMANI Vs. PAPPAMMAL ALIAS SAVARIAMMAL
December 13, 1999
MARIMUTHU Vs. STATE, REP. BY THE INSPECTOR OF POLICE, PAPANASAM, THANJAVUR DISTRICT
November 26, 1999
MARUDHU PANDIYAR TRANSPORT CORPORATION Vs. ARUL KULANDHAI
April 5, 1999
MARUDHU PANDIYAR TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR KARAIKUDI Vs. M VEERAMMAL
April 1, 1999
MARUTHI BUS SERVICE FIRM Vs. SUDHA
June 21, 1999
MARY SUMATHI NO 128/5 EMERALD FLATS ANNA NAGAR WEST CHENNAI Vs. CHARLES ASIRVATHAM NO 36 ANNA STREET TARAMANI CHENNAI
August 16, 1999
MAYAMUTHU Vs. STATE
August 10, 1999
MAYAVARAM FINANCIAL CHIT CORPORATION LIMITED Vs. DEPUTY REGISTRAR OF CHITS
November 5, 1999
MAYILA Vs. MUTHUPALANIAPPAN
April 30, 1999
MEDICAL EQUIPMENT SUPPLY CO Vs. UNION OF INDIA & ORS
June 22, 1999
MEENAKSHI MILLS LIMITED Vs. ASSISTANT DIRECTOR OF AGRICULTURE C AND S RAJAPALAYAM
November 1, 1999
MEIYAPPAN Vs. SECRETARY TO GOVT OF INDIA
June 8, 1999
MERCANTILE CREDIT CORPORATION LIMITED TIRUCHIRAPALLI Vs. A VELUSAMY
October 13, 1999
MESSERS TANNERS CORPORATION Vs. P N SUBRAMANYAN
December 10, 1999
METTUPALAYAM MUNICIPALITY Vs. M SHANMUGAM
September 16, 1999
MGMT OF CHERAN TRANS CORPN Vs. G BALASUBRAMANIAM
February 26, 1999
MGMT OF CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. DEPUTY COMMR OF LABOUR
September 22, 1999
MGMT OF SHADLOW INDIA LTD Vs. P O PRINCIPAL LABOUR COURT
October 15, 1999
MGMT OF SUNDARAM INDUSTRIES LTD Vs. P O LABOUR COURT
September 23, 1999
MGMT OF T P T CORPN LTD Vs. R JAGADEESAN
September 28, 1999
MGMT OF TERRACE ESTATE Vs. P O LABOUR COURT
December 10, 1999
MINNAL KODI Vs. BHARATHI MOHAN
August 2, 1999
MINOR C ARVIND Vs. STATE OF TAMIL NADU
November 9, 1999
MINOR SANTHANAMARI THROUGH HER MOTHER Vs. PROPRIETOR ANGEL MATCH INDUSTRIES NEDUVAPATHY
July 19, 1999
MINOR SIVASANKARI Vs. G SUBRAMANIAM
September 1, 1999
MODERATOR CHURCH OF SOUTH INDIA Vs. J S KINGSLEY
February 12, 1999
MODERN DENIM LIMITED Vs. LUCAS TVS LIMITED
August 16, 1999
MOHAMAD BATCHA Vs. R ANDI AMBALAM
July 26, 1999
MOHAMED ALI Vs. DESIGNATED COURT NO 2, TADA CASES, CHENNAI AND OTHERS
January 21, 1999
MOHAMMED ASIF Vs. STATE
January 13, 1999
MOHAMMED ASIF Vs. STATE
April 29, 1999
MOHAMMED SHERIFF DIED Vs. TAMIL NADU STATE WAKF BOARD
February 12, 1999
MOHAMMED SIKKANDER HATHATHU Vs. DIRECTOR OF ELEMENTARY EDUCATION
January 27, 1999
MOHANDOSS Vs. INSPECTOR OF POLICE TIRUCHIRAPALLI
February 16, 1999
MUKUNDAN @ SURESH Vs. STATE REP. BY PUBLIC PROSECUTOR, CBI, S.P.E. MADRAS AND THE SUPERINTENDENT OF CENTRAL PRISON, CENTRAL PRISON, MADRAS
April 29, 1999
MURUGAIYAN Vs. UNION OF INDIA
January 8, 1999
MURUGANANDAM Vs. STATE OF TAMIL NADU
August 5, 1999
MURUGESAN Vs. STATE
February 10, 1999
MURUGESWARI AND Vs. STATE
September 6, 1999
MUTHU THEVAR Vs. S INDIRANI
October 13, 1999
MUTHUKARUPPAN ALIAS VELAYUTHAM Vs. DEIVATHADIYA PILLAI HEREDITARY TRUSTEE AND POOJARI OF ARULMIGHU SREE VEMBADI SUDALAIMADASAMY SREE PETCHIAMMAN TEMPLE AND SHREE DEIVATHADIYA PILLAI TOMB
August 3, 1999
MUTHUKARUPPAN ALIAS VELAYUTHAM Vs. SURESH ALIAS MUTHUKARUPPAN
July 28, 1999
MUTHUSWAMY Vs. PERIASAMY
July 9, 1999
N ANDAL Vs. M SALIM
November 25, 1999
N DURAISAMY Vs. R ASOKAN
April 13, 1999
N GOVINDAN Vs. CHIEF PERSONNEL OFFICER I C F MADRAS
October 13, 1999
N LAKSHMANAN SERVAI Vs. DURAIPANDI
July 26, 1999
N M PALANIMUTHU Vs. COMMISSIONER HR AND CE ADMN DEPT
February 12, 1999
N MOHAN Vs. REGISTRAR HIGH COURT OF JUDICATURE MADRAS
April 15, 1999
N NATWAJAN Vs. S SRINIVASAN
April 21, 1999
N PALANISWAMY Vs. N GOVINDARAJ
November 29, 1999
N PERIASAMY ALIAS KOOTHANAR Vs. SUB COLLECTOR TIRUPPUR
October 27, 1999
N R THIAGARAJAN Vs. O V RENGASWAMY REDDIAR
March 4, 1999
N RAJESWARI Vs. DISTRICT COLLECTOR NELLAI KATTABOMMAN DISTIRCT TIRUNELVELI
September 24, 1999
N RAMAN Vs. N PADMAVATHY
December 8, 1999
N SASSIKALA Vs. STATE
April 7, 1999
N SEKAR PROPRIETOR M/S LEO FURNANCES Vs. SUPERINTENDENT OF POLICE SPE/CBI/SCB MADRAS
August 27, 1999
N SIVATHANU PILLAI Vs. R SUBRAMANIAM
June 11, 1999
N SUBRAMANIA MUDALIAR Vs. ESAKKI AMMAL
July 30, 1999
N Vaidyanathan Deepika Milk Marketing Vs. Dodla Dairy Ltd
April 5, 1999
N VAIDYANATHAN DEEPIKA MILK MARKETING Vs. DODLA DAIRY LIMITED
April 15, 1999
N VIJAYAKUMAR Vs. High Court of Judicature at Madras
February 11, 1999
NAGAI DISTRICT FARMERS WELFARE AND PROTECTION ASSOCIATION Vs. STATE OF TAMIL NADU
March 3, 1999
NAGALINGAM Vs. RAMAKRISHNAN
November 5, 1999
NAGARAJAN Vs. RAJAMANI AIYAR
February 2, 1999
NAGARATHINAM Vs. VELAMMAL
December 24, 1999
NAGESWARASWAMI DEVASTHANAM Vs. N MAHALINGAM
October 28, 1999
NAGOOR MEERAN AND DR. NOOR JAMEELA Vs. STATE INSPECTOR OF POLICE, V AND AC TIRUNELVELI
November 24, 1999
NALINI Vs. GOVERNOR STATE OF TAMIL NADU RAJ BHAVAN GUINDY CHENNAI
November 25, 1999
NALLAMADAN S D Vs. ADMINISTRATIVE OFFICER TOWN PANCHAYAT
December 10, 1999
NALLUSWAMY REDDIAR Vs. MARAMMAL
November 18, 1999
NARAYAN C T Vs. INDIAN OVERSEAS BANK
November 5, 1999
NARAYANA GOUNDER Vs. DEVAKI AMMAL
March 1, 1999
NARAYANAN Vs. STATE OF TAMIL NADU
January 25, 1999
NARAYANASWAMY Vs. RAMAN
February 26, 1999
NARTHAKI THEATRE GUDULUR AND Vs. JOINT COMMISSIONER LAND ADMINISTRATION DEPARTMENT CHEPAUK
August 16, 1999
NATARAJAN Vs. NATARAJAN
July 9, 1999
NATARAJAN Vs. STATE
September 27, 1999
NATARAJAN Vs. RAMAPURAM PANCHAYAT BOARD
January 11, 1999
NATARAJAN Vs. VEERAN
December 23, 1999
NATARAJAN E Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
November 12, 1999
NATESHA SINGH Vs. KLEN AND MARSHALLS OF MANUFACTURERS AND EXPORTERS PRIVATE LIMITED
February 10, 1999
NATIONAL HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU AND OTHERS
January 25, 1999
NATIONAL INSURANCE CO LTD Vs. N DEVADAS
April 16, 1999
NATIONAL INSURANCE CO LTD Vs. MAISY ALEX
April 21, 1999
NATIONAL INSURANCE CO LTD Vs. V BOOPATHI ALIAS VENKATACHALAPATHY
April 6, 1999
NATIONAL INSURANCE CO LTD Vs. R RANI
August 4, 1999
NATIONAL INSURANCE CO. LTD Vs. K. RAMACHANDRAN
July 28, 1999
NATIONAL INSURANCE COMPANY LIMITED TIAM HOUSE Vs. R RANI
August 14, 1999
NATIONAL INSURANCE COMPANY LTD Vs. SELVAMBAL
October 11, 1999
NEELA Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, VILLUPURAM,
December 1, 1999
NEELAKANTA MUTHURAJA Vs. CHINNAMMAL
January 5, 1999
NEPC INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 12, 1999
NEPC INDIA LIMITED Vs. REGISTRAR OF COMPANIES
April 30, 1999
NEPC INDIA LTD CHENNAI Vs. M/S SUNDARAM FINANCE LTD CHENNAI
June 24, 1999
NESAMONY TRANSPORT CORPORATION Vs. CHENTHILATHIAPAN
June 16, 1999
NESAMONY TRANSPORT CORPORATION RANITHOT UIM NESAMONY NAGAR Vs. SASIDHARAN NAIR
April 1, 1999
NEW INDIA ASSURANCE CO LTD Vs. R K GEETHA
April 6, 1999
NEW INDIA ASSURANCE CO LTD Vs. M SIVAGURUNATHAN PILLAI
April 7, 1999
NEW INDIA ASSURANCE CO LTD Vs. S SULOCHANA
June 25, 1999
NEW INDIA ASSURANCE CO LTD MADRAS Vs. MUNIAMMAL AND BADDALINISA BEGAM
July 16, 1999
NEW INDIA ASSURANCE COMPANY LTD Vs. THANGAMMAL
March 3, 1999
NEW VIJAY AGENCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 15, 1999
NILAGIRI CANCER CENTRE PRIVATE LIMITED Vs. DIR GEN OF HEALTH SERVICES NEW DELHI
February 8, 1999
NIZAR ZAFFAR LILALI Vs. H A K MOHAMMAD MOSHIN
April 16, 1999
NNAVAN Vs. GOVERNMENT OF INDIA
December 16, 1999
O P SACHAN Vs. UNION OF INDIA
November 3, 1999
OFFICIAL TRUSTEE OF TAMIL NADU Vs. T R RAMACHARI DECEASED
March 25, 1999
ORIENT LITHO PRESS A PARTNERSHIP FIRM Vs. UNION OF INDIA
February 19, 1999
ORIENTAL INSURANCE CO LTD Vs. PHI MUTHU ASARI
June 16, 1999
ORIENTAL INSURANCE CO LTD Vs. AMUDHA
June 9, 1999
ORIENTAL INSURANCE CO LTD Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY ADMINISTRATION
November 17, 1999
ORIENTAL INSURANCE CO LTD Vs. VEDATHAL
July 23, 1999
ORIENTAL INSURANCE COMAPNY LTD Vs. K VEERASAMY
February 5, 1999
ORIENTAL INSURANCE COMPANY LIMITED MADURAI Vs. M BHASKAR
June 25, 1999
ORIENTAL INSURANCE COMPANY LTD Vs. G MOSES
July 19, 1999
OSWAL AGRO MILLS LTD Vs. UNION OF INDIA & ORS
October 13, 1999
P ALAGARSAMY Vs. STATE OF TAMIL NADU
September 23, 1999
P Chinnasamy Thevar Vs. State of Tamil Nadu
February 16, 1999
P DHANAPAL Vs. P NAGIAH
April 28, 1999
P GANAPATHY Vs. A MARIMUTHU PILLAY
February 10, 1999
P GANESAN Vs. A MARIMUTHU
July 30, 1999
P GOPINATHAN Vs. SMT RAMA SRINIVASA RAO
June 24, 1999
P GOPIRATHNAM Vs. FERRODOUS ESTATE PVT LTD
March 3, 1999
P GURUSAMY Vs. S JEGANATHAN
August 16, 1999
P JAGADEESAN Vs. COMMISSIONER PONDICHERRY MUNICIPALITY PONDICHERRY
April 22, 1999
P JAYABASKAR Vs. SARASWATHI
July 23, 1999
P K DURAIVELU MUDALIAR Vs. S P MOHANA SUNDARAM
September 1, 1999
P LEELA Vs. DIRECTOR OF COLLEGIATE EDUCATION MADRAS
February 25, 1999
P MUTHUSWAMY Vs. STATE
August 3, 1999
P N UDANI Vs. CORPORATION OF CHENNAI
September 27, 1999
P NALLAMMAL Vs. STATE
January 25, 1999
P NATESA ACHAR Vs. PARASAMAYA KOLERINATHA MADAM THROUGH ITS HEAD SRI SIVASHANMUGA GNANACHARYA GURUSWAMIGAL
April 29, 1999
P P SRINIVASA BATTACHARIAR Vs. PARAMASIVAM
January 6, 1999
P PERUMAL Vs. STATE OF TAMIL NADU
April 28, 1999
P PRAKASAMURTHY Vs. P RAJENDRAN
February 10, 1999
P RAJINI Vs. E RAMESH
October 7, 1999
P RANI Vs. DISTRICT AND SESSIONS JUDGE CHINGLEPUT
February 18, 1999
P S A RAJAGURU Vs. P S D NAGAMANI MARTHANDAN
July 19, 1999
P S MANOHARAN Vs. STATE OF TAMIL NADU
January 11, 1999
P S THINIVENKATACHARI Vs. STATE OF TAMIL NADU CUDDALORE
July 20, 1999
P SELVARAJ Vs. P SWAMI NADAR
January 28, 1999
P T JOSEPH Vs. STATE
February 3, 1999
P TAMILARASAN Vs. STATE OF TAMIL NADU
February 16, 1999
P V G PATRUDU Vs. C P RAMANATHAN
November 30, 1999
P V R S MANIKUMAR Vs. KRISHNA REDDY
February 11, 1999
P V SRI RANGAMMAL ALIAS MUTHUAMMAL Vs. K DHARMARAJA
August 6, 1999
P VENKATESAN Vs. GOVERNMENT OF TAMIL NADU
July 20, 1999
P W ISENTH Vs. ATOMIC ENERGY EDUCATION SOCIETY
December 16, 1999
P. RAMAN KUTTY Vs. P. JAMUNA
August 12, 1999
PACHIAMMAL Vs. CHALLAN ASARI
July 29, 1999
PACKIYAM AMMAL Vs. PATTU AMMAL
March 22, 1999
PADIYUR SARVODAYA SANGH Vs. UNION OF INDIA UOI
March 23, 1999
PALANI Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, MADRAS AND ANOTHER
July 14, 1999
PALLAVA MINERALS LIMITED Vs. UNION OF INDIA & ORS
December 24, 1999
PALLAVAN TRANSPORT CORPORATION Vs. A. ANBU SATHIYA
June 19, 1999
PANDI ALIAS OOMAI DURAI Vs. STATE
February 2, 1999
PANDIYAN ROADWAYS CORPN Vs. PRINCIPAL LABOUR COURT
November 23, 1999
PANDURANGA RAO Vs. OSMAN KHAN SAHIB
January 7, 1999
PANNEERSELVAM Vs. MUTHU THIAGARAJAN CHETTIAR
April 19, 1999
PAPATHI AMMA Vs. NATARAJAN
December 21, 1999
PAPICHETTY RAGAVIAH CHETTY S CHARITIES Vs. STATE OF TAMIL NADU
August 17, 1999
PAPPILLON EXPORTS LIMITED Vs. M M T C LIMITED
March 22, 1999
PARAMESWARI ALIAS RAMABAI Vs. LALITHA
March 4, 1999
PARTHASARATHY P N Vs. MANAGEMENT OF TUTICORIN ALKALI CHEMICALS AND
August 10, 1999
PARVATHI Vs. STATE, REPRESENTED BY: THE DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE. PERAMBALUR DISTRICT, PERAMBALUR,
July 28, 1999
PARVATHI AMMAL Vs. M KUPPUSWAMY
April 15, 1999
PATTARAISWAMY S Vs. MANAGEMENT OF SUNDARAM INDUSTRIES LTD
December 8, 1999
PAVITHRAN M N Vs. CENTRAL BANK OF INDIA
August 12, 1999
PERIAKARUPPAN CHETTIAR Vs. AMIRTHAVALLI ACHI
July 23, 1999
PERIAMMAL Vs. VALARMATHI
April 23, 1999
PERIASAMY Vs. MARIAMMAL
September 6, 1999
PERIYALWAR Vs. STATE OF TAMIL NADU
October 13, 1999
PERIYANNA GOUNDER DIED Vs. KOMARASAMI
October 13, 1999
PERIYAR DISTRICT CONSUMER-CO-OPERATIVE WHOLESALE Vs. APPELLATE AUTHORITY TAMIL NADU SHOPS AND
March 12, 1999
PERIYAR DISTRICT HOTEL SANGAM Vs. STATE OF TAMIL NADU
January 8, 1999
PERIYASAMY R Vs. GENERAL MANAGER (OPERATIONS), STATE BANK OF INDIA AND ANR
August 20, 1999
PERIYASWAMY Vs. INSPECTOR VIGILANCE AND ANTI CORRUPTION TIRUCHIRAPALLI
March 23, 1999
PERUMAL GOUNDER Vs. PRAKASAM
February 26, 1999
PHARMASIVAM Vs. TAMIL NADU ELECTRICITY BOARD
August 16, 1999
PILLAIYAR Vs. GANESAN
November 10, 1999
PILLATHAL Vs. R.S. GANESAN
August 9, 1999
PIONEER MIYAGI CHEMICALS Vs. CENTRAL BOARD OF EX AND CUSTOMS NEW DELHI
November 4, 1999
PITCHAI Vs. STATE
February 23, 1999
PON SAKTHIVEL/NATARAJAN Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTICORRUPTION, TRICHI
October 8, 1999
PONDICHERRY JUDICIAL OFFICERS WELFARE ASSOCATION PONDICHERRY DISTRICT COURT BUILDINGS Vs. UNION OF INDIA
March 23, 1999
PONNAN Vs. SAKKARAI @ GOINDASAMY
August 23, 1999
PONNAYEE Vs. PERUMAYEE
September 16, 1999
PONNUSWAMY Vs. L GURUSWAMY
February 10, 1999
POONGAVANAM ANIMAL Vs. NAVANEETHAM AMMAL
August 18, 1999
POONGOTHAI Vs. SUBRAMANIYAN
July 15, 1999
PRADEEP Vs. RAMANKUTTY
October 29, 1999
PRASATH Vs. SUBRAMANIA PILLAI
July 16, 1999
PREMIER INDUSTRIES Vs. ANUSHA INTERNATIONAL LIMITED
September 17, 1999
PRINCIPAL ST S I I INSTITUTE Vs. PRINCIPAL OF LABOUR COURT
December 6, 1999
PRINTING GURU AND GURU MATCHES Vs. THIRUPATHI NAIDU
July 9, 1999
PROF K GOVINDASAMY Vs. COMMISSIONER OF COLLEGIATE EDUCATION COLLEGE ROAD CHENNAI
October 4, 1999
PROTOS ENGINEERING PRIVATE LTD Vs. FIRST ADDITIONAL LABOUR COURT
January 29, 1999
PRUDENTIAL CAPITAL MARKETS LIMITED Vs. KARPAGA VINAYAGAR ESTATE PRIVATE LIMITED
July 20, 1999
PSG COLLEGE OF ARTS AND SCIENCE COIMBATORE AND Vs. REGISTRAR BHARATHIYAR UNIVERSITY COIMBATORE AND
February 23, 1999
PUKHRAJMAL SUGARMAL LUNKAD PROPRIETOR Vs. STATE BANK OF MYSORE
May 5, 1999
PUNJAB NATIONAL BANK Vs. MULTANMUL
October 28, 1999
PUPPU Vs. A THIRUNAVUKKARASU
September 6, 1999
PUVVALA SUJATHA MINOR Vs. UNION OF INDIA
September 29, 1999
R ARUL SELVAN Vs. SECRETARY TO GOVT TRANSPORT DEPT
February 22, 1999
R CHANDRAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE COMMISSIONER OF POLICE CHENNAI
July 15, 1999
R J VEERARAGHAVAN Vs. TAMIL NADU SLUM CLEARANCE BOARD
April 15, 1999
R JAYAKUMAR Vs. P KALIYAPERUMAL
February 17, 1999
R KARUPPAN Vs. MR CHIEF JUSTICE AGGARWAL CHAIRMAN OF THE CENTRAL ADMINISTRATIVE TRIBUNAL HIGH COURT CAMPUS NEW DELHI
December 1, 1999
R KOOTHAIYAN Vs. T VIJAYAKUMAR
December 6, 1999
R KUMAR Vs. S P MUTHUKUMARASWAMY
September 9, 1999
R M V KARUPPIAH AMBALAM Vs. SR GOVINDA IYER
August 23, 1999
R MURALI Vs. R KAMALAKKANAN
October 1, 1999
R MUTHURAMAN Vs. SAKTHI TEX
April 26, 1999
R MUTHUSAMY Vs. STATE OF TAMIL NADU
April 26, 1999
R NANDAKUMAR Vs. OIL AND NATURAL GAS CORPORATION LIMITED
February 12, 1999
R NANTHIAPPAN Vs. NAGAPPAN
July 23, 1999
R NARASIMHAN Vs. R JAYABAL
September 15, 1999
R P KUPPUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
November 4, 1999
R P KUPPUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION AND ANR
November 14, 1999
R PACHIAPPA ACHARY Vs. SPECIAL TAHSILDAR L A I TAMIL NADU HOUSING BOARD SCHEMES CHENNAI
February 5, 1999
R Paulsamy Vs. Superintendent Narcotic Control Bureau Chennai
November 5, 1999
R RAJENDIRAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES TIRUVARUR TIRUVARUR DISTRICT
January 30, 1999
R RAJENDRAN Vs. E M KUTHURATHULLAH
June 25, 1999
R RAMARAJ Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
February 11, 1999
R RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU
October 5, 1999
R SAROJA Vs. N LOKANATHA KANTHAN
July 23, 1999
R SELVANAYAGAM Vs. STATE OF TAMIL NADU
April 15, 1999
R SELVARAJ Vs. STATE OF TAMIL NADU
January 27, 1999
R SENNIAPPAN Vs. WILDLIFE WARDEN INDIRA GANDHI WILD LIFE SANCTUARY AND NATIONAL PARK POLLACHI 1
August 31, 1999
R SHANMUGANATHAN Vs. APPROPRIATE AUTHORITY NO 2
August 3, 1999
R SIVAKUMAR Vs. PRESIDING OFFICER THE III ADDITIONAL LABOUR COURT
April 22, 1999
R SIVALINGAM Vs. STATE
November 26, 1999
R SRINIVASAN Vs. V THANGARAJU
January 28, 1999
R SUBBIAH Vs. P ANANDAM ALIAS PANCHALI
April 8, 1999
R VASANTHI Vs. JANAKI DEVI
April 28, 1999
R VELUSAMY Vs. REGISTRAR HIGH COURT MADRAS
September 7, 1999
R VIJAYALAKSHMI Vs. KRISHNAVENI LAKSHMAIYYA
February 11, 1999
R. GANGATHARAN Vs. THE STATE REPRESENTED BY ITS INSPECTOR OF POLICE (CCIW/CID), COIMBATORE RURAL, COIMBATORE,
August 2, 1999
R. SHANMUGAM Vs. THE TAMIL NADU WAREHOUSING CORPO ON LTD. AND ANOTHER
September 1, 1999
R. TAMIL SELVAN Vs. STATE BANK OF INDIA AND ORS.
June 3, 1999
R.M. SUBRAMANIAM AND S. RAMAMOORTHI Vs. INSPECTOR OF LABOUR, TIRUCHIRAPALLI
October 15, 1999
RADHAKRISHNAN Vs. VETRI VELAYUTHASAMI
January 7, 1999
RADHAKRISHNAN G Vs. MANAGER P AND A OIL AND NATURAL GAS CORPORATION
March 31, 1999
RADHIKA PURUSHOTHAMAN Vs. KALA MANIVANNAN
April 21, 1999
RAJAKANNU Vs. SAROJAMMAL
September 9, 1999
RAJAM PICTURES CIRCUIT Vs. COMMISSIONER OF INCOME TAX
August 31, 1999
RAJAMANI Vs. MEENAKSHISUNDARAM
August 18, 1999
RAJAMANI Vs. COMMISSIONER K PARAMATHI PANCHAYAT UNION & ORS
April 30, 1999
RAJAMANI B Vs. REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD
February 3, 1999
RAJAMANICKAM S Vs. TAMIL NADU WAREHOUSING CORPORATION REP
September 14, 1999
RAJANGAM Vs. STATE OF TAMIL NADU
February 15, 1999
RAJASURIYA Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
March 25, 1999
RAJENDRAN Vs. T K RAMADOSS NAIDU
February 25, 1999
RAJENDRAN Vs. STATE
December 7, 1999
RAJENDRAN Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE, ARAKKONAM, N.A.A. DISTRICT, ARAKKONAM TALUK POLICE STATION
October 15, 1999
RAJENDRAN Vs. STATE
November 30, 1999
RAJESWARI Vs. BUVANESWARI CYCLE MART
September 9, 1999
RAJIAH NADAR Vs. MANONMANI AMMAL
January 13, 1999
RAM MOHAN AND CO Vs. GANESAR GINNING CO P LTD
March 19, 1999
RAMA NATRAJAN Vs. ALEXANDER XAVIER NATHAN
March 3, 1999
RAMA VILAS SERVICE LTD Vs. REGIONAL PROVIDE FUND COMMR
March 16, 1999
Ramachandran Vs. Stateof Tamilnadu
February 12, 1999
RAMAKRISHNA MISSION ASHRAM CHENNAI Vs. STATE OF TAMIL NADU
March 9, 1999
RAMALATCHUMI AMMAL Vs. T JEEVANANTHAM
July 28, 1999
RAMALINGAM Vs. STATE
August 3, 1999
RAMAMOORTHY Vs. STATE
February 26, 1999
RAMAMOORTHY N Vs. DY COMMR OF LABOUR
March 3, 1999
RAMAN Vs. STATE
March 5, 1999
RAMAN Vs. RAHMATHUNNISA
July 9, 1999
RAMAN C V Vs. STATE BANK OF INDIA
February 15, 1999
RAMAR A Vs. DISTRICT COLLECTOR OF RAMANATHAPURAM
November 1, 1999
RAMARAO Vs. DIVISIONAL ENGINEER TELEGRAPHS TELEGRAPHS OFFICE KAARAIKUDI
April 16, 1999
RAMASAMI MUDALIAR Vs. COMMISSIONER H R AND C E ADMN DEPTT MADRAS
January 6, 1999
RAMASAMY GOUNDER Vs. MUTHAYAMMAL
February 17, 1999
RAMASAMY GOUNDER Vs. SUGUNA
July 9, 1999
RAMASAMY GOWNDER Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH KANCHEEPURAM
November 26, 1999
RAMASWAMY Vs. GOVERNMENT OF TAMIL NADU
July 19, 1999
RAMESH Vs. PERIYASAMY
April 26, 1999
RAMESH Vs. KASMATHCHI AMMAL
November 5, 1999
RAMIAH ASARI Vs. KURSHAD BEGAUM
January 27, 1999
RAMIAH MOOPANAR Vs. STATE OF TAMIL NADU
November 19, 1999
RAMU ASARI Vs. THIRUMOORTHY
September 17, 1999
RANGANATHA GOUNDER Vs. PERUMAL NATTAR
February 5, 1999
RANGANATHAN Vs. DAMODARAN
February 16, 1999
RANGASWAMY Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF KARUR DISTRICT KARUR
September 22, 1999
RANI JAYARAJ Vs. PRINCIPAL SEVENTH DAY ADVENTIST SCHOOL VIRUDHUNAGAR
December 17, 1999
RANI MOHANRAJ Vs. P RAJARATHINAM
February 11, 1999
RANIAMMAL Vs. DIVISIONAL ELECTRICAL ENGINEER TAMIL NADU ELECTRICITY BOARD KUMBAKONAM
February 18, 1999
RANJANA TEXTILES Vs. ESTATE OFFICER DEPUTY GENERAL MANAGER CORPORATION BANK
August 30, 1999
RATHINAM Vs. STATE
September 22, 1999
RATHINAM CHETTIAR Vs. EMBAR NAIDU
August 16, 1999
RATHNASAMY MUDALIAR Vs. RASU
December 9, 1999
RATHNASAMY MUDALIAR DIED Vs. RASU
November 9, 1999
RATNA CAFE Vs. E S I CORPN
August 27, 1999
RAVEEDRAN NAIR Vs. THANKAM
April 12, 1999
RAVI Vs. STATE
November 29, 1999
RAVI R Vs. INDUSTRIAL TRIBUNAL
October 5, 1999
Raviath Begum Vs. State of Tamil Nadu rep
April 23, 1999
RAYMONDS WOOLLEN MILLS LIMITED MADRAS Vs. AZRA
November 3, 1999
REBECCA Vs. STATE
December 7, 1999
REGIONAL DIRECTOR E S I CORPORATION 143 Vs. S SR S BROTHERS 45 NORTH VELI ST MADURAI REP
November 23, 1999
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. SAMOSONS RUBBER INDUSTRIES LTD
January 12, 1999
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SAMSONS RUBBER INDUSTRIES PRIVATE LIMITED
January 12, 1999
REGIONAL DIRECTOR EMPLOYEESÏ¿½ STATE INSURANCE CORPORATION MADRAS Vs. D BALASUNDARAM
March 17, 1999
REGISTRAR MADURAI KAMARAJAR UNIVERSITY Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION MADRAS
June 25, 1999
ROJA AMMAL Vs. RANI MANGAMMAL TRANSPORT CORPORATION LIMITED
April 30, 1999
RUKMANI Vs. STATE
August 20, 1999
RUKMANI DEVI Vs. R M LAKSHMANDOSS
August 30, 1999
RUKMANI KANNAN VIDYALAYA TRUST Vs. COMMISSIONER OF INCOME TAX
April 13, 1999
S AMANULLAH Vs. JAYA
September 30, 1999
S B VELUSAMY SECRETARY THANJAVUR WEST SARVODAYA SANGH Vs. PALANISAMY MOOPANAR
January 27, 1999
S BABAJI RAJAH BHONALE CHATTROPATHY Vs. COMMISSIONER HINDU RELIGIOUS
July 6, 1999
S BANUMATHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
November 12, 1999
S CHANDRA Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD 800 ANNA SALAI CHENNAI
March 12, 1999
S DAYALAN Vs. P VELU
August 23, 1999
S G RAMALAKSHMI Vs. NELLAI MURASU PRIVATE LTD
November 11, 1999
S GANAPATHY Vs. STATE OF TAMIL NADU
January 8, 1999
S GANESAN Vs. ASSISTANT COMMISSIONER EXCISE COLLECTORATE CHENNAI
August 26, 1999
S GAYATHRI DEVI Vs. STATE OF TAMIL NADU
November 4, 1999
S GOVINDARASU UDAYAR Vs. PATTU
March 23, 1999
S GOVINDARASU UDAYAR Vs. PATTU
February 23, 1999
S GURUSAMY NADAR DIED Vs. ANDAL AMMAL DIED
November 11, 1999
S JAYACHANDRAN JOINT SECRETARY Vs. UNION OF INDIA
December 23, 1999
S JOSEPH Vs. DISTRICT EDUCATIONAL OFFICER SIVAGANGAI
December 23, 1999
S K S RAJAMANI NADAR Vs. TUTICORIN SMALL SCALE SALT MANUFACTURERS ASSOCIATION
September 6, 1999
S K S RAJAMANI NADAR Vs. TUTICORIN SMALL SCALE SALT MANUFACTURERS ASSOCIATION THROUGH ITS SECRETARY M S ARUNACHALAM TUTICORIN
March 9, 1999
S K SUBBARAJ Vs. INDIRANI
April 9, 1999
S K SUBRAMANIAM Vs. N S ZIYAUDDIN AHMED
March 3, 1999
S KANNAGI Vs. DIRECTOR TEACHER EDUCATION RESEARCH AND TRAINING CHENNAI 6
October 15, 1999
S KANNAN Vs. G SARASWATHI AMMAL
January 13, 1999
S KANNAPPAN Vs. COMMR TIRUVOTTRIYUR MUNICIPALITY MADRAS
July 7, 1999
S KRISHNAMMAL DIED Vs. VEERAPUTHIRAN PILLAI
February 10, 1999
S LALITHA Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY NEW DELHI
November 9, 1999
S M ISPAHANI Vs. HARRINGTON HOUSE SCHOOL
December 24, 1999
S M MAHABOOB BASHA Vs. K MOHAMED ALI
December 24, 1999
S M SUBBIAH Vs. S NANDAPPAN
April 30, 1999
S M THANGAVEL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES ERODE
January 27, 1999
S MAHESWARAN Vs. STATE
August 5, 1999
S MARUTHAI Vs. GOKULDOSS DHARAM DOSS
November 5, 1999
S MAZHAIMANI PANDIAN Vs. JUSTICE C SHIVAPPA JUDGE HIGH COURT
January 13, 1999
S MEGARAJAN Vs. O S DURAISAMY
April 30, 1999
S MOHAMMAD IQUBAL Vs. M PADMANABHAN
July 30, 1999
S MUTHIAH Vs. PARVATHY
September 29, 1999
S MUTHUSARAVANAN Vs. DEPUTY REGISTRAR CO OPREATIVE SOCIETIES
March 10, 1999
S NAGARATHINAM Vs. P MARAPPAN
September 8, 1999
S P MANOHARAN Vs. ZOMILA BEEVI
October 22, 1999
S P NARAYANASWAMY Vs. KUMARAIYA THEVAR
July 14, 1999
S P NATARAJAN AND Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPTT CHENNAI
February 12, 1999
S P VISWANATHAN Vs. SUB DIVISIONAL MAGISTRATE AND SUB COLLECTOR COIMBATORE
April 5, 1999
S PALANIAPPAN Vs. SUB-INSPECTOR OF POLICE
September 28, 1999
S PANNEER SELVAM Vs. INDIAN OVERSEAS BANK
November 23, 1999
S PAPPA Vs. GOVERNMENT OF TAMIL NADU
July 30, 1999
S PARAMASIVAM Vs. RUKMANI AMMAL
October 15, 1999
S R V MOHAMED ESMAL Vs. A S SEVARI CRUZ
February 17, 1999
S RAJENDRAN Vs. ARULMIGHU KAPALEESWARAR DEVASTHNAM MYLAPORE MADRAS
December 8, 1999
S RAJENDRAN Vs. UNION OF INDIA
July 15, 1999
S RAMAKRISHNAN Vs. R M SUBBIAH
June 28, 1999
S RAMALINGAM Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED MADRAS
August 25, 1999
S RAMASWAMY Vs. STATE OF TAMIL NADU
February 8, 1999
S SANNASI Vs. DISTRICT COLLECTOR PUDUKKOTTAI
March 5, 1999
S SELVARAJAN Vs. A K SAKTHIVEL
November 2, 1999
S SENGAMALAM Vs. IDOL OF ARULMIGHU RANGANATHASWAMI SRIRANGAM
July 30, 1999
S SHREENIVASA RAO ALIAS S S RAO Vs. INSPECTOR OF POLICE
December 24, 1999
S SITARAMAN Vs. SPECIAL TAHSILDAR ADI DRAVIDA WELFARE TINDIVANAM
July 9, 1999
S SITARAMAN Vs. HIDUSTAN PETROLEUM CORPORATION LTD
December 15, 1999
S SIVAMANI Vs. DIRECTOR OF TECHNICAL EDUCATION
February 11, 1999
S SIVASHANMUGHAM Vs. BUTTERFLY MARKETING PRIVATE LIMITED
September 22, 1999
S SUBRAMANIA PILLAI Vs. D THENMOHAN
September 13, 1999
S SURESH Vs. ISABAL THOMAS
June 11, 1999
S SYED MOHAMMED GHOUSE Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
January 11, 1999
S THIAGARAJAN Vs. SARASWATHY KITTU
September 10, 1999
S UDAYAKUMAR Vs. SPECIAL TRIBUNAL FOR CO OPERATIVE CASES MADURAI DISTRICT JUDGE MADURAI
March 9, 1999
S VANITHA Vs. E KUPPUSAMY
July 19, 1999
S VENKATACHALAM Vs. SUBBIAH
March 3, 1999
S VISWANATHAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
March 3, 1999
S Viswanathan Vs. United Phosphorous Ltd
April 8, 1999
S. RAJALAKSHMI Vs. REGISTRAR, HIGH COURT OF JUDICATURE, CHENNAI AND ANOTHER
April 15, 1999
S. SUKUMARAN, Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, EGMORE, CHENNAI-600008
December 3, 1999
S. THIRUVARANGA RAMALINGAM AND 59 OTHERS Vs. TAMIL NADU PUBLIC SERVICE COMMISSION AND ANOTHER
July 15, 1999
SAFFIA BEE Vs. B SATHAR
July 21, 1999
SAGAYARAJ Vs. J THERASA
June 21, 1999
SAIFUDDINBHAI TURABALI MAMUWALA Vs. SECRETARY TO GOVERNMENT REVENUE DEPT GOVERNMENT OF TAMILNADU FORT ST GEORGE
December 22, 1999
SAILESH CHANDRAKANT Vs. STATE
April 5, 1999
SAINABAI AMMAL Vs. KRISHNAMURTHY
June 15, 1999
SAKTHI SUGARS LIMITED Vs. DISTRICT CONSUMER GRIEVANCES REDRESSAL FORUM
August 18, 1999
SAKTHIVEL Vs. COMMISSIONER OF POLICE CHENNAI
June 25, 1999
SAKUNTHALA Vs. STATE
January 22, 1999
SALEM CHIT FUNDS AND FINANCIERS ASSOCIATION Vs. STATE OF TAMIL NADU
February 5, 1999
SALEM CO OPERATIVE SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 9, 1999
SALEM DISTRICT LORRY OWNERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
April 8, 1999
SALEM MUSLIM BURIAL GROUND PROTECTION COMMITTEE SALEM Vs. STATE OF TAMIL NADU
July 8, 1999
SAMBAYEE AMMAL Vs. POOMALAI
August 20, 1999
SAMIDURAI Vs. RAJALAKSHMI
January 22, 1999
Saminathan Vs. Inspector of Police Pudukottai
December 15, 1999
SAMUDRAPANDI, Vs. STATE REP. BY INSPECTOR OF POLICE, THISAYANVILAI
December 14, 1999
SAMY COMPANY Vs. PRESIDING OFFICER
December 20, 1999
SANKARA RAMESHWARAR DEVASTHANAM Vs. PITCHAIAMMAL
June 10, 1999
SANTHANAM Vs. R CHANDRAVELU AND THE TAMIL NADU HOUSING BOARD
February 24, 1999
Saraswathi Vs. V Balakrishnan
January 25, 1999
SARASWATHI AMMAL Vs. PONNAMMAL
December 23, 1999
SARASWATHI AMMAL DIED Vs. RAJESWARI AMMAL
February 25, 1999
SARASWATHY Vs. NATIONAL RAYON CORPORATION LTD
April 19, 1999
SAROJA Vs. GOPAL
March 9, 1999
SAROJA Vs. DISTRICT COLLECTOR
June 10, 1999
SASIKUMAR Vs. THE DISTRICT MAGISTRATE
August 10, 1999
SATHIANATHAN Vs. STATE
May 11, 1999
SAVITRY SIVALINGAPPA AND FIFTEEN Vs. STATE OF TAMIL NADU
April 30, 1999
SECRETARY I H F D COLONY FLAT OWNERS WELFARE ASSOCIATION VELANDIPALAYAM COIMBATORE Vs. PRESIDING OFFICER DY COMMISSIONER OF LABOUR COIMBATORE
March 23, 1999
SECRETARY SCHOOL COMMITTEE THIRUVALLUVAR HIGHER SECONDARY SCHOOL Vs. STATE
August 17, 1999
SEENIAMMAL ALIAS INDIRANI Vs. PIRAMASANKARI ALIAS KAMALAM
March 9, 1999
SEENIAMMAL ALIAS INDIRANI Vs. PIRAMASANKARI ALIAS KAMALAM
April 5, 1999
SEENIVASAGAM Vs. STATE
December 17, 1999
SEKAR Vs. ARUMUGHAM
August 10, 1999
SELLAMBANA GOUNDER Vs. SINNIA GOUNDER
April 1, 1999
SELVAM DHANAPAL Vs. M K M ABDUL SALAM
July 30, 1999
SELVARAJ Vs. P VISWANATHAN
July 22, 1999
SELVARAJ Vs. AMUDHAVALLI
April 19, 1999
Selvaraj Vs. Vishwanathan
July 22, 1999
SELVARAJU Vs. S H OFFICER NETTAPAKKAM POLICE STATION NETTAPAKKAM PONDICHERRY
July 12, 1999
SENGAPPAN Vs. ARUMBATHA VEDA VINAYAGAR TEMPLE
August 23, 1999
SENGAPPAN Vs. ARUMBATHA VEDA VINAYAGAR TEMPLE
October 23, 1999
SENNAMPATTY MILK PRODUCERS CO-OPERATIVE SOCIETY Vs. PRESIDING OFFICER LABOUR COURT
August 24, 1999
SENNIMALAI SWAMY MADAM TRUST PALANI Vs. NIL
July 27, 1999
SESHMAL JAIN Vs. CHANGAMLAL UMESH CHANDU BAVAN
September 7, 1999
SETTU Vs. SUB INSPECTOR OF POLICE POLUR
September 28, 1999
SHA RIKABDAS MADAJI AND COMPANY Vs. SREE GOPALDAS DWARKADAS TRUST ESTATE SREERANGAM
June 9, 1999
SHALIMAR TANNING CO Vs. E S I CORPORATION
April 29, 1999
SHANMUGA SADACHARA SERVAI Vs. THIRUGNANAM SERVAI
April 20, 1999
SHANMUGA SUNDARAM PILLAI Vs. NATIONAL INSURANCE COMPANY LTD
November 17, 1999
SHANMUGADURAI Vs. STATE OF TAMIL NADU
July 6, 1999
SHEIK MEERAN Vs. STATE OF TAMIL NADU
April 30, 1999
SHENBAGAM LORRY SERVICE Vs. J M RAHAMATHULLAH
April 26, 1999
SHERENE Vs. COMMISSIONER OF POLICE OFFICE OF THE COMMISSIONER OF POLICE EGMORE CHENNAI 8
March 13, 1999
SHERENE Vs. COMMISSIONER OF POLICE OFFICE OF THE COMMISSIONER OF POLICE EGMORE CHENNAI 8
March 12, 1999
SHINE LEATHER EXPORTS Vs. M BALASUBRAMANI
June 29, 1999
SHIVAN AND Vs. STATE
February 24, 1999
SHOLAYAR ESTATE SHOLAYAR P O VALPARAI Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
January 22, 1999
SHRI GANESHAR PRIMARY SCHOOL Vs. STATE OF TAMIL NADU
November 11, 1999
SHRI GANI NOORUL AMEEN Vs. CENTRAL
September 10, 1999
SHRIRAM INVESTMENTS LTD. AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
April 29, 1999
SIEMENS LIMITED Vs. N E P C MICON LIMITED
July 2, 1999
SILUVAI ANTONY ALIAS GANDHI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT CHENNAI 600 009
December 14, 1999
SIMON Vs. THANKAMMAL
April 12, 1999
SINGARAM ALIAS VELAYUDHA UDAYAR Vs. SUBRAMANLAM
August 26, 1999
SIR M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL STAFF ASSOCIATION Vs. SIR M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL
November 16, 1999
SIRISH KUMAR BROS Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS
November 30, 1999
SIVA AND CO Vs. P V RAO
April 13, 1999
SIVA SPRINGS Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
December 3, 1999
SIVAGAMI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION AND ANOTHER
March 23, 1999
SIVAHARI BAJANAI MADAM TRUST Vs. TMT SOUNTRAM
August 27, 1999
SIVAKUMAR R Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT AND
April 22, 1999
SIVANRAJ Vs. ESSAKKIMUTHU
March 24, 1999
SIVASHANMUGHAM Vs. GOVERNMENT OF TAMIL NADU
August 27, 1999
SMT DHARANI AMMAL Vs. P J RAPHAL
June 11, 1999
SOCIETY OF AUDITORS CHENNAI AND Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA NEW DELHI
October 1, 1999
SOMASUNDARAM Vs. PALANI
July 19, 1999
SOMASUNDARAM CORPORATION PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU
January 30, 1999
SOMU AND SOMU VESSELS MERCHANT ANUPPARAPALAYAM VELAMPALAYAM MAJRA PALLADAM TALUK Vs. C ARUMUGHAM
April 1, 1999
SONALI STEELS AND ALLOYS PRIVATE LIMITED Vs. UNION OF INDIA
August 26, 1999
SONIA MINOR Vs. CHIEF GENERAL MANAGER TAMIL NADU TELEPHONE DISTRICT NO 78 CHENNAI
September 10, 1999
SOUTHERN ASSOCIATES Vs. APPELLATE AUTHORITY/THE SECRETARY TO GOVERNMENT AND ENVIRONMENT AND FOREST DEPARTMENT
October 29, 1999
SOUTHERN INDIA EDUCATION TRUST Vs. GOVERNMENT OF TAMIL NADU
November 22, 1999
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD MADRAS Vs. SYNDICATE BANK
June 28, 1999
SPECIAL STEEL PRODUCTS Vs. COMMISSIONER OF INCOME TAX
July 2, 1999
SPECIAL STEEL PRODUCTS Vs. COMMISSIONER OF INCOME TAX AND ANR
February 7, 1999
SPECIAL TAHSILDAR L A ADI DRAVIDAR WELFARE VELLORE Vs. KUMARASAMY NAIDU
November 17, 1999
SPECIAL TAHSILDAR LA ADI DRAVIDAR WELFARE SAIDAPET Vs. M NAGANATHAN
March 3, 1999
SPECIAL TAHSILDAR LA S H ALI UNIT PONNERI TALUK Vs. ML LEELAMMAL
August 6, 1999
SPENCER AND CO LTD Vs. P O I ADDITIONAL LABOUR COURT
December 13, 1999
SRINIVASAN KANAKARAJ Vs. STATE OF TAMIL NADU
August 26, 1999
ST ISABLES HOSPITAL REP Vs. A V MURUGAN
December 24, 1999
STANELY ROBERT Vs. ASSISTANT COLLECTOR CUSTOMS TIRUCHY
April 19, 1999
STATE Vs. JOTHI
March 29, 1999
STATE Vs. JOTHI
April 29, 1999
STATE Vs. RENUKADEVI
March 15, 1999
STATE Vs. THANDAPANI
August 3, 1999
STATE BANK EMPLOYEES UNION Vs. STATE BANK OF INDIA
July 23, 1999
STATE BANK EMPLOYEES UNION REP Vs. STATE BANK OF INDIA REP
September 8, 1999
STATE BANK OF INDIA Vs. GULAB BASHA ADVOCATES
March 19, 1999
STATE BANK OF INDIA ITS BRANCH MANAGER TIRUPATTUR Vs. KASIM PROPRIETOR M/S KASIRA STORES BIG BAZAAR ST TIRUPATTUR RAMANATHAPURAM DT
July 27, 1999
STATE BANK OF INDIA MADRAS 1 Vs. A K EXPORTS
October 8, 1999
STATE BY PUBLIC PROSECUTOR, MADRAS Vs. DURAISAMI
September 14, 1999
STATE OF TAMIL NADU Vs. P O PRINCIPAL LABOUR COURT
November 26, 1999
STATE OF TAMIL NADU Vs. M BALAKRISHNAN
August 27, 1999
STATE OF TAMIL NADU Vs. MALAYALANGARAM CHETTIAR
January 8, 1999
STATE OF TAMILNADU Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
November 26, 1999
STATE REPRESENTED BY THE PUBLIC PROSECUTOR Vs. PANNERSELVAM
November 18, 1999
SUBBA NAICKER Vs. RANGASWAMY NAICKER
February 26, 1999
SUBBIAH Vs. GOPALAKRISHNA NAIDU
December 24, 1999
SUBRAMANI Vs. ANJI
September 22, 1999
SUBRAMANI POTHI Vs. Y JOSEPH
December 24, 1999
SUBRAMANIAM Vs. STATE THROUGH SUB INSPECTOR OF POLICE KINATHUKADAVU POLICE STATION
June 11, 1999
SUBRAMANIAN Vs. JAYARAMAN
July 13, 1999
SUBRAMANIAN M A Vs. DEPUTY GENERAL MANAGER STAFF SECTION CANARA
December 20, 1999
SUBRAMANIAN N Vs. COLLECTOR
October 28, 1999
SUBRAMANIYA MOOPANAR DIED Vs. R SUMATHI
April 12, 1999
SUGAL and DAMANI FINLEASE LTD Vs. P SUBRAMANIA REDDY
September 30, 1999
SUMITOMO CORPORATION Vs. STATE OF TAMIL NADU
September 1, 1999
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. SUN PHARMACEUTICAL INDUSTRIES STAFF UNION
April 29, 1999
SUPERINTENDING ENGINEER Vs. THANGAPRAKASAM
March 11, 1999
SUPERINTENDING ENGINEER SOUTH ARCOT ELECTRICITY SYSTEM TAMIL NADU ELECTRICITY BOARD VILLUPURAM Vs. RAJU INDUSTRIES
August 13, 1999
SURYAKALA Vs. PREMA NAIDU
December 16, 1999
SUSEELA Vs. A S L RAJAN
June 21, 1999
SUSILA AMMAL Vs. INDIRANIAMMAL
February 10, 1999
SUTHA S Vs. REGISTRAR OF CO OP SOCIETIES POONAMALLEE HIGH ROAD CHENNAI 10
December 23, 1999
SWADESHI COTTON MILLS CO LTD Vs. COMMISSIONER CENTER PROVIDENT FUND
January 30, 1999
SWAMI VIRUPAKSHNANDA Vs. SECRETARY TO THE GOVERNMENT EDUCATION DEPARTMENT AND OTHERS
January 30, 1999
SWAMINATHAN M Vs. STATE OF TAMIL NADU
March 23, 1999
SWAMY ATMANANDA PASUPATHIPALAYAM KARUR TOWN KARUR TALUK Vs. SRI RAMAKRISHNA TAPOVANAM
October 13, 1999
SWARNA PAPER CUTTING WORKS Vs. INDIAN EXPRESS MADURAI PRIVATE LIMITED MADRAS
August 23, 1999
SYDNEY APPARELS Vs. M/S ALAGAN AND CO
August 18, 1999
Syed Moosa Vs. State of Tamil Nadu
February 18, 1999
T A NAUFAL RIZWAN MINOR Vs. STATE OF TAMIL NADU
July 28, 1999
T B NATH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
April 15, 1999
T I CYCLES OF INDIA PROP TUBE INVESTMENTS OF INDIA LTD Vs. COLLECTOR OF CUSTOMS MADRAS 1
February 1, 1999
T K MANIKANDAN Vs. S MOHAN
July 30, 1999
T K SANKARAN Vs. COMMISSIONER
July 9, 1999
T KOLAPPAN Vs. MEENAKSHI
March 31, 1999
T KUMARESAN Vs. COMMISSIONER HINDU RELIGIOUS AND ENDOWMENT DEPARTMENT NUNGAMBAKKAM HIGH ROAD
August 31, 1999
T M Syed Ali Vs. State of Tamil Nadu
June 23, 1999
T MUTHEESWARAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING GANDHI NAGAR ADYAR CHENNAI 0
February 22, 1999
T NEETHIVILANGAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION UNIT I KUMBAKONAM
November 4, 1999
T PALANISAMY GOUNDER Vs. SANKARA RAMANATHAN
July 29, 1999
T PARAMARAJ Vs. STATE OF TAMIL NADU
September 14, 1999
T R AGORAM IYER Vs. STATE OF TAMIL NADU
August 16, 1999
T R VELAYUDHAM Vs. STATE OF TAMIL NADU
August 2, 1999
T RAJYALAKSHMI Vs. K B ANANDHAKRISHNAN
September 15, 1999
T S SUBRAMANIA AIYER Vs. P K SRINIVASAN
August 23, 1999
T S VAIDYALINGAIN 65 VEMBULIAMMAN KOIL STREET THIRUNEERMALAI Vs. STATE OF TAMIL NADU
August 24, 1999
T SENTHIL Vs. EXECUTIVE OFFICER KASIPALAYAM TOWN PANCHAYAT SPECIAL GRADE
September 8, 1999
T Subbammal Vs. State rep
August 6, 1999
T T Girirajan Vs. Inspector of Police
April 29, 1999
T V JAGATRAKSHAGAN SINCE DECEASED Vs. N FUTAREE BAI
July 8, 1999
T V RAMALINGAM AND SONS YARN MERCHANTS MADURAI Vs. TIRUCHENDUR COOPERATIVE SPINNING MILLS LTD NAZARETH
June 11, 1999
T V SUNDARAM IYENGAR AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 13, 1999
T. CHANDRA Vs. THE STATE OF TAMIL NADU REP. BY CHIEF SECRETARY TO GOVERNMENT, FORT ST. GEORGE, CHENNAI-9,
July 7, 1999
TALAVADI ROCK AND MINERALS PRODUCTS LTD. Vs. ALWARPET FINANCE AND FUNDS LTD.
July 12, 1999
TAMIL NADU AGRICULTURAL UNIVERSITY NON TEACHING STAFF ASSOCIATION COIMBATORE Vs. REGISTRAR TAMIL NADU G D NAIDU AGRICULTURAL UNIVERSITY COIMBATORE
February 1, 1999
TAMIL NADU CIVIL SUPLIES CORPN EMP UNION Vs. TAMIL NADU CIVIL SUPLIES CORPN LTD
March 1, 1999
TAMIL NADU ELECTRICITY BOARD MADRAS Vs. SRINIVASA INDUSTRIES
June 23, 1999
TAMIL NADU ELECTRICITY BOARD THOZHILALAR IYKKIYA SANGAM Vs. TAMIL NADU ELECTRICITY BOARD
February 26, 1999
TAMIL NADU FLAT PROMOTERS ASSOCIATION Vs. STATE OF TAMIL NADU
November 18, 1999
TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION LIMITED Vs. INSPECTOR OF FACTORIES RANGE NO II MADURAI 2
October 26, 1999
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. TVL TRINITY MUSIC RECORDERS A PARTNERSHIP FIRM
November 23, 1999
TAMIL NADU MOTORS Vs. N LAKSHMI
April 22, 1999
TAMIL NADU POLLUTION CONTROL BOARD MADRAS Vs. MELO LEATHER MANUFACTURERS
January 5, 1999
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION III LTD Vs. SARASWATHI
July 16, 1999
TAMIL NADU WAKF BOARD Vs. S J SYED BASHA
July 19, 1999
TAMILNADU ELECTRICITY BOARD Vs. SHANMUGA ENGINEERING COLLEGE AND SHANMUGA POLYTECHNIC
June 9, 1999
TATA FINANCE LTD HAVING ITS REGISTERED OFFICE AT BOMBAY HOUSE CHENNAI Vs. H P MD MADAR CHENNAI
April 8, 1999
THANGAMANI Vs. KRISHNAN
February 8, 1999
THANISIAS Vs. SELVAM AMMAL
October 5, 1999
THANJAVUR DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. FIRST ADDITIONAL PRESIDING OFFICER FIRST ADDITIONAL
April 5, 1999
THANKAM ALIAS KARTHIYANI Vs. C MADHAVAN
April 29, 1999
THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED VILLUPURAM Vs. R JAGADEESAN
September 28, 1999
THEAGARAYA COLLEGE COMMITTEE Vs. DIRECTOR OF COLLEGIATE EDUCATION AND ANOTHER
January 11, 1999
THIMVALLUVAR TRANSPORT CORPORATION LTD MADRAS Vs. SUNITHA JOSE
April 6, 1999
THINA BOOMI Vs. STATE
November 30, 1999
THIRU MURUGA FINANCE AND Vs. STATE OF TAMIL NADU
September 8, 1999
THIRUGNANAM Vs. KAMALAMMAL
January 11, 1999
THIRUMALAI Vs. GOMATHI AMMAL
August 9, 1999
THIRUMALAI VADIVU AMMAL DIED Vs. MUTHAMMAL
April 26, 1999
THIRUVALLUR TRANSPORT CORPORATION Vs. D NARAYANAN
June 29, 1999
THIRUVALLUR TRANSPORT CORPORATION LTD MADRAS Vs. TMT SAKUNTHALA
April 13, 1999
THIRUVALLUVAR POKKUVARATHU KAZHAKA ANNA SUMAI Vs. STATE EXPRESS TRANSPORT CORPORATION
August 27, 1999
THIRUVALLUVAR TRANSPORT CORPORATION LIMITED MADRAS Vs. TMT JOSEPHIN
July 27, 1999
THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. SAKUNTHALA
April 13, 1999
THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. C K SYED YACOOB
April 12, 1999
Thozhilalar Munnetra Sanga Vs. R Anbazhagan
February 18, 1999
THULASIMANI AMMAL Vs. COMMISSIONER OF INCOME TAX
September 30, 1999
TIGER MUTHIAH Vs. STATE OF TAMIL NADU
December 8, 1999
TIRUCHENDUR BAR ASSOCIATION Vs. JANSI RANI
April 19, 1999
TIRUPATHI SPINNING MILLS Vs. SUPERINTENDENT OF POLICE
September 10, 1999
TRIAD TRADING SERVICES LIMITED Vs. STATE OF TAMILNADU
August 30, 1999
TRIO MARKETING PRIVATE LIMITED Vs. UNION OF INDIA
December 24, 1999
TUTICORIN PORT TRUST DEMOCRATIC STAFF UNION Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF SURFACE TRANSPORT 1 PARLIAMENT ST NEW DELHI
April 12, 1999
TUTICORIN VEGETABLE MARKETING CO P LIMITED Vs. INCOME TAX OFFICER
September 24, 1999
TWAD BOARDEMPLOYEES UNION CITU Vs. PRESIDING OFFICER LABOUR COURT MADURAI
April 7, 1999
UDAYA ELANGOVAN MINOR Vs. STATE OF TAMIL NADU
February 16, 1999
UMA MERCANTILE PRIVATE LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
January 30, 1999
UMAKANDHAN Vs. P M A N BEEMA RAJA NADAR
March 9, 1999
UNION OF INDIA Vs. C KRISHNA REDDY
September 22, 1999
UNION OF INDIA Vs. HEMA MANOHARAN
November 12, 1999
UNION OF INDIA ATTOMIC ENERGY DIVISION THROUGH ITS ADMINISTRATIVE DIRECTOR HYDERABAD Vs. R KARTHIKAI RAJAN
July 22, 1999
UNITED INDIA INSURANCE CO LTD DINDIGUL Vs. MEENAMBAL
April 1, 1999
UNITED INDIA INSURANCE CO. LTD. Vs. PARVATHI DEVI
April 6, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A VICTORIA
April 21, 1999
UNITED INDIA INSURANCE COMPANY LIMITED 1 NORTH CAR ST THIRUCHENGODE SALEM DIST Vs. ANANDAVELU
August 18, 1999
UNITED INDIA INSURANCE COMPANY LIMITED MADRAS 6 Vs. R DILLI
November 2, 1999
UNITED INDIA INSURANCE COMPANY LTD Vs. PARVATHI
June 30, 1999
V AMUDHA Vs. S A ARUMUGHAM
July 28, 1999
V C CHINNAMUNIYA GOUNDER Vs. COMMISSIONER OF INCOME TAX
March 22, 1999
V G LOGANATHAN Vs. M BALAKRISHNAN
November 19, 1999
V GURUVAIAH NAIDU Vs. CIT
February 17, 1999
V JAYADEVAN Vs. CHANCELLOR OF THE UNIVERSITY OF THE MADRAS RAJ BHAVAN GUINDY CHENNAI
April 19, 1999
V K KALIAPPA GOUNDER SONS TRADING AS SUN BEEDI TRADERS Vs. V K SUBRAMANI
January 7, 1999
V K SIDDHA PADAYACHI Vs. INDIAN BANK
February 5, 1999
V K SRINIVASAN Vs. AKBAR ALI
April 26, 1999
V K THYAGARAJAN Vs. SYNDICATE BANK
August 2, 1999
V KALIAMOORTHY Vs. ASSISTANT DIVISIONAL ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD VAZHAPADI NORTH ATTUR TALUK SALEM DISTRICT
August 12, 1999
V M KANNIAPPA MUDALIAR Vs. PATTUKOTTAI ALAGIRI TRANSPORT CORPORATION LIMITED
April 9, 1999
V M SUBRAMANI Vs. ARULMUGU BHAVANARAYANASAMY TEMPLE
July 9, 1999
V MUTHU Vs. A KUPPUSAMY
July 26, 1999
V N SUDANANDAN Vs. DR CHITRA
March 4, 1999
V NAVAYUGARAJAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
April 7, 1999
V R NEDUNCHEZHIAN Vs. STATE
April 29, 1999
V RAJA Vs. STATE
February 5, 1999
V RAJARAM Vs. PERIASWAMI PILLAI
December 9, 1999
V RAJAVELU UDAYAR DIED Vs. CHANDRASEKARAN
January 13, 1999
V RAMALINGAM Vs. KARUR VYSYA BANK LTD VILLUPURAM
August 27, 1999
V RAMANATHAN Vs. STATE
March 22, 1999
V RANGASWAMY Vs. ARULMIGHU KONIAMMAN DEVASTHANAM
November 29, 1999
V S HAMID SULTAN Vs. ABDUL LATHEEF
October 7, 1999
V S LAKSHMINARAYANAN IYENGAR Vs. M C ARUNACHALA PILLAI
January 25, 1999
V SANTHANAM Vs. SATHYA ALIAS SATHYAVATHI
December 2, 1999
V T DURAISWAMI Vs. FIVE GORI THAIKAL WAKF
November 19, 1999
V VEERARAGHAVAN Vs. STATE BANK OF INDIA METTUPALAYAM BRANCH METTUPALAYAM
July 19, 1999
V VENKATACHALAM Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES SRIVILLIPUTHUR
July 1, 1999
V VENKATACHALAPATHY Vs. VELLORE CO OPERATIVE SUGAR MILLS MATRICULATION SCHOOL
August 13, 1999
V. SANJEEVI AND OTHERS Vs. BHARAT HEAVY ELECTRICALS LTD., RANIPET
March 23, 1999
V.G.P. RAJADAS Vs. W.P.A.S.B. PANDIYANATHA BASKARAN
September 28, 1999
VADIVEL Vs. THE STATE OF TAMILNADU
December 16, 1999
VADIVELU K Vs. COMMITTEE OF MANAGEMENT OF PACHAIYAPPAS TRUST
February 23, 1999
VAITHILINGAM Vs. STATE
August 4, 1999
VALLIAMMAL DIED Vs. M K MUSTHAFA DIED
August 11, 1999
VALLIAMMAL SOCIETY Vs. GOVERNMENT OF TAMIL NADU
June 9, 1999
VANAMAMALAI Vs. SUNDARAM TEXTILES LTD
October 15, 1999
VANDAVASI CO OPERATIVE HOUSING SOCIETY LTD Vs. DEPUTY REGISTRAR HOUSING VELLORE REGION VELLORE
November 26, 1999
VARADARAJU Vs. C MUTHUSAMY
January 6, 1999
VARADHARASU Vs. STATE REP. BY, THE TAHSILDAR (EXCISE), PONDICHERRY
May 4, 1999
VASANTH ALIAS S VASANTH KUMAR Vs. STATE OF TAMIL NADU
July 15, 1999
Vasavamba Vs. Enforcement Officer
January 21, 1999
VEERA PROPERTY DEVELOPMENT PRIVATE LIMITED Vs. TAMIL NADU SLUM CLEARANCE BOARD
January 13, 1999
Velan Vs. State of Tamilnadu
February 22, 1999
VELAPPAN M M Vs. COMMISSIONER MADURAI MUNICIPAL CORPORATION AND
January 25, 1999
VELAPPAN S Vs. STATE BANK OF INDIA
December 17, 1999
VELAYUTHA THEVAR Vs. STATE
March 25, 1999
VEMBU AMMAL Vs. PATTUAMMAL
July 22, 1999
VENAYEGA SPINNING MILLS Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
August 24, 1999
VENKATESH Vs. COMMISSIONER OF INCOME TAX
April 22, 1999
VENKATESWARAN Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
February 15, 1999
VEPPANATHAR ALIAS KARUPPANNAN Vs. KALIAPPAN
August 16, 1999
VIJAY HEMANT FINANCE AND ESTATES LIMITED Vs. INCOME TAX OFFICER
April 19, 1999
VIJAYAKUMARI Vs. PRESIDING OFFICER AND ANR
April 22, 1999
Vijayan Vs. State of Tamilnadu
February 25, 1999
VIKRANT TYRES LTD Vs. UNION OF INDIA
August 27, 1999
VIMALA Vs. SHRIRAM CHITS AND INVESTMENTS PVT LTD
September 9, 1999
VIMALA SHANTHA BAI Vs. VINOD REUBEN VEDANAYAGAM ALIAS MOHAMED YUSUF
June 29, 1999
VIRUDHACHALAM TOWN VEGETABLE DAILY MARKET MERCHANTS WELFARE ASSOCIATION Vs. COMMISSIONER VIRUDHACHALAM MUNICIPALITY
August 4, 1999
VISALAKSHI ACHI Vs. RM SEENIVASAN
February 2, 1999
VOICE CONSUMER CARE COUNCIL Vs. COMMISSIONER OF POLICE
January 13, 1999
VOICE CONSUMER CARE COUNCIL Vs. UNION OF INDIA
April 12, 1999
VOLTAS VOLKART EMPLOYEES UNION REP Vs. VOLTAS LIMITED
November 16, 1999
WOCKHARDT LIMITED Vs. ARISTO PHARMACEUTICALS LIMITED
January 30, 1999
WORKMEN Vs. P O ADDITIONAL LABOUR COURT
March 10, 1999
WORKMEN OF RANE BRAKE LININGS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 10, 1999
Y GHANADHAS Vs. STATE OF TAMIL NADU
March 3, 1999
ZACHARIAS N S Vs. JOINT DIRECTOR OF SCHOOL EDUCATION SECONDARY
January 22, 1999
ZAIBUNNISSA BI Vs. RAM KISHORE
September 30, 1999
ZORO AQUA MARINE Vs. TAMIL NADU ELECTRICITY BOARD MADRAS
August 5, 1999